|
A BHARAT KUMAR Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL BANGALORE
|
August 6, 1993 |
|
A BHASKAR Vs. STATE
|
October 18, 1993 |
|
A K SUBBAIAH Vs. RAMAKRISHNA HEGDE
|
August 20, 1993 |
|
A N ANANDA KUMAR Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA NEW DELHI
|
June 23, 1993 |
|
A S PATTABHIRAMAN Vs. STATE BANK OF INDIA
|
December 22, 1993 |
|
A V PRAKASH Vs. SENIOR LABOUR INSPECTOR BANGALORE 1ST CIRCLE BANGALORE
|
November 11, 1993 |
|
A.C.C. SPORTS CLUB, WADI Vs. STATE OF KARNATAKA AND ANOTHER
|
December 14, 1993 |
|
AGRICULTURAL PRODUCE MARKET COMMITTEE HIRIYUR Vs. STATE OF KARNATAKA
|
February 26, 1993 |
|
AJIT KUMAR IDDYA Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA NEW DELHI
|
August 17, 1993 |
|
ALL INDIA VIJAYA BANK SC ST EMPLOYEES ASSOCIATION Vs. VIJAYA BANK BANGALORE
|
February 9, 1993 |
|
AMBIKA INDUSTRIES Vs. STATE OF KARNATAKA
|
February 11, 1993 |
|
ANNAPURNA INDUSTRIES Vs. SYNDICATE BANK
|
January 20, 1993 |
|
APPROPRIATE AUTHORITY Vs. MASS TRADERS PRIVATE LIMITED
|
March 1, 1993 |
|
APPROPRIATE AUTHORITY Vs. MASS TRADERS PRIVATE LTD
|
March 8, 1993 |
|
Appropriate Authority and others Vs. Mass Traders Private Limited and others
|
March 8, 1993 |
|
ASHOK GRAMODYOGA SAHAKARA SANGHA LTD Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
|
March 4, 1993 |
|
ASSISTANT EXECUTIVE ENGINEER BHADRAVATHI Vs. H S SUNANDA
|
December 10, 1993 |
|
B A VASAMMA Vs. B A LALITHAMMA AND ANOTHER
|
April 20, 1993 |
|
B G SATHYANARAYANA SHETTY Vs. STATE OF KARNATAKA
|
March 5, 1993 |
|
B K HARISH Vs. COMMISSIONER CORPORATION OF THE CITY OF BANGALORE
|
January 8, 1993 |
|
B K KANAVI Vs. STATE OF KARNATAKA
|
August 25, 1993 |
|
B M RANJI CARIAPPA Vs. STATE OF KARNATAKA
|
September 22, 1993 |
|
B N PRASHANTH Vs. CHAIRMAN GRADUATE ENTRANCE TEST COMMITTEE
|
April 20, 1993 |
|
B N RAGHURAM Vs. STATE OF KARNATAKA
|
July 7, 1993 |
|
B NAGARAJU Vs. MANAGEMENT OF KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALOREDIVISION BANGALORE
|
February 9, 1993 |
|
B P MAMATHA Vs. VISHNU AUTO FINANCES REGD BANGALORE
|
January 28, 1993 |
|
B RAGHURAMA SHETTY Vs. KARNATAKA BANK LTD
|
August 27, 1993 |
|
B S MANJUNATH Vs. DIVISIONAL COMMISSIONER BANGALORE
|
November 8, 1993 |
|
B S NARAYANASWAMY Vs. DEPUTY COMMR FOR TRANSPORTS
|
August 25, 1993 |
|
B SHIVALINGAIAH Vs. STATE OF KARNATAKA
|
November 8, 1993 |
|
BABA ASSOCIATES Vs. STATE OF KARNATAKA
|
September 24, 1993 |
|
BALASUBRAMANYA Vs. SRIKANTH
|
April 12, 1993 |
|
BANDYAMMA Vs. ASSISTANT COMMISSIONER BANGALORE SUB DIVISION BANGALORE
|
June 27, 1993 |
|
BANGALORE CLUB Vs. REGIONAL DIRECTOR ESI CORPORATION BANGALORE
|
September 8, 1993 |
|
BANGALORE CLUB Vs. SENIOR LABOUR INSPECTOR VIII CIRCLE BANGALOREKARNATAKA SHOPS AND COMMERCIAL
|
December 17, 1993 |
|
BANGALORE WOOD INDUSTRIES Vs. ASST COMMISSIONER OF COMMERCIAL TAXES
|
July 15, 1993 |
|
BANUDAS Vs. COMMISSIONER OF POLICE HUBLI
|
October 5, 1993 |
|
BASAPPA GIRMALLA YADWAD Vs. RAMAPPA FIRAGAPPA HADIMANI
|
December 3, 1993 |
|
BASAVESHWAR CO OPERATIVE SOCIETY BAGALKOT Vs. SPECIAL LAND ACQUISITION OFFICER SAUNDATTI
|
December 16, 1993 |
|
BASHEER AHMED SHERIF Vs. MOHAMMED YOUSUFF
|
September 10, 1993 |
|
BHIMA Vs. TALUK EXECUTIVE MAGISTRATE HUKKERI
|
March 9, 1993 |
|
BHORUKA ALUMINIUM LIMITED MYSORE Vs. UNION OF INDIA
|
February 18, 1993 |
|
BHORUKA POWER CORPORATION LIMITED BANGALORE Vs. STATE OF KARNATAKA
|
October 20, 1993 |
|
BHURAT TOBACCO TRADING COMPANY NIPPANI Vs. LABOUR OFFICER AND INSPECTOR
|
July 27, 1993 |
|
BISTAPPA FAKEERAPPA DANDIN Vs. STATE OF KARNATAKA
|
July 8, 1993 |
|
BOLA RAGHAVENDRA KAMATH AND SONS Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES VIGILANCE
|
July 15, 1993 |
|
CANARA HIGH SCHOOL ASSOCIATION MANGALORE Vs. STATE OF KARNATAKA
|
January 18, 1993 |
|
CHAMUNDI CHEMICALS AND FERTILISERS LIMITED IN LIQUIDATION BANGALORE Vs. M C CHERIAN
|
January 12, 1993 |
|
CHANDA SAB Vs. JAMSHED KHAN
|
June 3, 1993 |
|
CHANDRA REDDY Vs. STATE OF KARNATAKA
|
April 22, 1993 |
|
CHANDRIKA APARTMENTS PRIVATE LIMITED Vs. UNION OF INDIA
|
September 1, 1993 |
