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A CHIDAMBER Vs. LEELA
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September 18, 1989 |
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A L LAMBA Vs. STEEL AUTHORITY OF INDIA LTD
|
March 21, 1989 |
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A NARAYAN Vs. SPECIAL LAND ACQUISITION OFFICER
|
May 30, 1989 |
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A P GOPALAKRISHNAN Vs. SECRETARY K S T A
|
April 6, 1989 |
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A P VEDAMURTHY Vs. UNIVERSITY OF AGRICULTURAL SCIENCES
|
November 6, 1989 |
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A R BADARINARAYANA Vs. STATE OF KARNATAKA
|
June 3, 1989 |
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A R SOMASHEKAR Vs. STATE OF KARNATAKA
|
August 29, 1989 |
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A RAMESH Vs. STATE OF KARNATAKA
|
February 8, 1989 |
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A T THIPPESWAMY Vs. KARNATAKA ELECTRICITY BOARD
|
October 27, 1989 |
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A VINAYAGAM Vs. REGIONAL TRANSPORT OFFICER MANDYA
|
December 4, 1989 |
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ABDUL SUKUR Vs. STATE OF KARNATAKA
|
October 16, 1989 |
|
AJAY BANSAL Vs. BANGALORE UNIVERSITY
|
November 10, 1989 |
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AKKA BAI Vs. GOWRAWWA
|
April 5, 1989 |
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AKKA BAI Vs. GOWRAWWA
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March 3, 1989 |
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AKTAR SAKEENA Vs. GOVERNMENT OF INDIA
|
July 3, 1989 |
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AL AMEEN EDUCATIONAL SOCIETY Vs. STATE OF KARNATAKA
|
September 6, 1989 |
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AMALGMATED ELECTRICITY COMPANY LIMITED Vs. WORKMEN OF AMALGMATED ELECTRICITY CO LTD
|
October 19, 1989 |
|
AMAREGOWDA Vs. STATE OF KARNATAKA
|
November 22, 1989 |
|
AMBICA TRADING CO Vs. BANK OF BARODA
|
September 6, 1989 |
|
AMEER Vs. CHANDRASEKHARAPPA
|
February 9, 1989 |
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ANAND ENTERPRISES Vs. SYNDICATE BANK
|
March 3, 1989 |
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ANDANESH DANDAPPA MANVI Vs. STATE OF KARNATAKA
|
December 11, 1989 |
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ANJANAPPA Vs. CENTRAL BANK OF INDIA AGRICULTURAL DEVELOPMENT BRANCH
|
August 8, 1989 |
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ANJUMAN E ISLAM Vs. KARNATAKA BOARD OF WAKFS
|
December 1, 1989 |
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ARCHANA Vs. UNIVERSITY OF MYSORE
|
September 18, 1989 |
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ASMA BEGUM Vs. NISAR AHMED
|
November 8, 1989 |
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ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. KASHYAP ENGINEERING AND METALLURGICALS P LTD
|
June 27, 1989 |
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ASSOCIATION OF THE RESIDENTS OF MAHANTESHNAGAR Vs. STATE OF KARNATAKA
|
October 27, 1989 |
|
B A BHAT Vs. SYNDICATE BANK
|
April 5, 1989 |
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B GOPAL Vs. KOLAR URBAN CO OP BANK LTD
|
June 28, 1989 |
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B K MANJUNATH GOWDA Vs. DEPUTY DIRECTOR OF MINES AND GEOLOGY
|
August 11, 1989 |
|
B K SHADAKSHARAPPA Vs. STATE OF KARNATAKA
|
October 21, 1989 |
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B LOKESWAR Vs. MYSORE CITY MUNICIPAL CORPORATION
|
November 29, 1989 |
|
B M RANJI KARIAPPA Vs. STATE OF KARNATAKA
|
November 17, 1989 |
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B MAHESWARAPPA Vs. SUBHAN
|
September 5, 1989 |
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B N CHUDAMANI Vs. STATE OF KARNATAKA
|
November 22, 1989 |
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B N RAMESH Vs. TOWN MUNICIPALITY ARSIKERE
|
June 14, 1989 |
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B N SURYAJIARAYANA SHETTY Vs. CHIEF SECRETARY ZILLA PARISHAD BANGALORE RURAL DISTRICT
|
June 12, 1989 |
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B R SOMASHEKARAPPA Vs. VIGNAN INDUSTRIES LIMITED
|
September 8, 1989 |
|
B S BHAGAWAN SINGH Vs. SHARADA BAI
|
February 23, 1989 |
|
B S MUDDAPPA Vs. STATE OF KARNATAKA
|
January 4, 1989 |
|
B S MUDDAPPA Vs. STATE OF KARNATAKA
|
September 13, 1989 |
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B S VISHWANATH Vs. CHANDIKABEN J MEHTA
|
July 31, 1989 |
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B SHIVAPPA Vs. STATE OF KARNATAKA
|
October 20, 1989 |
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B SIDRAMAPPA Vs. STATE OF KARNATAKA
|
October 31, 1989 |
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B T RAVINDRANATH PUNJA Vs. COMMISSIONER OF INCOME TAX BANGALORE
|
March 20, 1989 |
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B U DALU Vs. STATE OF KARNATAKA
|
June 27, 1989 |
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B. GANAPATHY BHANDARKAR Vs. REGIONAL PROVIDENT FUND COMMISSIONER, BANGALORE
|
August 24, 1989 |
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BALAPPA Vs. SPECIAL LAND ACQUISITION OFFICER UPPER KRISHNA PROJECT
|
February 28, 1989 |
|
BALARAJU Vs. MUNAIAH
|
August 16, 1989 |
|
BANASHANKARY LEASING COMPANY LIMITED Vs. STATE OF KARNATAKA
|
October 17, 1989 |
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BANGALORE CONSTRUCTION CO Vs. EXECUTIVE ENGINEER NATIONAL HIGHWAYS DIVISION
|
November 9, 1989 |
|
BANGALORE UNIVERSITY Vs. RAM NARAYAN SAH PRABHAT
|
September 26, 1989 |
|
BANHATTI CO-OPERATIVE SPINNING MILL LTD Vs. KARNATAKA ELECTRICITY BOARD
|
November 30, 1989 |
|
BASAPPA MALLAPPA SONNAD Vs. BHAGAWWA
|
February 2, 1989 |
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BASAVA REDDY D SUNKAPUR Vs. JAGADGURU MURUGARAJENDRA VIDYAPEETH
|
February 17, 1989 |
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BASAVANTAPPA BASAPPA BANNIHALLI Vs. SHANKARAPPA MARIGALLAPPA
|
May 31, 1989 |
|
BASAVANTHAPPA DASHARATHAPPA BASTHI Vs. LAND TRIBUNAL
|
June 14, 1989 |
|
BASAVARAJU Vs. COMMISSIONER HUNSUR
|
September 12, 1989 |
|
BASAVAREDDY RANGA REDDY YAVAGAL Vs. STATE OF KARNATAKA
|
July 27, 1989 |
|
BEMCO HYDRAULICS LIMITED Vs. DEPUTY LABOUR COMMISSIONER and CONCILIATION OFFICER BELGAUM
