A G SHIVALINGAPPA Vs. A G SHANKARAPPA
|
September 13, 1990 |
A KRISHNA RAO Vs. ASST COMMISSIONER D K MANGALORE
|
January 5, 1990 |
A M ABDUL RAHMAN Vs. V JAYARAM
|
July 9, 1990 |
A MUKAMBIKA Vs. A PREMANANDA RAO
|
March 13, 1990 |
A R MAHENDRA Vs. STATE OF KARNATAKA
|
November 27, 1990 |
A S GOWRI Vs. B R SATISH
|
August 3, 1990 |
A S KUPPARAJU Vs. GENERAL SECRETARY RAJU KSHATRIYA WELFARE ASSOCIATION
|
July 27, 1990 |
A S YALAGI Vs. STATE OF KARNATAKA
|
October 24, 1990 |
A SREENIVASACHARLU Vs. STATE OF KARNATAKA
|
June 15, 1990 |
A V KOWDI AND CO Vs. R V LAKSHMIDEVAMMA
|
November 27, 1990 |
A. MUKAMBIKA Vs. A. PREMANANDA RAO
|
March 3, 1990 |
ABDUL AZIZ Vs. KUBRABEE
|
September 7, 1990 |
ABDUL KHADER Vs. RAZIA BEGUM
|
July 31, 1990 |
ABDUL SANAULLA Vs. STATE OF KARNATAKA
|
January 18, 1990 |
ABDULRASOOLSAB CHAMANASAB FHANIBAND Vs. RUTH
|
October 26, 1990 |
ADIVEPPA SHIVAPPA MATTUR Vs. TAHSILDAR SHIRAHATTI
|
February 2, 1990 |
AGENCIA REAL TRADING AND MARKETING PVT LTD Vs. STATE OF KARNATAKA
|
October 23, 1990 |
AJJIKUTTIRA MANDANNA Vs. AJJIKUTTIRA KUSHALAPPA
|
July 5, 1990 |
AL AMEEN CHARITABLE FUND TRUST Vs. STATE OF KARNATAKA
|
July 18, 1990 |
ALL KARNATAKA CONDUCTORS MANUFACTURERS ASSOCIATION Vs. KARNATAKA STATE ELECTRICITY BOARD
|
July 18, 1990 |
ALPHA SILICONES Vs. ASSISTANT COMMERCIAL TAX OFFICER RECOVERY GULBARGA
|
January 5, 1990 |
ANGELS TRAVELS Vs. K CHIKKAYYA NAIK
|
August 8, 1990 |
ANISUL HAQ Vs. GOVERNMENT OF INDIA MINISTRY OF STEEL AND MINES DEPARTMENT OF MINES NEW DELHI
|
March 13, 1990 |
ANJUMAN E ISLAM HUBLI Vs. KARNATAKA STATE BOARD OF WAKFS BANGALORE
|
February 6, 1990 |
ANJUMAN HAMI E MUSLIMEEN Vs. STATE OF KARNATAKA
|
August 28, 1990 |
ANNA TRANSPORT CORPORATION LIMITED SALEM Vs. KARNATAKA STATE TRANSPORT AUTHORITY BANGALORE
|
June 27, 1990 |
ANNAMMA Vs. PATTAMMA
|
December 10, 1990 |
ANNIE ABRAHAM Vs. SARVAJNA EDUCATION SOCIETY
|
April 20, 1990 |
APPAJI Vs. MARUTI
|
July 3, 1990 |
APPLIED INDUSTRIAL PRODUCTS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE
|
November 30, 1990 |
AROKIAMARY ANURDAMMAL Vs. SAMPAMMAL
|
March 8, 1990 |
ARUN ENTERPRISES Vs. KARNATAKA AGRO INDUSTRIES CORPORATION LTD
|
July 11, 1990 |
ASAD JANGU SHEIKH Vs. TRANSPORT CORPORATION OF INDIA
|
June 18, 1990 |
ASSISTANT COMMISSIONER and L A O SHIMOGA Vs. N JAYADEVAPPA
|
July 11, 1990 |
ASST COMMISSIONER GADAG Vs. DAVALAPPA
|
August 7, 1990 |
ASWATHAPPA Vs. DEPUTY REGISTRAR OF CO OP SOCIETIES
|
June 19, 1990 |
AUTHORISED OFFICER DEPUTY CONSERVATOR OF FORESTS Vs. VENKATARAMAN BOMMAYYA NAIK
|
August 14, 1990 |
AUTOMOBILE PRODUCTS OF INDIA LIMITED Vs. STATE OF KARNATAKA
|
September 13, 1990 |
AZICO TRADERS Vs. COFFEE BOARD
|
August 17, 1990 |
B D BASAVARAJ Vs. AGRICULTURAL INCOME TAX OFFICER
|
October 12, 1990 |
B G ANAND RAO Vs. MOHAMMED AKBAR
|
July 5, 1990 |
B GURUMALLAPPA Vs. STATE OF KARNATAKA
|
December 21, 1990 |
B GURUSIDDAPPA Vs. STATE OF KARNATAKA
|
June 5, 1990 |
B H INAMDAR Vs. B F SWAMY
|
August 28, 1990 |
B I TARALI Vs. KENYA RAVINDRANATHSHETTY
|
March 2, 1990 |
B JAGANNATHA SHETTY Vs. KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED BANGALORE
|
March 15, 1990 |
B K SHADAKSHARAPPA Vs. STATE OF KARNATAKA
|
October 16, 1990 |
B KALASETTY Vs. COMMISSIONER FOR RELIGIOUS AND CHARITABLE ENDOWMENTS
|
February 8, 1990 |
B M ABDUL RAHIMAN Vs. STATE OF KARNATAKA
|
February 6, 1990 |
B M BALIGA Vs. VIJAYA BANK
|
July 11, 1990 |
B M HANUMANTHAPPA Vs. DEPUTY COMMISSIONER SHIMOGA ACT KARNATAKA SCHEDULED CASTES AND SCHEDULED TRIBES PROHIBITION OF
|
August 13, 1990 |
B M TALEWAD Vs. MEMBER SECRETARY COMMON CADRE AUTHORITY M D D C C BANK LTD
|
October 23, 1990 |
B MADAPPA Vs. STATE OF KARNATAKA
|
April 4, 1990 |
B MUNEGOWDA Vs. STATS OF KARNATAKA
|
August 22, 1990 |
B N RAGHAVENDRA RAO Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT BANGALORE
|
April 20, 1990 |
B N RANGEGOWDA Vs. AKHAR SAIT
|
July 12, 1990 |
B N VEDANAND Vs. BANGALORE DEVELOPMENT AUTHORITY
|
July 16, 1990 |
B N VIJAYARIARASIMHA Vs. STATE OF KARNATAKA
|
April 4, 1990 |
B S SOMASHEKARAIAH Vs. STATE OF KARNATAKA
|
July 12, 1990 |
B SATHYANARAYANA Vs. ADDITIONAL DISTRICT JUDGA CHITRADURGA
|
February 8, 1990 |
B SHIVAJI MENDON Vs. GOVERNMENT OF KARNATAKA
|
October 5, 1990 |
BABU Vs. STATE OF KARNATAKAKARNATAKA ZILLA PARISHADS TALUK PANCHAYAT SAMITHIS
|
July 24, 1990 |
BABURAO Vs. DIST MAGISTRATE GULBARGA
|
November 30, 1990 |
BAGALKOT UDYOG LIMITED Vs. UNION OF INDIA
|
April 6, 1990 |
BAHMAN BAYBORDI Vs. STATE OF KARNATAKA
|
August 28, 1990 |
BALAJI PAPER AGENCY Vs. MYSORE PAPER BOARD COMPANY
|
August 6, 1990 |
BANGALORE SOFT DRINKS PVT LTD Vs. COMMISSIONER OF INCOME TAX KARNATAKA BANGALORE
|
August 20, 1990 |
BANGALORE UNIVERSITY Vs. B V OM PRAKASH
|
August 8, 1990 |
BASAPPA SANGAPPA UNKI Vs. SIDDAPPA BHIMAPPA HULLYAL
|
October 11, 1990 |
BASAPPA SIDDANAHADLI Vs. KOTRAMMA
|
September 6, 1990 |
BASAVANNAPPA Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
|
November 6, 1990 |
BASAVARAJAPPA Vs. M S CHANNABASAPPA
|
September 14, 1990 |
BASAVARAJU Vs. STATE OF KARNATAKA
|
October 24, 1990 |
BATAJI STRUCTURAL BANGALORE Vs. REGIONAL PROVIDENT FUND COMMISSIONER BANGALORE
|
April 20, 1990 |
BETTY SURESH MAHINDRA Vs. MARTHAND SINGH MAHINDRA
|
November 23, 1990 |
BHAGI HENGSU Vs. ROCKY LASRADO
|
October 10, 1990 |
BHAKTHAVATSALAM Vs. ASST REGIONAL TRANSPORT OFFICER BANGALORE WEST
|
March 6, 1990 |
BHARAMAPPA KALAPPA IJARI Vs. VENKATESH SHESHA ITAGI
|
September 13, 1990 |
BHARAT HANSRAJ GANDHI Vs. ADDITIONAL COLLECTOR OF CENTRAL EXCISE
|
December 12, 1990 |
BHARATHI FAMILY TRUST Vs. B DORAISWAMY NAIDU
|
September 21, 1990 |
BHEEMAPPA Vs. PRIMARY LAND DEVELOPMENT BANK LIMITED
|
January 31, 1990 |
BILIYANEPPA Vs. DANAPPA
|
June 26, 1990 |
BRIJMOHAN PAILYA SONI Vs. COLLECTOR OF CENTRAL EXCISE
|
December 11, 1990 |
BROADWAY COMPLEX Vs. CORPORATION OF THE CITY OF BANGALORE
|
June 12, 1990 |
BUILDERS ASSOCIATION OF INDIA Vs. STATE OF KARNATAKA
|
July 27, 1990 |
BYYAMMA Vs. RAMDEV
|
August 31, 1990 |
C CHANNAIAH Vs. PRESIDING OFFICER LABOUR COURT MYSORE
|
June 22, 1990 |
C D KOMKALIMUTH CO Vs. COMMISSIONER OF COMMERCIAL TAXES
|
June 28, 1990 |
C L KALAPPA Vs. DEPUTY COMMISSIONER EXCISE
|
January 10, 1990 |
C LAKSHMI REDDY Vs. KARNATAKA AGRO INDUSTRIES CORPORATION LIMITED
|
December 4, 1990 |
C MAHALINGAIAH AND SONS Vs. STATE OF KARNATAKA
|
December 19, 1990 |
C MOHAMED ZAFRULLA SHERIFF Vs. REGIONAL TRANSPORT AUTHORITY
|
July 9, 1990 |