|
Chandrika Apartments Pvt. Ltd. Vs. Union of India and others
|
September 1, 1993 |
|
CHAUABASAPPA Vs. STATE OF KARNATAKA
|
April 21, 1993 |
|
CHEEKERE KARIYAPPA POOVAIAH Vs. STATE OF KARNATAKA
|
October 22, 1993 |
|
CHIKKAMARAKKA Vs. STATE OF KARNATAKA
|
August 17, 1993 |
|
CHOWDAPPA Vs. STATE OF KARNATAKA
|
January 4, 1993 |
|
COMMISSIONER CORPORATION OF THE CITY OF BANGALORE BANGALORE Vs. S RANGANAYAKI SETLUR
|
April 13, 1993 |
|
COMMISSIONER OF WEALTH TAX Vs. ANNAYAPPA AND SONS
|
October 22, 1993 |
|
COMMISSIONER OF WEALTH TAX Vs. T RAMACHANDRAN
|
September 22, 1993 |
|
CONSOLIDATED COFFEE LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER
|
November 2, 1993 |
|
CONTROLLER OF ESTATE DUTY Vs. S VENKATASUBBARAJ
|
September 16, 1993 |
|
COORG TEA COMPANY LIMITED Vs. STATE OF KARNATAKA
|
February 4, 1993 |
|
CORPORATION BANK Vs. LALITHA H HOLLA
|
March 8, 1993 |
|
CORPORATION BANK BANGALORE Vs. LALITHA H HOLLA
|
July 8, 1993 |
|
CORPORATION OF THE CITY OF BANGALORE Vs. DODDAIAH
|
April 15, 1993 |
|
D S PKEMA KUMARI Vs. D S SRINIVASA MURTHY
|
March 22, 1993 |
|
DADA AND COMPANY BANGALORE Vs. STATE OF KARNATAKA
|
September 6, 1993 |
|
DECCAN ENTERPRISES BANGALORE Vs. COMMISSIONER CORPORATION OF CITY OF BANGALORE
|
October 13, 1993 |
|
DONDUSA NEMASA BADDI Vs. STATE OF KARNATAKA
|
July 26, 1993 |
|
DYNAMATIC HYDRAULICS LIMITED BANGALORE Vs. N K BHAGWAN
|
January 8, 1993 |
|
E ASHOK KUMAR Vs. REGISTRAR GULBARGA UNIVERSITY
|
August 19, 1993 |
|
E P RAJAN Vs. STATE OF KARNATAKA
|
July 12, 1993 |
|
ELECTRONICS ENTERPRISES NEW DELHI Vs. KARNATAKA POWER CORPORATION LTD
|
October 14, 1993 |
|
EMPLOYEES STATE INSURANCE CORPORATION BANGALORE Vs. NIRNIALA CHEMICAL INDUSTRIES HUHLI
|
February 18, 1993 |
|
FARM HOUSE BISCUIT COMPANY PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES KARNATAKA
|
June 25, 1993 |
|
FATHIMABI Vs. STATE OF KARNATAKA
|
August 16, 1993 |
|
FATHIMUNNISA Vs. ADDITIONAL SECRETARY REGIONAL TRANSPORT AUTHORITY BANGALORE
|
July 22, 1993 |
|
G B MALLAPUR Vs. STATE OR KARNATAKA
|
April 15, 1993 |
|
G RAGHAVENDRA BABU Vs. KARNATAKA SECONDARY EDN EXAM BOARD
|
October 19, 1993 |
|
GANAPATHY SEETHARAM BHAT Vs. STATE OF KARNATAKA
|
July 8, 1993 |
|
GANGANARUSAIAH Vs. STATE OF KARNATAKA
|
May 31, 1993 |
|
GAYITHRI Vs. RAMESH ALIAS SIDDARAMESH
|
April 8, 1993 |
|
GEETHA Vs. STATE OF KARNATAKA
|
August 13, 1993 |
|
GHATGE PATIL TRANSPORTS LIMITED Vs. APPROPRIATE AUTHORITY
|
March 15, 1993 |
|
GIRIJAMMA SHEDTHI Vs. KALYANI SHEDTHI
|
April 7, 1993 |
|
GIRISH Vs. STATE OF KARNATAKA
|
December 22, 1993 |
|
GOKAK MILLS DIVISION OF GOKAK PATEL VOLKART LIMITED GOKAK Vs. WORKMEN OF GOKAK MILLS
|
March 4, 1993 |
|
GOPAL AHUJA Vs. SANMAN DISTRIBUTORS PRIVATE LIMITED BANGALORE
|
August 20, 1993 |
|
GOWRI INDUSTRIES BANGALORE Vs. STATE OF KARNATAKA
|
October 12, 1993 |
|
GURUPADAYYA Vs. ASHALATHA
|
October 19, 1993 |
|
H GURAPPA REDDY Vs. KALAPPA REDDY DEAD
|
January 22, 1993 |
|
H N NANJEGOUDA Vs. UNION OF INDIA
|
December 10, 1993 |
|
H S UMA Vs. G K SUMANTH ARYA
|
April 8, 1993 |
|
HAPPY HOME BUILDERS KARNATAKA PRIVATE LIMITED BANGALORE Vs. DELITE ENTERPRISES BOMBAY
|
July 13, 1993 |
|
HARIKUMAR Vs. STATE OF KARNATAKA
|
October 23, 1993 |
|
HARIKUMAR Vs. STATE OF KARNATAKA
|
October 22, 1993 |
|
HYDERABAD INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 1, 1993 |
|
I KRISHNAMMA Vs. SYNDICATE BANK MANIPAL
|
September 29, 1993 |
|
I N MAHABALESWARA MADYASTA Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
|
October 6, 1993 |
|
ILK NANJAPPA Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
|
September 24, 1993 |
|
ILLYAS Vs. STATE OF KARNATAKA
|
August 6, 1993 |
|
INDIAN ALUMINIUM COMPANY LIMITED Vs. KARNATAKA ELECTRICITY BOARD
|
September 10, 1993 |
|
INDO NISSIN FOODS LTD Vs. APPRAISER OF CUSTOMS
|
April 19, 1993 |
|
INTERNATIONAL COACH BUILDERS LTD Vs. KARNATAKA STATE FINANCIAL CORPORATION
|
January 28, 1993 |
|
J DAYANAND Vs. STATE OF KARNATAKA
|
October 13, 1993 |
|
J NAVNEETHAN Vs. DIRECTOR MAINTENANCE SOUTHERN TELECOM SUB REGION BANGALORE
|
October 20, 1993 |
