REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A BASAVARAJ Vs. KUSHAL CHAND	January 9, 1992
A K SUBBAIAH Vs. KARNATAKA LEGISLATURE SECRETARIAT	November 12, 1992
A LAKSHMISAGAR Vs. STATE	April 24, 1992
A M BARAFWALA Vs. ASSISTANT EXECUTIVE ENGINEER ELEC CITY SUB DIVISION NO 2 K E B BELGAUM	August 27, 1992
A R KAVI Vs. KARNATAKA AGRO INDUSTRIES CORPORATION LIMITED BANGALORE	November 30, 1992
A S NASIRUDDIN Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA BANGALORE	October 29, 1992
A S VINAYAKA BHAT Vs. STATE	September 24, 1992
A SUDANANDA KAMATH Vs. SPECIAL DEPUTY COMMISSIONER DAKSHINA KANNADA MANGALORE	October 14, 1992
A V DHARMASINGH Vs. STATE OF KARNATAKA	September 18, 1992
A V KRISHNA Vs. KARNATAKA LEASING AND COMMERCIAL CORPORATION LIMITED	December 10, 1992
A.R. Kavi Vs. Karnataka Agro Industrial Corporation Ltd. and others	November 30, 1992
ABBUBAKER BEARY Vs. TAHSILDAR UDUPI	January 6, 1992
ABDUL JALEEL Vs. AISHABI	January 6, 1992
ABDUL SUBHAN Vs. KHYROONIBI	August 11, 1992
AJIT G SARAFF Vs. COMMISSIONER OF INCOME TAX	October 16, 1992
AMRNILAL KESHAVAJI Vs. TULASI BAI	February 7, 1992
AN ADVOCATE Vs. DISCIPLINARY COMMITTEE	September 4, 1992
ANANDA RAO Vs. STATE	January 17, 1992
ANNANTMA Vs. PATTAMMA	March 11, 1992
APPROPRIATE AUTHORITY Vs. J S A RAGHAVA REDDY	September 8, 1992
ARUNA AND COMPANY Vs. FIRST INCOME TAX OFFICER	January 13, 1992
ASIAN WIRE ROPES LIMITED HYDERABAD Vs. DELHI SPECIAL POLICE ESTABLISHMENT BANGALORE BRANCH BANGALORE	October 21, 1992
ASSISTANT CHARITY COMMISSIONER CAMP BELGAUM Vs. K SHAMRAO	October 9, 1992
ASSISTANT COLLECTOR OF CENTRAL EXCISE I Vs. SOUTHERN ASBESTOS CEMENT LIMITED	January 20, 1992
ASSISTANT COLLECTOR OF CUSTOMS A MANGALORE Vs. ASSOCIATE LUMBERS PRIVATE LIMITED MANGALORE	November 9, 1992
ASWATHIAH B V Vs. COMMISSIONER OF INCOME TAX	January 17, 1992
B C NARAYAN Vs. VIJAYANAGAR SYNDICATE	December 11, 1992
B DINAKAR Vs. DISTRICT MAGISTRATE MANGALORE DUKSHINA KANNADA DISTRICT	August 20, 1992
B H RANGASWAMY Vs. MYSORE ARTS AND WOOD WORKS	September 23, 1992
B R MULANI Vs. A B ASWATHANARAYANA	April 1, 1992
B S RAJPUT Vs. CELLAR	February 3, 1992
B SHIVARAMU Vs. G PUTTASWAMYGOWDA	June 16, 1992
B VEERANNA Vs. STATE OF KARNATAKA	March 18, 1992
B VISHWANATHA SHETTY Vs. P N PADMAVATHI	July 6, 1992
B.R. Mulani Vs. A.B. Aswathanarayana and others	April 1, 1992
BAB MAHABALESHAR REVANKAR Vs. SYNDICATE BANK BANKIKODLA KUMTA TALUK UTTARA KANNADA DISTRICT	October 22, 1992
BABU RAO Vs. STATE OF KARNATAKA	March 25, 1992
BABURAO YASHVANTRAO JADHAV Vs. SHAMARAO KHANDI JADHAV	April 18, 1992
BAGALKOT UDYOG LIMITED BAGALKOT Vs. UNION OF INDIA	September 4, 1992
BALAMMA Vs. Y R SRINIVAS	September 7, 1992
BANGALORE DEVELOPMENT AUTHORITY Vs. R RAMACHANDRAN	December 8, 1992
BANGALORE WATER SUPPLY AND SEWERAGE BOARD BANGALORE Vs. T K PUTTASWAMY GOWDA	December 11, 1992
BANGALORE WIRE ROD MILLS Vs. UNION OF INDIA	April 10, 1992
BAPUJI EDUCATION SOCIETY Vs. EDUCATIONAL APPELLATE TRIBUNAL	February 14, 1992
BASAPPA Vs. SIDDAGANGAMMA	March 10, 1992
BASAVARAJ PATIL Vs. HYDERABAD KARNATAKA EDUCATION SOCIETY GULBARGA	August 21, 1992
BDA Breweries and Distilleries Ltd. Vs. Shree Durga Distillery	July 28, 1992
BHAGA Vs. G M KSRTC	September 21, 1992
BHAGIRATHI BAJ Vs. DEPUTY COMMISSIONER BANGALORE	February 11, 1992
BHARAT BHAU ALIAS PRAKASH CHUDANKAR Vs. BHAU alias PRAKASH VINAYAK CHUDANKAR	February 25, 1992
BHARAT FRITZ WERNER LTD Vs. COMMISSIONER OF COMMERCIAL TAXES	April 16, 1992
BHARAT GOLD MINES LTD Vs. HANUMAN	March 11, 1992
Bharath Gold Mines Ltd. Vs. Hanuman and others	March 11, 1992
BHARATH KUMAR D BHATIA Vs. COMMISSIONER OF INCOME TAX	July 21, 1992
BHARATH TRUST Vs. DIVAKARA RAO	August 26, 1992
BHIMAPPA RAMAPPA GHASTI Vs. ARJAN LAXMAN GHASTI	August 14, 1992
BHOJAIAH Vs. SAMSAN METAL INDUSTRIES PVT LTD	January 28, 1992
BHORUKA FINANCE CORPORATION Vs. UNION OF INDIA	December 18, 1992
BIDAR SAHAKARA SAKKARE KARKHANE NIYAMITH HALLIKHED Vs. SUGARCANE GROWERS ASSOCIATION KAPALAPUR	November 18, 1992
BOMMAPPA KALLAPPA GUDLEPPANAWAR Vs. BASAVANTAPPA KALLAPPA GUDLEPPANAWAR	October 16, 1992
BOODA POOJARY Vs. THOMA POOJARTHI FB	March 27, 1992