C NARENDRA BABU VARMA Vs. STATE OF KARNATAKA
|
March 8, 1990 |
C R RAKIN AHMED Vs. DEPUTY COMMISSIONER MYSORE
|
June 20, 1990 |
C S KALE GOWDA Vs. CHIEF SECRETARY HASSAN DISTRICT ZILLA PARISHAD
|
July 25, 1990 |
C SHARATH KUMAR Vs. UNIVERSITY OF MYSORE
|
February 26, 1990 |
C V PARDHANANI Vs. M B PARDHANANI
|
March 26, 1990 |
C YETHRAPPA Vs. D YUSUF KHAN
|
June 25, 1990 |
CADILA LABORATORY PRIVATE LIMITED Vs. KAMATH ATUL AND COMPANY
|
June 29, 1990 |
CANARA BANK Vs. BEAULINE
|
August 6, 1990 |
CANARA BANK RELIEF and WELFARE SOCIETY Vs. STATE
|
March 30, 1990 |
CENTURY CLUB Vs. COMMISSIONER CORPORATION OF CITY OF BANGALORE
|
November 16, 1990 |
CHAMPION INDUSTRIES Vs. PUKHRAJ
|
October 26, 1990 |
CHANDRA PRABHA Vs. VIJAYA
|
March 20, 1990 |
CHANDRAVADANA BAI Vs. MANI
|
August 3, 1990 |
CHANGAMMA Vs. STATE OF KARNATAKA
|
July 27, 1990 |
CHANGAMMA Vs. STATE OF KARNATAKA
|
July 17, 1990 |
CHANNABASAPPA Vs. STATE OF KARNATAKA
|
August 20, 1990 |
CHANNABASAPPA VEERANAGOUDA MALLUR Vs. STATE OF KARNATAKA
|
July 19, 1990 |
CHANNAVEERAPPA Vs. ASSISTANT COMMISSIONER and RENT CONTROLLER
|
August 9, 1990 |
CHENNA REDDY Vs. DEPUTY COMMISSIONER KOLAR DISTRICT
|
February 27, 1990 |
CHIEF ENGINEER CONSTRUCTIONS SOUTHERN RAILWAY BANGALORE Vs. HANUMANTHAPPA
|
July 24, 1990 |
CHIEF ENGINEER CONSTRUCTIONS, SOUTHERN RAILWAY Vs. HANUMANTHAPPA
|
July 27, 1990 |
CHITRUDURGA COPPER COMPANY LIMITED Vs. SPECIAL DEPUTY COMMISSIONER AND CHIEF CONTROLLING REVENUE AUTHORITY CHITRADURGA
|
July 20, 1990 |
CHONARY AHMED KUTTY Vs. SPECIAL POLICE ESTABLISHMENT CBI BANGALORE
|
November 23, 1990 |
CHOUDHARY NAGAPPA ENTERPRISES Vs. KARNATAKA ELECTRICITY BOARD
|
January 15, 1990 |
CICILIA DSOUZA Vs. RENT CONTROLLER
|
September 7, 1990 |
CO OPERATIVE HOUSING SOCIETY LIMITED LIG GULBARGA Vs. DATTATRE RAO
|
December 12, 1990 |
COLLECTOR OF CENTRAL EXCISE Vs. BINNY LTD
|
April 5, 1990 |
COMMERCIAL TAX OFFICER, X ADDITIONAL CIRCLE, BANGALORE Vs. MAC CHARLES BROTHERS (PRIVATE) LIMITED
|
July 11, 1990 |
COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS BANGALORE Vs. COMMITTEE OF MANAGEMENT OF THE JEEVA SAMADHI OF SRI YERRISWAMI TATA CHELLAGURKI BELLARY
|
June 14, 1990 |
COMMISSIONER OF GIFT TAX Vs. C D MUTHANNA
|
August 13, 1990 |
COMMISSIONER OF INCOME TAX Vs. K SHYAMARAJU TRUSTEE LUKSLMAMMA SHYUMA RAJU FAMILY TRUST
|
October 25, 1990 |
COMMISSIONER OF INCOME TAX Vs. SHYAMARAJU K TRUSTEE
|
October 15, 1990 |
COMMISSIONER OF INCOME TAX Vs. DEEPCHAND KISHANLAL
|
January 5, 1990 |
COMMISSIONER OF INCOME TAX Vs. MYSORE CEMENTS LIMITED
|
January 5, 1990 |
COMMISSIONER OF INCOME TAX Vs. KARNATAKA STATE WAREHOUSING CORPORATION LTD
|
March 30, 1990 |
COMMISSIONER OF INCOME TAX Vs. VYSYA BANK LIMITED
|
November 22, 1990 |
CONTROLLER OF ESTATE DUTY KARNATAKA Vs. MASTER KRISHNA KUMAR
|
July 16, 1990 |
CORPORATION OF THE CITY OF BANGALORE Vs. YESHODAMMA
|
November 19, 1990 |
CORPORATION OF THE CITY OF MANGALORS Vs. S N GIRI
|
January 11, 1990 |
D JAYADEVARAJ Vs. KARNATAKA FOOD AND CIVIL SUPPLIES CORPORATION LTD
|
November 27, 1990 |
D M SAMYULLA Vs. COMMISSIONER, CORPORATION OF BANGALORE
|
March 15, 1990 |
D MUNNALAL Vs. COLLECTOR OF CENTRAL EXCISE
|
November 29, 1990 |
D NAGARAJU Vs. UNION OF INDIA
|
June 14, 1990 |
D PUTTARAJAPPA Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
|
April 20, 1990 |
D S ASWATHANARAYANA SETTY Vs. M S JAYARAM
|
July 19, 1990 |
D VENKATESHA GOWDA Vs. STATE
|
May 29, 1990 |
D VENKATESHA GOWDA Vs. STATA OF KARNATAKA
|
January 10, 1990 |
DADMIYA MOHAMMADSAHEB NOMIN Vs. AKTAB AHMAD NIJAMODDIN AHMED
|
March 12, 1990 |
DAKSHAYINI Vs. MESSRS HINDUSTAN PETROLEUM CORPORATION LTD
|
May 31, 1990 |
DANDELI FERRO ALLOYS PRIVATE LIMITED Vs. STATE
|
September 12, 1990 |
DASAIAH Vs. STATE OF KARNATAKA
|
October 31, 1990 |
DATTARAM ADVERTISING PRIVATE LTD Vs. STATE OF KARNATAKA
|
October 11, 1990 |
DAVANAGARE SUGAR COMPANY LTD Vs. UNION OF INDIA
|
August 7, 1990 |
DEPUTY COMMISSIONER OF COMMERCIAL TAXES, BANGALORE Vs. MYSORE BREWERIES LIMITED
|
August 17, 1990 |
DEVAJI Vs. STATE OF KARNATAKA
|
July 11, 1990 |
DHARMAPAL Vs. VAGJIBHAI
|
July 2, 1990 |
DHARMAPPA SABANNA MADAR Vs. CHIEF SECRETARY ZILLA PARISHAD
|
March 19, 1990 |
DHARMARAYASWAMY TEMPLE Vs. CHINNATHAYAPPA
|
October 12, 1990 |
DHARWAR CO-OPERATIVE MILK PRODUCERS SOCIETIES UNION LTD Vs. STATE OF KARNATAKA
|
February 13, 1990 |
DISTRICT JUDGE DAKSHINA KANNADA MANGALORE Vs. B H RAVINDRA PAI
|
November 16, 1990 |
DIVYA EXPORT ENTERPRISES Vs. PRODUCIN PRIVATE LTD
|
March 10, 1990 |
DODDABALLAPUR SPINNING MILLS LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
August 30, 1990 |
DYNAMATIC HYDRAULICS LIMITED BANGALORE Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE BANGALORE V DIVISION
|
February 8, 1990 |
E S I CORPORATION BANGALORE Vs. SUJIRKARS TILE WORKS MANGALORE
|
December 18, 1990 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. SUJIRKARS TILE WORKS
|
December 18, 1990 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. KRISHNA DASS
|
October 8, 1990 |
ENGINEERING SYSTEMS I LTD Vs. ADDITIONAL COLLECTOR OF CENTRAL EXCISE BANGALORE
|
November 29, 1990 |
ERAMMA Vs. D KALAPPA
|
December 4, 1990 |
ERAMMA Vs. B M BASAPPA
|
July 26, 1990 |
EROS PHARMA Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE BANGALORE
|
October 9, 1990 |
EYELITE OPTICAL INDUSTRIES PVT LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
March 6, 1990 |
F K MENZLIN Vs. B P PREMAKUMAR
|
April 2, 1990 |
FAKIRAPPA Vs. STATE OF KARNATAKA
|
January 8, 1990 |
FOUZIA SHAHI NAZEER Vs. LINGAPPA B K
|
January 5, 1990 |
FR PHILIP PALLICHERA Vs. ST ANTONYS EDUCATIONAL SOCIETY
|
August 1, 1990 |
G DURGA NAGESWARI Vs. UNIVERSITY OF AGRICULTURAL SCIENCES BANGALORE
|
August 22, 1990 |
G F HUNASIKATTIMATH Vs. STATE OF KARNATAKA
|
October 12, 1990 |
G GOPALA Vs. STATE OF KARNATAKA
|
November 14, 1990 |
G K SHEYGOOR Vs. CORPORATION OF THE CITY OF BANGALORE
|
September 4, 1990 |
G M BHASKARACHARYA Vs. DEPUTY COMMISSIONER TUMKUR
|
March 12, 1990 |
G M KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. KHATU JABEE
|
July 17, 1990 |
G M MASCARENHAS Vs. R VENKATACHALAM
|
March 13, 1990 |
G M MASCARENHAS Vs. R VENKATACHALAM
|
April 12, 1990 |
G N EDUCATION SOCIETY Vs. STATE OF KARNATAKA
|
September 21, 1990 |
G S RAO Vs. HINDUSTAN AERONAUTICS LIMITED BANGALORE
|
July 20, 1990 |
G S SUNAGAR AND BRORS Vs. COMMISSIONER OF COMMERCIAL TAXES
|
October 24, 1990 |
G SRIDHARAMURTHI Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
