REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A A KILACHAND Vs. STATE OF KARNATAKA	October 11, 1991
A C CHANDRAKUMAR Vs. STATE OF KARNATAKA	June 3, 1991
A K SUBBAIAH Vs. STATE OF KARNATAKA	May 31, 1991
A LAKSHMANAN Vs. STATE OF KARNATAKA	January 31, 1991
A S RASHID ATUNED Vs. K GOPULAKRISHNA KAMATH	July 5, 1991
ABDUL KHADER MEKHRI Vs. STATE OF KARNATAKA	February 6, 1991
ABDUL RAHIMAN Vs. UNION OF INDIA	November 19, 1991
ABDUL RAWOOF Vs. DEPUTY CONSERVATOR OF FORESTS	August 7, 1991
ACADEMY OF MUSIC Vs. STATE OF KARNATAKA	March 14, 1991
AFSAR KHAN Vs. STATE	August 29, 1991
AKASH FILMS Vs. COMMISSIONER OF INCOME TAX BANGALORE	January 4, 1991
AKBAR ALIAS EGLE MESTRI Vs. STATE OF KARNATAKA	July 24, 1991
ALLABAX HASANSABEB MULLA Vs. NARAYANARAO ALIAS APPASAHEB RAMRAO BLUM	April 10, 1991
ALOYSIUS LT CL Vs. STATE	March 14, 1991
ANANTHAKRISHNA Vs. STATE OF KARNATAKA	September 5, 1991
ANANTHAKRISHNA Vs. STATE OF KARNATAKA	September 15, 1991
ANEGERE MANDAL PANCHAYAT Vs. NANJUNDAPPA	March 22, 1991
ANITHA CASHEW INDUSTRIES Vs. COMMERCIAL TAX OFFICER II CIRCLE UDUPI	May 30, 1991
ANWAR ABDULLA Vs. UNION OF INDIA	December 5, 1991
ASHA BHARGAV Vs. CHIEF SECRETARY ZILLA PARISHAD SHIMOGA	November 4, 1991
ASHIKA VISHAL SHAH Vs. PRATAPRAI MANEKCHAND MEHTA	November 8, 1991
ASHOK AND COMPANY Vs. COMMISSIONER OF INCOME TAX	August 1, 1991
ASSISTANT COLLECTOR OF CENTRAL EXCISE MYSORE Vs. BELUR ENTERPRISES	August 13, 1991
ASSISTANT COMMERCIAL TAX OFFICER Vs. N N JARIWALA	October 21, 1991
ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER BELGAUM Vs. SECRETARY GOVERNMENT OF INDIA	November 12, 1991
ASSISTANT COMMISSIONER BELGAUM Vs. CHANDASAHEB MOHADDINSAB	February 4, 1991
ASSISTANT COMMISSIONER CUM LAND ACQUISITION OFFICER HOSPET Vs. S P MALLAIAH	December 20, 1991
ASSISTANT COMMISSIONER OF ENTRY TAX Vs. MYSORE SALES CORPORATION	September 10, 1991
ASSISTANT ENGINEER K E B Vs. MANORANJAN PRIVATE LIMITED	April 12, 1991
ASSISTANT EXECUTIVE ENGINEER ELECTRICAL KEB Vs. REYHAN MINERALS AND CHEMICALS PVT LIMITED	November 29, 1991
ASSOCIATED ELECTRONIC AND ELECTRICAL INDUSTRIES BANGALORE PVT LTD Vs. SHARP TOOLS KALAPATTI	January 31, 1991
B B PATIL Vs. B ESHWARAPPA	September 13, 1991
B BORAIAH Vs. NINGAIAH ALIAS GUDIGOWDA	February 23, 1991
B G GANGADHARAPPA Vs. S CHANDRASHEKHAR	June 6, 1991
B H HONNAHALAGE GOWDA Vs. KARNATAKA APPELLATE TRIBUNAL BANGALORE	November 26, 1991
B KRISHNA BHAT Vs. BANGATORE DEVETOPMENT AUTHORITY	January 10, 1991
B L KALACHAR Vs. VIJAYA BANK	November 14, 1991
B M ASHRAF AND CO Vs. STATE OF KARNATAKA	June 3, 1991
B NAGARATHNAMMA Vs. SPECIAL DEPUTY COMMISSIONER BANGALORE DISTRICT BANGALORE	February 7, 1991
B S LOKESH Vs. CHAIRMAN CAUVERY GRAMEENA BANK	April 10, 1991
B S PUTTANNA SETTY Vs. COMMISSIONER BDA	March 20, 1991
B S VIDYASHANKAR Vs. RETURNING OFFICER AND TAHSILDAR SAKLESHPUR AND ANOTHER	September 24, 1991
B SAKARAMA SOMAYAJI Vs. ASSISTANT COMMR KUNDAPURA D K	October 29, 1991
B SANJEEVAIAH Vs. STATE OF KARNATAKA	October 9, 1991
B SRINIVASA ACHARYA Vs. DISTRICT JUDGE	January 31, 1991
B SUBBAIAH Vs. STATE OF KARNATAKA	October 9, 1991
B UMESH Vs. BANGALORE DEVELOPMENT AUTHORITY	February 8, 1991
B V NAIK Vs. STATE OF KARNATAKA	August 7, 1991
BABLABAI Vs. UNION OF INDIA	November 26, 1991
BABURAO Vs. ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES	April 15, 1991
BABURAO YASHVANTRAO JADHAV Vs. SHAMRAO KHANDI JADHAV	April 19, 1991
BAHRI STEEL WIRES Vs. ADDITIONAL COMMERCIAL TAX OFFICER	August 23, 1991
BALUMAL P SETH Vs. G GIRIYAPPA	February 19, 1991
BANASHANKARI LEASING COMPANY LIMITED Vs. STATE OF KARNATAKA	June 18, 1991
BANGALORE DEVELOPMENT AUTHORITY Vs. VISHWA BHARATHI HOUSE BUILDING CO OPERATIVE SOCIETY LTD	November 27, 1991
BANGALORE TIMBER CORPORATION Vs. STATE OF KARNATAKA	September 20, 1991
BANK OF BARODA Vs. MYSORE CHIP BOARDS LTD	July 1, 1991
BANKAPURE and CO Vs. UNITED WESTERN BANK LIMITED	March 5, 1991
BASAPPA Vs. SPECIAL DEPUTY COMMISSIONER CHITRADURGA DISTRICT	March 27, 1991
BASAPPA GURU PA DAP PA MAGERI Vs. TIPPANNA SATAPPA MAGERI	March 26, 1991
BASAPPA SIDDAGOUDA BIRADAR PATIL Vs. BASAGONDAPPA	June 27, 1991
BASAVANTAPPA KOTRAPPA PYATI Vs. MAHANTAPPA BASAVANNEPPA VALAD	August 9, 1991
BASAVARAJU Vs. KAMALABAI	August 2, 1991
BEHROZE RAMYAR BATHA Vs. SPECIAL LAND ACQUISITION OFFICER BANGALORE	August 28, 1991
BELANI G B Vs. COMMISSIONER OF INCOME TAX	August 1, 1991
BELLARY SPINNING AND WEAVING CO LTD Vs. SYNDICATE BANK	March 1, 1991
BHARAT FRITZ WERNER LTD Vs. COMMISSIONER OF COMMERCIAL TAXES BANGALORE	October 8, 1991
BHARAT VIJAY MILLS LTD Vs. COMMISSIONER OF COMMERCIAL TAXES	January 4, 1991
BHASKAR HANAMATSE MEHARWADE Vs. STATE OF KARNATAKA	December 10, 1991
BHAWARLAL JAIN Vs. MAHENDRA PRASAD	January 23, 1991
BHIMA RAO DATTAKA Vs. CHANNAPPA BASAVANTAPPA KALASUR	January 24, 1991
BHIMAGOUDA Vs. APPASAHIB PARAGOUDA PATIL	February 25, 1991
BHIRIYA AND SONS Vs. STATE OF KARNATAKA	August 23, 1991
BHOJAIAH Vs. SAMSAN METAL INDUSTRIES PRIVATE LIMITED	July 3, 1991
BHOOMIAMMA K LATE Vs. COMMISSIONER OF INCOME TAX	June 26, 1991
BHOOMIREDDY Vs. STATE OF KARNATAKA	April 9, 1991
BHOOPALAM R RAMASWAMY SHETTY AND SONS Vs. VYSYA BANK LTD	October 25, 1991
BHURALAL M JOGANI Vs. K G JAYALAKSHMI	December 5, 1991
C B RUNGUNATHAN Vs. STATE BANK OF INDIA	January 16, 1991
C E KRISHNEGOWDA Vs. STATE OF KARNATAKA	June 6, 1991
C H NAGARAJA RAO Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA	July 19, 1991
C K VENKATASUBBA RAO Vs. STATE OF KARNATAKA	November 14, 1991