|
JANAB GHOUSE KHAN SHIRANI Vs. SIRAJ AHMED alias HAJI
|
April 20, 1993 |
|
JAVEEDA SHERIEFF Vs. MOHD HAFEEZ
|
March 9, 1993 |
|
JOLLY DANIEL Vs. BANGALORE UNIVERSITY
|
November 19, 1993 |
|
JOSE PAUL Vs. UNION OF INDIA
|
March 26, 1993 |
|
JWALAMALA PLAST PRIVATE LIMITED BANGALORE Vs. KARNATAKA STATE FINANCIAL CORPORATION BANGALORE
|
August 11, 1993 |
|
JYOTHI HOME INDUSTRIES Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
April 16, 1993 |
|
JYOTHI HOME INDUSTRIES REGISTERED PARTNERSHIP FIRM MYSORE Vs. REGIONAL PROVIDENT FUND COMMISSIONER IN KARNATAKA BANGALORE
|
April 11, 1993 |
|
K M KRISHNAPPA Vs. YESHODAMMA
|
July 29, 1993 |
|
K N RALASUHRAMANYA Vs. K V SRIKANTH
|
April 12, 1993 |
|
K PREMANANDA PAI Vs. K GOPALAKRISHNA PAI
|
September 14, 1993 |
|
K RAJAGOPALA GOWDA Vs. STATE OF KARNATAKA
|
January 27, 1993 |
|
K RAMESH BABU Vs. STATE OF KARNATAKA
|
February 26, 1993 |
|
K SARDAR Vs. CANARA BANK VOKALERI BRANCH KOLAR
|
April 2, 1993 |
|
K SUBBANNA SHETTY Vs. SAROJINI
|
August 24, 1993 |
|
K T SHIVAIAH Vs. G PUTTASWAMY GOWDA
|
March 30, 1993 |
|
K V PANDURANGA RAO Vs. KARNATAKA DAIRY DEVELOPMENT CORPORATION BANGALORE
|
October 22, 1993 |
|
K V SRIDHARA ADIGA Vs. COMMISSIONER FOR RELIGIOUS AND CHARITABLE ENDOWMENTS IN KARNATAKA
|
January 18, 1993 |
|
K VEERESH BABU Vs. UNION OF INDIA
|
September 29, 1993 |
|
K VENKATA RAO Vs. K NARAYANA
|
October 6, 1993 |
|
K VENKATESH NAYAK Vs. INCOME TAX OFFICER
|
February 4, 1993 |
|
KADAMBA SUGAR INDUSTRIES PVT LTD Vs. DEVRU GANAPATHI HEGDE BHAIRI
|
January 8, 1993 |
|
KANORIA INDUSTRIES LIMITED BAGALKOT Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
|
January 6, 1993 |
|
KARIYAPPA Vs. DEPUTY COMMISSIONER
|
February 26, 1993 |
|
KARNATAKA BANK LIMITED KODIALBALL MANGALORE Vs. A B DATAR
|
April 22, 1993 |
|
KARNATAKA BANK LTD Vs. T GOPALAKRISHNA RAO
|
December 14, 1993 |
|
KARNATAKA BREWERIES AND DISTILLERIES PRIVATE LTD Vs. STATE OF KARNATAKA
|
June 30, 1993 |
|
KARNATAKA C L and T CO OP SOCY LTD Vs. FOOD CORPORATION OF INDIA MADRAS
|
December 1, 1993 |
|
KARNATAKA ELECTRICITY BOARD BANGALORE Vs. S BHASKAR
|
July 9, 1993 |
|
KARNATAKA ELECTRICITY BOARD BANGALORE Vs. B HARISH MALYA
|
May 31, 1993 |
|
KARNATAKA ELECTRICITY BOARD BANGALORE Vs. MESSRS ORIENTAL TIMBER INDUSTRIES
|
March 11, 1993 |
|
KARNATAKA LEASING AND COMMERCIAL CORPORATION LTD Vs. LALITHA HOLLA
|
February 4, 1993 |
|
KARNATAKA STATE FINANCIAL CORPORATION HASSAN Vs. ASSOCIATED ENGINEERS ARSIKERE
|
December 17, 1993 |
|
KARNATAKA STATE HANDICRAFTS DEVELOPMENT CORPORATIONSCHEDULED CASTES AND SCHEDULED TRIBES EMPLOYEES ASSOCIATION Vs. KARNATAKA STATE HANDICRAFTS DEVELOPMENT CORPORATION LIMITED
|
September 16, 1993 |
|
Karnataka State Road Transport Corporation Vs. Various Private Operators (Transport)
|
July 28, 1993 |
|
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. B T SOMASHEKARAIAH
|
September 21, 1993 |
|
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. P NARAYANA RAO
|
July 28, 1993 |
|
KARNATAKA STEEL AND WIRE PRODUCTS LIMITED Vs. KOHINOOR ROLLING SHUTTERS AND ENGINEERING WORKS PRIVATE LIMITED
|
January 4, 1993 |
|
KARNATAKA WEIGHTS AND MEASURES LICENCE HOLDERS ASSOCIATION REGD BANGALORE Vs. CONTROLLER OF LEGAL METROLOGY BANGALORE
|
August 10, 1993 |
|
KHAJA EDUCATION SOCIETY Vs. STATE FB
|
April 20, 1993 |
|
KIRLOSKAR ELECTRIC COMPANY LTD Vs. STATE OF KARNATAKA
|
November 10, 1993 |
|
KODAVA SAMAJA BANGALORE Vs. DISTRICT REGISTRAR OF REGISTRATION OF SOCIETIES BANGALORE
|
September 3, 1993 |
|
KRISHNASWAMY NAIDU Vs. JAGANNATHA NAIDU
|
March 18, 1993 |
|
KUNDANMAL GANESHMAL AND BRORS Vs. STATE OF KARNATAKA
|
February 12, 1993 |
|
L MARUTHI Vs. STATE OF KARNATAKA
|
March 10, 1993 |
|
L VENU Vs. ASSISTANT REGIONAL TRANSPORT OFFICER BANGALORE
|
October 22, 1993 |
|
LAKSHMINARAYANA ADIGA Vs. RAMAKRISHNA ADIGA
|
August 25, 1993 |
|
LAKSHMINARAYANA ASRANNA Vs. K GANANATHA SHETTY
|
March 31, 1993 |
|
LAXMI BAI Vs. KAMALAKSHA G NAYAK
|
June 1, 1993 |
|
LAXMINARAYANA RAO Vs. JANARDHANA SHETTIGARA
|
August 19, 1993 |
|