BRITISH PHYSICAL LABORATORIES INDIA LIMITED BANGALORE Vs. B M SHAMA RAODEAD	November 24, 1992
C B NANJUNDAPPA Vs. CHIEF SECRETARY ZILLA PARISHAD TUMKUR	November 20, 1992
C NARASEGOWDA Vs. HMT EMPLOYEES HOUSE BUILDING CO OP SOC LTD	August 5, 1992
C NARAYANSWAMY Vs. STATE OF KARNATAKA	August 25, 1992
C PUTTASWAMY Vs. PREMA FB	February 24, 1992
C S SATHYA Vs. STATE OF KARNATAKA	August 11, 1992
C. NARAYANASWAMY Vs. STATE OF KARNATAKA	August 24, 1992
Cement Corporation of India Vs. Smt. Begambeeand Ors.	March 6, 1992
CEMENT CORPORATION OF INDIA LTD Vs. BEGAMBEE	March 6, 1992
CHAIRMAN BANGALORE DEVELOPMENT AUTHORITY Vs. SHIVANNA	March 30, 1992
CHAIRMAN CUM MANAGING DIRECTOR BHARALH GOLD MINES LIMITED KGF Vs. HANUMAN	March 11, 1992
CHANNAPPA Vs. SECRETARY GOVT OF KARNATAKA	June 19, 1992
CHANNAPPA G ANAGADI Vs. STATE OF KARNATAKA	August 19, 1992
CHANNAPPA G ANAGADI Vs. STATE OF KARNATAKA	December 15, 1992
CHAYA Vs. K G CHANNAPPA GOWDA	September 22, 1992
CHENNAPPA Vs. STATE	April 8, 1992
Chief Commissioner (Adman.) and Commissioner of Income Tax Vs. Bharath Earth Movers Ltd.	March 9, 1992
CHIEF COMMISSIONER ADMN AND CIT Vs. BHARATH EARTH MOVERS LIMITED	July 9, 1992
CHIEF COMMISSIONER OF INCOME TAX ADMN Vs. MACHINE TOOL CORPORATION OF INDIA LIMITED	August 5, 1992
CHIKKA THIMMEGOWDA Vs. CHAIRMAN AND MANAGING DIRECTOR NATIONAL INSURANCE CO LTD	September 2, 1992
CHRISOSTOM Vs. FEDERAL BANK LTD	July 2, 1992
CITY TOILET HOUSE BANGALORE Vs. COMMISSIONER CORPORATION OF CITY OF BANGALORE	February 25, 1992
COLLECTOR OF CENTRAL EXCISE Vs. MYSORE LAMP WORKS LTD	November 26, 1992
COMMISSIONER OF GIFT TAX Vs. SURESH I KURBETTI	February 17, 1992
COMMISSIONER OF INCOME TAX Vs. H M T LIMITED	March 19, 1992
COMMISSIONER OF INCOME TAX Vs. RAMKUMAR MILLS PRIVATE LIMITED	January 30, 1992
COMMISSIONER OF INCOME TAX Vs. SNAM ABRASIVES LIMITED	January 23, 1992
COMMISSIONER OF INCOME TAX Vs. PROGRESSIVE ENGINEERING	January 31, 1992
COMMISSIONER OF INCOME TAX Vs. HIRANYAKESHI SAHAKARI SAKKARE KHARKHANE	February 6, 1992
COMMISSIONER OF INCOME TAX Vs. BUILDMET PRIVATE LIMITED	February 6, 1992
COMMISSIONER OF INCOME TAX Vs. SALAGAOCAR V M PRIVATE LIMITED	February 7, 1992
COMMISSIONER OF INCOME TAX Vs. BANGALORE ARRACK CO	August 6, 1992
COMMISSIONER OF INCOME TAX Vs. MANSARAM SUKHDEV GUNJ	July 27, 1992
COMMISSIONER OF INCOME TAX Vs. MANICKBAG GARAGE	July 29, 1992
COMMISSIONER OF INCOME TAX Vs. H M T LIMITED	July 21, 1992
COMMISSIONER OF INCOME TAX Vs. VAIDYA M K	June 11, 1992
COMMISSIONER OF INCOME TAX Vs. H M T LIMITED NO 1	April 13, 1992
COMMISSIONER OF INCOME TAX Vs. KAREEM CASCAMI LIMITED	June 4, 1992
COMMISSIONER OF INCOME TAX Vs. GAYATHRI WOMEN WELFARE ASSOCIATION	November 27, 1992
COMMISSIONER OF INCOME TAX Vs. H M T INTERNATIONAL LIMITED	November 27, 1992
COMMISSIONER OF INCOME TAX Vs. H M T LIMITED NO 3	November 26, 1992
COMMISSIONER OF INCOME TAX Vs. M VINODA RAO	November 20, 1992
COMMISSIONER OF INCOME TAX Vs. MADANLAL AND CO	December 4, 1992
COMMISSIONER OF INCOME TAX Vs. H S SHIVARUDRAPPA	November 20, 1992
COMMISSIONER OF INCOME TAX Vs. SIDDAGANGA OIL EXTRACTIONS PRIVATE LIMITED	November 4, 1992
COMMISSIONER OF INCOME TAX Vs. SHAAN FINANCE PRIVATE LIMITED	November 4, 1992
COMMISSIONER OF INCOME TAX Vs. HOTEL AYODYA	November 4, 1992
COMMISSIONER OF INCOME TAX Vs. PATIL H K	November 6, 1992
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN AERONAUTICS LIMITED	September 23, 1992
COMMISSIONER OF INCOME TAX Vs. SANKARANAYARANA HOTELS PRIVATE LIMITED	October 15, 1992
COMMISSIONER OF INCOME TAX Vs. PANDAVAPURA SAHAKARA SAKKARE KARKHANE LIMITED	October 16, 1992
COMMISSIONER OF INCOME TAX Vs. FARUK ANVAR CO	October 9, 1992
COMMISSIONER OF INCOME TAX Vs. DISTLLERS COMPANY P LIMITED	October 22, 1992
COMMISSIONER OF INCOME TAX Vs. SANGAM MOTELS PRIVATE LIMITED	October 23, 1992
COMMISSIONER OF INCOME TAX Vs. JOY ICE CREAMS BANG PRIVATE LIMITED	October 23, 1992
COMMISSIONER OF INCOME TAX Vs. BARAKA OVERSEAS TRADERS	October 22, 1992
COMMISSIONER OF INCOME TAX Vs. MYSORE MINERALS LIMITED	October 28, 1992
COMMISSIONER OF INCOME TAX Vs. MUTHAIAH R M	December 11, 1992
Commissioner of Income Tax Vs. M.S.P. Rajes	December 4, 1992
COMMISSIONER OF INCOME-TAX Vs. H.M.T. LTD	March 21, 1992
