REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A BASAVE GOWDA Vs. RETURNING OFFICER	July 14, 1988
A G BASAVARAJAPPA Vs. STATE OF KARNATAKA	November 21, 1988
A G CHANNABASAPPA Vs. CHIEF SECRETARY	August 30, 1988
A GOPAL NAIDU Vs. STATE OF KARNATAKA	November 2, 1988
A M MALLEGOWDA Vs. KARNATAKA STATE TRANSPORT AUTHORITY	June 25, 1988
A RAM MOHAN Vs. LABOUR COURT BANGALORE	December 15, 1988
A RAMAKRISHNA RAO Vs. DISTRICT REGISTRAR BANGALORE URBAN DISTRICT	September 13, 1988
A S MOULANA Vs. GOVERNMENT OF INDIA	November 24, 1988
A. Gopal Naidu Vs. State of Karnataka and others	November 3, 1988
ABDUL JABBAR KHAN Vs. REGIONAL TRANSPORT OFFICER MYSORE	March 28, 1988
ABDUL JABBAR S K Vs. P Y DEVARAJAIAH	July 5, 1988
ABDUL SATTAR M MOKASHI Vs. COMMISSIONER OF INCOME TAX	August 12, 1988
ADIVEPPA BABAPPA HULASERA Vs. DIVISIONAL FOREST OFFICER BELGAUM DIVISION	May 23, 1988
ADMINISTRATOR BANGALORE CITY CORPORATION Vs. HINDUSTAN MILK FOOD MANUFACTURERS LTD	March 24, 1988
AIYAZ PASHA Vs. COMMISSIONER BANGALORE CITY CORPORATION	December 8, 1988
AKKAVVA Vs. STATE OF KARNATAKA	June 28, 1988
AMBASA NAGOSA KABADI Vs. STATE OF KARNATAKA	February 24, 1988
ANANDA SETTY Vs. CHOWDASETTY	April 8, 1988
ANANDAPPA Vs. STATE OF KARNATAKA	October 4, 1988
ANDHRA STEEL CORPORATION Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA BANGALORE	June 10, 1988
ANIL KUMAR B N Vs. STATE OF KARNATAKA	February 25, 1988
ANJANAMMA Vs. STATE OF KARNATAKA	August 11, 1988
ANNAYYA Vs. STATE OF KARNATAKA	July 8, 1988
ANTHONY SWAMY Vs. CHOWRAMMA	July 26, 1988
ARCHAK RANGACHAR Vs. DEPUTY COMMISSIONER BANGALORE DIST	November 28, 1988
ARE THIMMAPPA Vs. BANDIAN	June 15, 1988
ARJUN RAMAPPA CHIGADOLLI Vs. ASSISTANT REGISTRAR OF CO OP SOCIETIES BAILHONGAL	April 7, 1988
ASHOK Vs. STATE OF KARNATAKA	July 4, 1988
ASHOK Vs. TAWANAPPA SIDDAPPA JAKKANNAVARA	December 13, 1988
ASSOCIATED ELECTRO CERAMICS Vs. CHAIRMAN CBDT	December 1, 1988
ASWATHANARAYANAPPA Vs. STATE OF KARNATAKA	December 13, 1988
AVALAPPA Vs. KRISHNAPPA	March 28, 1988
AYAZ AHMED Vs. STATE OF KARNATAKA	November 30, 1988
B ANNAPURNAMMA Vs. KARNATAKA SCHEDULED CASTES AND SCHEDULED TRIBES DEVELOPMENT CORPORATION	October 7, 1988
B GANESHA KRISHNA BHAT Vs. STATE OF KARNATAKA	June 17, 1988
B K RAMESH RAO Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY	September 21, 1988
B KARIYAPPA Vs. LAND TRIBUNAL BHADRAVATHI	July 21, 1988
B M GANGADHARIAH Vs. H D DEVEGOWDA	October 3, 1988
B R SWARNAMBA Vs. KARNATAKA STATE AGRICULTURAL MARKETING BOARD	April 18, 1988
B RAHAMATHULLA KHAN Vs. STATE OF KARNATAKA	August 26, 1988
B S SURESH Vs. B S JAGADISH	October 6, 1988
B SUNDERA GOWDA Vs. MARTIN DSOUZA	August 2, 1988
B T SUBBARANGAYYA Vs. REGISTRAR OF CO OPERATIVE SOCIETIES IN KARNATAKA	March 9, 1988
B V MALLA REDDY Vs. STATE OF KARNATAKA	October 4, 1988
B V VEENA Vs. DIRECTOR N C C DIRECTORATE KARNATAKA	July 12, 1988
B VARADURUJUGOUDA Vs. TAHSILDAR AND PRESCRIBED OFFICER VITHALAPURA MANDAL PANCHAYAT	July 4, 1988
B VENKATASWAMY REDDY Vs. STATE OF KARNATAKA	September 14, 1988
BABASAHEB ALIAS RANGANAGOUDA Vs. STATE OF KARNATAKA	September 30, 1988
BABUGOWDA Vs. STATE OF KARNATAKA	April 19, 1988
BABULAL VAKATAJI SHAH Vs. CHANDABAI	July 1, 1988