LOHARU STEEL INDUSTRIES LIMITED BANGALORE Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE
|
February 2, 1993 |
|
M G AUTOMOBILES BELLARY Vs. RAJA RAO
|
December 15, 1993 |
|
M KRISHNAPPA Vs. CHIEF OFFICER TMC VIJAYAPURA
|
February 23, 1993 |
|
M L LAKSHMI BAI NANIAMMA Vs. KENDAGANNA SWAMY
|
February 9, 1993 |
|
M MANOHAR Vs. T R MILLS PVT LIMITED
|
April 7, 1993 |
|
M USHA RAMAPRASAD Vs. INDIA TRADE PROMOTION ORGANISATION NEW DELHI
|
October 14, 1993 |
|
M VISVESWARAYA EDUCATION TRUST REGD BANGALORE Vs. STATE OF KARNATAKA
|
September 2, 1993 |
|
MACHETTIRA MACHAIAH Vs. MACHETTIRA KARIAPPA
|
September 15, 1993 |
|
MADHUR TRADING CO Vs. STATE OF KARNATAKA
|
January 22, 1993 |
|
MAHABOOB ALI MOHAMMED YAKUB AND SONS Vs. STATE OF KARNATAKA
|
March 18, 1993 |
|
MAHALAKSHMI FLOUR MILLS Vs. UNION OF INDIA
|
June 30, 1993 |
|
MAHALAKSHMI KESHAVA RAO Vs. STATE OF KARNATAKA
|
September 22, 1993 |
|
MAHAVEER DRUG HOUSE Vs. ASST COMMISSIONER OF COMMERCIAL TAXES ASSESSMENTS-II GANDHI NAGAR BANGALORE
|
August 6, 1993 |
|
MAJOR GEN M K PAUL Vs. BANGALORE CITY CORPORATION BANGALORE
|
September 23, 1993 |
|
MALLANGOUDA SHANKARAGOUDA DESAI Vs. MURIGEPPA CHANNAVEERAPPA MODI
|
September 3, 1993 |
|
MALLIKA METAL FOUNDRY Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA BANGALORE
|
June 18, 1993 |
|
MALNAD CONSTRUCTION CO SHIMOGA Vs. STATE OF KARNATAKA
|
September 10, 1993 |
|
MANAGEMENT OF SOUTH CENTRAL RAILWAY HUBLI Vs. MAHABOOB SAB
|
September 10, 1993 |
|
MANGALORE R K BEEDIES Vs. MOHAMMED HANEEF
|
July 6, 1993 |
|
MANGALORE UNIVERSITY Vs. C KUSUMAKARA HEBBAR
|
February 23, 1993 |
|
MANIRAM INDUSTRIAL ENTERPRISES Vs. B R SREERAM
|
March 3, 1993 |
|
MANOHAR Vs. T R MILLS PRIVATE LIMITED
|
April 7, 1993 |
|
MME DEVIKARANI ROERICH Vs. K T PLANTATIONS PRIVATE LIMITED BANGALORE
|
September 23, 1993 |
|
MOHAMMED ALIAS PODIYA BEARY Vs. ASSISTANT COMMISSIONER PUTTUR DAKSHINA KANNADA
|
July 14, 1993 |
|
MOHAMUD ABDUL HADI BANAVASI Vs. SYED DAVOOD SYED ABDUL RAZAK KAZI
|
December 2, 1993 |
|
MOHAN SHET Vs. STATE OF KARNATAKA
|
September 8, 1993 |
|
MOHANTUD ABDUL HADI BANAVASI AND OTHERS Vs. SYED DAVOOD SYED ABDUL RAZAK KAZI AND OTHERS
|
December 1, 1993 |
|
MOIDEEN KUNHI Y AND COMPANY Vs. INCOME TAX OFFICER
|
June 29, 1993 |
|
MUDDEERESWARA MINING INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
July 28, 1993 |
|
MUDDURESHWARA MINING INDUSTRIES Vs. P G R SCINDIA
|
June 25, 1993 |
|
MUNISWAMY GOGGA DEAD Vs. STATE OF KARNATAKA
|
January 22, 1993 |
|
MUTTAMMA Vs. NAGAMMA
|
July 23, 1993 |
|
MYSORE AGRO SERVICE CENTRE Vs. STATE OF KARNATAKA
|
February 17, 1993 |
|
MYSORE CEMENTS LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
November 15, 1993 |
|
MYSORE ELECTRO CHEMICAL WORKS LIMITED NOW UB MEC BATTERIES LIMITED Vs. G K PARMASHIV
|
February 10, 1993 |
|
N VENUGOPAL Vs. DISTRICT MAGISTRATE BANGALORE
|
September 1, 1993 |
|
NAAYANASA BHIMASA PAWAR Vs. JAWAHARLAL SHANOMIKSA ARISIDDI
|
November 9, 1993 |
|
NAGANAGOUDA VEERANAGOUDA PATIL Vs. LEELA BASAPPA KAGGANAGI
|
June 30, 1993 |
|
NAGAPPA Vs. STATE
|
September 23, 1993 |
|
NAGENDRAPPA Vs. STATE OP KARNATAKA
|
August 2, 1993 |
|
NANDI DULL INDUSTRIES CHITTAPUR GULBARGA Vs. STATE OF KARNATAKA
|
August 17, 1993 |
|
NANDIHALLI PATIL AKKIHALAPPA Vs. NEELAKANTANA GOUDRA CHANNDANA GOUDA
|
August 13, 1993 |
|
NANJUNDA Vs. COURT OF THE 1ST ADDL DIST JUDGE
|
October 13, 1993 |
|
NATIONAL INSURANCE CO LTD Vs. BALAWWA
|
June 4, 1993 |
|
NAVANEETHAMMA Vs. ADAMMA
|
June 22, 1993 |
|
NECTAR BEVERAGES PRIVATE LIMITED DHARWAD Vs. UNION OF INDIA
|
December 3, 1993 |
|
Nectar Beverages Pvt. Ltd. Vs. Union of India
|
December 3, 1993 |
|
NITCO CONSTRUCTION MATERIALS PRIVATE LIMITED BANGALORE Vs. VENKATESWARA ENGINEERING CONTRACTORS VIJAYAWADA
|
January 18, 1993 |
|
NIZAMI RICE MILL CHANNAPATNA Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
|
September 8, 1993 |
|
NOVA GRANITES INDIA LTD Vs. COACH KRAFT BANGALORE PRIVATE LIMITED
|
December 1, 1993 |
|
O DYAMAPPA Vs. APPANNA BHOVIKARNATAKA SCHEDULED CASTES AND SCHEDULED TRIBES
|
June 16, 1993 |
|
ORIENTAL INSURANCE CO LTD Vs. GOWRAMMA
|