|
August 17, 1989 |
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BENKOSA BASKARASA KABADI Vs. CHAMPABAI
|
June 27, 1989 |
|
BHAGYALAKSHMI WINE STORES Vs. STATE OF KARNATAKA
|
April 17, 1989 |
|
BHARAMOJPPA Vs. SECRETARY P L D BANK YELBURGA
|
June 26, 1989 |
|
BHARATHI Vs. REGISTRAR OF CO OP SOCIETIES
|
August 17, 1989 |
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BORANNA Vs. M A CHANDRA RAJU
|
April 21, 1989 |
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BOREGOWDA Vs. SPECIAL DEPUTY COMMISSIONER SHIMOGA
|
August 17, 1989 |
|
C CHANNABASAPPA Vs. DAVANGERE PRIMARY CO OP AGRL AND R D BANK LTD
|
February 21, 1989 |
|
C E NAGARATHNAMMA Vs. ABDUL GAFOOR SAB
|
February 15, 1989 |
|
C KANNAN Vs. RETURNING OFFICER
|
January 25, 1989 |
|
C M IQBAL Vs. VIJAYA alias GTTTHA
|
November 2, 1989 |
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C MALLAPPAJAIAH Vs. M MUDDANNA
|
August 16, 1989 |
|
C MOHAMMED NASARULLA SHERIFF Vs. REGIONAL TRANSPORT AUTHORITY CHITRADURGA
|
February 13, 1989 |
|
C R NARASIMHA SETTY Vs. CANARA BANK
|
October 24, 1989 |
|
C R SRIRAM Vs. KARNATAKA POWER CORPORATION LIMITED
|
January 19, 1989 |
|
C V NAGARAJ Vs. TAHSILDAR SHIMOGA
|
December 16, 1989 |
|
CANARA BANK Vs. BAPUJINAGAR INDUSTRIAL WORKERS CO OP SOCIETY LTD
|
September 5, 1989 |
|
CANARA BANK Vs. K S KUSHALAPPA
|
February 13, 1989 |
|
CAPT. M.V. SUBBARAYAPPA Vs. BHARAT ELECTRONICS AND OTHERS
|
September 21, 1989 |
|
CHAMUNDESWARI DHARMA NIDHI Vs. AGRICULTURAL INCOME TAX OFFICER
|
March 17, 1989 |
|
CHANDRAPPA Vs. ZILLA PARISHAD HASSAN
|
November 23, 1989 |
|
CHANNABASANAGOUDA DYAVANAGOUDA PATIL Vs. ASST REGISTRAR OF CO OP SOCIETIES SAVANUR
|
January 16, 1989 |
|
CHANNABASAPPA BASAPPA SIDDANNAVAR Vs. CHIKKAPPA TIRUKAPPA MOTEBENNUR
|
October 20, 1989 |
|
CHANNABASAPPA HONAKERAPPA BELALADAVAR Vs. S H BHIMAKKANAVAR
|
May 31, 1989 |
|
CHANNABASSAVAIAH Vs. SHIVAMMA
|
March 15, 1989 |
|
CHANNAVEERAPPA Vs. CHANNABASAPPA
|
November 21, 1989 |
|
CHANNAVEERAPPALA DODDA HALAPPA Vs. LAND VALUATION OFFICER CUM SALE OFFICER
|
July 12, 1989 |
|
CHANNEGOWDA Vs. STATE OF KARNATAKA
|
September 15, 1989 |
|
CHIEF SECRETARY TO GOVERNMENT OF KARNATAKA Vs. GOPAL RAMACHANDRA NADGOUDA
|
August 4, 1989 |
|
CHIKKANARASAIAH Vs. TIRUPATAIAH
|
March 22, 1989 |
|
CHIKKAPPA TIRUKAPPA Vs. KAKOL MANDAL PANCHAYAT
|
September 1, 1989 |
|
CHIKKARANGAIAH Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
April 3, 1989 |
|
CHOWDAPPA Vs. STATE OF KARNATAKA
|
September 27, 1989 |
|
CHURCH OF SOUTH INDIA TRUST ASSOCIATION Vs. WRAPAIDS LIMITED
|
August 18, 1989 |
|
CIPLA LTD Vs. UNION OF INDIA UOI
|
October 21, 1989 |
|
COFFEE BOARD Vs. STATE OF KARNATAKA
|
July 21, 1989 |
|
COMMISSIONER OF GIFT-TAX Vs. C S PATIL
|
March 8, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN TELEPHONE INDUSTRIES
|
March 15, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. K R HONNAPPA
|
March 31, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. AMCO BATTERIES LIMITED
|
April 10, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. KAKATKAR A B
|
January 16, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. NIPPON ELECTRONICS INDIA PRIVATE LIMITED
|
September 1, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. MYSORE SUGAR COMPANY LIMITED
|
November 28, 1989 |
|
COMMISSIONER OF INCOME-TAX Vs. EMINENT ENTERPRISES
|
January 28, 1989 |
|
CONTROLLER OF ESTATE DUTY Vs. M NALINI RAO
|
March 13, 1989 |
|
COOL ALL CORPORATION Vs. JANE A VAZ
|
September 28, 1989 |
|
D BASAVARAJU Vs. CHIEF SECRETARY TUMKUR ZILLA PARISHAD
|
August 4, 1989 |
|
D K JANAKI Vs. LINGA RAJU
|
September 11, 1989 |
|
D RAMESH Vs. GOVERNMENT OF INDIA
|
April 13, 1989 |
|
D SHAKUNTALA Vs. D P SHARMA
|
January 14, 1989 |
|
D SHIVALINGAPPA Vs. STATE OF KARNATAKA
|
July 4, 1989 |
|
D V HARIDEV Vs. B NARAYANAMURTHY
|
November 7, 1989 |
|
D. SHAKUNTALA Vs. D.P. SHARMA
|
June 14, 1989 |
|
DAMODARAN G Vs. STATE OF KARNATAKA
|
March 14, 1989 |
|
DANAPPA REVAPPA KOLLI Vs. GURUPADAPPA MALLAPPA PATTANASHETTI
|
September 23, 1989 |
|
DEELIP V TELISRA Vs. GOVERNMENT OF INDIA
|
June 26, 1989 |
|
DEEPAK INSULATED CABLE CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 1, 1989 |
|
DEPUTY COMMISSIONER and DIST MAGISTRATE Vs. VEERAPPA
|
November 29, 1989 |
|
DEPUTY COMMISSIONER BANGALORE DISTRICT Vs. K V GURURAJA RAO
|
March 9, 1989 |
|
DURGA DISTILLERY Vs. EXCISE COMMISSIONER
|
September 22, 1989 |
|
DYNA FOODS PVT LTD Vs. FAKIRAPPA
|
September 5, 1989 |
|
E MUNISWAMAPPA Vs. S KANYAKUMARI
|
March 31, 1989 |
|
EMPLOYEES STATE INSURANCE CORPORATION (BY REGIONAL DIRECTOR) Vs. S. SARAVANAM
|
May 31, 1989 |
|
EQUIPMENT SALES CORPORATION Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
June 21, 1989 |
|
FAIZUNNISA BEGUM Vs. DIVISIONAL COMMISSIONER GULBARGA
|
June 22, 1989 |
|
FAROOQ M D Vs. STATE OF KARNATAKA
|
March 23, 1989 |
|
G C RAJASHEKAR Vs. NAYAKANA HATTI MANDAL PANCHAYAT
|
June 15, 1989 |
|
G HAMPAMMA Vs. K S KALINGAPPA
|
April 12, 1989 |
|
G L JAGADISH Vs. SHAMANTHA KUMARI
|
December 5, 1989 |
|
G L JAGDISH Vs. SHAMANTHA KUMARI
|
October 5, 1989 |
|
G N RAJAPPA NAIK Vs. DEPUTY COMMISSIONER KOLAR
|
October 3, 1989 |
|
G NARASIMHAPPA Vs. ASST REGISTRAR OF CO-OPERATIVE SOCIETIES & ORS
|
August 17, 1989 |
|
G S BASAVARAJ Vs. STATE OF KARNATAKA
|
October 18, 1989 |
|
GADAG URBAN CO OPERATIVE BANK LTD Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES DHARWAR
|
August 16, 1989 |
|
GAJANAN SAMBARAO GUNJIKAR Vs. VISHWANATH MAHADEV DESHPANDE
|
September 20, 1989 |
|
GANAPATHY SUBRAYA BHAT Vs. DEPUTY COMMISSIONER UTTARA KANNADA
|
May 30, 1989 |
|
GANGADHARA SHETTY Vs. STATE OF KARNATAKA
|
May 31, 1989 |
|
GENERAL SECRETARY LINGUISTIC MINORITIES PROTECTION COMMITTEE Vs. STATE OF KARNATAKA
|
April 29, 1989 |
|
GENERAL SECRETARY LINGUISTIC MINORITIES PROTECTION COMMITTEE Vs. STATE OF KARNATAKA
|
January 25, 1989 |
|
GIRIDHARILAL Vs. PRATAP RAI MEHTA
|
June 1, 1989 |
|
GLADYS DSOUZA Vs. LAND TRIBUNAL MUDIGERE TQ
|
March 28, 1989 |
|
GOPAL A T Vs. K HANUMANTHAIAH
|
January 19, 1989 |
|
GOPALAKRISHNA NELLI Vs. STATE OF KARNATAKA
|
June 7, 1989 |
|
GOURAWWA Vs. LAXMIBAI
|
January 18, 1989 |
|
GOWRIMMA Vs. STATE OF KARNATAKA
|
June 29, 1989 |
|
GOWRISHANKARA SWAMIGALU Vs. SIDDHAGANGA MUTT
|
March 31, 1989 |
|
GURAPPA KODLI Vs. STATE OF KARNATAKA
|
June 5, 1989 |
|
H A JAYARAM Vs. STATE OF KARNATAKA
|
July 13, 1989 |
|