C N Vs. STATE OF KARNATAKA	July 18, 1991
C NARAYANASWAMY Vs. STATE OF KARNATAKA	March 11, 1991
C R GOWDA Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL BANGALORE	October 8, 1991
C R NARASIMHA MURTHY Vs. K SAROJA	September 5, 1991
C RAMESH Vs. STATE OF KARNATAKA	October 3, 1991
C S VEERANNA Vs. MANAGING DIRECTOR DAVANAGERE SUGAR FACTORY	May 27, 1991
C.R. Narasimha Murthy and another Vs. K. Saroja and others	September 5, 1991
CANARA WIRE AND WIRE PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX	March 25, 1991
CBELUVE GOWDA Vs. MADE GOWDA	February 26, 1991
CENTRAL BDT Vs. CHOWGULE AND COMPANY LIMITED	June 3, 1991
CENTRAL BOARD OF DIRECT TAXES Vs. H M T LIMITED	November 6, 1991
CHAMANSAB MADANSAB KUMBARWADI Vs. ROSHAN	October 11, 1991
CHAMMANA BASAVA GOWDA Vs. STATE OF KARNATAKA	October 21, 1991
CHAMUNDI ROLLER FLOUR MILLS LTD Vs. SENIOR REGIONAL MANAGER FOOD CORPORATION OF INDIA BANGALORE	November 14, 1991
CHANDRASEKHARA BHARATHI Vs. STATE OF KARNATAKA	January 28, 1991
CHANDRASHEKARAPPA Vs. BASAVANNAPPA	August 23, 1991
CHANNAPPA IRAPPA HUNNUR Vs. GUNDAPPA RAMCHANDRAPPA PATTAR	February 26, 1991
CHIEF COMMISSIONER OF INCOME TAX Vs. MYSORE SALES INTERNATIONAL LTD	July 16, 1991
CHIEF COMMISSIONER OF INCOME TAX Vs. SENAPATHY WHITELY LIMITED	September 27, 1991
CHIEF COMMISSIONER OF INCOME TAX ADMN Vs. SANJAY SALES SYNDICATE	June 20, 1991
CHIEF CONTROLLING REVENUE AUTHORITY Vs. H NARASIMHAIAH	February 22, 1991
CHIKKA KULLEGOWDA Vs. STATE	December 10, 1991
CHIKKA KULLEGOWDA Vs. STATE OF KARNATAKA	December 20, 1991
CHIKKATHIMME GOWDA Vs. DEPUTY COM MISS INNER	August 20, 1991
CHIKKEGOWDA Vs. GOPAMMA	July 24, 1991
COLLECTOR OF CENTRAL EXCISE BELGAUM Vs. BRIJ MOHAN PAILYA	July 16, 1991
COMMERCIAL TAX OFFICER Vs. SWATHI TRADERS	January 21, 1991
COMMISSIONER OF GIFT TAX Vs. NALLURE GOWDA G L	January 16, 1991
COMMISSIONER OF GIFT TAX Vs. K N SHANTHA KUMAR	January 18, 1991
COMMISSIONER OF GIFT TAX Vs. VILAS G KURBETTI	March 18, 1991
COMMISSIONER OF INCOME TAX Vs. MAHANT OIL INDUSTRIES PRIVATE LIMITED	March 19, 1991
COMMISSIONER OF INCOME TAX Vs. MAHALINGA SETTY AND CO AND VICE VERSA	March 11, 1991
COMMISSIONER OF INCOME TAX Vs. WIDIA INDIA LIMITED	March 4, 1991
COMMISSIONER OF INCOME TAX Vs. AIRFLO TRANSPORT INDIA PRIVATE LIMITED	February 21, 1991
COMMISSIONER OF INCOME TAX Vs. BHARATH GOLD MINES LIMITED	February 21, 1991
COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL INSTURMENTS LIMITED	March 25, 1991
COMMISSIONER OF INCOME TAX Vs. MYSORE ELECTRICAL INDUSTRIES LIMITED	March 20, 1991
COMMISSIONER OF INCOME TAX Vs. MYSORE SPUN CONCRETE PIPE PRIVATE LIMITED	April 10, 1991
COMMISSIONER OF INCOME TAX Vs. GENERAL RESEARCH AND DEVELOPMENT CORPORATION	April 10, 1991
COMMISSIONER OF INCOME TAX Vs. RAMACHANDRAPPA B V AND SONS	January 18, 1991
COMMISSIONER OF INCOME TAX Vs. KISSAN PRODUCTS LIMITED BANGALORE	January 14, 1991
COMMISSIONER OF INCOME TAX Vs. M S P EXPORTS PRIVATE LIMITED	January 28, 1991
COMMISSIONER OF INCOME TAX Vs. SRIDEV ENTERPRISES	January 28, 1991
COMMISSIONER OF INCOME TAX Vs. MUNDKUR R G	January 4, 1991
COMMISSIONER OF INCOME TAX Vs. N G E F LIMITED NO 2	January 9, 1991
COMMISSIONER OF INCOME TAX Vs. ELECTRONICS RESEARCH INDUSTRIES PRIVATE LIMITED	January 7, 1991
COMMISSIONER OF INCOME TAX Vs. KARNATAKA POWER CORPORATION LIMITED	January 30, 1991
COMMISSIONER OF INCOME TAX Vs. BHARATH GOLD MINES LIMITED	January 31, 1991
COMMISSIONER OF INCOME TAX Vs. MANGALORE CHEMICALS AND FERTILIZERS LIMITED	January 31, 1991
COMMISSIONER OF INCOME TAX Vs. HEREKARS HOSPITAL AND MATERNITY HOME	February 11, 1991
COMMISSIONER OF INCOME TAX Vs. SHANKARANARAYAN CONSTRUCTION CO	July 17, 1991
COMMISSIONER OF INCOME TAX Vs. T T PRIVATE LIMITED	July 16, 1991
COMMISSIONER OF INCOME TAX Vs. MALAPRABHA CO OPERATIVE SUGAR FACTORY	July 10, 1991
COMMISSIONER OF INCOME TAX Vs. SWAMY AND PATHY	August 1, 1991
COMMISSIONER OF INCOME TAX Vs. MYSORE MINERALS LIMITED	June 26, 1991
COMMISSIONER OF INCOME TAX Vs. MANJUNATHA MOTOR SERVICE AND CANARA PUBLIC CONVEANC	June 26, 1991
COMMISSIONER OF INCOME TAX Vs. KARNATAKA ELECTRICITY BOARD	June 3, 1991
COMMISSIONER OF INCOME TAX Vs. SAMPATH REDDY K P	June 3, 1991
COMMISSIONER OF INCOME TAX Vs. VENKATA RAO DR B	June 3, 1991
COMMISSIONER OF INCOME TAX Vs. SHANKARANARAYANA HOTELS PRIVATE LIMITED	August 28, 1991
COMMISSIONER OF INCOME TAX Vs. MOTOR INDUSTRIES COMPANY LIMITED	December 17, 1991
COMMISSIONER OF INCOME TAX Vs. H M T LIMITED NO 2	November 28, 1991
COMMISSIONER OF INCOME TAX Vs. VISVESWARAYYA IRON AND STEEL LIMITED	September 27, 1991
COMMISSIONER OF INCOME TAX Vs. MANGALORE GANESH BEEDI WORKS	September 27, 1991
COMMISSIONER OF INCOME TAX Vs. DSILVA L F	September 27, 1991
COMMISSIONER OF INCOME TAX Vs. NARASIMHAN	September 5, 1991
COMMISSIONER OF INCOME TAX Vs. HOTEL SRIRAJ	September 4, 1991
COMMISSIONER OF INCOME TAX Vs. BHARAT PRINTERS	September 6, 1991
COMMISSIONER OF INCOME TAX Vs. PANDAVAPURA SAHAKARA SAKKARE KHARKANE LIMITED	September 11, 1991
Commissioner of Income Tax Vs. A. Albuquerque and Sons	September 11, 1991
COMMISSIONER OF INCOME TAX KARNATAKA BANGALORE Vs. BANGALORE ANIMAL FOOD CORPORATION LTD	April 10, 1991
COMMISSIONER OF INCOME TAX KARNATAKA I BANGALORE Vs. SMITH KLINE and FRENCH INDIA LTD	February 11, 1991
COMMISSIONER OF INCOME TAX KARNATAKA I BANGALORE Vs. CANARA BANK	July 10, 1991
COMMISSIONER OF INCOME-TAX Vs. A ALBUQUERQUE AND SONS	September 11, 1991
COMMISSIONER OF WEALTH TAX Vs. RAM A JOSHI ADVOCATE DR	July 18, 1991