June 26, 1990 |
G VENKANNA Vs. M C KULKARNI
|
August 28, 1990 |
G VITOBHA Vs. STATE OF KARNATAKA
|
August 6, 1990 |
GAFFAR AND JAHANGIR BEEDI WORKS MYSORE Vs. UNION OF INDIA
|
December 7, 1990 |
GAFFARSAB Vs. STATE OF KARNATAKA
|
November 26, 1990 |
GAJANAN MOTOR TRANSPORT COMPANY LTD Vs. STATE OF KARNATAKA
|
June 22, 1990 |
GAMMON INDIA LIMITED Vs. REGIONAL P F COMMISSIONER
|
July 30, 1990 |
GANAPATHI MANKALU GOUDA Vs. STATE OF KARNATAKA
|
March 1, 1990 |
GANGAMMA Vs. AGRICULTURAL INCOME TAX OFFICER HASSAN
|
October 11, 1990 |
GANGOLTI SHIVAPPA Vs. STATE OF KARNATAKA
|
January 29, 1990 |
GAONKAR AND COMPANY Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
|
December 19, 1990 |
GARMENT CREATIONS Vs. ASSISTANT I, KARNATAKA ELECTRICITY BOARD AND OTHERS
|
March 23, 1990 |
GARMENTS INTERNATIONAL PVT LTD Vs. UNION OF INDIA
|
June 12, 1990 |
GAYATHRI Vs. BANGALORE UNIVERSITY
|
September 6, 1990 |
GEEP INDUSTRIAL SYNDICATE LTD Vs. STATE OF KARNATAKA
|
September 20, 1990 |
GENERAL MANAGER Vs. CHICKABORA
|
July 20, 1990 |
GENERAL MANAGER KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. KHATUJABEE
|
July 19, 1990 |
GENERAL MANAGER MYSORE SUGAR CO LTD Vs. U CHICKBORA
|
July 20, 1990 |
GENGAIAH Vs. HOSALAIAH
|
July 6, 1990 |
GIRAJAWWA Vs. BASAWWA
|
July 3, 1990 |
GOPAL INDUSTRIES Vs. COMMERCIAL TAX OFFICER V CIRCLE HUBLI
|
November 27, 1990 |
GOPAL JYOTIBA SADARE Vs. RAMAKRISHNA BHIMARAO KOLEKAR
|
July 12, 1990 |
GOPALAPPA Vs. SECRETARY TO GOVERNMENT OF KARNATAKA
|
October 10, 1990 |
GOUDAPPA APPAYA PATIL Vs. SHIVARI BHIMAPPA PATTAR
|
July 10, 1990 |
GOVERNMENT OF KARNATAKA Vs. RAMALINGA SETTY
|
September 21, 1990 |
GOVINDAMMA Vs. MURUGESH MUDALIAR
|
June 29, 1990 |
GOWDARA PAPAMMA Vs. STATE OF KARNATAKA
|
January 17, 1990 |
GRAMEEN VIDYA VARDHAK SANGH SC ST TELAGI BASAVANA BAGEWADI Vs. STATE OF KARNATAKA
|
March 12, 1990 |
GURAPPA HANAMANTHAPPA BIJAPUR Vs. STATE OF KARNATAKA
|
March 9, 1990 |
GURUPUTRAPPA MALLAPPA HARKUNI Vs. TAHSILDAR BAILHONGAL
|
June 5, 1990 |
GWALLOR RAYON SILK MANUFACTURING WEAVING CO LTD Vs. UNION OF INDIA
|
September 12, 1990 |
H A K RAO Vs. UNION OF INDIA
|
October 12, 1990 |
H B VEERABHADRA GOUD Vs. RETURNING OFFICER AND THE TAHSILDAR ALUR MANDAL PANCHAYAT
|
July 10, 1990 |
H G SHIVANANDAPPA Vs. STATE OF KARNATAKA
|
January 19, 1990 |
H HIRIANNA SHETTY Vs. VIJAYA BANK LTD
|
October 22, 1990 |
H HIRIYANNAIAH Vs. DIVISIONAL COMMISSIONER
|
August 28, 1990 |
H MOHAN Vs. STATE OF KARNATAKA
|
November 6, 1990 |
H N AFROZ AZZADI Vs. SRIRAM MAJOR
|
January 9, 1990 |
H N RAMESH Vs. PRIMARY CO OP AGRICULTURE AND RURAL DEVELOPMENT BANK LTD
|
August 29, 1990 |
H N SRINIVASA Vs. G R NARASIMHAIAH
|
August 28, 1990 |
H P VEERESH Vs. CHANNABASAMMA
|
August 10, 1990 |
H R BASAVARAJAPPA Vs. RANGAPPA
|
October 5, 1990 |
H T VENKATA SETTY Vs. SHIVA SAILAM
|
July 18, 1990 |
H UMESH ALIAS UMAKANTHA RAO Vs. STATE OF KARNATAKA
|
March 30, 1990 |
H VENKATARAMAN Vs. BANGALORE CITY MUNICIPAL CORPORATION
|
December 18, 1990 |
H.C. RAJALAKSHMI Vs. DEPUTY DIRECTOR OF PUBLIC INSTRUCTION, CHICKMAGALUR AND OTHERS
|
October 30, 1990 |
HAJEE ABDUL SATTAR SAIT Vs. COMMISSIONER OF WEALTH TAX
|
June 11, 1990 |
HAJI MOHD IQBAL AHMED Vs. STATE OF KARNATAKA
|
February 22, 1990 |
HALAPPA BIN RANGAPPA Vs. STATE OF KARNATAKA
|
June 30, 1990 |
HANAMAPPA CHETRAPPA KOPPAL Vs. STATE
|
October 23, 1990 |
HARIDAVAR GIR Vs. MALLINATH
|
July 6, 1990 |
HEERA D VATCHA Vs. COMMISSIONER OF WEALTH TAX KARNATAKA
|
October 15, 1990 |
HHIMRAO Vs. LAND TRIBUNAL KUSTAGI
|
January 19, 1990 |
HIND NIPPON RURAL INDUSTRIES PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
September 19, 1990 |
HINDUJA CASUALS Vs. A VITTAL RAO
|
September 14, 1990 |
HINDUSTAN AERONAUTICS LIMITED BANGALORE Vs. WORKMEN OF HINDUSTAN AERONAUTICS LIMITED HEAD OFFICE BANGALORE
|
August 21, 1990 |
HMT LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES FOREIGN TAX DIVISION
|
July 26, 1990 |
HOLEPPA KRUSHNAPPA CHIKKUR Vs. CHIEF SECRETARY ZILLA PARISHAD BELGAUMKARNATAKA LOCAL
AUTHORITY PROHIBITION OF DEFECTION
|
June 26, 1990 |
HUSSAIN SAB ALI SAB DHANVADKAR Vs. TULSIDAS
|
August 7, 1990 |
IDEAL HOMES CO OPERATIVE BUILDING SOCIETY LTD Vs. STATE OF KARNATAKA
|
October 29, 1990 |
IIM EMPLOYEES ASSOCIATION Vs. INDIAN INSTITUTE OF MANAGEMENT
|
August 14, 1990 |
ILLAHI BAKSH Vs. COMMISSIONER OF WEALTH TAX BANGALORE
|
January 5, 1990 |
IMAMSAB MALIKSAB HALLIKERI Vs. RASULBI
|
August 23, 1990 |
IN THE MATTER OF ASHRAYA Vs. STATE
|
March 30, 1990 |
INDIAN HUME PIPE COMPANY LTD Vs. BANGALORE WATER SUPPLY and SEWERAGE BOARD
|
January 25, 1990 |
INDIAN NATIONAL TRUST FOR ART AND CULTURAL HERITAGE Vs. STATE OF KARNATAKA
|
January 11, 1990 |
INDIAN TOOL MANUFACTURERS LTD Vs. STATE OF KARNATAKA
|
July 24, 1990 |
INDUSTRIAL CREDIT AND DEVELOPMENT SYNDICATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 7, 1990 |
IQBAL Vs. K S SAI BABA I F S AUTHORISED OFFICER AND DY CONSERVATOR OF FORESTS
|
August 7, 1990 |
J ROBERT Vs. RAM JETHMALANI
|
June 8, 1990 |
J S AUTO MACHINE SHOP Vs. STATE OF KARNATAKA
|
November 9, 1990 |
J S BASAVARAJ Vs. STATE OF KARNATAKA
|
June 26, 1990 |
JACOB Vs. BANGALORE UNIVERSITY
|
January 10, 1990 |
JACQUELINE CHANDANI Vs. DEPUTY DIRECTOR ENFORCEMENT DIRECTORATE MADRAS
|
October 5, 1990 |
JAGADISH Vs. BANGALORE DEVELOPMENT AUTHORITY
|
October 24, 1990 |
JAI MAHASATHI GNANASAGARA VIDYA SAMSTE R Vs. ZILLA PARISHAD CHITRADURGA
|
September 6, 1990 |
JAIRAJ Vs. STATE OF KARNATAKA
|
July 24, 1990 |
JAVARE GOWDA Vs. REGIONAL TRANSPORT OFFICER MANDYA
|
October 10, 1990 |
JAYAJEEVAN AND CO Vs. ADDITIONAL COMMERCIAL TAX OFFICER I CIRCLE BELGAUM
|
September 14, 1990 |
JAYAKUMARI AND DILHARKUMARI Vs. COMMISSIONER OF INCOME TAX
|
November 27, 1990 |
JEEVARAJ Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE BANGALORE
|
July 26, 1990 |
JOHN SHALEX PAINTS PRIVATE LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
|
November 7, 1990 |
JOHN SHALEX PAINTS PVT LTD Vs. UNION OF INDIA
|
January 1, 1990 |
K A VENUGOPALA SETTY Vs. SURYAKANTHA U KAMATH
|
July 20, 1990 |
K A VENUGOPALA SETTY Vs. Suryakantha U Kamath
|
July 7, 1990 |
K ASWATHANARAYANA SETTY Vs. HINDUSTAN FINANCE CORPORATION
|
June 18, 1990 |
K BABU SHETTY Vs. MAHALAKSHMI RAVAINATH DEVARU
|
July 9, 1990 |
K C THIMMAIAH Vs. M M SOMAIAH
|
May 29, 1990 |
K CHANNAPPA Vs. UNION OF INDIA
|
June 14, 1990 |
K G BELLIAPPA Vs. F C KUNDER
|
June 28, 1990 |
K GANGASETTY Vs. S MUNISAMI