COMMISSIONER OF INCOME-TAX Vs. M S P RAJES	December 4, 1992
COMMISSIONER OF WEALTH TAX Vs. PRAKASHI TALKIES PRIVATE LIMITED	November 27, 1992
COMMISSIONER OF WEALTH TAX Vs. APPANNA C P	October 15, 1992
COMMISSIONER OF WEALTH TAX Vs. CHANDE J R	June 23, 1992
CORPORATION BANK Vs. MOHANDAS BALIGA	November 6, 1992
CORPORATION BANK BANGALORE Vs. B MOHANDAS BALIGA	November 12, 1992
D SARASWATHI Vs. RENT AND ACCOMMODATION CONTROLLER WEST RANGE BANGALORE	April 24, 1992
DANDAPPA RUDRAPPA HAMPALI Vs. RENUKAPPA	December 11, 1992
DEEPCHAND Vs. USHABEN	February 25, 1992
DENA BANK Vs. BHIKHABHAI PRABHUDAS PAREKH and CO	August 3, 1992
DENA BANK MANGALORE Vs. BHIKHABHAI PRABHUDAS PAREKH AND CO MANGALORE	July 29, 1992
DEPUTY GENERAL MANAGER AND DIVISIONAL CONTROLLER KARNATAKA STATE ROADTRANSPORT CORPORATION RAICHUR DIVISION RAICHUR Vs. KAMAPPA	November 24, 1992
DIVISIONAL CONTROLLER K S R T C HUBLI Vs. GANGADHAR S O RAMACHANDRA SHANBAG	November 5, 1992
DSOUZA J Vs. A JOSEPH	August 26, 1992
DSOUZA J Vs. A. JOSEPH	June 26, 1992
EKANATH Vs. ASSISTANT COMMISSIONER GULBARGA	March 30, 1992
Employees of National Textile Corporation (APKKandM) Ltd. Vs. Regional Director, ESIC	January 21, 1992
EMPLOYEES OF NATIONAL TEXTILE CORPORATION APKK and M LTD Vs. REGIONAL DIRECTOR ESI CORPORATION BANGALORE	January 21, 1992
EMPLOYEES STATE INSURANCE CORPORATION BANGALORE Vs. B S NARAYANA RAO	September 25, 1992
ENNAR REFINERIES Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES CUM ENTRY TAX ASSESSMENTS	February 21, 1992
FALCON TYRES LIMITED BANGALORE Vs. UNION OF INDIA	February 7, 1992
FALCON TYRES LTD Vs. UNION OF INDIA	February 6, 1992
FOOD CORPORATION OF INDIA BANGALORE Vs. CENTRAL CO OPERATIVE WHOLESALE STORES LIMITED SIRSI	September 22, 1992
G A PURUSHOTHAM Vs. EMPLOYEES STATE INSURANCE CORPORATION BANGALORE	November 20, 1992
G M CHINNASWAMY Vs. P K PROFULLA	February 24, 1992
G MOORTHY Vs. STATE OF KARNATAKA	December 22, 1992
G SHANKAREGOWDA Vs. RATHAN SINGH	March 26, 1992
G V ASWATHANARAYANA Vs. CENTRAL BANK OF INDIA BOMBAY	December 4, 1992
G VCERABHADRAPPA Vs. MAYAPPA	October 9, 1992
GAJANANA MOTOR TRANSPORT COMPANY LIMITED SAGAR Vs. STATE OF KARNATAKA	November 20, 1992
GANGANARASAIAH Vs. STATE OF KARNATAKA	July 2, 1992
GEORGE ALBUQUERQUE Vs. EMPLOYEES STATE INSURANCE CORPORATION BANGALORE	July 31, 1992
GOKULDAS EXPORTS Vs. COMMISSIONER OF INCOME TAX	December 11, 1992
GOPALA IYENGAR Vs. BYLA HANUMAN THAIAH	February 7, 1992
GOUTAM Vs. STATE OF KARNATAKA	January 24, 1992
GOVERNMENT OF KARNATAKA Vs. K SUDHAKARREDDY	September 8, 1992
GOVT OF KARNATAKA Vs. PARMANNA	January 29, 1992
GRAPHITE INDIA, LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION	January 7, 1992
GULABJAN Vs. SUB INSPECTOR OF POLICE	August 11, 1992
H J BOMMEGOWDA Vs. STATE OF KARNATAKA	September 25, 1992
H S ANANTHARAMAIAH Vs. CENTRAL BOARD OF DIRECT TAXES NEW DELHI	November 4, 1992
H S SADASHIVA Vs. M S MUTHAPPA	January 9, 1992
H Y JADHAV Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA GANDHINAGAR BANGALORE AND	September 7, 1992
HALAPPA BIN RANGAPPA Vs. STATE OF KARNATAKA	June 30, 1992
HEBBAL GANGENAHALLI LAYOUT RESIDENTS ASSOCIATION Vs. CORPORATION OF THE CITY OF BANGALORE	March 31, 1992
HIKKALLIAH Vs. K S GOPALA BHATTA	January 14, 1992
HINDUSTAN AERONAUTICS LIMITED Vs. COMMISSIONER OF INCOME TAX	August 26, 1992
HINDUSTAN AERONAUTICS LTD Vs. MUNISWAMY REDDY	August 10, 1992
HINDUSTAN MACHINE TOOLS LIMITED Vs. COMMISSIONER OF INCOME TAX	January 16, 1992
HUKKERI TALUKA PRIMARY CO OPERATIVE AGRICULTURAL and RURAL DEVELOPMENT BANK LTD Vs. KARNATAKA STATE CO OPERATIVE AGRICULTURAL and RURAL DEVELOPMENT BANK LTD	November 13, 1992
HUKKERI TALUKA PRIMARY CO OPERATIVE AGRICULTURE and RURAL DEVELOPMENTBANK LIMITED HUKKERI Vs. KARNATAKA STATE CO OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANKLIMITED BANGALORE	November 23, 1992
I ARMUGAM Vs. CHANNAGIRI N GOVINDARAJ SHETTY	February 25, 1992
INCOME TAX OFFICER Vs. ARUNA AND COMPANY	February 21, 1992
INDIAN BANK Vs. COURT OF SMALL CAUSES BANGALORE	January 28, 1992
INDIAN PLYWOOD MANUFACTURING COMPANY LIMITED Vs. STATE OF KARNATAKA	June 29, 1992
J LAXNIAN BHAT Vs. NARAYANA NAYAK	August 26, 1992