COMMISSIONER OF WEALTH TAX Vs. NARAYANA G E	August 1, 1991
COMMISSIONER OF WEALTH TAX Vs. JINDAL S	June 3, 1991
COMMISSIONER OF WEALTH TAX Vs. S P C MURTHY	January 31, 1991
COMMISSIONER OF WEALTH TAX Vs. V N SHANKAR	January 4, 1991
COMMISSIONER OF WEALTH TAX Vs. N A MAYANNA	January 4, 1991
COMMISSIONER OF WEALTH TAX Vs. M RAMACHANDRAN	January 14, 1991
COMMISSIONER OF WEALTH TAX Vs. BOWRING INSTITUTE	April 10, 1991
COMMISSIONER OF WEALTH TAX Vs. TARABEN R PATEL	March 18, 1991
Commissioner of Wealth-tax Vs. V.N. Shankar	January 4, 1991
CORPORATION OF THE CITY OF BELGAUM Vs. SRIKANT KASHINATH JITURI	January 3, 1991
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA NEW DELHI Vs. B K NAGARAJ CHARTERED ACCOUNTANT	January 10, 1991
D A MEHTA Vs. EMPLOYEES STATE INSURANCE CORPN	January 31, 1991
D K ASHWATNANARAYANA SETTY Vs. M RAMNATHAPPA	August 30, 1991
D KRISHNAMURTHY Vs. STATE OF KARNATAKA	January 25, 1991
D NAGENDRAPPA Vs. H PATHAPPA	February 27, 1991
DAIV JAMES WILSON Vs. STATE OF KARNATAKA	September 13, 1991
DALVOY ANGLO SANSKRIT SCHOOL COMMITTEE Vs. K S NARASAPPAIAH	March 18, 1991
DAMLE BROTHERS Vs. UNION OF INDIA	March 19, 1991
DASAPPA AND BROS Vs. ELECTION COMMISSION NEW DELHI	May 18, 1991
DASARATH GANGADHAR LALASANGI Vs. SHANTHAPPA ADAPPAHALLI	January 7, 1991
DAVANAGERE COTTON MILLS LIMITED Vs. CHAIRMAN CENTRAL BOARD OF EXCISE and CUSTOMS NEW DELHI	March 25, 1991
DEANS SALES DEPOT Vs. ENTRY TAX OFFICER CUM COMMERCIAL TAX OFFICER	April 11, 1991
DEEPCHAND Vs. STATE OF KARNATAKA	August 5, 1991
DEPUTY COMMISSIONER Vs. VALI AHMED SHERIFF	January 10, 1991
DEPUTY COMMISSIONER HASSAN DISTRICT Vs. VALI AHMED SHERIFF	January 20, 1991
DEPUTY COMMISSIONER OF KODAGU Vs. E EMMANUEL RAMAPURANI	October 10, 1991
DEVARAJ DHANRAM Vs. FIREBRICKS AND POTTERIES PVT LTD	August 28, 1991
DHANAMMA Vs. KAMALAMMA	January 25, 1991
DHARMAPPA SABANNA MADAR Vs. CHIEF SECRETARY ZILLA PARISHAD BIJAPUR	September 19, 1991
DINKAR PANDURANG GOWDA Vs. LAND TRIBUNAL BAILBOUGAL	January 23, 1991
DIRECTOR OF MINES and GEOLOGY BANGALORE Vs. S A RASHEED	October 3, 1991
DIVISIONAL COMMISSIONER Vs. H HIRIYANNAIAH	September 10, 1991
DUNDAPPA Vs. DEPUTY COMMISSIONER SHIMOGA	September 11, 1991
DURGA WORKS Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	February 7, 1991
Dynamic Electronics India (Private) Ltd. Vs. Employees State Insurance Corpn. and another	February 7, 1991
DYNAMIC ELECTRONICS INDIA PRIVATE LTD Vs. EMPLOYEES STATE INSURANCE CORPN	February 7, 1991
E M ABDUL KHUDDUS Vs. DEPUTY COMMISSIONER CHICKMAGALUR	February 13, 1991
E NANJE GOWDA Vs. B K CHANNE GOWDA	July 8, 1991
E S VENKATESHA GUPTA Vs. SAVITHRAMMA	January 8, 1991
EARAPPA Vs. NANJAPPA	August 27, 1991
ELIAX BEGUM Vs. ABDUL HALEEM	July 30, 1991
EMBA TIPPAMMA Vs. NAGAPPA	February 6, 1991
EMEL PROJECTS PRIVATE LIMITED Vs. KARNATAKA STATE POLLUTION CONTROL BOARD	March 15, 1991
ERANNA Vs. LAND TRIBUNAL MANVI	September 6, 1991
ERAPPA Vs. STATE OF KARNATAKA	January 25, 1991
FARIDA PRIME TANNERY Vs. STATE OF KARNATAKA	February 11, 1991
G DEVARAJA Vs. DISTRICT MAGISTRATE CHITRADURGA	January 22, 1991
G GANGAPPA DEAD Vs. STATE OF KARNATAKA	November 19, 1991
G K THIRUNARAYANA IYENGAR Vs. STATE OF KARNATAKA	July 15, 1991
G M KUMAR Vs. KARNATAKA PUBLIC SERVICE COMMISSION	March 6, 1991
G N SHIVASHANKAR Vs. STATE OF KARNATAKA	November 27, 1991
G R BASAPPA Vs. TAHSILDAR SHIMOGA	July 9, 1991
G T VENKATASWAMY REDDY Vs. COMMISSIONER CORPORATION OR THE CITY OF BANGALORE	April 12, 1991
G V RUDRUPPA Vs. STATE OF KARNATAKA	March 25, 1991
GADI NARAYANAPPA Vs. LAKSHMAMMA	November 15, 1991
GAJAUANA MOTOR TRANSPORT CO LTD Vs. UNION OF INDIA	October 24, 1991
GALAXY THEATRE Vs. STATE	April 4, 1991
GANESHA BESHAJA ASHRAM Vs. STATE OF KARNATAKA	February 4, 1991
GANESHA BESHAJA ASHRAM MANGALORE Vs. STATE OF KARNATAKA	February 14, 1991
GANGADHARA RICE MILLS Vs. STATE OF KARNATAKA	February 18, 1991
GANGAPPA Vs. STATE OF KARNATAKA	July 2, 1991
GAT NAGAMMA Vs. HARDAR BAHUBALI	February 5, 1991
GEMINI DISTILLERIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	August 5, 1991
GOURI BI Vs. KHEMRAJ	December 6, 1991
GOWRAMMA Vs. STATE OF KARNATAKA	August 13, 1991
GUDDEKOPPAD GUDDANAIK Vs. SOGEDA THIMMA NAIKA	February 18, 1991
GUNDU Vs. ASSISTANT COMMISSIONER BELGAUM	September 10, 1991
GURUPRIYA TELE AUTO PRIVATE LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE	August 23, 1991
GURUSHIDDAPPA MALLAPPA KHADABADI Vs. SPECIAL LAND ACQUISITION OFFICER HIDKAL PROJECT HIDKAL	July 29, 1991
H K SHIVANANJAPPA Vs. B K S MARULASIDDAPPA SONS	September 25, 1991
H K THAMMAIAH Vs. MANAGEMENT OF BHEL	January 7, 1991
H M CHINNASWAMY REDDY Vs. DIRECTOR JAYADEVA INSTITUTE OF CARDIOLOGY	July 25, 1991
H M T INTERNATIONAL LIMITED Vs. COMMISSIONER OF INCOME TAX	January 17, 1991
H N DHARANENDRAPPA Vs. STATE OF KARNATAKA	January 4, 1991
H N DHARANENDRAPPA Vs. STATE OF KARNATAKA	July 4, 1991
H PADMANABHA RAO Vs. H N SATHISH	July 11, 1991
H S BASAVANNA Vs. VIMALA DEVI CHAJJAR	September 18, 1991
H S HALASWAMY Vs. KUMARI ASHA HALASWAMY	February 15, 1991
H SHIVAPPA Vs. PUTTASWAMY	January 2, 1991
HANUMAIAH Vs. NANJUNDAIAH	February 22, 1991
HANUMANUMUL BAID Vs. ANANTHAPADMANABHA	December 19, 1991
HAUNSAKKA ALIAS INDIRABAI Vs. KRISHNAJI CHINTAMANRAO	February 28, 1991
HEMACHANDRA SAGAR Vs. A LOBO	August 8, 1991
HIND NIPPON RURAL INDUSTRIES PRIVATE LIMITED NO 2 Vs. COMMISSIONER OF INCOME TAX	January 14, 1991
HINDUSTAN AERONAUTICS LIMITED Vs. K SHANMUGAM	August 23, 1991