June 23, 1993 |
|
ORIENTAL INSURANCE COMPANY LIMITED BANGALORE Vs. KARIMSA AMEERSAB PATHAN
|
June 28, 1993 |
|
P E NARAYANASWAMY Vs. CHAIRMAN AND THE MANAGING DIRECTOR KARNATAKA STATE ROADTRANSPORT CORPORATION BANGALORE
|
June 1, 1993 |
|
P PUNDALIKA SHENOY Vs. CANARA HIGH SCHOOL ASSOCIATION MANGALORE
|
September 9, 1993 |
|
P R CHINDAK Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
March 16, 1993 |
|
P RAMADEVI Vs. C B SAIKRISHNA
|
April 23, 1993 |
|
P SIDDALINGAPPA Vs. STATE OF KARNATAKA
|
February 5, 1993 |
|
P VENKATESH Vs. STATE OF KARNATAKA
|
May 31, 1993 |
|
P.V. Pai, B.R. Shetty, Biyar Rubbers Pvt. Ltd. and Smt. Lasha B. Shetty Vs. R.L. Rinawma, Deputy Commissioner of Income-Tax
|
January 22, 1993 |
|
PAI P V Vs. RINAWMA R L COMMISSIONER OF INCOME TAX DY
|
January 22, 1993 |
|
PANALAL JAIN Vs. BRHMADEV SHARMA
|
June 23, 1993 |
|
PAPABAI Vs. ASSISTANT COMMISSIONER
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September 22, 1993 |
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PAPABAI Vs. ASSISTANT COMMISSIONER CHIKODI SUB DIVISION CHIKODI
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July 26, 1993 |
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PASALU THIMMAPPA Vs. KARNATAKA APPELLATE TRIBUNAL BANGALORE
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December 15, 1993 |
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PAVI ELECTRICAL INDUSTRIES PRIVATE LIMITED CALCUTTA Vs. B D K ALLOY PRIVATE LIMITED HUBLI
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August 20, 1993 |
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PEDDA REDDY Vs. STATE OF KARNATAKA
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January 6, 1993 |
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POONAM STONE PROCESSING INDUSTRIES Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ADMN GULBARGA DIVISION GULBARGA
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December 3, 1993 |
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POPULAR BONE MILLS Vs. STATE OF KARNATAKA
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June 3, 1993 |
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PRAKASH ROADLINES LTD Vs. VIJAYAKUMAR NARANG
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November 25, 1993 |
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PRAVEEN METAL AGENCIES BANGALORE Vs. M BALASUBRAMANYAM
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April 1, 1993 |
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Praveen Metal Agencies, Bangalore and others Vs. M. Balasubramanyam and another
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April 1, 1993 |
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PREMKUMAR Vs. STATE OF KARNATAKA
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December 10, 1993 |
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PUSHPANJALI TOURING TALKIES Vs. STATE OF KARNATAKA
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December 14, 1993 |
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R KRISHNUPPA SETTY Vs. L RAMAKRISHNAPPA DEAD
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March 15, 1993 |
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R VIJAYAKUMAR Vs. STATE
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December 1, 1993 |
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RADHAKRISHNA KHANDASARI SUGAR MILLS Vs. KARNATAKA ELECTRICITY BOARD
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August 13, 1993 |
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RAINBOW ENTERPRISES Vs. INDIA BREWERY AND DISTILLERY LTD.
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August 27, 1993 |
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RAJENDRA PAI Vs. S BABU NAIDU
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October 8, 1993 |
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RAJIVI Vs. K SRINIVASA HEGDE
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April 1, 1993 |
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RALETRONICS LTD Vs. UNION OF INDIA