J P SINHA Vs. INDIAN TELEPHONE INDUSTRIES LIMITED	January 17, 1992
J S A RAGHAVA REDDY Vs. APPROPRIATE AUTHORITY	August 5, 1992
J S UDUPI Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA	June 24, 1992
J.S.A. Raghava Reddy and others Vs. Appropriate Authority and others	August 5, 1992
JACINTHA KAMATH Vs. K PADMANABHA KAMATH	January 20, 1992
JAYAKUNVAR MANILAL SHAH AND OTHERS Vs. SYNDICATE BANK, BANAVASI, UTTAR KANNADA DISTRICT AND OTHERS	March 24, 1992
JEEVAN KUMAR Vs. UNION OF INDIA	March 4, 1992
JEEVARAJ Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE	December 17, 1992
K A ABBAS Vs. SATYANARAYANA RAO	October 16, 1992
K B UDDE GOWDA Vs. STATE OF KARNATAKA	March 10, 1992
K C SASHIDHAR Vs. ROOPA	July 7, 1992
K C SETTY Vs. ADDITIONAL COMMERCIAL TAX OFFICER DHARWAD	November 19, 1992
K G NAJUNDASWAMY Vs. ASSISTANT REGISTRAR OF CO OP SOC	February 26, 1992
K GANGOJI RAO SALANKE Vs. STATE	September 24, 1992
K K AURORA Vs. PRESIDENT S K F INDIA EMPLOYEES UNION BANGALORE	August 26, 1992
K M KAMATH Vs. COMMISSIONER OF COMMERCIAL TAXES	March 20, 1992
K M MUNISWAMY REDDY Vs. STATE OF KARNATAKA	July 21, 1992
K N CHELUVAIAH Vs. MANAGEMENT OF BHARATH HEAVY ELECTRICALS LIMITED NEW DELHI	August 20, 1992
K N NAGARAJ Vs. CORPORATION OF THE CITY OF BANGALORE	February 7, 1992
K N SUBBA REDDY Vs. STATE	October 15, 1992
K P RAMESH Vs. STATE OF KARNATAKA	October 28, 1992
K R BALASUBRAMANYAN Vs. BELLARY SPINNING AND WEAVING COMPANY LIMITED IN LIQUIDATION BELLARY	December 15, 1992
K RANGASWAMY Vs. STATE FB	March 27, 1992
K RANGASWAMY Vs. STATE OF KARNATAKA	July 30, 1992
K S R T C Vs. BASANGOUDAR	February 18, 1992
K S SHIVADEVAMMA Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER DAVANAGERE	August 19, 1992
K SHIVALINGAIAH Vs. B V CHANDRASHEKARA GOWDA	February 28, 1992
KAMALABAI` Vs. VITHAL PRASAD CO PVT LTD	September 23, 1992
KARIBASAPPA SIVALINGAPPU NALAWADAD Vs. TIRUKAPPA NAGAPPA SORTUR	January 21, 1992
KARIGOUDA CHANABASANAGOUDA PATIL Vs. STATE OF KARNATAKA	March 13, 1992
KARIYAMMA Vs. ASSTT COMMR AND LAND ACQUISITION OFFICER	August 21, 1992
KARNATAKA BOARD OF WAKFS Vs. HAZRATH ATTULLA SHAH DHARGAH BANGALORE	January 14, 1992
KARNATAKA DAIRY DEVELOPMENT CORPORATION LTD Vs. COMMISSIONER OF COMMERCIAL TAXES	June 10, 1992
KARNATAKA ELECTRICITY BOARD BANGALORE Vs. N R PAWAR	January 9, 1992
KARNATAKA ELECTRICITY BOARD BANGALORE Vs. WORKMEN OF AMALGAMATED ELECTRIC COMPANY LTD	February 3, 1992
KARNATAKA ELECTRICITY BOARD BANGALORE Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE	March 23, 1992
KARNATAKA ELECTRICITY BOARD BANGALORE Vs. NARANG PLASTICS PVT LTD	February 19, 1992
KARNATAKA PAWN BROKERS ASSOCIATION Vs. STATE OF KARNATAKA	July 24, 1992
KARNATAKA PAWN BROKERS ASSOCIATION Vs. STATE OF KARNATAKA	November 26, 1992
KARNATAKA PAWN BROKERS ASSOCIATION REGD Vs. STATE OF KARNATAKA	December 4, 1992
KARNATAKA STATE BAR COUNCIL Vs. H SUBRAMANYA JOIS	March 23, 1992
KARNATAKA STATE FOREST INDUSTRIES CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	October 22, 1992
KARNATAKA STATE R T C Vs. GOWRAMMA AND OTHERS	December 9, 1992
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. GOWRAMMA	November 9, 1992
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. G B BASANGOUDAR	February 18, 1992
KATKUM RAMAKRISHNA Vs. CITY MUNICIPAL COUNCIL RAICHUR	March 13, 1992
KEGGU ALIAS NARAYANA SIETTY Vs. LAND TRIBUNAL 9TH MANGALORE	July 27, 1992
Koggu alias Narayana Shetty Vs. 9th Land Tribunal	July 27, 1992
KRISHI MATTU KSHEERA UTPADAKA VIVIDHODDESHA SAHAKARI SANGH NIYAMIT BAKKAL Vs. SOHANLAL	November 16, 1992
KRISHNA REDDY Vs. MANAGEMENT OF K S R T C BANGALORE	September 8, 1992
KRISHNA SPINNING AND WEAVING MILLS P LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION BANGALORE	January 30, 1992
KRISHNAPUR MUTT UDUPI Vs. N VIJAYENDRA SHETTY	July 15, 1992
KUDLI SRINGERI MAHA SAMSTHANAM KUDLI Vs. STATE OF KARNATAKA	April 24, 1992
KUM. L. USHARANI AND ORS. Vs. D.S. LAKSHMAIAH	January 16, 1992
L ESWAR Vs. E RAGHUPATHI NAIDU	January 24, 1992
L ESWAR Vs. E RAGHUPATHI NAIDU	January 14, 1992
L KRISHNEGOWDA Vs. STATE OF KARNATAKA	April 9, 1992
L VITTALA NELLI Vs. J GOPALAKRISHNA NELLI	June 3, 1992