HONAGOUDII THIRTHA GTTUDA PATIL Vs. AKKATAI	September 13, 1991
HONEY COMB ESTATE Vs. AGRICULTURAL INCOME TAX OFFICER	January 3, 1991
HOTEL BROADWAY COMPLEX Vs. COMMISSIONER OF INCOME TAX	February 21, 1991
HUBLI DHARWAD MUNICIPAL CORPORATION Vs. RAVI P TIWARI	January 7, 1991
HULAGAIAH Vs. STATE OF KARNATAKA	April 16, 1991
HUTCHEGOWDA Vs. DEPUTY COMMISSIONER HASSAN	September 11, 1991
HYDERABAD INDUSTRIES LIMITED Vs. INCOME TAX OFFICER	January 4, 1991
I K JAGIRDAR Vs. STATE	June 17, 1991
I.K. Jagirdar Vs. State of Karnataka and others	June 17, 1991
INDIAN ALUMINIUM CO LTD Vs. STATE OF KARNATAKA	September 16, 1991
INDIAN ALUMINIUM COMPANY LIMITED Vs. STATE OF KARNATAKA	September 26, 1991
INDO AMERICAN HYBRID SEEDS Vs. I T D C LTD	December 11, 1991
ISMAIL KHAN Vs. STATE	December 7, 1991
ISMAIL KHAN Vs. STATE OF KARNATAKA	December 17, 1991
J P SOMASEKHARA Vs. TAHSILDAR H D KOTE	October 25, 1991
J R R NUIDU Vs. REGISTRAR CITY CIVIL COURTS LIUNGALORE	August 7, 1991
JANA JAGRUTHI SAMITHI Vs. UNION OF INDIA	August 6, 1991
JAVARASETTY Vs. NINGAMMA	April 18, 1991
JAVARE GOWDA Vs. KEMPAMMA	April 15, 1991
JAYAKUMARI Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	February 5, 1991
JAYAKUNVAR MANILAL SHAH Vs. SYNDICATE BANK BUNAVASI UTTARA KANNADA DISTRICT	December 5, 1991
JAYANTHI Vs. DAYANANDA	April 16, 1991
JEROME CRASTA Vs. REGIONAL TRANSPORT OFFICER D K MANGALORE	August 7, 1991
JIVAJI ALIAS BALASAHEB VENKATESH ANIKHHIDI Vs. SADASHIVA RAO RAMNCHANDRA RAO POTE	August 26, 1991
K ANANTHARAJU Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL	March 14, 1991
K BABU RAO Vs. DATTA RAO	July 1, 1991
K CHOWDAIAH Vs. DEPUTY COMMISSIONER MANDYA	June 19, 1991
K G SUBRUMANYAM Vs. COMMISSIONER OF INCOME TAX	July 16, 1991
K G VARDHAMANAIAH DEAD Vs. K T NAGAKUMARIAH	April 11, 1991
K GURURAO Vs. M SUBBA RAO	November 25, 1991
K K SANJEEVA MURTHY SHETTYS Vs. T S GEETHA ALIAS GEETHA RAMAKRISHNA	July 9, 1991
K K VASANT Vs. STATE	January 29, 1991
K KRISHNAPPA Vs. REGISTRAR EVALUATION BANGALORE UNIVERSITY	October 9, 1991
K MUNIVENKATAPPA Vs. B VENKATESHAPPA	June 13, 1991
K N ESHWARAPPA Vs. LACHANAIKA BIN MANJANAIKAAND	August 9, 1991
K NARAYANA Vs. STATE OF KARNATAKA	August 23, 1991
K NARAYANASWAMY Vs. STATE OF KARNATAKA	September 16, 1991
K P ARVIND Vs. GOVERNMENT OF KARNATAKA	November 27, 1991
K P PUTTARAM Vs. VIJAYA BANK LTD	January 9, 1991
K RADHIKA RAO Vs. STATE OF KARNATAKA	November 15, 1991
K S CHANDRASHEKHAR Vs. SPECIAL LAND ACQUISITION OFFICER BANGALORE	February 26, 1991
K SHANKARAPPA Vs. NATIONAL EDUCATION SOCIETY SBIMOGA	June 3, 1991
K SUBBEGOWDA Vs. KARNATAKA HOUSING BOARD	April 19, 1991
K V RAMACHANDRA RAO Vs. STATE OF KARNATAKA	August 6, 1991
K V THIMMEGOWDA Vs. KAMALAMMA	June 26, 1991
K.V. Thimmegowda Vs. Smt. Kamalamma and another	June 26, 1991
KALAMMA Vs. VEERAMMA	November 8, 1991
KALAWATHI BAI Vs. STATE OF KARNATAKA	January 23, 1991
KAMALABAI Vs. STATE OF KARNATAKA	March 1, 1991
KAMATH PACKAGING LTD Vs. UNION OF INDIA	February 27, 1991
KANALA NARASAMMA Vs. NANJAPPA	September 19, 1991
KANNADA NADU EDUCATION SOCIETY Vs. KARNATAKA APPELLATE TRIBUNAL	March 11, 1991
KANT POWER CORPN EMPLOYEES CO OP HOUSING SOCY LTD Vs. STATE	June 10, 1991
KAREEMSONS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	August 14, 1991
KARNATAKA BOARD OF WAKFS BANGALORE Vs. B C NAGARAJA RAO	January 7, 1991
KARNATAKA CO OPERATIVE CONSUMERS FEDERATION and ITS UNITS EMPLOYEES WELFARE UNION BANGALORE Vs. STATE OF KARNATAKA	October 8, 1991
KARNATAKA COMMERCIAL CORPORATION Vs. STATE OF KARNATAKA	February 19, 1991
KARNATAKA ELECTRICITY BOARD Vs. M/S. UDYAVARA ICE FACTORY	February 25, 1991
KARNATAKA ELECTRICITY BOARD Vs. T S VENKATARANGAIAH	December 16, 1991
KARNATAKA MINERALS and MANUFACTURING CO LTD Vs. UNION OF INDIA	January 21, 1991
Karnataka Power Corporation Employees Co-operative Housing Society Ltd., Bangalore Vs. State of Karnataka and another	June 10, 1991
KARNATAKA SEEDS Vs. STATE OF KARNATAKA	July 2, 1991
KARNATAKA STATE CO OP AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. WORKMEN OF P L D B COMMON CADRE AUTHORITY	April 10, 1991
KARNATAKA STATE ROAD TRANSPORT CORPN Vs. STATE	May 28, 1991
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. M S ADINARAYANA REDDY	July 29, 1991
KARNATAKA STATE SCHEDULED CASTES AND SCHEDULED TRIBES EDUCATIONAL MANAGEMENT ASSOCIATION Vs. BANGALORE DEVELOPMENT AUTHORITY	March 20, 1991
KARNATAKA STEEL AND WIRE PRODUCTS LIMITED IN LIQUIDATION Vs. KOHINOOR ROLLING SHUTTERS AND ENGINEERING WORKS PRIVATE LIMITED	August 22, 1991
KASHINATH Vs. DEPUTY COMMISSIONER	September 17, 1991
KEINPAIAH Vs. CHALUVAIH	February 21, 1991
KEMPAMMA Vs. KALAMMA	July 19, 1991
KENGAL CREDIT CO OPERATIVE SOCIETY LTD Vs. BANGALORE DEVELOPMENT AUTHORITY	September 4, 1991
KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. COMMERCIAL TAX OFFICER SECOND CIRCLE MANGALORE	March 26, 1991
KHAJA MOHADIN Vs. TAHERA BEGUM	July 3, 1991
KHRAITILAL RAKHRA Vs. RAKHRA SPORTS PRIVATE LTD	August 1, 1991
KLIC AND CO Vs. COMMISSIONER OF COMMERCIAL TAXES	January 28, 1991
KODIYAL FOODS AND FATS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	February 27, 1991
KOLLA BOVI Vs. THIMMA BOVI	September 5, 1991
KOTTAPALLI SREEHARI VARMA Vs. BANGALORE UNIVERSITY	February 4, 1991
KRISHRIAPPA Vs. STATE	September 16, 1991
KUNHA NAIKA Vs. LAXMLMATHI SHEDTHI	August 28, 1991
KURKUNTA SERAM STONES P LTD Vs. STATE OF KARNATAKA	August 30, 1991
KUTTAPPA Vs. KATRIKOLLI SOMAIAH	August 9, 1991