H BASAVARAJAPPA Vs. STATE OF KARNATAKA
|
March 10, 1989 |
|
H C THAMMAIAH Vs. STATE OF KARNATAKA
|
September 18, 1989 |
|
H H BUILDERS KANT PVT LTD Vs. CORPN OF THE CITY OF BANGALORE
|
March 29, 1989 |
|
H HOMBALAIAH Vs. ZILLA PARISHAD BANGALORE RURAL DISTRICT
|
February 3, 1989 |
|
H M KRISHNA MURTHY Vs. DEPUTY COMMISSIONER CHICKMAGALUR
|
June 14, 1989 |
|
H M SHANTHAPPA Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL
|
February 20, 1989 |
|
H M T LIMITED Vs. HINDUSTAN EXPORTS AND IMPORTS CORPORATION LTD
|
August 11, 1989 |
|
H N KRISHNAPPA Vs. BANGALORE UNIVERSITY
|
March 27, 1989 |
|
H S SRIKANTAIAH Vs. ADMINISTRATOR TOWN MUNICIPAL COUNCIL CHALLAKERE
|
September 8, 1989 |
|
H SADANANDA SHETTY Vs. STATE OF KARNATAKA
|
July 13, 1989 |
|
H SHIVAPPA Vs. STATE OF KARNATAKA
|
March 15, 1989 |
|
H.A. SHARANAPPA Vs. KARNATAKA ELECTRICITY BOARD AND ORS.
|
June 28, 1989 |
|
HAJEE ABDULLA SAIT Vs. COMMISSIONER OF INCOME TAX
|
January 9, 1989 |
|
HALAGAPPA Vs. STATE OF KARNATAKA
|
September 14, 1989 |
|
HAMEED AND HAMEED ENTERPRISES Vs. NICKYS PARLOUR
|
January 4, 1989 |
|
HARIHAR POLYFIBERS Vs. REGIONAL PROVIDENT FUND COMMISSIONER BANGALORE
|
September 25, 1989 |
|
HARSUMANTHASASTRI MAHADEVASASTRI PURANIK Vs. MADHAVA RAO
|
February 28, 1989 |
|
HASSAN SAB Vs. STATE OF KARNATAKA
|
July 5, 1989 |
|
HIGH COURT OF KARNATAKA Vs. Y K SUBBARNNA
|
November 23, 1989 |
|
HIND ART PRESS Vs. EMPLOYEESSTATE INSURANCE CORPORATION
|
June 3, 1989 |
|
HIND NIPPON RURAL INDUSTRIES PRIVATE LIMITED NO 1 Vs. COMMISSIONER OF INCOME TAX
|
December 13, 1989 |
|
HIND PLASTIC INDUSTRIES Vs. LABOUR COURT BANGALORE
|
April 21, 1989 |
|
HOMBAMMA Vs. KEMPAMMA THAYAMMA
|
August 1, 1989 |
|
HOTEL BROADWAY COMPLEX Vs. ADMINISTRATOR CORPORATION OF BANGALORE
|
December 7, 1989 |
|
I Y CHANDRA EARAPPA Vs. STATE OF KARNATAKA
|
September 18, 1989 |
|
IMAMKLIAN MOHAMMADKHAN PATHAN Vs. SIRSI URBAN CO OPERATIVE BANK LTD
|
September 15, 1989 |
|
INCOME TAX OFFICER Vs. SRIHARI K L HUF
|
December 6, 1989 |
|
INDIA SAREE MUSEUM Vs. P KAPURCHAND
|
April 4, 1989 |
|
INDIAN HUME PIPE CO LTD Vs. BANGALORE WATER SUPPLY AND SEWERAGE BOARD
|
October 6, 1989 |
|
INDIAN OXYGEN LTD Vs. STATE OF KARNATAKA
|
November 27, 1989 |
|
INSURANCE CO LTD Vs. SATHYANARAYANA TRANSPORT
|
April 21, 1989 |
|
J BHAWARILAL Vs. CORPORATION OF THE CITY OF BANGALORE
|
June 15, 1989 |
|
JAGADALE and SONS Vs. STATE OF KARNATAKA
|
November 13, 1989 |
|
JAGADGURU MURUGARAJENDRA POLYTECHNIC Vs. STATE OF KARNATAKA
|
October 5, 1989 |
|
JAGANMOHAN RAO Vs. STATE OF KARNATAKA
|
September 5, 1989 |
|
JAIN BOOK MANUFACTURERS Vs. COMMERCIAL TAX OFFICER IV CIRCLE HUBLI
|
April 17, 1989 |
|
JANURDHAN JOG Vs. SRIKRISHNA
|
March 28, 1989 |
|
JAYADEV Vs. SECRETARY K L E SOCIETY
|
March 14, 1989 |
|
JAYADEVI Vs. BASAVARAJ
|
September 26, 1989 |
|
JOHN BAPTIS LOBO Vs. BONIFACE FELIX LOBO
|
February 13, 1989 |
|
JOHN SHALEX PAINTS PVT LTD Vs. ASST COLLECTOR OF CENTRAL EXCISE
|
November 28, 1989 |
|
K A APPANNA Vs. AGRICULTURAL INCOME TAX OFFICER
|
November 20, 1989 |
|
K C KEMPEGOWDA Vs. NANJUNDAIAH
|
September 12, 1989 |
|
K C SAREE EMPORIUM Vs. ACHAL CHAND K KOTHARI
|
April 6, 1989 |
|
K CHIKKABALUSA Vs. S NAGARAJU
|
March 22, 1989 |
|
K CHIKKALINGAIAH Vs. DEPUTY COMMISSIONER MANDYA
|
August 28, 1989 |
|
K CHOWDAPPA Vs. STATE OF KARNATAKA
|
April 20, 1989 |
|
K JANAKIRAM Vs. STATE OF KARNATAKA
|
February 16, 1989 |
|
K KRISHNA MURTHY SETTY Vs. KARNATAKA HOUSING BOARD
|
August 28, 1989 |
|
K L MADHUSUDHAN Vs. SECRETARY K E B
|
April 10, 1989 |
|
K P BALAJI SINGH Vs. LAKSHMAMMA
|
February 17, 1989 |
|
K PANDURANGA NAYAK Vs. JAYASHREE
|
September 22, 1989 |
|
K PURUSHOTHAMA SHENOY Vs. TAHSILDAR PUTTUR TALUK
|
June 8, 1989 |
|
K R BHASKARANANDA Vs. STATE OF KARNATAKA
|
January 25, 1989 |
|
K RAVINDRA DEVADIGA Vs. SEBASTIAN BRITTO
|
February 8, 1989 |
|
K S SHENOY Vs. SPL DEPUTY COMMR AND COMPETENT AUTHORITY MANGALORE
|
September 12, 1989 |
|
K S V SHANMUGAM Vs. MAHARASTRA STATE CO OP COTTON GROWERS MARKETING FEDERATION LTD
|
July 7, 1989 |
|
K SRINIVASA NAYAK Vs. KARNATAKA APPELLANT TRIBUNAL, BANGALORE
|
October 8, 1989 |
|
K SURESH NAYAK Vs. STATE OF KARNATAKA
|
October 21, 1989 |
|
K T PUTTEGOWDA Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
|
February 23, 1989 |
|
K V VENKATESH Vs. TALUK EXECUTIVE MAGISTRATE MAGADI
|
June 20, 1989 |
|
K VENKATACHALAPATHY SETTY Vs. K R SETTY
|
June 2, 1989 |
|
K VISVANATHIAH SETTY Vs. S R CHIKKA VEERAPPA
|
November 7, 1989 |
|
K.B. BALAKRISHNA RAI Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL AND ANOTHER
|
March 8, 1989 |
|
K.V. VENKATAREDDY Vs. DODDANARAYANAPPA AND ORS.
|
March 13, 1989 |
|
KABBU BELEGARARA HORATA SAMITHI Vs. STATE OF KARNATAKA
|
June 6, 1989 |
|
KADLI DODDA DYAMAPPA Vs. DEPUTY REGISTRAR OF CO OP SOCIETIES BELLARY
|
June 27, 1989 |
|
KALIDASA KURUBARA SANGHA Vs. DEPUTY COMMISSIONER AND DISTRICT REGISTRAR OF SOCIETIES
|
August 9, 1989 |
|
KALLAPPA YASHWANT PATIL Vs. STATE OF KARNATAKA
|
April 5, 1989 |
|
KALYANA SUNDARI Vs. UNITED INDIA INSURANCE COMPANY
|
September 8, 1989 |
|
KANAIAH Vs. STATE OF KARNATAKA
|
August 22, 1989 |
|
KANAKA RAJ MEHTA Vs. K V SHIVAKUMAR
|
December 14, 1989 |
|
KANTHANAGOUDA Vs. CHIEF SECRETARY ZILLA PARISHAD BIJAPUR
|
February 21, 1989 |
|
KAP STEEL LIMITED Vs. R SASIKALA
|
August 22, 1989 |
|
KARNATAKA BANK LIMITED Vs. NAZEER AHMED SIDDIQUI
|
September 6, 1989 |
|
KARNATAKA BANK LTD Vs. STATE OF KARNATAKA
|
January 16, 1989 |
|
KARNATAKA ELECTRICITY BOARD EMPLOYEES UNION Vs. UNION OF INDIA
|
April 4, 1989 |
|
KARNATAKA STATE CINE JUNIOR ARTISTS ASSOCIATION Vs. STATE OF KARNATAKA
|
August 1, 1989 |
|
KARNATAKA STATE FINANCIAL CORPORATIONOFFICIAL LIQUIDATOR Vs. PATIL DYES AND CHEMICALS P LTD
|
February 3, 1989 |
|
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. ABDUL MAJEED
|
December 12, 1989 |
|
KASHIMSAB MOHAMMADALI GORIKHAN Vs. HAYATSAB AKBARSAB GADHINGLAJ
|
June 8, 1989 |
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KESORAM RAYON Vs. COMMISSIONER OF COMMERCIAL TAXES BANGALORE
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March 29, 1989 |
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KHATUNBI Vs. DEPUTY COMMISSIONER BIJAPUR
|
August 22, 1989 |
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KIRLOSKAR ELECTRIC CO LTD Vs. HUBLI DHARWAR MUNICIPAL CORPORATION DHARWAR
|
March 10, 1989 |
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KONDAPALLI SUBBANNA Vs. MANAGING DIRECTOR