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December 22, 1993 |
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RAMA RECREATION ASSOCIATION Vs. COMMISSIONER OF POLICE
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October 11, 1993 |
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RAMACHANDRAPPA Vs. NAGARATHNA BAI
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July 23, 1993 |
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RAMAPPA BASAPPA PALLED ALIAS BUDANNAVAR Vs. BASAWA
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April 7, 1993 |
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RAMESH Vs. STATE OF KAMATAKA
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January 29, 1993 |
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RAMESH PATIL Vs. LAKSHAMMA
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October 19, 1993 |
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RANJEET TRADING CO Vs. COMMERCIAL TAX OFFICER CHALLAKERE CIRCLE CHITRADURGA DISTRICT
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February 11, 1993 |
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RATNA V KUSHNOOR Vs. STATE OF KARNATAKA
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September 16, 1993 |
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REKHA VISHWANATH GANACHARI Vs. REGISTRAR EVALUATION BANGALORE UNIVERSITY BANGALORE
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March 16, 1993 |
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RESERVE BANK OF INDIA BANGALORE Vs. JACQUELINE CHANDANI
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September 8, 1993 |
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RESERVE BANK OF INDIA, BANGALORE Vs. C.S. SATYA KUMARI
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March 12, 1993 |
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ROBERT FERNANDES Vs. LOUIS FEMANDES
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April 22, 1993 |
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ROOPA REDDY Vs. PRABHAKAR REDDY
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June 4, 1993 |
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RUTH Vs. M DANIAL
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November 29, 1993 |
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S A QUDDUS Vs. S VEERAPPA
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March 30, 1993 |
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S B AMARKHED Vs. BASANGOUDA
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June 7, 1993 |
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S H TARALAGATTI Vs. DIRECTOR GENERAL ALL INDIA RADIO NEW DELHI
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March 17, 1993 |
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S M SADANANDAIAH Vs. STATE OF KARNATAKA
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October 12, 1993 |
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S M SADANANDAIAH Vs. STATE OF KARNATAKA
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July 14, 1993 |
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S NAGARAJ Vs. S V SWAMINATHAN
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April 22, 1993 |
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S R UJJANKOP Vs. STATE OF KARNATAKA
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February 15, 1993 |
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S SUNIL SANDEEP Vs. STATE OF KARNATAKA
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March 29, 1993 |
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S V BANNIHATTI Vs. DEPUTY COMMR DHARWAD DISTT
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September 7, 1993 |
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S VENKATARAMANASWAMY Vs. H T RAMAKRISHNAPPA
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November 22, 1993 |
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S. D. SATYANARAYANA MURTHY Vs. KARNATAKA POWER CORPORATION LTD.