L RAMAKRISHNAPPA Vs. PRESIDING OFFICER AND ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES BANGALORE	November 6, 1991
L SHIVAKUMARASWAMY Vs. H LINGAPPA	July 30, 1991
L. SHIVAKUMARASWAMY Vs. H.LINGAPPA AND OTHERS	July 30, 1991
L.M. SHENVY Vs. STATE OF KARNATAKA	January 9, 1991
LAKSHMI DEVI Vs. G SATYANARAYANA RAO	December 4, 1991
LAND ACQUISITION OFFICER AND ASSISTANT COMMISSIONER BIDAR Vs. BALAPPA	August 1, 1991
LAND ACQUISITION OFFICER AND ASSISTANT COMMISSIONER GADAG DIVISION GADAG Vs. RAJESAB HUSSAINSAB KALABURGI AND ANOTHER	October 30, 1991
LAXMAVVA APPAIAH JANGALI Vs. RAMACHANDRA	February 21, 1991
LINGEGOWDA Vs. DEPUTY COMMISSIONER CHICKMAGALUR	November 8, 1991
M A SHAKUNTALA Vs. BANGALORE UNIVERSITY	July 3, 1991
M B RUMACHUNDRAN Vs. STATE OF KARNATAKA	September 23, 1991
M C KENDALL Vs. S CHANDRASEKHAR	August 30, 1991
M C MARNAKE GOWDA Vs. ASSISTANT COMMISSIONER MYSORE	November 21, 1991
M CHANDRA PRABHU Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES DAKSHINA KANNADU MANGALORE	February 5, 1991
M G KALEGOWDA Vs. ASSISTANT COMMISSIONER CHICKMAGALUR	November 8, 1991
M G SHEKARAPPA Vs. ASSISTANT COMMISSIONER SHIMOGA SUB DIVISION SHIMOGA	September 30, 1991
M K CHINTHAMANI Vs. M K JAYADEVA	September 27, 1991
M K THAKKER Vs. COMMISSIONER OF INCOME TAX	June 3, 1991
M KRISHNAPPA Vs. STATE OF KARNATAKA	September 23, 1991
M L VASUDEVA MURTHY Vs. JOINT COMMISSIONER OF AGRICULTURAL INCOME TAX	August 1, 1991
M MOHAN SHET Vs. STATE OF KARNATAKA	August 14, 1991
M MRUTHYANJAYA Vs. PREMJIT SINGH	January 31, 1991
M N CHITTIAPPA Vs. DEPUTY COMMISSIONER OF BANGALORE DISTRICT	January 28, 1991
M N RAMU ALIAS RAMSHETTY Vs. SARASWATHAMMA	March 15, 1991
M NANJAPPA Vs. TAHSILDAR ARASIKERE TALUK	July 16, 1991
M RAJESHWARI Vs. STATE OF KARNATAKA	August 27, 1991
M S MOSES Vs. STATE OF KARNATAKA	February 5, 1991
M S P SPICES PVT LIMITED Vs. COMMISSIONER OF INCOME TAX BANGALORE	January 4, 1991
M S RANGANAYAKAMMA Vs. M G BHASHYAM	July 19, 1991
M S SYED ANWAR Vs. COMMISSIONER OF POLICE BANGALORE CITY	April 8, 1991
M SHRAVANA KUMARS Vs. KARANATAKA REGIONAL ENGINEERING COLLEGE SURATHKAL	January 28, 1991
M V BABU Vs. STATE OF KARNATAKA	August 9, 1991
M V PREMKUMAR Vs. C SREERAMA SETTY	August 6, 1991
M VISVESWARAYA EDUCATION TRUST REGD Vs. STATE OF KARNATAKA	August 6, 1991
MACCHAPPA Vs. HANUMANNA	November 14, 1991
MADAIAH Vs. DEPUTY COMMISSIONER MYSORE	November 15, 1991
MADAIAH Vs. STATE	April 8, 1991
MAHABALESHWAR SUBRAYA HEGDE Vs. NARAYANA SUBRAYA HEGDE	August 29, 1991
MAHADEVAPPA AND OTHERS Vs. MALLAPPA AND OTHERS	March 18, 1991
MAHAVEER FANCY STORES Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA	January 18, 1991
MALLANAIKA Vs. ASSISTANT COMMISSIONER TIPTUR SUB DIVISION TIPTUR	September 26, 1991
MALUMBI Vs. ALBIN ABDUL	February 14, 1991
MANAGEMENT OF GUEST KEEN WILLIAMS LTD Vs. PRESIDING OFFICER II ADDL LABOUR COURT BANGALORE	September 24, 1991
MANAGEMENT OF KEMPSONS FOUNDRY Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	April 18, 1991
MANAKCHAND MOTILAL Vs. STATE	March 7, 1991
MANCLTE GOWDA Vs. STATE OF KARNATAKA	July 30, 1991
MANICKCHAND R TANGA DR Vs. COMMISSIONER OF INCOME TAX	January 14, 1991
MANIKCHAND JOSHI Vs. SPECIAL DEPUTY COMMISSIONER REVENUE BANGALORE	November 27, 1991
MANJUNATHA HOUSE BUILDING CO OPERATIVE SOCIETY LTD Vs. STATE OF KARNATAKA	November 20, 1991
MANOHAR RAMAKRISHNA SHIRODKAR Vs. TRIMBAK RAMA KELKAR	July 30, 1991
MANZOOR ALI KHAN Vs. ATEEQ AHAMED	February 28, 1991
MARDANSAB DAVALSAB HULGUND Vs. KHATUNBI	June 3, 1991
MARULA SIDDANAGOUDA Vs. SPECIAL DEPUTY COMMISSIONER BELLARY	September 2, 1991
MARY DSOUZA Vs. LAND ACQUISITION OFFICER and ASST COMMR	October 21, 1991
MEDAR NAGAMMA Vs. MEDAR SANNA SIVANNA	November 6, 1991
MEDICAL RELIEF SOCIETY OF SOUTH CANARA MANIPAL Vs. SHIVMALA PRITHVIRAJ URS	August 19, 1991
MINERVA MILLS N T C LABOUR UNION BANGALORE Vs. MANAGEMENT OF MINERVA MILLS LIMITED BANGALORE	November 19, 1991
MIRZA WALIUIIAH BAIG Vs. JAYARAMA REDDY	December 19, 1991
MODERN HOMEOPATHS SOCIETY HUBLI Vs. STATE OF KARNATAKA	October 3, 1991
MOHAMMAD QUADRI BAGADAD DEVARA Vs. SPECIAL DEPUTY COMMISSIONER DHARWAD DISTRICT DHARWARD	March 13, 1991
MOHAMMED HAJI ALAVI Vs. STATE OF KARNATAKA	December 16, 1991
MOHAMMED HANIF Vs. STATE OF KARNATAKA	February 11, 1991
MOHAMMED KUNHI Vs. STATE OF KARNATAKA	September 27, 1991
MOHAMMED LAIQUIDDIN Vs. AMRUTHRAO CHIMKODE	April 9, 1991
MOHAMMED SAB Vs. STATE OF KARNATAKA	February 4, 1991
MOHAMMED SALIM HUSEN SAB SAVANTANAVAR Vs. HEALTH INSPECTOR H D M C HUBLI	January 17, 1991
MOHD KUNLLI Vs. STATE OF KARNATAKA	September 27, 1991
MOHINI BAI M SARADA Vs. FIRST INCOME TAX OFFICER	January 3, 1991
MOULASAHEB LALESAHEB MULLA Vs. AMINSHA	July 26, 1991
MUKUNDLAL MANCHANDA Vs. PRAKASH ROADLINES LTD	March 1, 1991
MUNIVEERAPPA Vs. STATE OF KARNATAKA	March 8, 1991
MUNIVENKATAPPA Vs. CHIKKAPAPANMIA	June 6, 1991
MUNIYAPPA Vs. STATE	August 23, 1991
MUNIYAPPA Vs. STATE	August 26, 1991
MUNIYAPPA Vs. BANGALORE DEVELOPMENT AUTHORITY	December 2, 1991
MYSORE ROADWAYS Vs. ASSISTANT COMMERCIAL TAX OFFICER INTELLIGENCE IV SOUTH ZONE BANGALORE	April 1, 1991
MYSORE ROLLING MILLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	January 14, 1991
N C CHANNABASAPPA Vs. ASSISTANT EDUCATION OFFICER	March 25, 1991
N CHIKKANNA Vs. STATE OF KARNATAKA	November 28, 1991
N D HANUMANTHARAYAPPA Vs. COMMISSIONER OF WEALTH TAX	January 31, 1991
N G E F LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	June 11, 1991