|
February 8, 1989 |
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KRISHNA VILAS TOURIST HOTEL Vs. CITY MUNICIPAL COUNCIL CHITRADURGA
|
August 23, 1989 |
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KUNDEERA PONNAPPA Vs. H S VASU
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July 27, 1989 |
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KURUVALLI SHIVALINGAPPA Vs. Y S M BASAIAH
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February 24, 1989 |
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L C ASHOK Vs. DIVISIONAL COMMISSIONER BANGALORE
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September 19, 1989 |
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LAKKE GOWDA Vs. COMMISSIONER BANGALORE CITY CORPORATION
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March 3, 1989 |
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LAXMAN JARAKIHOLI Vs. STATE OF KARNATAKA
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June 30, 1989 |
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LYDIA CUTINHA PRIYA Vs. I N GANAPATHI
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November 21, 1989 |
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M ABDUL MAJEED Vs. A K BATABYAL
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October 4, 1989 |
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M CHIDAMBARAM Vs. N SARGUNAM
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January 2, 1989 |
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M D BANNIGOL Vs. HUBLI MUNICIPAL BAROUGH PRIMARY TEACHERS CO OPERATIVE CREDIT SOCIETY LTD
|
September 6, 1989 |
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M D NANJUNDASWAMY Vs. BASIC EDUCATION SOCIETY
|
February 23, 1989 |
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M DINESH BHAT Vs. MAHAVEERA COLLEGE
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November 3, 1989 |
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M G AUTOMOBILES BELLARY Vs. KARNATAKA STATE TRANSPORT AUTHORITY
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January 3, 1989 |
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M G KALEGOWDA Vs. COMMISSIONER CHICKMAGALUR
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July 17, 1989 |
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M H SOMASEKHARAPPA Vs. TAHSILDAR BHADRAVATHI
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December 5, 1989 |
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M INAITHULLA Vs. KARNATAKA BOARD OF WAKF
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November 6, 1989 |
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M J TORGAL Vs. STATE OF KARNATAKA
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November 17, 1989 |
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M JAGANNATH Vs. DIVISIONAL COMMISSIONER
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June 6, 1989 |
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M K KINAIKAR Vs. BELGAUM ZILLA PARISHAD
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September 8, 1989 |
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M L NARASIMHA GUPTA Vs. COMMERCIAL TAX OFFICER
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April 6, 1989 |
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M MRUTHYANJAYA Vs. PREMJIT SINGH
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September 28, 1989 |
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M PAPANNA Vs. HONBLE CHIEF JUSTICE HIGH COURT OF KARNATAKA
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March 1, 1989 |
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M PAPANNA Vs. HONBLE CHIEF JUSTICE
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July 28, 1989 |
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M PURUSHBTHAMA REDDY Vs. REGIONAL TRANSPORT OFFICER and LICENCING AUTHORITY
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April 20, 1989 |
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M R SURYANARAYANA MURTHY Vs. UNIVERSITY OF MYSORE
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June 14, 1989 |
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M S MAHADEVIAH Vs. BANGALORE CITY CORPORATION
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January 18, 1989 |
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M S NAGARAJA RAO Vs. SPL DY COMMR BANGALORE
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April 4, 1989 |
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M S POORNIMA Vs. REGIONAL TRANSPORT OFFICER MYSORE
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March 8, 1989 |
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M S SURYANARAYANA Vs. REGIONAL TRANSPORT OFFICER BELLARY
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June 27, 1989 |
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M SRINIVAS Vs. CORPORATION OF THE CITY OF BANGALORE
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March 2, 1989 |
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M V LATHA Vs. STATE OF KARNATAKA
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July 26, 1989 |
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M V SUBBARAYAPPA Vs. BHARAT ELECTRONICS EMPLOYEES CO OP HOUSE BUILDING SOC LTD
|
September 21, 1989 |
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M VIRUPAKSHA GOWDA Vs. STATE OF KARNATAKA
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July 31, 1989 |
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MADAIAH Vs. TALUKA MAGISTRATE and SPL TAHSILDAR T N PURA
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March 21, 1989 |
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MAHADEVAIAH Vs. SALES OFFICER
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August 4, 1989 |
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MAHADEVAIAH Vs. DEPUTY COMMISSIONER TUMKUR
|
May 4, 1989 |
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MAHADEVAPPA YELAVATTIURS POOJAR Vs. LABOUR ENFORCEMENT OFFICER CENTRAL GOVERNMENT OF INDIA MANGALORE
|
May 31, 1989 |
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MAHAVEER CO OP CREDIT BANK LIMITED Vs. MOHAN BHUPAL DORLE
|
June 27, 1989 |
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MALLAPPA BASAPPA BARAGI Vs. VIJAYA BANK
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August 29, 1989 |