|
November 29, 1990 |
K LAKSHMI REDDY Vs. BANGALORE UNIVERSITY
|
July 27, 1990 |
K M GIRISHANKAR Vs. ASSISTANT COMMISSIONAR BELLARY
|
June 21, 1990 |
K M RAMAKRISHNE GODWA Vs. SENIOR ASSISTANT COMMISSIONER
|
October 21, 1990 |
K M SHANKARAPPA Vs. UNION OF INDIA
|
April 2, 1990 |
K MALLAPPA Vs. STATE OF KARNATAKA
|
June 12, 1990 |
K N MUNI RAMA Vs. JAYALAKSHMI
|
February 28, 1990 |
K P ACHARYA Vs. STATE OF KARNATAKA
|
September 17, 1990 |
K P BUSHEER KHAN Vs. UNION OF INDIA
|
July 11, 1990 |
K P RAGHUNATH Vs. TAHSITDAR CHICKMAGALUR and ANOTHERACT
|
November 6, 1990 |
K P RAMANNA Vs. CITY MUNICIPAL COUNCIL SHIMOGA
|
October 8, 1990 |
K P SHENOY DR Vs. KARNATAKA MEDICAL COUNCIL BANGALORE
|
November 5, 1990 |
K RAJA Vs. KARNATAKA ELECTRICITY BOARD
|
April 18, 1990 |
K RUDRAIAH Vs. S N PRAHALADA RAO
|
June 25, 1990 |
K S PRABHA Vs. STATE OF KARNATAKA
|
December 21, 1990 |
K S PRAKASH Vs. BANGALORE DEVELOPMENT AUTHORITY
|
September 20, 1990 |
K S RANGASWAMY Vs. STATE OF KARNATAKA
|
December 6, 1990 |
K S SUBRAMANI Vs. A THOMAS ROSS
|
August 9, 1990 |
K SATHYASHANKARA SHETTY Vs. MANGALORE UNIVERSITY
|
March 28, 1990 |
K SRINIVAS Vs. ADDITIONAL JUDGE FAMILY COURT BANGALORE
|
March 21, 1990 |
K SURESH NAYAK Vs. STATE OF KARNATAKA
|
October 16, 1990 |
K V INDIRA Vs. KARNATAKA ELECTRICITY BOARD
|
March 14, 1990 |
K VENKOJI RAO Vs. M ABDUL KHUDDUR KURESHI
|
August 23, 1990 |
K. GANGASETTY AND ANOTHER Vs. S. MUNISAMI
|
November 22, 1990 |
KALAIAH ALIAS KALEGOWDA Vs. LINGAMMA
|
September 20, 1990 |
KALLAPPA SHIDDAPPA JAGAJAMPI Vs. CHANDRAKANT LAXMAN BADAVE
|
June 11, 1990 |
KALLAPPA SHIDDAPPA JAGAJAMPI Vs. CHANDRAKANT LAXMAN BADAVE
|
June 12, 1990 |
KAMALA Vs. VITTAMMA
|
September 20, 1990 |
KAMAT AND CO Vs. STATE OF KARNATAKA
|
August 27, 1990 |
KAMATH PACKAGING LTD Vs. UNION OF INDIA
|
September 3, 1990 |
KANNAMMA Vs. DEPUTY GENERAL MANAGER K S R T C
|
November 27, 1990 |
KANTILAL PARTAPCHAND OSWAL AND ANR. Vs. REVAPPA BASALINGAPPA NADAGOUDA AND ORS.
|
October 18, 1990 |
KANTILAL PRATAPCHAND OSWAL Vs. REVAPPA BASALINGAPPA NADAGOUDA
|
October 28, 1990 |
KAP STEEL LTD Vs. KARNATAKA ELECTRICITY BOARD
|
October 12, 1990 |
KARAPPA BOVI Vs. SPECIAL DEPUTY COMMISSIONER MYSORE
|
October 18, 1990 |
KARI TLIIMMARAYASWAMY EDUCATION SOCIETY Vs. STATE OF KARNATAKA
|
March 30, 1990 |
KARIYAPPA Vs. STATE OF KARNATAKA
|
January 11, 1990 |
KARNATAKA BOARD OF WAKFS Vs. JOHARMAL JAWANJI
|
January 2, 1990 |
KARNATAKA ELECTRICITY BOARD Vs. TOPASA
|
November 29, 1990 |
KARNATAKA FOOD AND CIVIL SUPPLIES CORPORATION LTD Vs. STATE OF KARNATAKA
|
September 19, 1990 |
KARNATAKA FOOD AND CIVIL SUPPLIES CORPORATION LTD Vs. STATE OF KARNATAKA
|
September 13, 1990 |
KARNATAKA FOOD PACKERS Vs. REGIONAL DIRECTOR ESI
|
November 28, 1990 |
KARNATAKA OLYMPIC ASSOCIATION Vs. VIDYACHARAN SHUKLA
|
June 4, 1990 |
KARNATAKA RESTAURANT Vs. COMPETENT AUTHORITY SAFEMFOPA
|
February 7, 1990 |
KARNATAKA STATE ROAD TRANS CORPN Vs. JAYALAKSHMI
|
July 10, 1990 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. JAYALAKSHMI
|
May 10, 1990 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. RENY MAMMEN
|
August 31, 1990 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. LAKSHMIDEVAMMA
|
August 3, 1990 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. NARASAIAH
|
July 24, 1990 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. NINGAMNIA
|
July 13, 1990 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. H HUCHAIAH
|
November 14, 1990 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. N NAGENDRAPPA
|
December 14, 1990 |
KARNATAKA WOOD AND PLYWOOD INDUSTRIES PVT LTD Vs. UNION OF INDIA
|
July 23, 1990 |
KATWE JAGGERY TRADERS Vs. STATE OF KARNATAKA
|
May 28, 1990 |
KAYPEE INDUSTRIES Vs. COMMERCIAL TAX OFFICER
|
November 16, 1990 |
KELA BRORS Vs. STATE OF KARNATAKA
|
October 8, 1990 |
KENCHEGOWDA Vs. STATE OF KARNATAKA
|
July 27, 1990 |
KENI TRANSPORTS Vs. STATE OF KARNATAKA and ANOTHER
|
November 22, 1990 |
KHENIANNA SHIVAPPA GAJAKHOSH Vs. SAYYADSAB ALLAUDDIUSAB KALIGAR
|
July 6, 1990 |
KHODAY DISTILLERIES P LTD Vs. COMMISSIONER OF COMMERCIAL TAXES KARNATAKA
|
September 12, 1990 |
KHODAY ESWARSA AND SONS Vs. COMMISSIONER OF GIFT TAX
|
March 16, 1990 |
KISHORE LAL Vs. STATE OF KARNATAKA
|
September 7, 1990 |
KONKAN WATERWAYS Vs. UNION OF INDIA
|
July 16, 1990 |
KONKODY PADMANABHA Vs. DEPUTY COMMISSIONER DAKSHINA KANNADA DISTRICT MANGALORE
|
July 25, 1990 |
KRISHNARAJENDRA MILLS LIMITED Vs. ASST COLLECTOR OF CENTRAL EXCISE MYSORE
|
October 22, 1990 |
KRISHNARAJENDRA MILLS LTD Vs. CHAIRMAN KARNATAKA ELECTRICITY BOARD BANGALORE
|
September 6, 1990 |
KUDREMUKH IRON ORE CO LTD Vs. KOOKY ROADWAYS P LTD
|
February 22, 1990 |
KULTEJ SINGH Vs. CIRCLE INSPECTOR OF POLICE
|
December 18, 1990 |
KUMARAPPA Vs. B MANJUNATH
|
March 21, 1990 |
KWALITY RESTAURANT Vs. S K BEERANNA
|
January 2, 1990 |
L J MOHAN Vs. RAMA PRASAD
|
June 21, 1990 |
L M RAJAPPACHETTY AND BROS Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
|
October 5, 1990 |
L N GOVINDASWAMY Vs. CITY IMPROVEMENT TRUST BOARD MYSORE
|
February 7, 1990 |
LAKKAWWA Vs. GOURAWWA
|
September 10, 1990 |
LAKSHMAN RAO SAKHARAM SURVASE Vs. MANGALA
|
December 7, 1990 |
LAKSHMI VENKATRAMANA TEMPLE Vs. UMA ALIAS RUKHMANI BAI
|
September 7, 1990 |
LAKSHMINARASIMHASWAMY CHARITIES Vs. RAGHAVENDRA ENTERPRISES
|
September 14, 1990 |
LALITHA UBHAYAKAR Vs. UNION OF INDIA
|
July 26, 1990 |
LAWRENCE BRITO Vs. UNION OF INDIA
|
March 21, 1990 |
LAXMAMMA Vs. ZILLA PARISHAT CHITRADURGA
|
June 20, 1990 |
LAXMINARAYANA TILE WORKS Vs. KARNATAKA STATE FINANCE CORPORATION
|
January 4, 1990 |
LIFE INSURANCE CORPORATION OF INDIA BANGALORE Vs. R BETTEGOWDA
|
November 29, 1990 |
LINGAPPA Vs. TALUKA MAGISTRATE MYSORE TALUK
|
March 30, 1990 |
M C GANGEGOWDA Vs. K B GURUMALLAYYA
|
March 8, 1990 |
M DEVARAJ Vs. VIJAYALAKSHMI
|
August 31, 1990 |
M G KADALI Vs. A KRISHNA
|
July 27, 1990 |
M H MUDALAGIRIAPPA Vs. REGIONAL MANAGER K S R T C
|
November 2, 1990 |
M K CHANDAPPA Vs. STATE OF KARNATAKA
|
January 17, 1990 |
M L SRINIVASA SHETTY AND SONS Vs. STATE OF KARNATAKA
|
November 6, 1990 |
M LAKSHMINARAYANA Vs. STATE OF KARNATAKA
|
April 20, 1990 |
M M APPAIYA AND M A GANAPATHY FIRM Vs. STATE OF KARNATAKA
|
October 9, 1990 |
M N JAYALAKSHMI Vs. STATE
|
January 11, 1990 |
M N VENKATESHAIAH Vs. G N KRISHNAPPA
|
November 14, 1990 |
M P RAMESH Vs. STATE OF KARNATAKA
|
July 16, 1990 |
M P SIDDANANJAPPA Vs. STATE OF KARNATAKA