N GIRIYAPPA Vs. STATE OF KARNATAKA	February 5, 1991
N NARAYANA REDDY Vs. KASHINATH RAO PATIL	July 25, 1991
N O SHETTY Vs. K S R T CORPN	May 30, 1991
N RATANCHAND JAIN Vs. COMMERCIAL TAX OFFICER CIRCLE IV	January 4, 1991
N SOMASHEKAR Vs. STATE OF KARNATAKA	November 18, 1991
NABA KISHORE PAL Vs. SALABANNA	February 26, 1991
NAGA THEATRE Vs. PROVIDENT FUND INSPECTOR BANGALORE	September 2, 1991
NAGAKUMAR C N Vs. COMMISSIONER OF WEALTH TAX	June 3, 1991
NALINIKANT BALAKRISHNA DAS Vs. KARNATAKA APPELLATE TRIBUNAL	May 27, 1991
NANDI HOUSING PVT LTD Vs. INDRANI CHANDRASEKHAR	March 27, 1991
NANJUNDESHWARA MART Vs. STATE OF KARNATAKA	January 18, 1991
NARASAMMA Vs. T NARASIMHAPPA	February 26, 1991
NARASIMHA MURTHY Vs. STATE	March 11, 1991
NARAYANA REDDY Vs. STATE OF KARNATAKA	June 18, 1991
NARAYANAPPA Vs. S N M AVADHOOT	July 22, 1991
NARAYANASWAMY L Vs. B BIJARAJ	February 11, 1991
NATIONAL AIRPORT AUTHORITY DELHI Vs. BANGALORE AIRPORT SERVICE CO OPERATIVESOCIETY	July 4, 1991
NATIONAL INSURANCE CO LTD Vs. A B C INDIA LIMITED	September 27, 1991
National Insurance Co. Ltd. Vs. Dundamma and others	June 6, 1991
NATIONAL INSURANCE COMPANY Vs. DUNDAMMA	June 6, 1991
NATIONAL INSURANCE COMPANY LIMITED Vs. R VISHNU	February 19, 1991
NATIONAL INSURANCE COMPANY LIMITED Vs. INDIRABAI	October 4, 1991
NATIONAL INSURANCE COMPANY LTD Vs. STATE	June 6, 1991
NEETA S SHAH Vs. COMMISSIONER OF INCOME TAX	January 18, 1991
NENINAL SHANKARLAL PARMER Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 19, 1991
NEW INDIA ASSURANCE COMPANY LTD Vs. HANUMAKKA	March 20, 1991
NEW SWASTIK FLOUR MILL Vs. STATE OF KARNATAKA	March 7, 1991
NINGAPPA KARABASAPPA SHLVANAGUTTL Vs. AMRAPPA KARABASAPPA SHIVANAGUTTL	March 20, 1991
NINGEGOWDA Vs. STATE	November 6, 1991
NOOR JAHAN Vs. STATE OF KARNATAKA	February 6, 1991
NYATHAREDDY DEAD Vs. CHENNAMMA	June 19, 1991
OM TRADING CO Vs. SECOND INCOME TAX OFFICER	January 4, 1991
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. UNION OF INDIA	January 21, 1991
ORIENTAL INSURANCE CO LTD Vs. VEERAMMA	June 17, 1991
ORIENTAL INSURANCE CO LTD Vs. VAISHALI TRANSPORT FORWARDING AGENCY	August 30, 1991
ORIENTAL INSURANCE CO LTD Vs. SHIVAPRAKASH	December 20, 1991
ORIENTAL INSURANCE CO. LTD. Vs. K.R. SHIVAPRAKASH	December 20, 1991
ORIENTAL INSURANCE COMPANY LTD Vs. EAST INDIA TRANSPORT AGENCIESACT	March 21, 1991
P B SHANTHAPPA Vs. MEHABOOB	March 22, 1991
P B SHANTHAPPA Vs. MEHBOOBI	March 12, 1991
P BALASUBBA SETTY and SONS Vs. UNION OF INDIA	February 20, 1991
P C MAHESHS Vs. STATE OF KARNATAKA	January 7, 1991
P M MACHAIAH Vs. MYSORE SUGAR CO LTD	October 3, 1991
P V VENKATARAMA SETTY Vs. G VENKATARAMANAIAH	November 28, 1991
P. MALATHI Vs. SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT	April 18, 1991
PAKIRAPPA Vs. BASAVANAGOUDA BHARAMANAGOUDA GOUDARA	August 12, 1991
PARIMALA BAI Vs. STATE OF KARNATAKA	September 27, 1991
PARVATHAMMA Vs. K R LOKANATH	December 6, 1991
PARVATHAMMA K R NANJAPPA Vs. COMMISSIONER OF INCOME TAX	February 27, 1991
PARVATHIBAI Vs. DATTATREYA JANARDHAN DHOPESHWARKAR	December 9, 1991
POBATHI AGENCIES Vs. STATE OF KARNATAKA	March 7, 1991
PODDAR K L AND SONS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	February 4, 1991
POOVANIGOWDA Vs. VASANTHA	March 22, 1991
PRAKASH ROADLINES PRIVATE LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA	January 18, 1991
PREMIER IRRIGATION EQUIPMENTS PVT LTD Vs. ASST COMMISSIONER OF COMMERCIAL TAXES	February 11, 1991
PRESIDENT POURA KARMIKA SANGHA Vs. STATE OF KARNATAKA	January 24, 1991
PSI DATA SYSTEMS LIMITED Vs. PRESIDING OFFICER ADDITIONAL INDUSTRIAL TRIBUNAL BANGALORE	December 6, 1991
PUTTANANJAMMA Vs. H N PUTTATHAYAMMA	April 8, 1991
R GANESHA Vs. H R ENGINEERING WORKS	October 23, 1991
R MAHADEVAPPA Vs. DISTRICT MAGISTRATE	May 28, 1991
R MUKUNDAIAH Vs. STATE OF KARNATAKA	October 8, 1991
R P MADYALA Vs. S H BHEEMAKKANAVAR and ANOTHER	January 29, 1991
R V PUNDARIKA RAO Vs. STATE OF KARNATAKA	June 13, 1991
R VEERANNA Vs. SPECIAL DEPUTY COMMISSIONER BELLARY	October 10, 1991
RAGHAV RAO T Vs. RAMAKRISHNA HOSPITAL PRIVATE LIMITED	October 28, 1991
RAJATA TRUST Vs. CHIEF COMMISSIONER OF INCOME TAX	June 20, 1991
RAJENDRABABU Vs. STATE OF KARNATAKA	October 3, 1991
RAMACHANDRA LAXMAN DODDAMANI Vs. SYNDICATE BANK	October 10, 1991
RAMAMMA Vs. DEPUTY COMMISSIONER HASSAN	October 3, 1991
RAMANNA Vs. STATE OF KARNATAKA	April 9, 1991
RAMESH BABU Vs. STATE OF KARNATAKA	January 9, 1991
RAMESH V KINI Vs. DEPUTY COMMISSIONER KARWAR	September 25, 1991
RAMU Vs. STATE OF KARNATAKA	April 18, 1991
RANGAIAH Vs. STATE OF KARNATAKA	November 8, 1991
RANGAPPA ALIAS KTVUDA LAKKANNA Vs. STATE OF KARNATAKA	February 15, 1991
RASHTROTHANA PARISHAT Vs. STATE	February 22, 1991
REGIONAL DIRECTOR E S I CORPORATION Vs. KARNATAKA ASBESTOS CEMENT PRODUCTS	May 29, 1991
REGIONAL PROVIDENT FUND COMMISSIONER Vs. MANAGEMENT HOTEL HIGHWAY LIMITED	June 20, 1991
REGIONAL PROVIDENT FUND COMMISSIONER Vs. HARIHAR POLYFIBRES	July 30, 1991
REGIONAL TRANSPORT OFFICER MANDYA Vs. A VINAYAGAM	November 11, 1991
REVAJEETHU BUILDERS and DEVELOPERS Vs. S VASUDEVA	February 15, 1991
REVANSIDDAPPA Vs. SUSHEELABAI	October 1, 1991
RITZ HOTELS MYSORE LIMITED Vs. COMMISSIONER OF INCOME TAX	March 11, 1991
ROSHAN Vs. STATE OF KARNATAKA	September 23, 1991
S ABDUL RITSHEED Vs. CHIEF OFFICER TOWN MUNICIPAL COUNCIL	February 6, 1991
S B JAYARAJ Vs. STATE OF KARNATAKA	March 6, 1991
S BANGARAPPA Vs. SOMAPPA	February 5, 1991
S BILLIGOWDA Vs. DEPUTY COMMISSIONER MANDYA	July 18, 1991