BALAJI TEXTILE MILLS PVT LTD Vs. ASHOK KAVLE	March 2, 1988
BALAKRISHNA NARAYAN NADKARNI Vs. SPECIAL LAND ACQUISITION OFFICER	October 28, 1988
BALASAHEB VENKATESH KHASBAG ALIAS KULKARNI Vs. LAND TRIBUNAL	July 27, 1988
BANGALORE DIST CO OP CENTRAL BANK EMPLOYEES CO OP SOCIETY LTD Vs. BANGALORE DEVELOPMENT AUTHORITY	October 13, 1988
BANGALORE FABRICS Vs. UNION OF INDIA	February 25, 1988
BANGALORE HORTICULTURAL PRODUCERS MARKETING IT PROCESSING CO OP SOCIETY LIMITED Vs. DEPUTY REGISTRAR OF CO OP SOCIETIES BANGALORE DIST	July 4, 1988
BANGALORE UNIVERSITY Vs. KUMARI RITA	August 11, 1988
BANGALORE UNIVERSITY Vs. RITA P B	August 11, 1988
BANGERA R S Vs. ASST REGISTRAR OF CO OPERATIVE SOCIETIES	May 23, 1988
BASAPPA Vs. UJJANAGOUDA MANNAPPAGOUDA HOSAGOUDRA	July 1, 1988
BASAVARAJ D Vs. BANGALORE UNIVERSITY	March 14, 1988
BASHA BAIG Vs. CHOODANATH	March 4, 1988
BATHAL GURAMMA Vs. DEPUTY COMMISSIONER	September 19, 1988
BHARAT ELECTRONICS LTD. Vs. INDUSTRIAL TRIBUNAL & ANR.	January 8, 1988
BHARAT FRITZ WERNER PVT LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL BANGALORE	September 23, 1988
BHARAT TEXTILE AND PROOFING INDUSTRIES Vs. STATE OF KARNATAKA	April 19, 1988
BHARATH GOLD MINES LTD Vs. KANNAPPA	August 11, 1988
BHARDWAJ R Vs. CHIEF COMMISSIONER ADMN	December 7, 1988
BINNY LIMITED AND P RAMACHANDRASETTY Vs. ASSISTANT COMMERCIAL TAX OFFICER INTELLIGENCE LR SOUTH ZONE BANGALORE	June 2, 1988
BOMBAY SWADESHI STORES Vs. STATE BANK OF MYSORE	December 1, 1988
BONGALE SESHAPPA Vs. R T PURUSHOTTAM	March 11, 1988
BOODA POOJARI Vs. THOMU POOJARTHI	September 29, 1988
BORAMMA Vs. RENT AND ACCOMODATION CONTROLLER	August 22, 1988
BYADARA BHEEMAPPA Vs. BANGARA RAJU	June 25, 1988
C DINAKAR Vs. STATE OF KARNATAKA	November 28, 1988
C G SOMASHANKAR Vs. TOWN MUNCIPAL COUNCIL	September 28, 1988
C K MOHAMMED KUNHI Vs. STATE OF KARNATAKA	November 2, 1988
C M EISAW Vs. STATE OF KARNATAKA	January 28, 1988
C SHARADA Vs. KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD	February 11, 1988
C SOMASEKHAR Vs. K R CHOKKALINGA RAJU	November 4, 1988
CANARA SALES CORPORATION LTD Vs. COMMISSIONER OF I T KARNATAKA BANGALORE	November 18, 1988
CEMENT DISTRIBUTORS LTD Vs. KOMAL TRADERS	June 27, 1988
CHAIRMAN NIMHANS BANGALORE Vs. G N TUMKUR	August 19, 1988
CHANDEVARAPPA R Vs. SANNA SIDDAIAH	July 6, 1988
CHANDRASEKHAR Vs. REGIONAL TRANSPORT AUTHORITY	March 3, 1988
CHANNABASAMMA Vs. KARNATAKA APPELLATE TRIBUNAL	October 28, 1988
CHAYADEVI Vs. STATE OF KARNATAKA	September 14, 1988
CHEEPOORAPPANNAVARA MUNISAMI Vs. GANGAMMA	February 12, 1988
CHERUVATTY MAMMOO HAJEE Vs. STATE OF KARNATAKA	November 25, 1988
CHICKAVEERAPPA Vs. LAND TRIBUNAL DEVANAHALLI	August 10, 1988
CHIEF SECRETARY Vs. N SREEDHARA MURTHY	February 26, 1988
CHIKKA BETTATAH Vs. STATE OF KARNATAKA	March 1, 1988
CHIKKABOREGOWDA Vs. NANJE GOWDA	January 18, 1988
CHOMA NAIKA Vs. RAMA NAIKA	February 25, 1988
CITY MUNICIPAL COUNCIL Vs. C RAMU	July 13, 1988
COMMISSIONER OF INCOME TAX Vs. PANDAVAPURA SAHAKARA SAKKARE KARKHANE LIMITED	June 28, 1988
COMMISSIONER OF INCOME TAX Vs. M D VEERANARASIMHAIAH	June 24, 1988
COMMISSIONER OF INCOME TAX Vs. DIAMOND DIES MFG CORPORATION LIMITED	June 10, 1988
COMMISSIONER OF INCOME TAX Vs. CANARA BANK	June 10, 1988