|
May 29, 1990 |
M R RAJASEKHARAPPA Vs. H N SIDDANANJAPPA
|
June 5, 1990 |
M RADHAKRISHNA Vs. STATE OF KARNATAKA
|
March 21, 1990 |
M S CHOKKALINGAM CHETTIAR Vs. STATE OF KARNATAKA
|
June 10, 1990 |
M S CHOKKALINGAM CHETTIAR Vs. STATE OF KARNATAKA
|
June 18, 1990 |
M S MALLIAH Vs. GOWRAMMA
|
August 20, 1990 |
M S VASUDEV Vs. COMMISSIONER OF WEALTH TAX
|
June 18, 1990 |
M SHANKARAIUH Vs. STATE OF KARNATAKA
|
November 14, 1990 |
MACHETTIRA MACHAIAH Vs. MACHETTIRA KARIAPPA
|
February 22, 1990 |
MADHAV SADANAND CHANDRAGHATGI Vs. CHIEF ELECTION COMMISSIONER
|
February 22, 1990 |
MAFATLAL PLYWOOD INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
September 20, 1990 |
MAHALAKSHMI KESHAVA RAO Vs. STATE OF KARNATAKA
|
July 24, 1990 |
MAHANT P KRISHNANANDA GIRI GOSWAMY Vs. STATE BANK OF MYSORE
|
August 1, 1990 |
MAHANTAPPA Vs. STATE OF KARNATAKA
|
March 12, 1990 |
MAHAVEER DRUG HOUSE Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
November 13, 1990 |
MAJALISE MUNTASIMA KHUDAD Vs. STATE OF KARNATAKA
|
July 30, 1990 |
MAK WOOD INDUSTRIES Vs. STATE OF KARNATAKA
|
October 22, 1990 |
MALAHARRAO Vs. STATE OF KARNATAKA
|
February 13, 1990 |
MALAPRABHA CO-OPERATIVE SOCIETY Vs. STATE OF KARNATAKA
|
May 3, 1990 |
MALLAMMA Vs. B S VENKATARAM
|
August 30, 1990 |
MALLAWWA Vs. MALAGIRIGOWDA
|
January 15, 1990 |
MALLINATH PATIL Vs. LAND TRIBUNAL CHINCHOLI
|
January 15, 1990 |
MANAGEMENT OF KARUR VYSYA BANK LTD Vs. KARUR VYSYA BANK EMPLOYEES UNION BANGALORE
|
March 9, 1990 |
MANAGEMENT OF KIRLOSKAR SYSTEMS LTD Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT BANGALORE
|
April 4, 1990 |
MANAGEMENT OF RANGASWAMY and CO Vs. D V JAGADISH
|
March 20, 1990 |
MANGALORE CHEMICALS AND FERTILIZERS LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES, MANGALORE DIVISION, MANGALORE
|
August 14, 1990 |
MANGALORE STEEL AGENCY Vs. GOVERNMENT OF KARNATAKA
|
August 28, 1990 |
MANIPAL INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX BANGALORE
|
November 22, 1990 |
MANIPAL INDUSTRIES LTD Vs. STATE OF KARNATAKA
|
February 13, 1990 |
MANIVA A RAMESH Vs. TAHSILDAR VIRAJPET TALUK KODAGU DISTRICT
|
February 26, 1990 |
MANJULA VIJAYA SHETTY Vs. SHARADA
|
October 5, 1990 |
MANJUNATHA ADIGA Vs. KRISHNAVENIAMMA
|
October 18, 1990 |
MANOHAR SHIVAGOUDA PATIL Vs. RENT CONTROLLER BELGAUM
|
June 20, 1990 |
MANOHAR YADAVANNAVAR Vs. DEPUTY COMMISSIONER DHARWAD
|
August 27, 1990 |
MARUTHI Vs. STATE OF KARNATAKA
|
February 22, 1990 |
MARUTHI FINANCIERS Vs. STATE OF KARNATAKA
|
July 17, 1990 |
MEENU UTPANNA MATHUMARATAGARARA SAHAKARA SANGHA NIYAMITA HARAPANAHALLI Vs. STATE OF KAMATAKA
|
January 17, 1990 |
MEER DASTAGIR Vs. V RAMACHANDRA SETTY
|
July 5, 1990 |
MESSRS MOCA Vs. MORZARIA PRODUCTS PVT LTD
|
August 1, 1990 |
MIR IQBAL HUSSAIN S Vs. BANGALORE DEVELOPMENT AUTHORITY
|
August 22, 1990 |
MODERN MILLS LIMITED HUBLI Vs. UNION OF INDIA
|
October 26, 1990 |
MOHAMED FAZLULLA Vs. RETURNING OFFICER INTERIM MANDAL PANCHAYAT OF NAGAMANGALA TOWN
|
November 6, 1990 |
MOHAMED YASEEN Vs. STATE OF KARNATAKA
|
July 11, 1990 |
MOHAMMAD Vs. STATE OF KARNATAKA
|
August 7, 1990 |
MOHAMMED ALIAS MOHAMMED SAB Vs. STATE OF KARNATAKA
|
July 19, 1990 |
MOHAMMED ILLY Vs. UNION OF INDIA
|
September 21, 1990 |
MOHAMMED ISHAQ AND SONS Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA BANGALORE
|
September 11, 1990 |
MOHAMMED OSMAN MEHTAR Vs. R ABDUL AZIZ
|
September 7, 1990 |
MOHAN RADIO AND ELECTRIC WORKS Vs. COMMISSIONER OF COMMERCIAL TAXES KARNATAKA
|
November 13, 1990 |
MOHANLAL T RATHOD Vs. COLLECTOR OF CUSTOMS
|
December 27, 1990 |
MOVIE DISTRIBUTORS Vs. COMMISSIONER OF INCOME TAX
|
November 12, 1990 |
MUNEGOWDA Vs. STATE OF KARNATAKA
|
August 22, 1990 |
MUNISWAMAPPA Vs. STATE
|
June 11, 1990 |
MUNIYAMMA Vs. ARATHI CINE ENTERPRISES P LTD
|
October 8, 1990 |
MUSLIM CO OPERATIVE BANK LTD Vs. ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES MYSORE
|
July 20, 1990 |
MYAGERI Vs. SRINIVASA
|
October 8, 1990 |
MYSORE CONSTRUCTION CO Vs. COMMISSIONER OF INCOME TAX
|
December 6, 1990 |
MYSORE KIRLOSKAR LTD Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
|
September 21, 1990 |
MYSORE LAMP WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 12, 1990 |
MYSORE PAPER MILLS LABOURERS ASSOCIATION R BHADRAVATHI Vs. MANAGEMENT OF THE MYSORE PAPER MILLS LTD
|
July 26, 1990 |
MYSORE PAPER MILLS LIMITED Vs. UNION OF INDIA
|
October 5, 1990 |
MYSORE PETROCHEMICALS LIMITED Vs. UNION OF INDIA
|
October 10, 1990 |
MYSORE SALES CORPORATION Vs. ASSISTANT COMMISSIONER OF ENTRY TAX
|
January 19, 1990 |
N E KRISHNA MURTHY Vs. UNIVERSITY OF MYSORE
|
April 20, 1990 |
N G PURUSHOTTAM Vs. GOVERNMENT OF KARNATAKA
|
June 15, 1990 |
N H PEERAN SAHEB Vs. STATE OF KARNATAKA
|
June 12, 1990 |
N MANJAIAH SHETTY Vs. STATE OF KARNATAKA
|
July 19, 1990 |
N MUDDAPPA Vs. STATE OF KARNATAKA
|
October 18, 1990 |
N NAGARAJA RAO Vs. ADDITIONAL DISTRICT JUDGE CHITRADURGA
|
November 29, 1990 |
N NATARAJAN Vs. REGIONAL TRANSPORT OFFICER AND THE TAXING AUTHORITY HOSPET
|
February 14, 1990 |
N RAJASEKHAR Vs. V N ROY
|
August 14, 1990 |
N V BAGI Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
|
August 13, 1990 |
NAGARAJU Vs. MAHALINGAPPA
|
March 9, 1990 |
NAGARAJU RAJU SUBBAIAH Vs. STATE OF KARNATAKA
|
November 20, 1990 |
NANDITA MENON Vs. P A MENON
|
July 17, 1990 |
NANJO GOWDA Vs. MANDAL PANCHAYAT HEERESAVE
|
March 8, 1990 |
NANJUNDAPPA Vs. RETURNING OFFICER MYSORE CITY CORPORATION ELECTION MYSORE
|
September 3, 1990 |
NARAYAN HANMANTH RAJPUT Vs. GANAPATHI KHANDOBA KHURUPE
|
August 16, 1990 |
NARAYANA RAO PAWAR Vs. ARASOJI RAOS CHARITIES
|
March 5, 1990 |
NARENDRA M MEHTA Vs. COLLECTOR OF CUSTOMS
|
November 7, 1990 |
NATIONAL FIBRES Vs. STATE OF KARNATAKA
|
July 20, 1990 |
NATIONAL INSURANCE CO LTD Vs. MASABI
|
August 20, 1990 |
NAYAZ AHMED SHERIIF Vs. ZAHOOR AHMED SHERIFF
|
January 15, 1990 |
NAZIR AHA MINED KHAN Vs. MEHABOOB KHAN
|
January 17, 1990 |
NEW CAMENT CONCRETE WORK Vs. ADDL SUPERINTEDENT OF POLICE
|
February 22, 1990 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. R SRIDHARA
|
July 23, 1990 |
NEW INDIA ASSURANCE COMPANY LTD Vs. MAHADEV JATTA NAIK
|
July 10, 1990 |
NINA NARGIS DEVAUD Vs. FARIDA G DEVECHA
|
November 23, 1990 |
NINGAPPA ADVIVAPPA DESAI Vs. MADIVALAPPA
|
July 27, 1990 |
NOOR MOHAMMED Vs. C NAVARATHANMAL
|
March 2, 1990 |
O M AGENCY P LTD Vs. STATE OF KAMATAKA
|
July 18, 1990 |
O V SHANTHAKUMARI Vs. KOKILA
|
November 27, 1990 |