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MALLAYYA Vs. TOTAYYA
|
January 30, 1989 |
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MALLESHAPPA YELLAPPA KOLKAR Vs. Y B KOLKAR AND SONS
|
July 17, 1989 |
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MANAGEMENT OF THUNGABHADRA SUGAR WORKS LTD Vs. STATE OF KARNATAKA
|
February 21, 1989 |
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MANASA NURSING HOME AND LABORATORY Vs. TOWN MUNICIPAL COUNCIL THIRTHAHALLI
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June 13, 1989 |
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MANCHEGOWDA Vs. ZILLA PARISHAD BANGALORE
|
June 22, 1989 |
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MANOHAR BONADE Vs. DISTRICT MAGISTRATE
|
January 1, 1989 |
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MANVAL LUIS DESOUZA Vs. STATE OF KARNATAKA
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June 23, 1989 |
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MARIAPPA Vs. STATE OF KARNATAKA
|
September 1, 1989 |
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MASJIDA AGSA Vs. KARNATAKA BOARD OF WAKFS
|
December 7, 1989 |
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MECHANICAL AND CIVIL ENGINEERS AND CONTRACTORS Vs. STATE OF KARNATAKA
|
October 21, 1989 |
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METURIT A G Vs. COMMISSIONER OF INCOME TAX BANGALORE
|
November 30, 1989 |
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MIR FATHEULLA BABAJAN Vs. SYED NAZIR SAB
|
October 5, 1989 |
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MIRZA HABIB AGA Vs. KARNATAKA BOARD OF WAKFS
|
December 5, 1989 |
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MOHAMED AMEER Vs. HAFEEZ KHAN
|
March 15, 1989 |
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MOKTESARS OF GANAPATHI TEMPLE OF IDAGUNJI Vs. ARCHAKS OF SHREE GANAPATI TEMPLE OF IDAGUNJI
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October 5, 1989 |
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MOOSA SALT WAKF Vs. SPECIAL LAND ACQUISITION OFFICER
|
September 28, 1989 |
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MUDDE GOWDA Vs. DEPUTY COMMISSIONER MANDYA
|
January 11, 1989 |
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MUNI AKKAYYAMMA Vs. STATE OF KARNATAKA
|
July 25, 1989 |
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MUTHAPPAN E M V Vs. AGRICULTURAL INCOME TAX OFFICER
|
September 1, 1989 |
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MYSODET PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 13, 1989 |
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N A GOPALA GOWDA Vs. N A NINGEGOWDA
|
April 5, 1989 |
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N CHANDRAPPA Vs. REGISTRAR UNIVERSITY OF MYSORE
|
November 2, 1989 |
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N GUNDAPPA Vs. STATE OF KARNATAKA
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May 29, 1989 |
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N K BASHEER AHAMED Vs. STATE OF KARNATAKA
|
February 9, 1989 |
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N KRISHAN DECD Vs. SETTLEMENT COMMISSION
|
March 10, 1989 |
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N P KRISHNA REDDY Vs. STATE OF KARNATAKA
|
January 25, 1989 |
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N RAMALINGAIAH Vs. GOVERNMENT OF INDIA
|
April 19, 1989 |
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N SAMPANGIRAMAIAH Vs. ASSISTANT COMMISSIONER BANGALORE
|
August 28, 1989 |
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N SUBBA RAJU Vs. H S NAGANY
|
May 31, 1989 |
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NAGABHUSHAPPA V Vs. DEPUTY COMMISSIONER BELLARY DIST
|
March 10, 1989 |
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NAGAMMA Vs. DEPUTY COMMISSIONER CHICKMAGALUR
|
September 13, 1989 |
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NAGESH Vs. STATE OF KARNATAKA
|
August 18, 1989 |
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NAGESH P Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL
|
January 18, 1989 |
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NANJAMMA Vs. KEMPADEVAMMA
|
February 10, 1989 |
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NANJANAYAKA Vs. STATE OF KARNATAKA
|
April 11, 1989 |
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NANJUNDESWARA TRADING COMPANY Vs. STATE OF KARNATAKA
|
November 16, 1989 |
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NARAYANA BEER NAIK Vs. STATE OF KARNATAKA
|
September 1, 1989 |
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NARAYANA K L Vs. INCOME TAX OFFICER
|
January 23, 1989 |
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NATIONAL INSURANCE CO LTD Vs. MALLIKARJUNA
|
November 30, 1989 |
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NAVAJEEVAN CO OPERATIVE HOUSING SOCIETY Vs. GIRISH EDUCATION
|
June 21, 1989 |
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NIRANJAN PROVISION STORES Vs. STATE OF KARNATAKA
|
June 12, 1989 |
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NITHYANANDA ELECTRICAL CO OP SOC Vs. JOINT REGISTRAR OF CO OP SOC
|
June 28, 1989 |
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NOORUNNISA BEGUM Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL
|
March 23, 1989 |
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NRUPATHUNGA NAGARA NIVASIGALA KSHEMABHIVRUDHI SANGHA Vs. STATE OF KARNATAKA
|
June 27, 1989 |
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ONKARAPPA Vs. SANNA NEELAPPA
|
May 31, 1989 |
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ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. SATHYANARAYANA TRANSPORT
|
April 2, 1989 |
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P K M ABOOBACKER Vs. UNION OF INDIA
|
April 19, 1989 |
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P MABUSAB Vs. T NAGENDRAPPA
|
February 17, 1989 |
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P MARIBASAVARADHYA Vs. UNIVERSITY OF MYSORE
|
September 19, 1989 |
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P N NARASIMHA MURTHY Vs. REGIONAL TRANSPORT OFFICER AND LICENSING AUTHORITY FOR GRANT OF DRIVING SCHOOL LICENCE
|
December 7, 1989 |
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P RAJASEKHARAPPA Vs. COMMISSIONER CORPORATION OF THE CITY OF BANGALORE
|
July 4, 1989 |