LAKSHMI VENKATESHWARA TRADERS BANGALORE Vs. SECRETARY AGRICULTURAL PRODUCE MARKETING COMMITTEE BANGALORE	December 18, 1992
LAKSHMIKANTH Vs. MOTILAL	November 6, 1992
LAXMI BHAVAN TIFFIN ROOM AND COFFEE WORKS Vs. STATE OF KARNATAKA	November 19, 1992
LEENA FERNANDES Vs. PLANNING AUTHORITY MANGALORE	July 21, 1992
LURDHA SWAMY Vs. R SHANTHAMMA	December 14, 1992
M C BANGARAMMA Vs. NANJAMMA	December 11, 1992
M C LAKSHMINARASAPPA Vs. ASST COMMISSIONER CHIKKABALLAPUR	October 21, 1992
M D MUTHU Vs. REV D P SHETTIAN	January 8, 1992
M G HANUMANTHA RAO Vs. UNION OF INDIA	April 1, 1992
M GOVINDARAJU Vs. AIR OFFICER COMMANDING IN CHIEF AIR FORCE TRAINING COMMAND HEBBAL BANGALORE AND ANOTHER	April 16, 1992
M J EXPORTS PRIVATE LIMITED BOMBAY Vs. JOINT CHIEF CONTROLLER OF IMPORTS and EXPORTS BANGALORE	July 13, 1992
M JAYARAM Vs. HOUSE RENT AND ACCOMMODATION CONTROLLER WEST RANGE BANGALORE	January 14, 1992
M MANOHAR Vs. T R MILLS	January 23, 1992
M MANOHAR Vs. T K MILLS	February 13, 1992
M MOHANRAJ Vs. VIOLET CHANDRA	January 16, 1992
M MUNIREDDY Vs. KIDWAI MEMORIAL INSTITUTE OF ONCOLOGY BANGALORE	March 10, 1992
M MUNISWAMY Vs. STATE OF KARNATAKA	November 26, 1992
M P KRISHNE GOWDA Vs. A R LOBO	March 24, 1992
M R K RAU Vs. CORPORATION CITY OF BANGALORE	January 16, 1992
M R SANNARAME GOWDA Vs. UNIVERSITY OF MYSORE	September 28, 1992
M R SANNARAMEGOWDA Vs. UNIVERSITY OF MYSORE	September 17, 1992
M R VASUKI Vs. KARNATAKA ELECTRICITY BOARD BANGALORE	February 4, 1992
M S KALAPPA Vs. STATE OF KARNATAKA	August 18, 1992
M S KALAPPA Vs. STATE OF KARNATAKA	September 18, 1992
M V RAMANNA Vs. M N NAGAPPA	July 23, 1992
M YELLAPPA Vs. STATE OF KARNATAKA	August 3, 1992
M.J. Exports Pvt. Ltd. Vs. Joint Chief Controller of Imports and Exports	July 13, 1992
M/SUKAY PHARMA Vs. STATE BANK OF INDIA & OTHERS	January 10, 1992
MADHAVAN NAIR Vs. RAVINDRAN UNNI	April 10, 1992
MADIWALAPPA SHIVAPPA BADIGER Vs. SUKSHETRA SRI SOMANATHMATH SHIVAPPA MUTTYA COMMITTEE JAYAWADAGI TALUK B BAGEWADI DISTRICT BIJAPUR	August 7, 1992
MAGESHWARI S Vs. COMMISSIONER OF INCOME TAX ASSESSMENT	November 4, 1992
MAHABALESWARA AUTO INDUSTRIES PRIVATE LIMITED Vs. STATE OF KARNATAKA	September 10, 1992
MAHENDRA LABS PRIVATE LIMITED BANGALORE Vs. STATE OF KARNATAKA	November 12, 1992
MAIDEEN SAB Vs. STATE OF KARNATAKA	August 13, 1992
MAJIDKHAN Vs. STATE OF KARNATAKA	December 18, 1992
MALAKAJAPPA ANDANAPPA HAMPIHOLI Vs. STATE BANK OF INDIA	September 2, 1992
MANAGEMENT OF GRAPHITE INDIA LIMITED Vs. E S I CORPORATION BANGALORE	January 7, 1992
MANAGEMENT OF MYSORE KIRLOSKAR LIMITED HARIHAR Vs. MAHABOOB BEIG	November 9, 1992
MANAGEMENT OF NIPPANI URBAN CO OPERATIVE BANK LTD Vs. WORKMEN OF NIPPANI URBAN CO OPERATIVE BANK LTD	March 12, 1992
MANAGING DIRECTOR KARNATAKA STATE CO OPERATIVE MARKETING FEDERATION LIMITED BANGALORE Vs. K MUNISWAMY RAJU	November 12, 1992
MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. SHANKARAPPA	November 17, 1992
MANAGING DIRECTOR S K F INDIA LTD Vs. PRESIDENT S K F INDIA EMPLOYEES UNION	August 26, 1992
MANCHEGOWDA Vs. STATE OF KARNATAKA	October 29, 1992
MANGALORE CHEMICALS AND FERTILIZERS LIMITED BANGALORE Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES MANGALORE	November 20, 1992
MANGALORE MUNICIPAL MARKET WELFARE SOCY Vs. CORPN OF MANGALORE	December 4, 1992
MANJUNATHA SHETTY Vs. S SUSHEELA THIMMEGOWDA	October 9, 1992
MASOOD SAB Vs. DODDANNA	November 24, 1992
MEENAKSHAMMA Vs. M C NANJUNDAPPA	September 25, 1992
MILAND EXPORTS PRIVATE LIMITED BANGALORE Vs. A V VENKATANARAYANA	November 27, 1992
Miland Exports Private Ltd. Vs. A.V. Venkatanarayana and others	November 27, 1992
MOHAMMED JALALUDIN Vs. HOUSE RENT AND ACCOMMODATION CONTROLLER WEST RANGE BANGALORE	July 16, 1992
MOHAN P SONU Vs. STATE OF KARNATAKA	March 18, 1992
MUHADEV SUTAPPA KUMBAR Vs. SHANKAR RAMEGOUDA PATIL	September 18, 1992
MUNDAS LAXMAN K Vs. STATE OF KARNATAKA	June 5, 1992
MUNISETTAPPA Vs. B KRISHNAPPA	January 8, 1992
MUNISWAMY S D Vs. COMMISSIONER OF INCOME TAX	December 10, 1992
MUNIYAMMA Vs. ARATHI CINE ENTERPRISE PVT LTD	January 7, 1992
MYSORE AMMONIA P LTD Vs. STATE OF KARNATAKA	August 26, 1992
N C PATIL Vs. DEPUTY COMMISSIONER CHITRADURGA	September 9, 1992