ORIENTAL INSURANCE CO LTD Vs. S JAGADISH
|
September 14, 1990 |
OSWAL PLASTICS Vs. KARNATAKA ELECTRICITY BOARD
|
April 2, 1990 |
P E MANJUNATH Vs. CHITRADURGA DISTRICT AMBEDKAR EDUCATION SOCIETY
|
April 12, 1990 |
P G C CHENGAPPA Vs. STATE
|
July 13, 1990 |
P J BAGILTHAYA Vs. GENERAL MANAGER TELEPHONES and ANOTHER
|
September 19, 1990 |
P K UPADHYAYA Vs. A VENKATESH
|
October 8, 1990 |
P RAMDAS NAYAK Vs. KARNATAKA STATE FINANCIAL CORPORATION
|
January 11, 1990 |
P SEENAPPA SETTY AND SONS Vs. STATE OF KARNATAKA
|
July 11, 1990 |
P SESHAGIRIYAPPA Vs. STATE OF KARNATAKA
|
March 8, 1990 |
P SHANMUGAM Vs. KARNATAKA ELECTRICITY BOARD
|
March 26, 1990 |
P SIDDANNA Vs. ZILLA PARISHAD BELLARY
|
August 8, 1990 |
P UMESHA RAO Vs. BANGALORE UNIVERSITY BANGALORE
|
January 3, 1990 |
P V BALAKRISHANA REDDY Vs. DIRECTOR OF MINES AND GEOLOGY
|
January 30, 1990 |
P V DESAI Vs. STATE OF KARNATAKA
|
July 20, 1990 |
P VENKATESHVARULU Vs. DEPUTY COMMISSIONER BANGALORE DISTRICT
|
March 2, 1990 |
P. NAGARAJ Vs. JOINT REGISTRAR OF CO
|
January 25, 1990 |
PADMANJALI THEATRE Vs. CITY MUNICIPALITY DAVANAGERE
|
November 6, 1990 |
PALAMANERU MUNISWAMAPPA Vs. STATE OF KARNATAKA
|
June 6, 1990 |
PARAMOUND INDUSTRIES AND METAL FINISHERS Vs. CM MALLIGA
|
June 29, 1990 |
PARASAPPA RUDRAPPA PUJARI Vs. NAGAPPA BALAPPA AMBI
|
July 12, 1990 |
PARVATHAMMA Vs. K R LOKANATH
|
January 9, 1990 |
PARVEEN RUKHSANA Vs. MANAGEMENT OF KHAJA EDUCATION SOCIETY
|
April 19, 1990 |
PATEL RAMA REDDY Vs. STATE OF KARNATAKA
|
January 15, 1990 |
PAUL DSILVA Vs. STATE OF KARNATAKA
|
January 24, 1990 |
POLYFLEX INDIA PVT LTD Vs. ASSISTANT COLLR OF C EX
|
October 18, 1990 |
PRATHIBHA R C C SPUN PIPE AND CEMENT PRODUCTS Vs. STATE
|
August 1, 1990 |
PROF H H ANNAIAH GOWDA Vs. CHANCELLOR UNIVERSITY OF MYSORE BANGALORE
|
June 13, 1990 |
PROJECT MANAGER BASEL MISSION AGRICULTURE TRG CENTRE Vs. REGIONAL TRANSPORT OFFICER DHARWAR
|
October 9, 1990 |
PROPERTY AND FINANCE PRIVATE LIMITED BANGALORE Vs. UNION OF INDIA
|
December 5, 1990 |
PUJAPPA Vs. STATE
|
July 20, 1990 |
R GOVINDA RAJ Vs. GOVERNMENT TOOL ROOM
|
November 6, 1990 |
R K SINGHAL Vs. GENERAL MANAGER THE DISCIPLINARY AUTHORITY INDIAN OVERSEAS HANK MADRAS
|
July 18, 1990 |
R PALAKSHA Vs. STATE OF KARNATAKA
|
January 23, 1990 |
R T SHARANAPPA Vs. V BABU
|
July 16, 1990 |
R VENKATACHALAM Vs. G M MASCARENHAS
|
August 22, 1990 |
RACHAMMA Vs. STATE OF KARNATAKA
|
March 13, 1990 |
RADHU SHEDTHI Vs. GOPALAKRISHNA KEDLAYA
|
June 13, 1990 |
RAGHAVENDRA SWAMIGALU KADALABAL Vs. STATE OF KARNATAKA
|
June 27, 1990 |
RAGHUNATHJI SARAF Vs. SYED SHAH BAQUR HUSSAINI
|
September 10, 1990 |
RAJA SILK HOUSE PVT LTD Vs. P S NARAYANASWAMY
|
January 29, 1990 |
RAJANNA ALIAS M RAJU Vs. HOUSE RENT AND ACCOMMODATION CONTROLLER BANGALORE
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March 28, 1990 |
RAJASAB HUSSEINSAB MULLA Vs. INAYUTHULLAKHAN
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June 27, 1990 |
RAJASHEKHAR MAHANTAPPA TENGINAKAI Vs. LINGAPPA VEERAPPA REVADI
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May 6, 1990 |
RAJENDRAKUMAR R SHAH Vs. COLLECTOR OF CUSTOMS
|
November 12, 1990 |
RAJIV KUNDRA Vs. UNIVERSITY OF BANGALORE GHANABHARATHI BANGALORE
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June 1, 1990 |
RAJKUMAR Vs. GULHARGA UNIVERSITY
|
June 20, 1990 |
RAMACHANDRAPPA Vs. VENKATARAYAPPA
|
August 21, 1990 |
RAMACHANDRAPPA ERAPPA KAKKAYANAVAR Vs. CIVIL RIGHTS ENFORCEMENT CELL
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July 13, 1990 |
RAMAIAH Vs. T GUNDAPPA
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August 16, 1990 |
RAMAIAH SETTY Vs. PRAKASH
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August 1, 1990 |
RAMAIAH SETTY Vs. MEENA
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August 6, 1990 |
RAMAPPA PUTTAPPA GOURANAVAR DEVAGIRI Vs. DEVEERAWWA
|
June 21, 1990 |
RAMDAS PUROSHATTAM Vs. ADDITIONAL COMMERCIAL TAX OFFICER KARWAR
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February 26, 1990 |
RAMU DADA PANADE Vs. STATE OF KARNATAKA
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March 2, 1990 |
RANESH TIMMANNA SARGANKALLAWADDOR Vs. STATE OF KARNATAKA
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November 23, 1990 |
RANGANATHA ASSOCIATES BANGALORE Vs. STATE OF KARNATAKA
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February 9, 1990 |
RANVIR SINGH Vs. UNIVERSITY OF BANGALORE
|
October 16, 1990 |
RATHNAKAR Vs. H S MADHAVA RAO
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November 2, 1990 |
RAVU BABUJI BERAD NAIK Vs. MARUTI KRISHNA NAIK BERAD
|
July 5, 1990 |
REGIONAL LABOUR COMMISSIONER BANGALORE Vs. T K VERKEY AND COMPANY YELAHANKA
|
June 26, 1990 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. B HUKMINI K SHETTY
|
July 31, 1990 |
REGISTRAR AND ASST LABOUR COMMISSIONER BELGAUM DIVISION BELGAUM Vs. FACTORY WORKERS UNION UGAR KHURD
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August 8, 1990 |
RESERVE BANK OF INDIA Vs. B R SRINIVASA PRASAD
|
July 27, 1990 |
ROHINI SHARMA Vs. STATE OF KARNATAKA
|
September 17, 1990 |
ROSE CHIT FUNDS P LTD Vs. G VENKATACHALAM
|
August 31, 1990 |
RUDREGOWDA Vs. STATE OF KARNATAKA
|
January 19, 1990 |
S C PATIL Vs. KARNATAKA UNIVERSITY
|
October 5, 1990 |
S DHAWAN Vs. DATTAGURU SADANANDA SPIRITUAL AND MEDITATION CENTRE BANGALORE
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October 11, 1990 |
S G PHADKE Vs. STATE OF KARNATAKA
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October 22, 1990 |
S GUNDAPPA Vs. STATE OF KARNATAKA
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July 25, 1990 |
S K NINGAPPA Vs. PUTTAPPA
|
July 6, 1990 |
S L VASANTHAKUMAR Vs. UNION OF INDIA
|
July 2, 1990 |
S N KENDAGANNAIAH Vs. STATE OF KARNATAKA
|
August 6, 1990 |
S N NAGARAJA SETTY Vs. BRAMALAVATHAMMA
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March 13, 1990 |
S NAGIAH Vs. INDIA ALUMINIUM CO LIMITED
|
July 10, 1990 |
S NARASIMHAIAH Vs. COMMISSIONER B D A
|
November 13, 1990 |
S P GURJAR Vs. MUDDANNA SHETTY
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July 20, 1990 |
S P SUBRAMANYA SHETTY Vs. DEPUTY COMMISSIONER MERCARA
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January 17, 1990 |
S R RANGAPPA Vs. GIRIJAKUMAR
|
September 7, 1990 |
S R SANNA SHETTY Vs. SHANTHAMMA
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June 26, 1990 |
S RAGHAVENDRA Vs. SHANTHA
|
July 23, 1990 |