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P RAJEEV Vs. KARNATAKA STATE CONSTRUCTION CORPORATION LIMITED
|
October 6, 1989 |
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PATEL Vs. STATE OF KARNATAKA
|
February 8, 1989 |
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PERCY PINTO Vs. R T A D K MANGALORE
|
July 19, 1989 |
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PHILLIPOS and CO Vs. STATE OF KARNATAKA
|
September 11, 1989 |
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PRAMOD ISLOOR Vs. STATE OF KARNATAKA
|
December 15, 1989 |
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PRAVEEN INDUSTRIES Vs. BANAWAR SINGH
|
December 13, 1989 |
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PURUSHOTHAM PANDIT KHER Vs. SPECIAL DEPUTY COMMISSIONER SPL L A O
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May 31, 1989 |
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PUTTA BHATTA N V Vs. P UTTAMCHAND
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February 15, 1989 |
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PUTTAKAMAIAH Vs. STATE OF KARNATAKA
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September 6, 1989 |
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R C PUTTAIAH Vs. DEPUTY COMMISSIONER
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February 25, 1989 |
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R KRISHNASWAMY RAO Vs. LAKSHMAIAH SETTY
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October 4, 1989 |
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R N DONGARE Vs. STATE OF KARNATAKA
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December 12, 1989 |
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R P SHAVI Vs. STATE OF KARNATAKA
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November 30, 1989 |
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R P SHAVI Vs. STATE OF KARNATAKA
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November 22, 1989 |
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RAJAMMA Vs. CHOKLA NAIK
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March 29, 1989 |
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RAJASEKHAR Vs. CHANDRAKANT VEERABHADRAPPA DESAI
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March 2, 1989 |
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RAJESH JOSHI Vs. PRE UNIVERSITY BOARD
|
July 31, 1989 |
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RAJESHWARI C B Vs. CHANCELLOR
|
January 16, 1989 |
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RAM NARAYAN SAH PRABHAT Vs. BANGALORE UNIVERSITY
|
August 8, 1989 |
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RAMACHANDRA Vs. KARNATAKA AGRO INDUSTRIES CORPORATION LTD
|
February 23, 1989 |
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RAMANNA Vs. KARNATAKA STATE FINANCE CORPORATION
|
January 5, 1989 |
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RAMAYIIN SINGH Vs. VIJAYALAXMI
|
July 13, 1989 |
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RAMESH ENTERPRISES Vs. COFFEE BOARD
|
November 3, 1989 |
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RAMKUMAR MILLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 3, 1989 |
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RAVI PRINTERS Vs. KARNATAKA STATE FINANCIAL CORPORATION
|
October 17, 1989 |
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RAVI VARMA KUMAR Vs. UNION OF INDIA
|
December 15, 1989 |
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RAVINDRANATH PUNJA B T Vs. COMMISSIONER OF INCOME TAX
|
March 20, 1989 |
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REGIONAL CONTROLLER NATIONAL AIRPORTS AUTHORITY BOMBAY Vs. ASST COMMISSIONER BELGAUM SUB DIVISION
|
November 16, 1989 |
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REGIONAL DIRECTOR E S I CORPORATION Vs. S SARAVANAM
|
May 31, 1989 |
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REVANASIDDASWAMY H M Vs. STATE PUBLIC PROSECUTOR
|
September 22, 1989 |
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RODDAPPA Vs. K V RAVINDRANATHA GUPTA
|
October 16, 1989 |
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RUDRA MUNISWAMY Vs. MALLIKARJUNAGOUD
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September 25, 1989 |
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S A WAHAB Vs. ASST REGIONAL TRANSPORT OFFICER UDUPI
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December 14, 1989 |
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S BALAJI PAI Vs. STATE OF KARNATAKA
|
October 16, 1989 |
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S HARINATHA REDDY Vs. BANGALORE UNIVERSITY
|
June 2, 1989 |
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S I MYADAR Vs. REGISTRAR KARNATAKA UNIVERSITY
|
September 1, 1989 |
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S M MAHADEVA Vs. BANGALORE DEVELOPMENT AUTHORITY
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March 22, 1989 |
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S N RAMACHANDRA Vs. STATE OF KARNATAKA
|
February 7, 1989 |
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S R BOMMAI Vs. UNION OF INDIA
|
August 4, 1989 |
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S RAMESH Vs. SELECTION COMMITTEE FOR ADMISSION TO M B B S
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June 8, 1989 |
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S V BAGI Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES APPEALS BELGAUM DIVISION
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February 24, 1989 |
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S VASUDEVA AND D P SHARMA AND C KANNAN Vs. STATE OF KARNATAKA
|
September 8, 1989 |
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S VIJAYALAKSHMI Vs. BANGALORE UNIVERSITY
|
October 5, 1989 |
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SANJAY KUMAR Vs. SUB REGISTRAR
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February 17, 1989 |
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SARASWATHI DEVI PRATHAP Vs. STATE OF KARNATAKA
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November 16, 1989 |
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SAROJAMMA Vs. STATE OF KARNATAKA
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April 3, 1989 |
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SATINDERPAL BHANDARI Vs. STATE OF KARNATAKA