N NARAYANASWAMY Vs. ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES CHIKKABALLAPUR SUB DIVISION KOLAR	October 12, 1992
N SANKUPPA SHETTY Vs. STATE OF KARNATAKA	June 25, 1992
NANDA KISHORI Vs. S B SHIVAPRAKASH	November 24, 1992
NANJUNDASWAMY Vs. ASSISTANT REGISTRAR OF CO SOC	February 26, 1992
NARAYANI RAO Vs. COMMISSIONER OF COMMERCIAL TAXES	June 29, 1992
NATH SEEDS LIMITED AURANGABAD Vs. STATE OF KARNATAKA	January 17, 1992
NATIONAL INSURANCE CO LTD Vs. LACHHA	February 24, 1992
NEW INDIA ASSURANCE CO LTD Vs. RAJA NAIKA	February 19, 1992
New India Assurance Co. Ltd. Vs. Chandy Joseph and others	November 12, 1992
NEW INDIA ASSURANCE COMPANY LIMITED NANJANGUD Vs. CHANDY JOSEPH	November 12, 1992
NIRMAL AGENCY Vs. COMMERCIAL TAX OFFICER, XIV CIRCLE, BANGALORE	March 13, 1992
NITTE EDUCATION TRUST Vs. STATE	April 23, 1992
ORIENTAL GENERAL INSURANCE CO LTD Vs. RUKMINI BAI	January 16, 1992
ORIENTAL INSURANCE CO LTD Vs. IRAWWA	March 3, 1992
Oriental Insurance Co. Ltd. Vs. Smt. Irawwa and others	March 3, 1992
Oriental Insurance Co. Ltd. Vs. Raju	October 27, 1992
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAJU	October 27, 1992
ORIENTAL INSURANCE COMPANY LTD Vs. VERONICA OBRIN	March 4, 1992
ORIENTAL INSURANCE COMPANY LTD Vs. HANUMANTHAPPA	February 10, 1992
P ADHISHESLIA REDDY Vs. BHARAT GOLD MINES LIMITED K G F	July 3, 1992
P C SRIRAMULU Vs. T P SATHYANARAYAN	July 28, 1992
P GOPALA SHASTRY Vs. FOOD CORPORATION OF INDIA NEW DELHI	December 9, 1992
P J THOMAS Vs. NARAYANA SWAMY PALANI	January 17, 1992
P K ASHA Vs. BANGALORE UNIVERSITY	April 2, 1992
P MADHAVAN NAIR Vs. K RAVINDRAN UNN	April 10, 1992
P MALATHI Vs. SECRETARY HEALTH AND FAMILY WELFARE DEPARTMENT	April 18, 1992
P NANDAN Vs. BHARAT GOLD MINES LTD	January 10, 1992
P S PILLASWAMY Vs. KARNATAKA SILK MARKETING BOARD LIMITED BANGALORE	July 16, 1992
P SHANKARANARAYAN Vs. DISCIPLINARY COMMITTEE NO III KARNATAKA STATE BAR COUNCIL BANGALORE	September 4, 1992
PADMASHREE S N SWAMY Vs. GOWRAMMA	May 28, 1992
PANDAVAPURA SAHAKARA SAKKARE KHARKHANE LTD Vs. PRESIDING OFFICER ADDITIONAL I T	February 25, 1992
PANDURANG GANPAT AUNDKAR Vs. ANANT HARI GURAV	January 21, 1992
PAPANNA Vs. MADAPPA	March 20, 1992
PAPANNA Vs. MADAPPA	March 12, 1992
PARAGOUNDA Vs. BHIMAPPA FB	November 16, 1992
Paragounda Vs. Bhimappa and others	November 16, 1992
PATEL ENTERPRISES BANGALORE Vs. M P AHUJA	November 4, 1992
PEER MOHAMMED SIDDIQUE Vs. UNION OF INDIA	October 30, 1992
PINTO VOILET MARIENE Vs. CANTONMENT BOARD ITEIGAUM	April 7, 1992
PRABHAVATI GANGADHAR Vs. LIFE INSURANCE CORPORATION OF INDIA DHARWAD	June 5, 1992
PRAKASH Vs. STATE OF KARNATAKA	September 10, 1992
PRASHI Vs. SYNDICATE BANK	March 3, 1992
Prof. A. Lakshmisagar Vs. State of Karnataka	April 24, 1992
PROPOSED DHARWAD DIST EX SERVICEMENS CO OP SOCIETY LTD Vs. STATE	August 21, 1992
PUSHPALATHA Vs. VICE CHAIRMAN and MANAGING DIRECTOR KSRTC	August 4, 1992
PUSHPALATHA Vs. VICE CHAIRMAN AND MANAGING DIRECTOR KSRTC BANGALORE	August 6, 1992
R B GURUBASAVAIAH Vs. M G PREMA	June 15, 1992
R DILIP KUMAR Vs. S RAMU	June 19, 1992
R GANGADHARAN Vs. JAGADGURU GAN GADHAR SWAMIGALU MOORUSAVIRAMATH HUBLI	January 7, 1992
R JAYAMMA Vs. KARNATAKA ELECTRICITY BOARD BANGALORE	July 29, 1992
R K ASSOCIATES Vs. V CHANNAPPA	May 26, 1992
R KUPPURAJ Vs. BHARATH GOLD MINES LTD	January 10, 1992
R RAMA REDDY Vs. STATE OF KARNATAKA	October 9, 1992
R RANGAIAH Vs. MANAGING DIRECTOR TUMKUR CO OPERATIVE MILK PRODUCERS SOCIETIES UNION LTD	August 11, 1992
R VENKATEGOWDA Vs. STATE OF KARNATAKA	April 10, 1992
R.K. Associates Vs. V. Channapa and others	May 26, 1992
RACHA NAIKA Vs. STATE OF KAMATAKA	August 7, 1992
RAICHUR DISTRICT RICE MILLERS ASSOCIATION Vs. STATE OF KARNATAKA	July 21, 1992
RAKHRA SPORTS PRIVATE LIMITED BANGALORE Vs. KHRAITILAL RAKHRA BANGALORE	August 17, 1992
RALECTRONICS LIMITED BANGALORE Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE YESHWANTHPUR DIVISION BANGALORE	July 9, 1992
RALETRONICS LTD Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE	March 26, 1992
RAMAIAH Vs. SPECIAL LAND ACQUISITION OFFICER BANGALORE	March 17, 1992
RAMAKRISHNA HEGDE Vs. STATE	September 17, 1992
RAMAKRISHNA THEATRES LTD Vs. GENERAL INVESTMENTS AND COMMERCIAL CORPORATION LTD	March 27, 1992