COMMISSIONER OF INCOME TAX Vs. VALLIAPPA TEXTILES LIMITED	March 14, 1988
COMMISSIONER OF INCOME TAX Vs. POMPEI TILE WORKS	August 12, 1988
COMMISSIONER OF INCOME TAX Vs. CORPORATION BANK LIMITED	August 2, 1988
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL CREDIT AND DEVELOPMENT SYNDICATE LIMITED	November 18, 1988
COMMISSIONER OF INCOME TAX KARNATAKA II BANGALORE Vs. HINDUSTAN AERONAUTICS LTD	May 5, 1988
COMMISSIONER OF INCOME WEALTH TAX KARNATAKA I BANGALORE Vs. INDUMATHI R KIRLOSKAR	November 18, 1988
COMMISSIONER OF INCOME-TAX Vs. VIJAYA BANK	July 5, 1988
Commissioner of Income-tax/Wealth-tax Vs. Indumathi R. Kirloskar	November 18, 1988
COMMISSIONER OF WEALTH TAX Vs. R SUSHEELA	November 18, 1988
COMMISSIONER OF WEALTH TAX Vs. LATHA D PAI	March 1, 1988
CONSOLIDATED COFFEE LTD Vs. COFFEE BOARD	September 16, 1988
COSTA FORMS PRIVATE LTD Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA BANGALORE	April 5, 1988
D ACHARIAH SETTY Vs. D ADINARAYANA SETTY	October 5, 1988
D K KULUR Vs. INDIAN DRUGS	August 9, 1988
D P SHARMA Vs. STATE TRANSPORT AUTHORITY	August 9, 1988
DADA JINNAPPA KHOT Vs. SHIVALINGAPPA GANAPATI BELLANKI	December 9, 1988
DANAKAYUVA VEERABHADRAPPA Vs. A GANGAMMA	July 18, 1988
DATTATRAYA RAGHAVENDRA PATKI Vs. SUMITRABAI	June 17, 1988
DAVANGERE EDUCATIONAL ASSOCIATION Vs. D ULAVAPPA	March 9, 1988
DEEPAK EXTRUSIONS Vs. J T CHOPRA	January 30, 1988
Deepak Extrusions and Mohanbhai Vs. J.T. Chopra, Asstt. Collector of Central Excise and The Union of India (UOI)	January 30, 1988
DEPUTY COMMISSIONER AND COURT OF WARDS DHARWAR Vs. DURGAPPA FAKIRAPPA RAMADURG	February 1, 1988
DHARMAJI AND OTHERS Vs. PARVATEWWA AND OTHERS	July 12, 1988
DHARMALINGA AND OTHERS Vs. M.N. NARAYANA PRASAD AND OTHERS	December 8, 1988
DHARMAPALA C Vs. HONBLE THE CHIEF JUSTICE OF HIGH COURT OF KARNATAKA	January 21, 1988
DHONDIBA HANMANTA DESAI Vs. L T BELGAUM	March 2, 1988
DODDAVENKATAPPA Vs. NARAYANAMMA	June 23, 1988
EMPLOYEES STATE INSURANCE CORPORATION Vs. SUBBARAYA ADIGA	January 20, 1988
FAKRU SAB Vs. HUSSAIN BE	August 23, 1988
FERRO CONCRETE CO OF INDIA STEELS Vs. STATE OF KARNATAKA	July 27, 1988
FLAVIAN ALOYSIUS PINTO Vs. MANGALORE URBAN AGGLOMERATION	January 7, 1988
G ASWATHANARAYANA BABU Vs. SECRETARY S T A	August 8, 1988
G B SURESH Vs. G MAHESWARAPPA	July 12, 1988
G HANUMANTHA ACHARYA Vs. K MADHAVA PRABHU	August 18, 1988
G K BONAGERI Vs. STATE OF KARNATAKA	September 19, 1988
G KAMALA Vs. ASST R T O PUTTUR	March 28, 1988
G MARISWAMAIAH Vs. G CHANNABASAIAH	July 7, 1988
G N SUNANDA Vs. COMMISSIONER OF INCOME TAX	July 19, 1988
G PUTTA SWAMY GOWDA Vs. H D DEVEGOWDA	March 17, 1988
G S GANGAMMA Vs. KUNDALAPADY VENKAPPA	February 5, 1988
G T SWAMY Vs. GOODLUCK AGENCIES	June 3, 1988
G VENKATARAMANAPPA Vs. C KOTAPPA alias PILLANNA	June 23, 1988
G ZIA UR RAHAMAN Vs. REGIONAL TRANSPORT OFFICER WEST BANGALORE	October 5, 1988
G.C. BASAPPA Vs. H.N. GANGANNA	July 13, 1988
GADAG CO OPERATIVE TEXTILE MILLS LTD Vs. STATE OF KARNATAKA	February 15, 1988
GADIGEPPA MAHADEVAPPA CHIKKUMBI Vs. STATE OF KARNATAKA	December 1, 1988
GADIGEYYA Vs. ASSISTANT COMMISSIONER SAVANUR	July 22, 1988
GADIGEYYA SIDDALINGAYYA HIREMATH Vs. VEERAYYA SAVALAGEYYA SAVALAGJMATH	June 21, 1988