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December 6, 1989 |
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SAYYAD UMAR Vs. STATE OF KARNATAKA
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June 20, 1989 |
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SEEBAYYA Vs. CITY MUNICIPAL COUNCIL SHIMOGA
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September 6, 1989 |
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SEENAPPA Vs. STATE OF KARNATAKA
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July 4, 1989 |
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SENNA BEERE GOWDA Vs. TAHSILDAR ARSIKERE TALUK
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May 30, 1989 |
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SESHAGIRI RAO Vs. COMMISSIONER BANGALORE CITY CORPORATION
|
January 16, 1989 |
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SEWING SYSTEMS PVT LTD Vs. UNION OF INDIA
|
January 12, 1989 |
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SHAILUJA UPPUND Vs. COMMISSIONER CORPORATION OF THE CITY OF BANGALORE
|
December 12, 1989 |
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SHAMALADEVI Vs. STATE OF KARNATAKA
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October 27, 1989 |
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SHAMSUNDER SALES CORPORATION Vs. CANARA FINANCES (REGD )
|
March 15, 1989 |
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SHANKAR VIJAY SAW MILL Vs. STATE OF KARNATAKA
|
December 13, 1989 |
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SHANKARAPPA FAKIRAPPA KUSGUR Vs. DEPUTY COMMISSIONER and DISTRICT ELECTION OFFICER DHARWAR
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August 7, 1989 |
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SHANT KUMAR Vs. ZHERABI
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March 21, 1989 |
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SHANTABAI Vs. MAHADEVI S KESURATGI
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August 21, 1989 |
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SHANTAMMA Vs. DEPUTY COMMISSIONER SHIMOGA
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July 18, 1989 |
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SHARANAPPA BASAPPA DINDAWAR Vs. STATE OF KARNATAKA
|
November 17, 1989 |
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SHARANAPPA H A Vs. KARNATAKA ELECTRICITY BOARD
|
June 28, 1989 |
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SHIRALAKOPPA MANDAL PANCHAYAT Vs. STATE OF KARNATAKA
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July 31, 1989 |
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SHIVAJI DONDOJI PADAKI Vs. GOVERNMENT OF INDIA
|
June 26, 1989 |
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SHIVALINGAPPA MURIGEPPA KADI Vs. SHIVAYOGAPPA
|
December 15, 1989 |
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SHIVAMURTHI MALLAYYA SWAMI Vs. MAHADEV UMARANE
|
January 1, 1989 |
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SHIVANNA Vs. TAHSILDAR T N PURA TALUK
|
June 5, 1989 |
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SHYAMALA C S Vs. C S SRIKANTAIAH
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February 8, 1989 |
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SIDDALINGAYYA GURAYYA VASTRAD Vs. ASST COMMISSIONER INDIA
|
September 27, 1989 |
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SIDDAPPA SANGAPPA KOTEGUDD Vs. STATE OF KARNATAKA
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June 23, 1989 |
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SOMASHEKARA DESAI Vs. STATE OF KARNATAKA
|
February 14, 1989 |
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SOMESHWAR Vs. NARAYAN GOVIND HEGDE & ORS.
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February 28, 1989 |
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SOUDAGER ABDUL RAHIM Vs. SOUDAGER GULAM RASOOL
|
February 7, 1989 |
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SPECIAL LAND ACQUISITION OFFICER Vs. GUNDAPPAGOWDA
|
March 1, 1989 |
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SPECIAL LAND ACQUISITION OFFICER DANDELI Vs. L K SUNTHANKAR
|
July 21, 1989 |
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SPL LAND ACQUISITION OFFICER U K P NARAYANAPURA Vs. GURUSANGAPPA
|
August 28, 1989 |
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SQUADRON LEADER S R KOHLI Vs. UNION OF INDIA
|
February 17, 1989 |
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SRIKANTA DATTA NARASIMHARAJA WADIYAR Vs. VENKATESWARA REAL ESTATE ENTERPRISES PVT LTD
|
April 4, 1989 |
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SRIRANGADEVARAYALU Vs. MAHADEVAPPA
|
February 21, 1989 |
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STATE OF KARNATAKA Vs. MANAGING DIRECTOR
|
March 20, 1989 |
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STATE OF KARNATAKA Vs. D S KRISHNA MURTHY
|
June 15, 1989 |
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STATE OF KARNATAKA Vs. BASALINGAPPA
|
May 29, 1989 |
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STATE OF KARNATAKA Vs. CHAMUNDESWARI INDUSTRIES
|
December 14, 1989 |
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STATE OF KARNATAKA Vs. SUBHAN SAB
|
December 12, 1989 |
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STATE OF KARNATAKA Vs. EMBICHI AHMED
|
December 12, 1989 |
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STATE OF KARNATAKA Vs. MOHAMMED JAFFER
|
December 4, 1989 |
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STATE OF KARNATAKA Vs. SANJIV MEHRA
|
November 28, 1989 |
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STATE OF KARNATAKA Vs. BASAVARAJU
|
November 29, 1989 |
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STATE OR KARNATAKA Vs. LT HOSPET TALUK
|
December 12, 1989 |
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SUBASH RUKMAYYA GUTTEDAR Vs. STATE OF KARNATAKA
|
December 14, 1989 |
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SUNANDA KOM VITTAL PAI Vs. MUKUND SRINIVAS SHANBHAT
|
May 30, 1989 |
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SUSHEELA Vs. KARNATAKA BOARD OF WAKFS
|
November 22, 1989 |
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SWATHI TRADERS Vs. COMMERCIAL TAX OFFICER XII CIRCLE BANGALORE
|
October 21, 1989 |