S SHASHIDHARA SHETTY Vs. KARNATAKA CASHEW DEVELOPMENT CORPORATION LTD
|
February 22, 1990 |
S SOMASHANKARAPPA Vs. SHAH MISRIMAL INDRAMAL
|
August 22, 1990 |
S SREENIVASA RAO Vs. SUB REGISTRAR HEAD QUARTERS MYSORE
|
August 1, 1990 |
S V VENKATESHA MURTHY Vs. ADDITIONAL LAND TRIBUNAL SHIMOGA
|
March 13, 1990 |
S VENKATESH MURTHY Vs. UNION OF INDIA
|
March 5, 1990 |
SAHEBAGOWDA Vs. DEPUTY COMMISSIONER
|
February 5, 1990 |
SAHYADRI STARCH AND CHEMICALS PVT LTD Vs. KARNATAKA ELECTRICITY BOARD
|
January 29, 1990 |
SALGAOCAR V M AND BROTHER LIMITED Vs. DEPUTY CONTROLLER
|
July 27, 1990 |
SANJIVA Vs. VASANTHA
|
September 8, 1990 |
SANNAREVANAPPA BHARMAJAPPA KALAL ALIAS KUNCHARKAR Vs. STATE OF KARNATAKAACT
|
March 20, 1990 |
SATHEESH MINES AND INDUSTRIES Vs. DEPUTY DIRECTOR OF MINES and GEOLOGY
|
January 25, 1990 |
SATHYANARAYANA MURTHY Vs. BANGALORE UNIVERSITY BANGALORE
|
January 30, 1990 |
SAVITA ALIAS GEETHA Vs. H S ACHILLA RAO
|
July 12, 1990 |
SAYYED MURTUJAHASENI ALIAS MURSHAD PEER Vs. KARNATAKA STATE BOARD OF WAKFS
|
November 13, 1990 |
SAYYED MURTUJAHASENI MURSHADPEER Vs. KARNATAKA STATE BOARD OF WAKF
|
November 5, 1990 |
SCHEDULED CASTES SCHEDULED TRIBES MINORITY COMMUNITIES AND BACKWARDCLASSES IMPROVEMENT CENTRE REGD MYSORE Vs. STATE OF KARNATAKA
|
March 23, 1990 |
SEETHA BAI Vs. RENT and ACCOMMODATION CONTROLLER
|
October 15, 1990 |
SEETHALAKSHMI HALL FLOUR MILLS LTD Vs. BANGALORE DEVELOPMENT AUTHORITY
|
November 13, 1990 |
SESHUMULL M SHAH Vs. SAYED ABDUL RASHID
|
August 20, 1990 |
SHAMI Vs. STATE OF KARNATAKA
|
June 18, 1990 |
SHANKAR CONSTRUCTION CO Vs. COMMISSIONER OF INCOME TAX
|
November 8, 1990 |
SHANKAR NAYAK Vs. STATE OF KARNATAKA
|
December 7, 1990 |
SHANKAR VITTAL MOTOR CO LTD Vs. STATE OF KARNATAKA
|
October 23, 1990 |
SHANKARAGOUDA Vs. STATE OF KARNATAKA
|
March 23, 1990 |
SHANKARANARAYANA HOTELS Vs. OFFICIAL LIQUIDATOR GOVERNMENT
|
October 31, 1990 |
SHANKARAPPA Vs. MALLAYYA
|
December 14, 1990 |
SHANKARAPPA Vs. K SRINIVASA MURTHY
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October 8, 1990 |
SHANKARLAL Vs. ALHAZ KHAJA ABDUL HASAN
|
August 29, 1990 |
SHANMUGA OIL MILLS Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
|
August 13, 1990 |
SHANTHA BAI PRABHU Vs. G M SHAHUL HAMEED
|
October 26, 1990 |
SHANTHAVEERAPPA Vs. STATE OF KARNATAKA
|
June 20, 1990 |
SHANTHI INDUSTRIES Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
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October 11, 1990 |
SHANTIVARDHAKA EDUCATION SOCIETY Vs. STATE OF KARNATAKA
|
August 16, 1990 |
SHARADA BAI Vs. CHAINA SATTAR
|
August 23, 1990 |
SHARANAMMA Vs. STATE
|
August 8, 1990 |
SHARATH CHANDRA LINGAPPA KOSHTI Vs. STATE OF KARNATAKA
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August 21, 1990 |
SHARED REMARAO NADKARNI Vs. STATE OF KARNATAKA
|
July 13, 1990 |
SHARIFUNNISA Vs. KARNATAKA STATE TRANSPORT AUTHORITY
|
November 20, 1990 |
SHERAPPA Vs. STATE
|
June 25, 1990 |
SHIKSHAN PRASARAK MANDEL Vs. STATE OF KARNATAKA AND OTHERS
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September 19, 1990 |
SHILPA PRODUCTS Vs. KARNATAKA STATE FINANCIAL CORPN
|
August 28, 1990 |
SHIVANAND GOVIND NAYAK Vs. VIVEKANAND SHRIKAMAL PATIL
|
March 12, 1990 |
SHIVAPPA KARBASAPPA KARADLGUDDA Vs. HANUMANTHAPPA KARIBASAPPA KARADIGUDDA
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August 8, 1990 |
SHIVARAME GOWDA Vs. STATE OF KARNATAKA
|
August 31, 1990 |
SHIVASHANKAR TALLUR Vs. MYSORE UNIVERSITY
|
July 23, 1990 |
SHREEDHAR SHANAI Vs. CHIEF ELECTORAL OFFICER
|
June 11, 1990 |
SHYAM SUNDER U NICHANI Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE AND CUSTOMS BANGALORE
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December 5, 1990 |
SIDDAMMA Vs. CHIKKEGOWDA
|
November 8, 1990 |
SIDDAPPA Vs. STATE OF KARNATAKA
|
July 25, 1990 |
SIDDARAMAPPA BAPURAO PATIL Vs. RATNA CEMENTS YADWAD LTD
|
July 24, 1990 |
SIDDHAGIRI WHOLESALE DEALERS and DISTRIBUTEES Vs. ENTRY TAX OFFICER II CIRCLE BELGAUM
|
October 31, 1990 |
SIKKA N SIKKA ENGINEERS PVT LTD Vs. LABOUR COURT HUBLI
|
July 20, 1990 |
SIMPSON and GROUP COMPANIES WORKERS and STAFF UNION Vs. AINCO BATTERIES LIMITED
|
August 22, 1990 |
SIRIGERI KANAKAPPA SHETTY AND SONS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 6, 1990 |
SOCIETY OF SISTERS OF CHARITY ST GEROSA CONVENT BANGALORE Vs. STATE
|
June 6, 1990 |
SOLIDAIRE INDIA LTD Vs. STATE OF KARNATAKA
|
October 8, 1990 |
SOMASHEKARAPPA Vs. STATE
|
August 8, 1990 |
SOUTHERN STEELMET AND ALLOYS LTD Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
|
November 29, 1990 |
SPECIAL DEPUTY COMMISSIONER BANGALORE Vs. BHARGAVI MADHAVAN
|
December 12, 1990 |
SRINIVAS RANIPT KARWA Vs. R V RAIBAGI and COMPANY
|
November 21, 1990 |
SRINIVASA RAGHAVA BHATTAR Vs. STATE OF KARNATAKA
|
September 5, 1990 |
STATE BANK OF INDIA Vs. K B RAJU
|
March 29, 1990 |
STATE OF KARNATAKA Vs. DEPUTY CONTROLLER
|
March 27, 1990 |
STATE OF KARNATAKA Vs. MAHADEVAPPA MALLAPPA HATTI
|
January 30, 1990 |
STATE OF KARNATAKA Vs. R N SHETTY AND CO ENGINEERS AND CONTRACTORS
|
January 19, 1990 |
STATE OF KARNATAKA Vs. R N SHETTY and CO
|
January 13, 1990 |
STATE OF KARNATAKA Vs. N GUNDAPPA
|
January 3, 1990 |
STATE OF KARNATAKA Vs. B GANESHA KRISHNA BHAT
|
January 5, 1990 |
STATE OF KARNATAKA Vs. H SADANANDA SHETTY
|
April 17, 1990 |
STATE OF KARNATAKA Vs. WEST COAST PAPER MILLS LTD
|
April 17, 1990 |
STATE OF KARNATAKA Vs. JANI MIYAN
|
August 30, 1990 |
STATE OF KARNATAKA Vs. CHIKKARANGAIAH
|
September 11, 1990 |
STATE OF KARNATAKA Vs. M S S NARAYAN
|
October 9, 1990 |
STATE OF KARNATAKA Vs. MOHAMMED KUNHI
|
August 21, 1990 |
STATE OF KARNATAKA Vs. JAVEED HYDER
|
July 23, 1990 |
STERLING FOODS Vs. COMMISSIONER OF INCOME TAX
|
November 22, 1990 |
STUMPP SCHUELE AND SOMAPPA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 22, 1990 |
SUBBAIAH P M Vs. STATE OF KARNATAKA
|
November 28, 1990 |
SUBHASGOUDA Vs. LAKSHMI BAI
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June 30, 1990 |
SUDHAKAR Vs. LAKSHMAMMA
|
February 28, 1990 |
SUDHARSHAN Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
March 6, 1990 |
SURENDER Vs. STATA OF KARNATAKA
|
June 12, 1990 |
SURESH MAHAJAN Vs. MYVENEERS BANGALORE
|
July 11, 1990 |
SYED GHOUSE PASHA Vs. STATE OF KARNATAKA
|
January 8, 1990 |
SYED MUZAFAR HUSSAIN Vs. CITY MUNICIPAL COUNCIL BIDAR
|
January 24, 1990 |
SYNDICATE BANK Vs. SMALL FARMERS MARGINAL FARMERS SC AND ST SPRINKLER COMMUNITY IRRIGATION WELLS CO OP SOCIETY LTD