S GANGADHARAPPA Vs. KODIHALLI VYAVASAYA SEVA SAHAKARA SANGHA NIYAMITA	June 6, 1991
S GOVINDAPPA Vs. CHIEF SECRETARY TO GOVERNMENT OF KARNATAKA	September 20, 1991
S I VASUDEVAN Vs. CHIEF GENERAL MANAGER DISCIPLINARY AUTHORITY STATE BUNK OF INDIA	November 14, 1991
S K BEERANNA Vs. KWALITY RESTAURANT	July 1, 1991
S M HOLDING FINANCE PVT LTD Vs. MYSORE MACHINERY MANUFACTURERS LTD	January 4, 1991
S N GURUMURTHY Vs. KARNATAKA STATE HANDICRAFTS DEVELOPMENT CORPORATION LIMITED	June 14, 1991
S N SAMPATH KUMAR Vs. TAHSILDAR NELAMANGALA TALUK	July 12, 1991
S R MALLAIAH Vs. KALYAN LODGE	October 3, 1991
S R S AGENCIES Vs. STATE OF KARNATAKA	April 4, 1991
S RAMEGOWDA Vs. STATE OF KARNATAKA	August 14, 1991
S S MUDDANNA Vs. STATE OF KARNATAKA	January 31, 1991
SAILESH AND CO Vs. STATE OF KARNATAKA	January 30, 1991
SAKAMMA Vs. T HANUMANTHAIAH	August 20, 1991
SANAULLA KHAN Vs. HANSRAJ	April 5, 1991
SANDEEP SHENAI Vs. MANGALORE UNIVERSITY MANGALORE	March 27, 1991
SANDUR MANGANESE AND IRON ORESLIMITED Vs. KARNATAKA ELECTRICITY BOARD	January 31, 1991
SANGAPPA SADAPPA BHAVARI Vs. GOURAVVA	June 26, 1991
SANGAWWA Vs. SHANKARAPPA	June 28, 1991
SANJEEVAMMA Vs. ANNYAPPA	March 12, 1991
SANNARANGAIAH Vs. ASSISTANT COMMISSIONER MADHUGIRI SUB DIVISION MADHUGIRI	September 25, 1991
SAPTHAGIRI ENTERPRISES Vs. COMMERCIAL TAX OFFICER	February 1, 1991
SAPTHAGIRI SILK KOTI Vs. SILK MARKET OFFICER	June 3, 1991
SARASWATHI R RAI Vs. KORAPALU	June 27, 1991
SAROJA H S Vs. C KRISHNUMURTHY	December 19, 1991
SATHU DSOUZA Vs. COMMERCIAL TAX OFFICER	July 16, 1991
SATHYANARAYANA D V Vs. TAX RECOVERY OFFICER	April 16, 1991
SATTURS SUSHRUSHALAYA NURSING HOME DR Vs. STATE OF KARNATAKA	August 1, 1991
SATYAPPA LAGAMA PARIT Vs. LAND TRIBUNAL, HUKKERI TALUK AND OTHERS	January 25, 1991
SECRETARY SHRI SHANKARLING DEVASTHAN PANCHA COMMITTEE Vs. REVANASIDDAYYA GURUPADAYYA GANGADHARMATH	March 19, 1991
SEENAPPA SHETTY Vs. BHUJANGA SHETTY	August 9, 1991
SEETHA RAMA SASTRY J Vs. STATE OF KARNATAKA	February 1, 1991
SESHA BHAT Vs. INDIRABAI	April 8, 1991
SHAH HARILAL BHIKABHAI AND SONS Vs. COMMISSIONER OF INCOME TAX	July 10, 1991
SHAIK AHAMED Vs. DEPUTY COMMISSIONER CHITRADURGA	September 20, 1991
SHANKAR Vs. R VISWANATHAN	February 22, 1991
SHANKAR AND COMPANY Vs. THIRD INCOME TAX OFFICER	February 22, 1991
SHANKAR KHANDASARI SUGAR MILLS Vs. COMMISSIONER OF INCOME TAX	March 19, 1991
SHANKAR KRISHNASA HABIB Vs. STATE OF KARNATAKA	September 16, 1991
SHANKAR RAO Vs. GULBARGA UNIVERSITY	April 5, 1991
SHANTAPPA Vs. DEPUTY COMMISSIONER	February 20, 1991
SHARADAMMA Vs. BYRAPPA	July 1, 1991
SHARJA NICE BAKERY Vs. SUPERINTENDENT AND CHAIRMAN TENDER COMMITTEE KARNATAKA MEDICAL COLLEGE HOSPITAL HUBLI	September 17, 1991
SHIVALINGAIAH Vs. STATE OF KARNATAKA	November 11, 1991
SHIVALINGAIAH Vs. MARICHANNAMMA	April 15, 1991
SHIVALINGAMMA Vs. SPECIAL DEPUTY COMMISSIONER	June 21, 1991
SHIVANANJAPPA Vs. BASAVARAJU	April 12, 1991
SHIVAPPA Vs. DEPUTY COMMISSIONER SHIMOGA	September 11, 1991
SHIVAPPA LAXMAN SAVADI Vs. STATE	February 5, 1991
SHIVAPPA LAXMAN SAVADI Vs. STATE OF KARNATAKA	February 15, 1991
SHIVAYYA MULLIKARJUNAIAH MYSORE Vs. ASSISTANT COMMISSIONER SIRSI	August 22, 1991
SHREEPAD VALLABHA INDUSTRIES Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXE APPEALS HUBLI DISTRICT DHARWAD	January 4, 1991
SIDDAMMA Vs. TAHSILDAR TUMKUR	July 3, 1991
SIDDAPPA Vs. BYATE THIMMAIAH	November 6, 1991
SINDHU CHITS AND TRADING P LTD Vs. KHAYIRUNNISSA	October 23, 1991
SIRAJ Vs. STATE OF KARNATAKA	January 31, 1991
SIRIGERI KANAKAPPA SHETTY Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 25, 1991
SMITH KLINE AND FRENCH INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	March 11, 1991
SMT. NARASAMMA Vs. M. JAVARAYEE	March 21, 1991
SMT. VENKATAMMA Vs. STATE OF KARNATAKA	June 27, 1991
Society of Sisters of Charity St. Gerosa Convent and others, etc. Vs. Karnataka State Council for Child Welfare and other	May 28, 1991
SOCIETY OF ST GEROSA CONVENT Vs. KARNATAKA STATE COUNCIL FOR CHILD WELFARE	May 28, 1991
SOMBAPPA RASAPPA KERUNNAVAR Vs. STATE OF KARNATAKA	April 1, 1991
SOUTHERN VENEERS AND WOOD WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX	January 17, 1991
SPECIAL LAND ACQUISITION OFFICER Vs. DATTATRAYA NAGESH WADER	March 19, 1991
SPECIAL LAND ACQUISITION OFFICER Vs. GURAPPA CHANNABASAPPA PARAMAJ	February 18, 1991
SRAT SARALA SHETTY Vs. Y RUMAKRISHNUYYA	April 16, 1991
SREE VENUGOPAL SWAMY AND CO Vs. STATE OF KARNATAKA	July 16, 1991
SRI. B.H. KALEEL KHAN. Vs. C.H. JADHAV, G.P.,	January 4, 1991
SRIMATHI KALAMMA Vs. SRIMATHI VEERAMMA AND OTHERS	November 8, 1991
STATE Vs. GOPALKRISHNA NELLI	June 4, 1991
STATE Vs. DASHRATH S O MARTILANDAPPA MALGE	March 12, 1991
STATE Vs. KUDLIGERE HANUMANTHAPPA	March 5, 1991
STATE Vs. SHEIKH KADHER SHEIK BUDEN	February 6, 1991
STATE OF KARNATAKA Vs. N A NAGENDRAPPA	February 18, 1991
STATE OF KARNATAKA Vs. D S KRISHNAIAH SETTY BANGALORE	February 15, 1991
STATE OF KARNATAKA Vs. G HARISCHANDRA REDDY	February 15, 1991
STATE OF KARNATAKA Vs. CHANNABASAPPA S O HANUMANTHAPPA	February 14, 1991
STATE OF KARNATAKA Vs. NARAYANAPPA	February 1, 1991
STATE OF KARNATAKA Vs. BALAWANTRAI BHIKABHAI PAREKH	February 4, 1991
STATE OF KARNATAKA Vs. VASANT	January 29, 1991
STATE OF KARNATAKA Vs. LAXMINARAYANA BHAT	January 5, 1991
STATE OF KARNATAKA Vs. CANTREADS PRIVATE LIMITED	March 4, 1991
STATE OF KARNATAKA Vs. B PADMANABHA BELIYA	February 28, 1991
STATE OF KARNATAKA Vs. P GOPALAKRISHNA PANIKAR	February 27, 1991