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August 24, 1993 |
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SADASHIVANAGAR CLUB BANGALORE Vs. NATARAJ
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March 26, 1993 |
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SAKAMMA Vs. DIVISIONAL CONTROLLER K S R T C MANGALORE
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April 15, 1993 |
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SAROJAMMA Vs. SHANKAR
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May 13, 1993 |
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SATHISCHANDRA and COMPANY Vs. STATE OF KARNATAKA
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October 19, 1993 |
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SHABIB JAN Vs. COMMISSIONER OF COMMERCIAL TAXES
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January 22, 1993 |
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SHAH M HASTIMAL AND CO Vs. COMMERCIAL TAX OFFICER IV CIRCLE GANDHI NAGAR BANGALORE
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November 22, 1993 |
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Shankarappa Veerabasappa Bannihatti Vs. Deputy Commissioner
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September 7, 1993 |
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SHANTHA ALIAS SHANTABAI ANNAPPA GADLVADDAR Vs. CHANNABASAPPA DYARAAPPA GADADAVAR
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April 22, 1993 |
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SHARBAPPA Vs. STATE OF KARNATAKA
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November 3, 1993 |
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SHELLYA PLASTICS INDUSTRY PVT LTD Vs. UNION OF INDIA UOI
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July 23, 1993 |
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SHIDDARAMAPPA VEERAPPA GOVISHWAR Vs. NEW INDIA ASSURANCE COMPANY LIMITED BOMBAY
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September 22, 1993 |
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SHIVALINGESHWAR OIL MILL HAVERI Vs. CHANNAVEERAPPA BASALINGAPPA KADDI
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November 3, 1993 |
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SHIVANNA Vs. KARNATAKA SECONDARY EDUCATION EXAMINATION BOARD BANGALORE
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November 4, 1993 |
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SHIVARAM JAYAVANT SIDDARKAR Vs. STATE OF KARNATAKA
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August 4, 1993 |
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SIDDAPPA Vs. S MARIYAPPA
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November 4, 1993 |
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SIDDARAMAIAH Vs. ANWARI BASAVARAJ PATIL
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December 22, 1993 |
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SIPANI FIBRES Vs. STATE OF KARNATAKA
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April 7, 1993 |
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SOUTHERN HERBALS LIMITED Vs. DIRECTOR OF INCOME TAX INVESTIGATION
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December 22, 1993 |
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SPECIAL LAND ACQUISITION Vs. DATTATRAYA NAGESH WADER
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June 7, 1993 |
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SPECIAL LAND ACQUISITION OFFICER HIDKAL DAM PROJECT HIDKAL Vs. DATTATRAYA NAGESH WADER DEAD
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April 8, 1993 |
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SRI VINAYAKA OIL INDUSTRIES Vs. STATE OF KARNATAKA
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April 23, 1993 |
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SRINIVAS DESAI RURAL EDUCATION SOCIETY REGD GULBARGA Vs. STATE OF KARNATAKA
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August 24, 1993 |
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STATE Vs. VEERAHANUMAN ENTERPRISES
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August 25, 1993 |
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STATE Vs. RADHA KRISHNA
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December 10, 1993 |
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STATE BANK OF MYSORE Vs. S M ESSENCE DISTILLERIES PVT LTD
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April 21, 1993 |
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STATE OF KARNATAKA Vs. N SOMASEKHAR
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April 19, 1993 |
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STATE OF KARNATAKA Vs. G LAKSHMAN
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March 23, 1993 |
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STATE OF KARNATAKA Vs. EASTERN MEDICALS
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April 23, 1993 |
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STATE OF KARNATAKA Vs. NOBLE SAINT EDUCATION SOCIETY BANGALORE
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February 16, 1993 |
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STATE OF KARNATAKA Vs. SARASWATHI EDUCATION SOCIETY HASSAN
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February 16, 1993 |
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STATE OF KARNATAKA Vs. LAXMINARAYANA MADYASTHA
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January 28, 1993 |
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STATE OF KARNATAKA Vs. DUNDAMADA SHETTY
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September 8, 1993 |
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STATE OF KARNATAKA Vs. M MADHVARAJ
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July 14, 1993 |
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STATE OF KARNATAKA Vs. KRISHNAPPA
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November 23, 1993 |
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STATE OF KARNATAKA Vs. RAJAN S O KESHAVAN
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November 16, 1993 |