RAMU Vs. C H RAMAKRISHNA	February 14, 1992
RANOJI RAO ALIAS SWAMY RAO MANE Vs. SRINIVASA RAO	September 24, 1992
RATNAMMA Vs. REGIONAL PROVIDENT FUND COMMISSIONER BANGALORE	March 19, 1992
RESERVE BANK OF INDIA BANGALORE Vs. C S SATHYA KUMARI	March 12, 1992
REUNION ENGINEERING CO PVT LTD Vs. REGIONAL DIRECTOR E S I CORPORATION BANGALORE	April 1, 1992
Reunion Engineering Co. Private Ltd. Vs. Regional Director	April 1, 1992
REVANASIDDAPPA Vs. STATE	October 19, 1992
S B SANNASWAMY GOWDA Vs. STATE OF KARNATAKA	June 1, 1992
S BANGARAPPA Vs. GANESH NARAYAN HEGADE	June 16, 1992
S G PODDAR Vs. B LEELAVATHI	January 24, 1992
S HALAPPA Vs. ASSISTANT COMMISSIONER SHIMOGA SUB DIVISION SHIMOGA	December 1, 1992
S K KANTA Vs. QUAMANIL ISLAM	September 25, 1992
S PREMALATHA Vs. MYSORE MINERALS LTD	June 25, 1992
S R NARAYANA REDDY Vs. BANGALORE DEVELOPMENT AUTHORITY	April 9, 1992
S SEETARAMA SHETTY Vs. VISHWESHWARAYYA IRON AND STEEL LIMITED BHADRAVATHI	October 13, 1992
S SHANKARANARAYAN Vs. LALITHAMMA	September 17, 1992
S SHARADAMMU Vs. JAYASHREE	February 12, 1992
S SUMITRA Vs. STATE	September 18, 1992
S V BAGI; STATE OF KARNATAKA Vs. STATE OF KARNATAKA; VEERCHAND	February 28, 1992
S. MAGESHWARI Vs. ASSISTANT COMMISSIONER OF INCOME-TAX	November 4, 1992
S. Premalatha Vs. Mysore Minerals Ltd. and another	June 25, 1992
SABANAGOUDA SHIVANAGOUDA GOUDAR Vs. SPECIAL LAND ACQUISITION OFFICER UPPER KRISHNA PROJECT BAGALKOT	July 22, 1992
SADANAND RAO Vs. STATE OF KARNATAKA	August 20, 1992
SANGAMESHA Vs. STATE OF KARNUTAKA	April 7, 1992
SANGAPPA Vs. STATE OF KARNATAKA	August 24, 1992
SANGAPPA SHIVARUDRAPPA BARGI Vs. STATE OF KARNATAKA	April 24, 1992
SARASWATHI AMMAL Vs. V C LINGAM	November 4, 1992
SATISH DATTATRI Vs. UNIVERSITY OF MYSORE	August 21, 1992
SATYANARAYANA D V Vs. TAX RECOVERY OFFICER	March 19, 1992
SECRETARY AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. CASHEW TRADING CO	October 9, 1992
SECRETARY KARNATAKA INDUSTRIAL CO OPERATIVE BANK LIMITED Vs. STATE OF KARNATAKA	April 23, 1992
SHABAN ABDUL RAHIMAN Vs. UNION OF INDIA	October 14, 1992
SHANKARA TEXTILE MILLS LIMITED DAVANGERE Vs. STATE OF KARNATAKA	December 9, 1992
SHANTHAMMA Vs. KAMALAMMA	February 11, 1992
SHASHIBHUSHAN M Vs. BATA INDIA LIMITED	May 8, 1992
SHAW WALLACE and CO LTD Vs. STATE OF KARNATAKA	March 27, 1992
SHAW WALLACE AND CO LTD Vs. STATE OF KARNATAKA	November 4, 1992
SHIVALINGAIAH Vs. STATE OF KARNATAKA	October 29, 1992
SHIVANNA Vs. STATE	February 3, 1992
SHREE MAHABALESWARA AUTO INDUSTRIES PVT LTD Vs. STATE OF KARNATAKA	September 10, 1992
Shree Mahabaleswara Auto Industries Pvt. Ltd. Vs. State of Karnataka and another	September 10, 1992
SHRIRAM TRANSPORT FINANCE CO LTD Vs. R KHAISHIULLA KHAN	December 18, 1992
SHYAM TEXTILES P LTD Vs. COMMISSIONER OF COMMERCIAL TAX KARNATAKA BANGALORE	June 10, 1992
SIDDALINGAPPA Vs. STATE	September 8, 1992
SIKKA N SIKKA ENGINEERS PVT LTD Vs. CARGO TRANSPORTS BANGALORE	January 22, 1992
SOUTHERN FOUNDERS Vs. STATE OF KARNATAKA	June 29, 1992
SPECIAL DEPUTY COMMISSIONER Vs. AKHIL VEERASHAIVA MANDALI	February 28, 1992
SPECIAL LAND ACQUISITION OFFICER Vs. KALLANGOUDA	August 13, 1992
Special Land Acquisition Officer (NHW) Dharwad Vs. Kallangouda and others etc.	November 7, 1992
SPECIAL LAND ACQUISITION OFFICER FOR RAILWAYS BANGALORE Vs. DEPUTY CHIEF ENGINEER SOUTHERN RAILWAYS BANGALORE	July 29, 1992
SPECIAL LAND ACQUISITION OFFICER KAMATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD DHARWAD Vs. NAGAPPA KRISHNAPPA DANDINA	September 25, 1992
SPECIAL LAND ACQUISITION OFFICER KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD DHARWAD Vs. V G KULKARNI	September 25, 1992
SPECIAL LAND ACQUISITION OFFICER MYSORE Vs. A L SRIKANTARAJ URS	August 27, 1992
SPECIAL LAND ACQUISITION OFFICER NHW DHARWAD Vs. KALLANGOUDA FB	November 7, 1992
SRIKANTA DATTA NARASIMHARAJA WODIYAR Vs. ENFORCEMENT OFFICER MYSORE	March 3, 1992
SRIRARNPURAM CO OPERATIVE BANK LTD Vs. SHAHAR BANU	February 13, 1992
STATE BANK OF MYSORE BANGALORE Vs. MYSORE CHEMICALS AND FERTILISERS LTD	December 9, 1992
STATE OF KAMATAKA Vs. TARUR EDUCATION SOCIETY TARUR TUMKUR	July 21, 1992
STATE OF KARNATAKA Vs. GANAPATHY RAMAN	July 21, 1992