STATE OF KARNATAKA Vs. S DHANDAPANI MODALIAR	March 27, 1991
STATE OF KARNATAKA Vs. V SUBRAMANIAN	April 4, 1991
STATE OF KARNATAKA Vs. ANNAPPA	April 2, 1991
STATE OF KARNATAKA Vs. SUBASH	April 2, 1991
STATE OF KARNATAKA Vs. C B SHEELAVANTH	June 4, 1991
STATE OF KARNATAKA Vs. BASAVANAGOUDA BHARAMANAGOUDA GOUDARA	August 12, 1991
STATE OF KARNATAKA Vs. B S VIJAYA MURTHY	August 22, 1991
STATE OF KARNATAKA Vs. FIRM HOTEL NAGARJUN	October 8, 1991
STATE OF KARNATAKA Vs. PRABHA SOAP SYNTHETICS	December 5, 1991
STATE OF KARNATAKA AND OTHERS Vs. KARIM SAB	February 18, 1991
STEEL AUTHORITY OF INDIA LTD Vs. CONTRACT WORKERS UNION STEEL AUTHORITY OF INDIA LTD	September 27, 1991
SUBJAN Vs. STATE OF KARNATAKA	January 18, 1991
SUIT RUKMANIYAMMA Vs. A M VENKATA SWAMY	January 3, 1991
SUMYRA MEKHRI Vs. STATE	October 25, 1991
SURESH KUMAR SANGHVI Vs. HOUSE RENT and ACCOMMODATION CONTROLLER	April 9, 1991
SURESH MALPANI AND COMPANY Vs. COMMISSIONER OF INCOME TAX	April 1, 1991
SUSHEELAMMA Vs. STATE OF KARNATAKA	February 8, 1991
SUVASINI BEEDIES PVT LTD Vs. ADDITIONAL COMMERCIAL TAX OFFICER III CIRCLE MANGALORE	February 11, 1991
SWARNA MAHAL Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA	January 23, 1991
SYED ABDUL JABBAR Vs. BOARD OF WAKFS IN KARNATAKA	February 25, 1991
SYED KAREEM Vs. ZARINA BI	December 11, 1991
SYNCHRON MACHINE TOOLS (P) LTD Vs. UMSURESH RAO	June 1, 1991
SYNDICATE BANK Vs. K GANGADHAR	July 24, 1991
SYNDICATE BANK NARGUND Vs. SUBHAS VENKAPPA SAVALKER	November 19, 1991
T DIWAKARA Vs. M H ANANTHASWAMY	February 27, 1991
T K CHANDRAIAH Vs. CHANDRAIAH	June 28, 1991
T K NARAYANASWAMY Vs. STATE OF KARNATAKA	February 5, 1991
T M CHANDRASHEKAR Vs. L R SHIVARAMEGOWDA	September 27, 1991
T MUNIVENKATAPPA Vs. DEPUTY COMMISSIONER KOLAR	September 17, 1991
T N PARAMESHWARAPPA Vs. STATE OF KARNATAKA	September 5, 1991
T P UNGAIAH Vs. PUTTAMADAIAH	April 9, 1991
T R SRIHARI Vs. DIRECTOR PRE UNIVERSITY EDUCATION	February 24, 1991
T RAJAPPA Vs. EMPLOYEES STATE INSURANCE CORPORATION	November 27, 1991
T S NARASAMMA Vs. STATE OF KARNATAKA	April 8, 1991
T THIMMAPPA Vs. EXCISE COMMISSIONER IN KARNATAKA BANGALORE	September 4, 1991
TEJASWINI PATIL Vs. BANGALORE UNIVERSITY	January 26, 1991
TEJASWINI PATIL Vs. BANGALORE UNIVERSITY	January 16, 1991
TEJAWA Vs. VEERABASAPPA RUDRAPPA MAREGUDDI	June 19, 1991
TEJMAL MEHTA Vs. STATE OF KARNATAKA	October 4, 1991
THAMMEGOWDA Vs. SIDDEGOWDA	October 9, 1991
THIMMARAYASWAMY Vs. GURUMURTHY	June 11, 1991
THUNGABHADRA STEEL PRODUCTS LTD Vs. SUPDT OF CENTRAL EXCISE	January 25, 1991
TRISLIALA SHOES PVT LTD Vs. UNION OF INDIA	January 3, 1991
TRUSTEES FOR THE IMPROVEMENT OF THE CITY OF BANGALORE Vs. I B M WORLD TRADE CORPORATION	May 27, 1991
TULJARAM Vs. CHUNNUSING	March 22, 1991
TUMKUR TOWN VEERASHAIVA CO OPERATIVE BANK LIMITED Vs. H C SHYAMALA	May 29, 1991
Tumkur Town Veerashaiva Co-operative Bank Ltd. Vs. H.C. Shyamala	May 29, 1991
TUNGABHADRU STEEL PRODUCTS LIMITED Vs. STATE OF GUJARAT	January 8, 1991
UMESH UMESHAIAH Vs. NARASIMHAIAH	April 1, 1991
UMMAR HAJI Vs. DEPUTY COMMISSIONER COORG	December 17, 1991
UNION OF INDIA Vs. SATTUR NATARAJA TRADERS	June 14, 1991
UNION OF INDIA Vs. SATTUR NATARAJA TRADERS	June 13, 1991
UNION OF INDIA Vs. BELUR ENTERPRISES	August 13, 1991
UNITED COMMERCIAL BANK Vs. B M MAHADEVA BABU	December 11, 1991
UNITED INDIA INSURANCE CO LTD Vs. KADARBI	October 11, 1991
V K GOPALAIAH Vs. A KRISHNAPPA	November 27, 1991
V LAKSHMIPATHY Vs. STATE	April 9, 1991
V T KRISHNAMOORTHY Vs. STATE OF KARNATAKA	March 13, 1991
V T VELU Vs. SPECIAL LAND ACQUISITION OFFICER BANGALORE	August 27, 1991
V VENKATAMUNIYAPPA Vs. SUDARSHAN TRADING CO LTD	April 11, 1991
V. Lakshmipathy and others Vs. State of Karnataka and others	April 9, 1991
V. Venkatamuniyappa Vs. M/s. Sudarshan Trading Co. Ltd. and others	April 11, 1991
V.S. AYANGAR Vs. THE KARNATAKA HANDLOORN DEVELOPMENT CORPORATION LTD., BANGALORE	April 5, 1991
VASANTHA INDUSTRIES Vs. KARNATAKA STATE FINANCIAL CORPORATION	November 13, 1991
VENKAMMA Vs. D SHIVA RAO	January 7, 1991
VENKATACHALAIAH Vs. NANJUNDAIAH	November 20, 1991
VENKATAIAH Vs. SPECIAL DEPUTY COMMISSIONER MYSORE	December 2, 1991
VENKATARAMANAPPA Vs. K R SUBRAMANY SETTY	February 12, 1991
VENKATARAMANAPPA Vs. STATE OF KARNATAKA	February 21, 1991
VENKATESH NARAYANAPPA Vs. VITTAL	August 6, 1991
VENKATESH VIRUPAX DESHPANDE Vs. CENTRAL BANK OF INDIA	November 27, 1991
VENU Vs. KRISHNAPPA	September 4, 1991
VENUGOPALA SINGH Vs. B M CHIKKAPUTTAPPA	April 30, 1991
VIDYARANYA CHITRA MANDIR Vs. UNION OF INDIA	November 11, 1991
VIDYAVATHI KAPOOR TRUST Vs. CHIEF COMMISSIONER OF INCOME TAX	August 23, 1991
VIJAYA KUMAR Vs. LAND TRIBUNAL AFZALPUR	September 3, 1991
VIJAYAM AGENCIES Vs. GENERAL MANAGER BANGALORE TELEPHONES BANGALORE	February 19, 1991
VIKRANT TYRES LIMITED Vs. UNION OF INDIA	April 29, 1991
VIKRANT TYRES LTD Vs. UNION OF INDIA	April 19, 1991
VIRAYYA Vs. SHIDDAYYA IRAYYA GHANTHIMATH DEAD	August 27, 1991
VISHNU CBINTAMAN SHIRALKAR Vs. GURUPAD SHIVARAM KELAVEKAR	March 22, 1991
VISHWABHARATHI HOUSE BUILDING CO OPERATIVE SOCIETY LTD Vs. STATE OR KARNATAKA	May 16, 1991
W BASH Vs. CORPORATION OF THE CITY OF BANGALORE	November 4, 1991
WIDIA INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	April 4, 1991
YASHODA BAI Vs. KRISHNAMOORTHY BHIMAPPA KATAVKAR	May 30, 1991
YEJMAN EREGOWDA Vs. STATE OF KARNATAKA	March 6, 1991
YESHVIR GOYAL Vs. UNION OF INDIA	October 10, 1991

Year 1991 of HIGH COURT OF KARNATAKA

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