|
July 18, 1990 |
SYNDICATE BANK Vs. SUDHIR SURGICALS and ALLIED INDUSTRIES
|
November 28, 1990 |
SYNDICATE BANK Vs. SUNDER K PANIYADI
|
November 13, 1990 |
T DASE GOWDA Vs. D SRINIVASAIAH
|
December 11, 1990 |
T G Vs. T R BHEEMASINGH
|
September 5, 1990 |
T KRISHNA RAO Vs. STATE OF KARNATAKA
|
January 19, 1990 |
T N SRINIVASAIAH AND SONS Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
|
September 11, 1990 |
T RAJU SETTY Vs. BANK OF BARODA
|
December 20, 1990 |
T S GANGA Vs. JABBAR KHAN
|
August 9, 1990 |
T S SYED MAHABOOB Vs. DEPUTY COMMISSIONER FOR TRANSPORTS BANGALORE
|
October 11, 1990 |
T SIDDAGANGA SHETTY Vs. KARNATAKA ELECTRICITY BOARD
|
December 12, 1990 |
T T PVT LTD Vs. UNION OF INDIA
|
July 3, 1990 |
T V CHACKO Vs. CONTROLLER OF EXAMINATIONS BANGALORE UNIVERSITY BANGALORE
|
April 16, 1990 |
T VASUDEVA PAI Vs. UNION OF INDIA
|
January 16, 1990 |
T VENKOBA RAO Vs. VINOD BABU
|
May 30, 1990 |
TAJUNNISSA Vs. BANGALORE UNIVERSITY BANGALORE
|
January 10, 1990 |
TELECOM EMPLOYEES CO-OPERATIVE HOUSING SOCIETY LTD Vs. SCHEDULED CASTES SCHEDULED TRIBES MINORITY COMMUNITIES AND BACKWARD
|
August 23, 1990 |
THIMMAMMA Vs. GOWRAMMA HUTCHAMMA
|
September 11, 1990 |
THIMMARAYAPPA Vs. THOLASAMMA
|
September 10, 1990 |
TIPPANNA LAXMAN WAGHMODE Vs. GODAVARIBAI
|
September 6, 1990 |
TIRUPATHI PLASTICS BANGALORE Vs. ASSISTANT COLLECTOR OF CUSTOMS INLAND CONTAINER DEPOT
|
February 5, 1990 |
TRANSCO INDUSTRIES Vs. INCOME TAX OFFICER
|
February 21, 1990 |
TUNGABHADRA STEEL PRODUCTS LTD Vs. DEPUTY COLLECTOR OF CENTRAL EXCISE
|
November 7, 1990 |
UB MEC BATTERIES LIMITED Vs. STATE APPRENTICESHIP ADVISOR
|
April 20, 1990 |
UMA PRASAD ROY Vs. AIR VICE MARSHALL ABHAY KUMAR
|
August 28, 1990 |
UNICO TRADING AND CHIT FUNDS INDIA PVT LIMITED IN LIQUIDATION Vs. ZAHOOR HASSAN
|
August 3, 1990 |
UNION BANK OF INDIA ZONAL OFFICE BANGALORE Vs. LITTLE INDUSTRIES MYSORE
|
September 13, 1990 |
UNION OF INDIA Vs. BINNY LIMITED
|
February 27, 1990 |
UNION OF INDIA Vs. ALEMBIC GLASS INDUSTRIES
|
December 14, 1990 |
UNION OL INDIA Vs. ROLLATAINERS LIMITED
|
November 16, 1990 |
UNITED INDIA INSURANCE CO LTD Vs. LAKSHMI AND ANOTHER
|
January 17, 1990 |
UNITED INDIA INSURANCE CO LTD Vs. SIMSN JUJE BORGES
|
July 24, 1990 |
UNIVERSITY OF AGRICULTURAL SCIENCES EMPLOYEES ASSOCIATION REGD BANGALORE Vs. REGISTRAR UNIVERSITY OF AGRICULTURAL SCIENCES BANGALORE
|
August 31, 1990 |
UNIVERSITY OF MYSORE Vs. P MARIBASAVARADYA
|
September 21, 1990 |
V LAXMAIAH Vs. ASSISTANT COMMERCIAL TAX OFFICER INTELLIGENCE CHALLAKERE
|
May 31, 1990 |
V MAROLI Vs. ARCHBISHOP OF BANGALORE
|
December 6, 1990 |
V N SATYANARAYANA SETTY AND BROS Vs. COMMERCIAL TAX OFFICER CHINTAMANI CIRCLE KOLAR DISTRICT
|
April 4, 1990 |
V PAPPANNA AND BROS Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA BANGALORE-9
|
June 27, 1990 |
V RAM RAO Vs. COMMISSIONER OF LABOUR
|
April 2, 1990 |
V S ACHARYA Vs. RETURNING OFFICER AND DEPUTY COMMISSIONER KARNATAKA SOUTH WESTGRADUATES CONSTITUENCY MANGALORE
|
June 22, 1990 |
V S ALEVOOR Vs. STATE OF KARNATAKA
|
June 25, 1990 |
V SHEKAR Vs. STATE OF KARNATAKA
|
August 27, 1990 |
VANI VILAS CO OPERATIVE SUGAR FACTORY LTD Vs. UNION OF INDIA
|
July 13, 1990 |
VASANT Vs. STATE OF KARNATAKA
|
December 21, 1990 |
VASUMATHI Vs. CHANDRIYANI MADHAVI
|
February 6, 1990 |
VEERAPPA GOWDA Vs. HUKRAPPA GOWDA
|
November 20, 1990 |
VEERASWAMY Vs. SPECIAL DEPUTY COMMISSIONER
|
April 11, 1990 |
VENKATA RAO MUKUNDA RAO SAREKAR Vs. ASSISTANT COMMISSIONER BIDAR
|
July 9, 1990 |
VENKATALAKSHMAMMA Vs. R VIJAYARAGHAVAN
|
December 11, 1990 |
VENKATAPATHY Vs. B K NAGARAJ
|
November 21, 1990 |
VENKATAPPA Vs. CHAIRMAN FAMILY COURTS BANGALORA
|
January 24, 1990 |
VENKATARAMANA REDDY Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
July 2, 1990 |
VENKATARAMANA SUBRAYA HEGDE Vs. REGISTRAR KARNATAKA UNIVERSITY
|
October 24, 1990 |
VENKATARAMANAPPA Vs. M E NARAYANACHAR
|
October 11, 1990 |
VENKATASUBBA REDDY Vs. ASSISTANT COMMISSIONER CHICKBALLAPUR SUB DIVISION CHICKBALLAPUR
|
July 27, 1990 |
VENKATASWAMY Vs. TAHSILDAR BHADRAVATI
|
January 31, 1990 |
VERONICA MARY ALISON DAS Vs. STATE
|
July 19, 1990 |
VIDYA MANDIR EDUCATION SOCIETY Vs. CORPORATION OF THE CITY OF BANGALORE
|
April 5, 1990 |
VIJAYA BANK EMPLOYEES HOUSING CO OP SOCIETY LTD Vs. MUNEERAPPA
|
November 16, 1990 |
VIJAYA BANK EMPLOYEES HOUSING CO OPERATIVE SOCIETY LTD Vs. C SRINIVASA RAJU
|
July 10, 1990 |
VIKRANT TYRES LTD Vs. UNION OF INDIA
|
December 29, 1990 |
VIRUPAXI Vs. SAROJINI
|
July 9, 1990 |
VISHAL ENTERPRISES Vs. COMMISSIONER OF COMMERCIAL TAXES
|
December 19, 1990 |
VISHWA BHARATHI HOUSE BUILDING CO OP SOCIETY LTD Vs. BANGALORE DEVELOPMENT AUTHORITY
|
March 8, 1990 |
VISHWABHARATHI HOUSE BUILDING CO OPERATIVE SOCIETY LIMITED Vs. BANGALORE DEVELOPMENT AUTHORITY
|
August 17, 1990 |
VISL CONTRACT WORKERS ASSOCIATION R Vs. VISVESARAYA IRON AND STEEL LTD
|
July 11, 1990 |
VISVESVARAYA IRON AND STEEL LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES APPEALS MYSORE DIVISION MYSORE
|
September 20, 1990 |
VISVESWARAIAH LUCKY CENTRE Vs. COMMISSIONER OF INCOME TAX
|
November 12, 1990 |
VITHAL WAMAN ANGADI Vs. JOHN SALDHANA
|
August 16, 1990 |
VYAVASAYA SEVA SAHAKARA SANGHA Vs. STATE OF KARNATAKA
|
March 19, 1990 |
VYAVASAYA SEVA SAHAKARA SANGHA NIYAMITHA NAGENAHALLI Vs. N YARISWAMY
|
June 20, 1990 |
W 3 INDUSTRIES INDIA LTD Vs. INSPECTOR OF FACTORIES BANGALORE
|
June 15, 1990 |
WEA TO FIFTH Vs. ABDUL QADAR ADAM
|
July 11, 1990 |
WEST COAST PAPER MILLS Vs. INDIRA RAO
|
August 31, 1990 |
WEST COAST PAPER MILLS LTD Vs. STATE OF KARNATAKA
|
August 23, 1990 |
WORKMEN OF KARNATAKA AGRO PROTEINS LTD Vs. KARNATAKA AGRO PROTEINS LTD
|
August 10, 1990 |
WORKMEN OF SAW MILLS AND WOOD WORKING FACTORY OF MADRAS SAPPER EX SERVICEMENS REHABILITATION ASSOCIATION Vs. BANGALORE TIMBER INDUSTRIES
|
July 3, 1990 |
Y N RAMANATH Vs. COMMISSIONER AND SECRETARY OF EDUCATION and YOUTH SERVICES
|
June 14, 1990 |
Y R GHORPADE Vs. STATE OF KARNATAKA
|
October 25, 1990 |
Y R SHANBHAG Vs. MOHAMMED CAUSE
|
September 4, 1990 |
YASIMSAB FAKRUDDINSAB DORI Vs. BASAPPA
|
September 13, 1990 |
YELLAPPA Vs. STATE OF KARNATAKA
|
November 16, 1990 |
YERAPPA Vs. STATE OF KARNATAKA
|
September 14, 1990 |
ZAHIRA BEGUM Vs. N K VISHALAKSHI
|
July 3, 1990 |
ZAMRUTH BEGUM Vs. UNION OF INDIA
|
January 30, 1990 |
ZUBEDA KHATOON BANGALORE CITY Vs. ASSISTANT COLLECTOR OF CUSTOMS LEGAL BANGALORE
|
August 13, 1990 |