GANAPATHI RAMACHANDRA HEGDE Vs. DEPUTY COMMISSIONER FOR TRANSPORT BELGAUM DIVISION	May 31, 1988
GANAPATI Vs. MANDAL PANCHAYAT KAGWAD	November 3, 1988
GANGAMALAMMA Vs. STATE OF KARNATAKA	June 10, 1988
GANGAMMA Vs. STATE OF KARNATAKA	February 5, 1988
GAUTAM BUDHA EDUCATION SOCIETY Vs. NEELAMMA	June 22, 1988
GERALD C S LOBO Vs. CANARA BANK	September 30, 1988
GOLLAPPAGOUDA Vs. LINGANNA	July 29, 1988
GOPAL Vs. LAKSHMAMMA	July 7, 1988
GOPAL NAIDU A Vs. STATE OF KARNATAKA	November 3, 1988
GOPAL PURUSHOTHAM BICHU Vs. PURUSHOTHAM GOVID BICHU	February 5, 1988
GOPAL RAMANARAYAN Vs. COMMISSIONER OF INCOME TAX	August 12, 1988
GOPALA SOMAYAJI C Vs. R MADHAVA PAI	March 1, 1988
GOPINATH A Vs. K RAMALINGAM	November 2, 1988
GOURI Vs. N K D P T C C T S ANKOLA	July 28, 1988
GOUSE MOHUDDIN IMAM HUSSAIN MULLA Vs. HUBLI DHARWAD MUNICIPAL CORPORATION	September 13, 1988
GOVIND SHETTAPPA KAKATKAR Vs. NAGUBAI	November 23, 1988
GUDDANAGOUDA TIRUKANAGOUDA PATIL Vs. ASST COMMISSIONER HAVERI	September 14, 1988
GURUMURTHY B M Vs. CHIEF SECRETARY ZILLA PARISHAD CHICKMAGALUR	August 11, 1988
GURUSHANTAPPA VEERAPPA KULKARNI Vs. PARAPPA FAKIRAPPA AYATTI	January 27, 1988
H ANJANAPPA Vs. CHANCELLOR BANGALORE UNIVERSITY	November 23, 1988
H DASAPPA and SONS Vs. STATE OF KARNATAKA	May 25, 1988
H DASAPPA and SONS SAPTAGIRI ENTERPRISES Vs. STATE OF KARNATAKA	April 13, 1988
H KENCHE GOWDA Vs. STATE OF KARNATAKA JOINT COMMISSIONER OF AGRL INCOME TAX	June 8, 1988
H S APPAJI Vs. BANGALORE UNIVERSITY	June 23, 1988
H S PRAKASH Vs. STATE OF KARNATAKA	February 2, 1988
H S RANGA SWAMY Vs. BANGARAMMA	July 1, 1988
H V PRASANNA Vs. DEPUTY COMMISSIONER and RETURNING OFFICER HASSAN CITY MUNICIPAL COUNCIL	April 22, 1988
H. Kenche Gowda Vs. State of Karnataka (Joint Commissioner of Agrl. Income-tax)	June 8, 1988
H. RAMAIAH Vs. B.N. PAPAPPA (DECEASED) BY HIS L.RS. AND OTHERS	November 14, 1988
H.N. GURUSHANTHAPPA Vs. SBANTHALAKSHMI AND OTHERS	December 12, 1988
HANAMAWWA AND OTHERS Vs. NAGAPPA AND OTHERS	March 8, 1988
HANMANT SUBBUJI JOSHI Vs. GANESH RAMACHANDRA MUJUMDAR	August 8, 1988
HANUMANTHA DURGA NAIK Vs. STATE OF KARNATAKA	July 8, 1988
HANUMEGOWDA Vs. M SUDARSHANACHAR	September 16, 1988
HARADI RAGHAVENDRA PAI Vs. UNIVERSITY OF MYSORE	May 24, 1988
HARSH V. RAI Vs. JEEVARATHNAKARA ALVA AND ORS.	September 5, 1988
HINDUSTAN MACHINE TOOLS LIMITED NO 3 Vs. COMMISSIONER OF INCOME TAX	March 17, 1988
HIS HOLINESS SHRI VIDYA PAYONIDHI THEERTHA SREEPADANGALAVARU Vs. SPECIAL DEPUTY COMMISSIONER RULCHUR	November 28, 1988
HOLEHONNUR MANDAL PANCHAYAT Vs. KARNATAKA APPELLATE TRIBUNAL	October 28, 1988
HOSALLAIAH Vs. BHEEMANNA AND OTHERS	May 24, 1988
HOTEL NATARAJ Vs. KARNATAKA STATE FINANCIAL CORPN	April 19, 1988
HOTEL OWNERS CONSUMERS CO OP SOCIETY LTD Vs. SYED KHALEEL AHMED	June 29, 1988
HUCHEGOWDA Vs. CHANNAMMA	June 28, 1988
HUSSAIN SAB Vs. RAHIM KHAN	June 20, 1988
HUSSENABI Vs. HUSENSAB HASAN SAB	March 1, 1988
I T C LIMITED Vs. V GUNASHEKAR	July 5, 1988
IBRAHIM KATNALSAB MASKAWALE Vs. JOINT REGISTRAR OF CO OP SOCIETIES BELGAUM	July 20, 1988
INDIAN ALUMINIUM COMPANY LTD Vs. STATE OF KARNATAKA	August 11, 1988
INDIRA BAI Vs. SHYAMASUNDAR	January 8, 1988
INDIRA DEVI BALLAL MOTOR SERVICE Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL	May 2, 1988