STATE OF KARNATAKA Vs. MOHAMMED SHARIF	August 21, 1992
STATE OF KARNATAKA Vs. BEGEES FOODS P LTD	July 1, 1992
STATE OF KARNATAKA Vs. ATMENDRA GANAPATI HEGDE	April 23, 1992
STATE OF KARNATAKA Vs. HARIJAN DHARMA	January 23, 1992
STATE OF KARNATAKA Vs. CHANNAKESHAWA MEDICALS	January 27, 1992
STATE OF KARNATAKA Vs. L N CHAKRAPANI	January 31, 1992
STATE OF KARNATAKA Vs. JATTI	January 28, 1992
STATE OF KARNATAKA Vs. LAXMAN YAMANAPPA DALAWAI	January 17, 1992
STATE OF KARNATAKA Vs. SHIVAPPA	January 14, 1992
STATE OF KARNATAKA Vs. KANNIKA STORES MYSORE	December 9, 1992
STATE OF KARNATAKA Vs. C K DEVARAJU	September 15, 1992
STATE OF KARNATAKA Vs. M S SHIVANANDA	October 28, 1992
STATE OF KARNATAKA Vs. ABDUL RAHAMAN SHARIFF	October 20, 1992
STATE OF KARNATAKA Vs. VEERCHAND	February 28, 1992
STATE OF KARNATAKA Vs. THIMMANAIKA	January 29, 1992
SUBHASGOUDA Vs. LAKSKML BAI alias LAKSHMAWWA	June 26, 1992
SUBHASGOUDDA Vs. LAKSHMI BAI	June 30, 1992
SUBHASH K SHAH Vs. K SHANKAR BHAT	August 11, 1992
SUBRAMANI C Vs. COMMISSIONER OF INCOME TAX ASSESSMENT	September 10, 1992
SUDHA SHIVARAME GOWDA Vs. STATE OF KARNATAKA	December 3, 1992
SUDHA SHIVARAME GOWDA Vs. STATE OF KARNATAKA	December 5, 1992
SUGGULAMMAGUDDA MINING CO BELLARY Vs. STATE OF KARNATAKA	August 21, 1992
SURESH A LAL Vs. STATE OF KARNATAKA	October 8, 1992
SYED KALEEM Vs. MYSORE LAKSHMI BEEDI WORKS	August 7, 1992
SYNCHRON MACHINE TOOLS PRIVATE LIMITED BANGALORE Vs. U M SURESH RAO	September 17, 1992
SYNDICATE BANK Vs. FIELD STAR CYCLE INDUSTRIES P LTD	June 18, 1992
SYNDICATE BANK Vs. VITTALBHAT	January 3, 1992
SYNDICATE BANK CHICKMAGALUR Vs. A K AHMED BAWA	March 4, 1992
SYNDICATE BANK MANIPAL DAKSHINA KANNADA Vs. B A BHAT	August 17, 1992
T ANANDRAO Vs. STATE OF KARNATAKA	September 2, 1992
T NARAYANASWAMY Vs. STATE	September 17, 1992
T. Anandrao Vs. The State of Karnataka by State Public Prosecutor, Bangalore and others	September 2, 1992
TAHSEEM BANU Vs. UNION OF INDIA	January 28, 1992
TAX RECOVERY COMMISSIONER Vs. BASAVARAJAPPA K	February 13, 1992
THIBBAIAH Vs. DESIGOWDA	August 26, 1992
TIFFANYS BAR AND RESTAURANT Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION	April 8, 1992
TITANIDE COATING P LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS BANGALORE	November 20, 1992
TUKKANASA Vs. DEPUTY COMMISSIONER DHARWAD	July 8, 1992
UDAYA KUMAR Vs. CHAIRMAN CAUVERY GRAMEENA BANK MYSORE	February 5, 1992
UKAY PHARMA MANGALORE Vs. STATE BANK OF INDIA MANGALORE	January 10, 1992
UMA S GODBOLE Vs. DEPUTY COMMISSIONER	December 8, 1992
UMESH S NAIK Vs. KARNATAKA FOOD AND CIVIL SUPPLIES CORPORATION LIMITED BANGALORE	March 25, 1992
UNION OF INDIA Vs. SOUTHERN ASBESTOS CEMENT LTD	January 20, 1992
UNITED INDIA INSURANCE CO BANGALORE Vs. KALAVATHI	April 2, 1992
USHA R SHETTY Vs. RADEESH RUBBER PVT LIMITED BANGALORE	July 31, 1992
V L SHIVAPPA Vs. DIRECTOR AGRICULTURAL MARKETING IN KARNATAKA BANGALORE	April 1, 1992
V P SHIVANNA Vs. BHADRAMMA	February 5, 1992
V SHANMUGAM Vs. K RATHNAIAH SETTY	March 4, 1992
VASANTH GURACHARYA KADIWAL Vs. LAND TRIBUNAL BAGALKOT	February 13, 1992
VEENEER MILLS Vs. COMMISSIONER OF INCOME TAX	October 22, 1992
VIDYARANYA VIDYA SAMSTHE REGD TOVINAKERE TUMKUR Vs. STATE OF KARNATAKA	October 19, 1992
VIJAYA BANK OFFICERS CONGRESS Vs. VIJAYA BANK BANGALORE	July 29, 1992
VIJAYANAGAR SYNDICATE REGD BANGALORE Vs. B C NARAYAN	June 18, 1992
VIKRANT TYRES LIMITED Vs. FIRST INCOME TAX OFFICER	November 26, 1992
VIPIN MENON Vs. STATE OF KARNATAKA	July 10, 1992
VISHNA REDDY Vs. LAND TRIBUNAL HAVERI	November 9, 1992
VITTALA VYAVASAYA SEVA SAHAKARI SANGHA NIYAMITHA Vs. STATE OF KARNATAKA	November 2, 1992
WING COMMANDER A S KRISHNA MUTINY Vs. MADHUKAR A SHAH	January 9, 1992
WORKMEN OF BHARAT HEAVY ELECTRICALS LIMITED BANGALORE Vs. UNION OF INDIA	August 5, 1992
WORKMEN OF VANIVILAS CO OPERATIVE SUGAR FACTORY Vs. SECRETARY TO GOVERNMENT OF KARNATAKA	January 10, 1992
YALLURKAR KISAN SIDRAY Vs. RETURNING OFFICER BUGEWADI	April 16, 1992
YELLAPPA SURENDRA HALAGI Vs. KARNATAKA APPELLATE TRIBUNAL	April 7, 1992
YOGAMBIKA Vs. NARSINGH	January 2, 1992

Year 1992 of HIGH COURT OF KARNATAKA

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