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SYED IMDAD Vs. R RAMASWAMY
|
September 9, 1989 |
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SYED IMDAD Vs. R RAMASWAMY
|
August 9, 1989 |
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SYED NIZAIULLA Vs. VICE CHAIRMAN and MANAGING DIRECTOR K S R T C
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February 24, 1989 |
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SYNDICATE BANK Vs. T KESHAVA ANCHAN
|
March 21, 1989 |
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T K SRINIVASAMURTHY Vs. T SEETHARAMAIAH
|
January 24, 1989 |
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T M MOHAN Vs. ADDITIONAL AGRICULTURAL INCOME TAX OFFICER
|
November 30, 1989 |
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T RAMACHANDRA RAO Vs. DIVISIONAL COMMISSIONER GULBARGA
|
June 15, 1989 |
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T S RENUKARADHYA Vs. H S SUBHASH CHANDRA
|
June 27, 1989 |
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T S RENUKARADHYA Vs. ASST REGISTRAR OF CO OPERATIVE SOCIETIES
|
June 27, 1989 |
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TELECOM EMPLOYEES CO OPERATIVE HOUSING SOCIETY LTD Vs. SPECIAL DEPUTY COMMISSIONER and COMPETENT AUTHORITY D K
|
September 20, 1989 |
|
THARAMANDALPET HOUSE BUILDING CO OPERATIVE SOCIETY LTD Vs. BANGALORE DEVELOPMENT AUTHORITY
|
February 25, 1989 |
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THEROJAMMA Vs. D H SADASHIVAIAH
|
August 10, 1989 |
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THIMMAPPA A H Vs. T H RAMIAH
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June 13, 1989 |
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THIMMARAJU Vs. PUTTAKENCHAMMA
|
January 16, 1989 |
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THIMMEGOWDA Vs. DYAVEGOWDA
|
February 10, 1989 |
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TOWN MUNICIPAL COUNCIL MULKY Vs. VIJAYA COLLEGE MULKY
|
August 1, 1989 |
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TUMKUR TOWN VEERASHIVA CO OPERATIVE BANK LTD Vs. H C SHYAMALA
|
June 28, 1989 |
|
UMESH CHIDAMBAR KULKARNI Vs. CHIDAMBAR BALAWANT KULKARNI
|
February 21, 1989 |
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UNDER TRIAL PRISONERS OF CENTRAL PRISONS FT DISTRICT PRISONS IN KARNATAKA STATE Vs. INSPECTOR GENERAL OF PRISONS
|
March 3, 1989 |
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UNION OF INDIA Vs. STUMPP SCHEULE and SOMAPPA LTD
|
February 21, 1989 |
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UNION OF INDIA Vs. IMMACULATE CONCEPTION CHURCH BELGAUM
|
December 8, 1989 |
|
UNION OF INDIA UOI Vs. STERLING VARNISHES
|
January 25, 1989 |
|
UNITED INDIA INSURANCE CO Vs. BALASUBRAMANYAM
|
June 30, 1989 |
|
UNITED INDIA INSURANCE CO LTD Vs. COMMISSIONER OF COMMERCIAL TAXES BANGALORE
|
November 10, 1989 |
|
UNITED INDIA INSURANCE COMPANY BANGALORE Vs. IMMAM AMINASAB NADAF
|
November 30, 1989 |
|
UNITED THEOLOGICAL COLLEGE Vs. SUNNY KULATHAKKAL
|
August 8, 1989 |
|
V B KORI Vs. ASSTT PROFESSIONAL TAX OFFICER HUBLI
|
November 10, 1989 |
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V LAKKANNA Vs. LAND ACQUISITION OFFICER
|
June 6, 1989 |
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V MOOKAN MAJOR Vs. BRANCH MANAGER SOUTHERN ROADWAYS LTD
|
January 24, 1989 |
|
V RAJU Vs. UNIVERSITY OF MYSORE
|
December 13, 1989 |
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V ROJA SRINIVASALU Vs. UNIVERSAL FINANCE CORPORATION
|
June 6, 1989 |
|
V S NORTI Vs. STATE OF KARNATAKA
|
February 9, 1989 |
|
V SRINIVASA RAO Vs. STATE OF KARNATAKA
|
October 18, 1989 |
|
VEERABHADRAPPA Vs. STATE OF KARNATAKA
|
July 17, 1989 |
|
VEERANNA Vs. SUMITRABAI
|
June 19, 1989 |
|
VENKATARAMAN LAXMINARAYAN BHAT Vs. KARNATAKA APPELLATE TRIBUNAL
|
June 26, 1989 |
|
VENKATARAMANA GANAPAYYA BHAT Vs. KARNATAKA APPELLATE TRIBUNAL
|
August 8, 1989 |
|
VENKATEGOWDA Vs. SHIVANEGOWDA
|
June 19, 1989 |
|
VICTORY GLASS AND INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 28, 1989 |
|
VIJAYA ENTERPRISES Vs. STATE OF KARNATAKA
|
April 19, 1989 |
|
VIJAYVIKRAM COLLEGE OF ENGINEERING Vs. DEPUTY EDUCATIONAL ADVISER MINISTRY OF HUMAN RESOURCES DEVELOPMENT
|
April 10, 1989 |
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VIRUPAKSHA ENTERPRISES Vs. COMMERCIAL TAX OFFICER HARAPANAHALLI CIRCLE HARAPANAHALLI DIST BELLARY
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September 6, 1989 |
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VISHWABHARATHI HOUSE BUILDING CO OP SOCIETY LTD Vs. BANGALORE DEVELOPMENT AUTHORITY
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September 23, 1989 |
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VISHWABHARATHI HOUSE BUILDING CO OPERATIVE SOCIETY LTD Vs. BANGALORE DEVELOPMENT AUTHORITY
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July 4, 1989 |
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VISVESVARAYA IRON and STEEL LTD Vs. DYNACRAFT MACHINE COMPANY LTD
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July 26, 1989 |
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VISWANATHAN E M V M Vs. AGRICULTURAL INCOME TAX OFFICER
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November 8, 1989 |
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VITOBA GANAPATHI NAYAK Vs. LAND TRIBUNAL HONNAVAR
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April 13, 1989 |
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WEST COAST PAPER MILLS LTD Vs. STATE OF KARNATAKA
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August 10, 1989 |
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Y DASS Vs. STATE OF KARNATAKA
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September 28, 1989 |
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Y DIWAKAR SHETTY Vs. VIJAYA BANK
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November 30, 1989 |
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Y M BASAPPA Vs. CHIEF SECRETARY HASSAN ZILLA PARISHAD
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August 16, 1989 |
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YARANA FEEDS AND FARMSHARIS MARINE PRODUCTS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES ASSESSMENTS HUBLI
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November 10, 1989 |
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