INDIRABAI Vs. SHYAMASUNDER	January 11, 1988
INDRA PRAKASH CHABRA Vs. REGIONAL TRANSPORT OFFICER	July 12, 1988
INSTALLATION MANAGER BHARATH PETROLEUM CORPORATION Vs. KANIEKA RAJ	August 16, 1988
J C RUDRASHARMA Vs. STATE OF KARNATAKA	June 9, 1988
J M KAMALPASHA Vs. CHAIRMAN DISTRICT WAKF COMMITTEE KARNATAKA WAKF BOARD HASSAN	July 8, 1988
J S AUTO MACHINE SHOP Vs. STATE OF KARNATAKA	April 13, 1988
J S CHIKKANNAVAR Vs. VENKATESH	November 4, 1988
JAI BHARAT ENTERPRISES Vs. COMMISSIONER OF INCOME TAX	March 1, 1988
JAYANNA Vs. ASSISTANT REGIONAL TRANSPORT OFFICER	January 27, 1988
JAYARAM Vs. STATE OF KARNATAKA	August 10, 1988
JAYASHANKARA GOWDA Vs. CHIEF SECRETARY	March 14, 1988
JAYASREE S Vs. BANGALORE UNIVERSITY	July 22, 1988
JOSE CHAKE MANAKATTU Vs. TREE OFFICER DY CONSERVATOR OF FORESTS	February 15, 1988
JOSEPH DSOUZA Vs. PRESCILLA RODRIGUES	December 9, 1988
K G BELLIAPPA Vs. F C KUNDER	July 27, 1988
K G KALLAPPA AND CO Vs. STATE OF KARNATAKA	March 21, 1988
K KARUNAKAR SHETTY Vs. SYNDICATE BANK	November 28, 1988
K LAXMINARAYANA ADIGA Vs. R GOVINDARAJULU	July 15, 1988
K M DODDANAGOUDA Vs. RYTHARA SEVA SAHAKARA SANGHA NIYAMITHA	March 30, 1988
K MARUTHI Vs. K DASAPPA	November 15, 1988
K MOHIYUDDIN KHAN Vs. A N MALLIKARJUNA	June 22, 1988
K N PRABHAKAR Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL	July 19, 1988
K N VENKATARAMANIAH SETTY Vs. B N SRINIVASA	June 21, 1988
K NARAYAN Vs. CENTRAL BUREAU OF INVESTIGATION	June 16, 1988
K RAGHAVENDRA RAO Vs. K SRINIVASA RAO	November 30, 1988
K RAM MOHAN RAO Vs. ENDOWMENTS COMMISSIONER IN KARNATAKA BANGALORE	November 5, 1988
K S DATTATREYA Vs. C S SESHADRI	July 8, 1988
K SATHYANARAYANA Vs. M GOVINDRAJ	July 11, 1988
K SIDDARAMAIAH Vs. MANAGING DIRECTOR	November 14, 1988
K SUBBARAJU Vs. DATTAMURTHY	June 20, 1988
K SUBRAMANYA BHAT Vs. REGIONAL TRANSPORT AUTHORITY BANGALORE	August 11, 1988
K T VENKATAPPA Vs. K N KRISHNAPPA	April 13, 1988
KADDIPUDI SIDDAPPA SHETTY Vs. M IBRAHIM BAIG	May 25, 1988
KALAPPA MANAPPA KARMAR Vs. ASST COMMISSIONER HAVERI	November 2, 1988
KALLAYYA NINGAYYA HIREMATH Vs. STATE OF KARNATAKA	December 15, 1988
KALYANI Vs. SANJEEVA SOANS	June 27, 1988
KAMAL CHOPRA Vs. COMMISSIONER CORPORATION OF THE CITY OF BANGALORE	January 4, 1988
KAPLI SIDDANAGOUD Vs. GANGAWALA SIDDAPPA	July 11, 1988
KAPOOR INVESTMENTS P LTD Vs. STATE OF KARNATAKA	December 14, 1988
KARIAPPA Vs. STATE OF KARNATAKA	August 17, 1988
KARIAPPA GADAGEPPA AMALJARI Vs. ADDL SPECIAL LAND ACQUISITION OFFICER	August 23, 1988
KARIYAPPA Vs. HALADAPPA	August 19, 1988
KARNATAKA AGRO IND. CORP. LTD. Vs. A. NARAYANA NAYAK	October 6, 1988
KARNATAKA BANK LIMITED Vs. ASSISTANT PROFESSION TAX OFFICER	August 12, 1988
KARNATAKA BANK LTD Vs. ASSISTANT PROFESSION TAX OFFICER MANGALORE	August 12, 1988
KARNATAKA BANK LTD Vs. K SHANKARA BHAT	February 29, 1988
Karnataka Bank Ltd. and another Vs. The Assistant Profession Tax Officer, Mangalore	August 12, 1988
KARNATAKA CONSTRUCTION CORPORATION LIMITED EMPLOYEES ASSOCIATION Vs. STATE OF KARNATAKA	February 19, 1988
KARNATAKA ELECTRICITY BOARD Vs. ASHOK IRON WORKS PVT LTD	December 14, 1988
KARNATAKA ELECTRICITY BOARD Vs. ASHOK IRON WORKS PVT LTD	October 3, 1988