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STATE OF KARNATAKA Vs. BABU ALIAS VENKATESH
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October 14, 1993 |
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STATE OF KARNATAKA Vs. GOWRAWWA
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October 7, 1993 |
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STATE OF KARNATAKA Vs. MOHAMMED ILLYAS
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October 4, 1993 |
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STATE OF KARNATAKA Vs. MUTHA NAYAK
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December 10, 1993 |
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STATE OF KARNATAKA Vs. G RADHAKRISHNA
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December 10, 1993 |
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STATE OF KARNATAKA Vs. IBRAHIMSAB MAIBUBSAB PATHAN
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December 10, 1993 |
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STATE OF KARNATAKA Vs. BHOJAPPA HANAMANTHAPPA
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November 24, 1993 |
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STATE OF KARNATAKA Vs. R S SHETTY
|
December 15, 1993 |
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SUSHIL VASUDEV Vs. KWALITY FROZEN FOODS PRIVATE LIMITED
|
February 10, 1993 |
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SYED BHASHEER AHAMED Vs. STATEFB
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December 20, 1993 |
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SYED YOUNUS ALI Vs. PRINCIPAL KENDRIYA VIDYALAYA GULBARGA
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February 18, 1993 |
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SYNDICATE BANK Vs. DEVENDRA KARKERA
|
June 18, 1993 |
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T B GUDDALLI Vs. REGISTRAR OF CO OPERATIVE SOCIETIES BANGALORE FB
|
August 13, 1993 |
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T MANJUNATH Vs. DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE STATE OF KARNATAKA BANGALORE
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April 23, 1993 |
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T S RUKMINI Vs. T S CHANNABASAVIAH
|
September 8, 1993 |
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TATA CONSULTING ENGINEERS Vs. UNION OF INDIA
|
October 22, 1993 |
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THAMMANNEGOWDA Vs. STATE OF KARNATAKA
|
July 6, 1993 |
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THOMAS Vs. LUCY
|
November 24, 1993 |
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THORE SALAPPA Vs. STATE OF KARNATAKA
|
June 8, 1993 |
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TUNGABHADRA SUGAR WORKS LTD Vs. STATE OF KARNATAKA
|
December 22, 1993 |
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UNION OF INDIA Vs. MODERN MILLS LTD
|
December 22, 1993 |
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UNION OF INDIA Vs. MUNISWAMAPPA
|
April 22, 1993 |
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UNITED INDIA INSURANCE CO LTD Vs. KASHIMSAB
|
June 4, 1993 |
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UNITED INDIA INSURANCE CO LTD Vs. MURUGAN
|
December 10, 1993 |
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V GOKULKRISHNA DIRECTOR CHISSIK COMPUTER SYSTEM BANGALORE Vs. M C NANAIAH
|
May 13, 1993 |
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V MUNISWAMY Vs. DEPUTY COMMISSIONER KOLAR
|
July 12, 1993 |
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V RADHAKRISHNAIH SETTY AND SONS Vs. COMMISSIONER OF COMMERCIAL TAXES
|
November 23, 1993 |
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V S PRABHU Vs. R D MUJUMDAR
|
April 2, 1993 |
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V VERGHESE Vs. DEPUTY COMMISSIONER OF INCOME TAX
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December 22, 1993 |
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VAIJINATH Vs. STATE OF KARNATAKA
|
January 13, 1993 |
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VALERINE BASIL PAIS DEAD Vs. GILBERT WILLIAM JAMES PAIS
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March 16, 1993 |
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VASUDEVA PAI AND SONS Vs. STATE OF KARNATAKA
|
December 22, 1993 |
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VENGAMMA TRUST Vs. STATE OF KARNATAKA
|
March 5, 1993 |
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VENKATA RAO Vs. NARAYANA
|
October 5, 1993 |
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VENKATESH ALIAS SEENA Vs. STATE
|
February 24, 1993 |
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VENUGOPAL Vs. STATE OF KARNATAKA
|
January 12, 1993 |
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VERGHESE V Vs. DEPUTY COMMISSIONER OF INCOME TAX NO 1
|
December 22, 1993 |
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VIGNYAN INDUSTRIES LIMITED Vs. STATE OF KARNATAKA
|
April 2, 1993 |
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VIJAY MAHANTHESH VIDYAVARDHAK SANGH ILUNGUND BIJAPUR Vs. KARNATAKA UNIVERSITY DHANVAR
|
June 8, 1993 |
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VIJAYA BANK Vs. S BHATHIJA
|
April 23, 1993 |
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VIJAYA BANK BANGALORE Vs. NEDUNGADI BANK LIMITED BANGALORE
|
June 4, 1993 |
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VIJAYA BANK LTD Vs. GANAPATHY FILAMENTS
|
March 16, 1993 |
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VIJAYAKUMAR SHANKRAYYA SARDAR Vs. STATE OF KARNATAKA
|
August 16, 1993 |
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VISA LAM CHIT FUND LTD Vs. K RAJA REDDY
|
April 26, 1993 |
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VISVESWARAYA IRON AND STEEL CO LTD Vs. M CHANDRAPPA
|
March 16, 1993 |
|
VOKKALIGARA KALAPPA DEAD Vs. PARVATHAMMA DEAD
|
June 24, 1993 |
|
VYSYA BANK LTD Vs. M NAMADEVA PAI
|
August 2, 1993 |
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WIPRO LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER KARNATAKA BANGALORE
|
September 17, 1993 |
|
Y MAHESH Vs. MYSORE URBAN DEVELOPMENT AUTHORITY MYSORE
|
June 9, 1993 |