KARNATAKA FILM CHAMBER OF COMMERCE Vs. T H NARASINGA RAO	January 14, 1988
KARNATAKA PHARMACY TEACHERS ASSOCIATION Vs. STATE OF KARNATAKA	June 3, 1988
KARNATAKA ROLLER FLOUR MILLS Vs. DIRECTOR OF FOOD AND CIVIL SUPPLIES	January 6, 1988
KARNATAKA STATE FINANCIAL CORPORATION Vs. COMMISSIONER OF INCOME TAX	February 26, 1988
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. SINDHANOOR VEERABHADRAPPA	January 20, 1988
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. BASAVANNAPPA	March 30, 1988
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. KARNATAKA STATE TRANSPORT AUTHORITY	June 10, 1988
KARNATAKA THEATRES LTD Vs. S VENKATESAN	January 8, 1988
KARNATAKA THEATRES LTD Vs. RATNAVARAMA PADIVAL	January 8, 1988
KASIM PEER and CO Vs. DEPUTY TRANSPORT COMMISSIONER SHIMOGA DIVISION	August 5, 1988
KATAPPA Vs. STATE OF KARNATAKA	October 25, 1988
KENCHAPPA Vs. LAND TRIBUNAL BIJAPUR	November 30, 1988
KENCHAPPA KALLU KURUBAR Vs. BALASAHEB KALAGOUDA PATIL	May 26, 1988
KENCHAWWA Vs. AMAGONDA	February 24, 1988
KENCHE GOWDA H Vs. STATE OF KARNATAKA	June 8, 1988
KHANCHAND H CHATLANI Vs. SUREST RAMCHAND CHUGANI	July 18, 1988
KHURUSHEED BEGAUM Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL	April 6, 1988
KOOSAPPA GOWDA K Vs. ADMINISTRATOR KOYYUR SERVICE CO OP BANK LTD	August 17, 1988
KORIPALLI VIJAYALAKSHMI Vs. TAHASILDAR GANGAVATHI	July 1, 1988
KOTTURESWARA RICE AND OIL MILLS Vs. STATE OF KARNATAKA	July 1, 1988
KRISHNA VILAS TOURIST HOTEL Vs. STATE OF KARNATAKA	September 2, 1988
KRISHNABHAT B Vs. BANGALORE DEVELOPMENT AUTHORITY	August 30, 1988
KRISHNAPPA REDDI S A Vs. GOVERNMENT OF KARNATAKA	November 28, 1988
KUKKAVADESWARI MEENUGARARA SANGHA R GUNDERI Vs. MANDAL PANCHAYATHI R NULENUR	June 3, 1988
KUMAR AGENCIES Vs. COMMISSIONER OF COMMERCIAL TAXES	September 22, 1988
KUMMAGAL GOWRAMMA Vs. DODDA BHIMANNA	March 17, 1988
L SHIVANNA Vs. STATE OF KARNATAKA	June 30, 1988
LAKSHMI K Vs. SUB INSPECTOR OF POLICE TRAFFIC WEST MANGALORE	June 13, 1988
LARRY DSOUZA Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL	April 13, 1988
LATHA Vs. STATE OF KARNATAKA	February 2, 1988
LAXMAN PUNAPPA CBAUGALA Vs. RAMESH MALAKAPPA BALLOLI	June 1, 1988
LAXMAN T Vs. ASST REGISTRAR OF CO OPERATIVE SOCIETIES	August 22, 1988
LAXMINARAYAN Vs. RAMASWAMY	October 7, 1988
LEELA PALANI Vs. J R MANJUNATH	November 17, 1988
LEELAVATHAMMA Vs. DEPUTY COMMISSIONER CHICKMAGALUR	July 11, 1988
LIFE INSURANCE CORPORATION Vs. BANGALORE L I C EMPLOYEES HOUSING CO OP SOCIETY LTD	May 27, 1988
LIFE INSURANCE CORPORATION OF INDIA Vs. B KUSUMA T RAI	August 23, 1988
M ABDUL ZAHEER Vs. ASSTT R T O BANGALORE	August 17, 1988
M B SADASHIVIAH Vs. CITY IMPROVEMENT TRUST BOARD MYSORE	September 23, 1988
M G RAJU Vs. CITY MUNICIPAL COUNCIL MANDYA	November 16, 1988
M J RODRIGUES Vs. CONTROLLER OF ESTATE DUTY	March 19, 1988
M K RAMANNA Vs. STATE OF KARNATAKA	August 1, 1988
M L GOPALA SETTY Vs. M A AYODYARAM	July 11, 1988
M MUNIYAPPA Vs. STATE OF KARNATAKA	October 13, 1988
M N MUDDIAH SETTY Vs. STATE OF KARNATAKA	September 14, 1988
M NAGAPPA Vs. DEPUTY COMMISSIONER SHIMOGA	June 1, 1988
M P ANANTHADEVARAJ Vs. STATE OF KARNATAKA	January 8, 1988
M RAMACHANDRA GOWDA Vs. GANGADARA GOWDA	August 11, 1988
M SHANKARA RAO Vs. STATE OF KARNATAKA	September 2, 1988
M SOMASHEKAR Vs. S A SUBBARAJU	November 24, 1988
M V CHAYAPATHI RAO Vs. M V SATHYANARAYANARAO	December 2, 1988
M V SHANKARA RAO Vs. SARVAMANGALAMMA	March 14, 1988
M VASUDEVA BHAT Vs. ESTATE OFFICER AND DY GENL MANAGER CORPORATION BANK	September 28, 1988
M VENKATARAMAIAH Vs. STATE OF KARNATAKA	October 31, 1988
M VINODA RAO Vs. M JANARDHANA RAO	April 8, 1988
M. SIDDAPPA & ORS. Vs. INDIAN INSTITUTE OF MANAGEMENT & ORS.	February 4, 1988
MADHUSUDAN TIVARI Vs. HOUSE RENT AND ACCOMMODATION CONTROLLER	August 18, 1988
MAHADEVAPPA H G Vs. G BASAVARAJAPPA	November 4, 1988
MAHADEVASWAMY Vs. STATE OF KARNATAKA	June 15, 1988
MAJOR OBANNA KAMMA PEDDA Vs. UNION OF INDIA	December 12, 1988
MAKBULAHMMAD Vs. SHABAZAR MANDAL PANCHAYAT BANKAPUR	July 13, 1988
MALLAPPA CHANNAPPA DHARMOJI Vs. LAND TRIBUNAL BELGAUM	June 1, 1988
MALLU VEERAGOUDA PATIL Vs. ANNU SUBRAO MADGUM	March 2, 1988
MANAGEMENT OF MESSRS KUSHALNAGAR WORKS Vs. P NAGARAJU	January 12, 1988
MANAPPA Vs. STATE OF KARNATAKA	July 26, 1988
MANGALA PLASTOPACKS Vs. COMMISSIONER MANGALORE CITY CORPORATION	May 21, 1988
MANGALAMBA and PAPULU Vs. SULOCHANA BAI	August 1, 1988
MANGALORE UNIVERSITY NON TEACHING EMPLOYEES ASSOCIATION Vs. MANGALORE UNIVERSITY	June 10, 1988
MANICK ENTERPRISES Vs. HAJI SULAIMAN	July 29, 1988
MANIKAPPA ALIAS MANICK RAO CHIDRI Vs. STATE OF KARNATAKA	June 22, 1988
MANJAYYA SHETTY N Vs. DIST MAGISTRATE D K	March 21, 1988
MANJUNATH V JANNU Vs. LATHA M RALKAR	January 25, 1988
MANJUNATHA S Vs. CHIEF SECRETARY ZILLA PARISHAD KOLAR	September 5, 1988
MANJUNATHAGOWDA PRABHUGOWDA PATIL Vs. SHANTAVVA	March 16, 1988
MANOHAR TULAJARAM Vs. VALLABHA RAMAGOPAL	October 28, 1988
MARATT RUBBER LTD Vs. COMMERCIAL TAX OFFICER DISTRICT CIRCLE IV BANGALORE	August 25, 1988
MARIYAPPA K S Vs. K T SIDDALINGA SETTY	February 18, 1988
MARIYAPPA NARASAPPA HALAVAGALA Vs. CHIEF SECRETARY	August 11, 1988
MEENAKSHI ALIAS RAMABAI Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL	August 9, 1988
MEERA SAHEB Vs. CHIEF SECRETARY ZILLA PARISHAD KARWAR	November 22, 1988
MEHABOOB M S Vs. TOWN MUNICIPAL COUNCIL CHENNAPATNA	July 7, 1988
MILAP CUT PIECE CENTRE Vs. SARVADE CUT PIECE CLOTH STORES	August 26, 1988
MINERAL MINERS UNION Vs. KUDREMUKH IRON ORE COMPANY LIMITED	August 26, 1988
MOHAMADSA Vs. ALLISA	January 19, 1988
MOHAMMED KALEMULLA KHAN Vs. HOUSE RENT AND ACCOMMODATION CONTROLLER CIVIL AREA BANGALORE	May 24, 1988
MOHAMMED NAZIR MOHAMMAD ABBAS MULLA Vs. STATE OF KARNATAKA	July 22, 1988
MOTOR INDUSTRIES CO LTD Vs. GOVERNMENT OF KARNATAKA	April 12, 1988
MUDLAIAH Vs. A R NAGARAJAIAH	June 23, 1988
MUDUKAPPA HANUMAPPA HADAPAD Vs. DAVALAWWA	December 1, 1988
MULIMANI MARULAPPA Vs. MULIMANI SHANMUKAPPA	May 25, 1988
MUNEER AHAMED Vs. STATE OF KARNATAKA	January 28, 1988
MUNEER AHMED Vs. STATE OF KARNATAKA	November 28, 1988
MUNIBATHAPPA Vs. SOMAIAH	June 27, 1988
MUNILAKSHMAMMA Vs. DEPUTY COMMISSIONER KOLAR DISTRICT	June 21, 1988
MYSORE CEMENTS LIMITED Vs. UNION OF INDIA	March 1, 1988
MYSORE FEEDS LTD Vs. STATE OF KARNATAKA	March 1, 1988
MYSORE UNIVERSITY ENGINEERING STUDENTS ASSOCIATION Vs. UNIVERSITY OF MYSORE	March 25, 1988
N A NAGENDRAPPA Vs. STATE OF KARNATAKA	October 4, 1988
N G E F LTD Vs. PRESIDING OFFICER ADDITIONAL LABOUR COURT	November 18, 1988
N NAGARAJA SETTY Vs. H N KRISHNAMURTHY alias MADDURAPPA	September 28, 1988
N R REVANNA Vs. R T A BANGALORE ER	August 12, 1988
N SWAMINATHAN Vs. STATE OF KARNATAKA	July 20, 1988
N VENKATACHALAPATHY Vs. STATE OF KARNATAKA	February 23, 1988
N. JAYARATHNA Vs. RENT CONTROLLER	June 8, 1988
NAGANAGOWDA Vs. S HANMANTHAPPA	December 14, 1988
NAGARAJA SETTY N.V AND ANOTHER Vs. H.N. KRISHNAMURTHY @ MADDURAPPA SINCE DECEASED BY L.RS.	July 28, 1988
NAGARAJAIA K B Vs. REGIONAL TRANSPORT OFFICER BANGALORE SOUTH	September 21, 1988
NAGARAPPA S Vs. STATE OF KARNATAKA	August 19, 1988
NAGE GOWDA Vs. BASAVANA GOWDA	July 18, 1988
NAGEEB ABDULQADER BAMATRAF Vs. UNIVERSITY OF MYSORE	September 21, 1988
NANJAPPA Vs. STATE OF KARNATAKA	September 19, 1988
NANJUNDASWAMY Vs. R NAGARAJ	July 20, 1988
NARASAPPAIAH K S Vs. EDUCATIONAL APPELLATE TRIBUNAL MYSORE	November 3, 1988
NARASIMHADUTTA KUMAR M N Vs. BANGALORE UNIVERSITY	March 15, 1988
NARAYAN DEVARU BHAT Vs. CHANDRAKANTA SAIRU KOCHAREKAR	June 3, 1988
NARAYAN MUKUND SHET Vs. NARAYAN NAGESH SHETTY	February 5, 1988
NARAYANA RAJU Vs. STATE OF KARNATAKA	May 30, 1988
NARAYANA RAO Vs. M S SHIVARAMA	January 1, 1988
NARAYANA RAO K Vs. R T A BANGALORE	June 17, 1988
NATIONAL VIDEO Vs. STATE OF KARNATAKA	May 26, 1988
NEELAVVA KOM YALLAPPA ROTTI Vs. BHEEMAPPA MALLAPPA ROTTI	March 17, 1988
NINGAPPA Vs. STATE OF KARNATAKA	July 29, 1988
NINGAPPA BASAPPA HULLURA Vs. STATE OF KARNATAKA	August 2, 1988
NINGAYYA ERAYYA HIREMATH Vs. LAND TRIBUNAL MUNGOD	September 21, 1988
O K DEPUTY COMMISSIONER Vs. RUDOLPH FERNANDES	March 22, 1988
ORIENTAL INSURANCE CO LTD Vs. GOWRAMMA	June 3, 1988
ORIENTAL INSURANCE CO LTD Vs. FELIX CORREA	November 23, 1988
ORIENTAL INSURANCE CO. LTD. Vs. K. GOWRAMMA AND OTHERS	June 30, 1988
Oriental Insurance Co. Ltd. Vs. K. Gowramma and others	June 3, 1988
ORIENTAL INSURANCE COMPANY Vs. FOLIX CORREA	November 23, 1988
ORIENTAL INSURANCE COMPANY Vs. JEVARAMMA	February 17, 1988
ORIENTAL INSURANCE COMPANY LTD Vs. K GOWRAMMA	June 3, 1988
P A KANNAN Vs. STATE OF KARNATAKA	October 31, 1988
P L SANNAPPA Vs. COMMON CADRE AUTHORITY	September 26, 1988
P SUBBARAYAPPA Vs. REGIONAL TRANSPORT AUTHORITY MANDYA	September 29, 1988
P SUBBASETTY Vs. KARNATAKA ELECTRICITY BOARD	October 28, 1988
PALEKANDA KARUMBAIAH Vs. STATE OF KARNATAKA	June 14, 1988
PANCHALINGAIAH B Vs. KARNATAKA STATE CONSTRUCTION CORPORATION LIMITED	April 18, 1988
PANCHUPPU Vs. STATE OF KARNATAKA	May 30, 1988
PANDIT RAO Vs. SHARANAPPA	November 24, 1988
PARAMESHWARA POOJARY Vs. B THIMMAPPA SHETTY	June 25, 1988
PARIKSHATRAJ Vs. ASST REGISTRAR OF CO OP SOCIETIES RAICHUR	September 19, 1988
PARVATHAMMA B N Vs. B M NAGARAJA SETTY	July 20, 1988
PATEL CHANDRAPPA Vs. HANUMANTHAPPA	January 13, 1988
PATIL L S Vs. JOINT REGISTRAR OF CO OP SOCIETIES BELGAUM DIVISION	September 1, 1988
PATIL R B Vs. REGISTERING AUTHORITY and REGIONAL TRANSPORT AUTHORITY BIJAPUR	August 27, 1988
PATIL R V Vs. STATE OF KARNATAKA	March 1, 1988
PEE KAY CONSTRUCTIONS Vs. K CHANDRASHEKAR HEGDE	December 14, 1988
PIERCE LESLIE INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	March 15, 1988
POOJA EXPORTERS Vs. ASSISTANT DIRECTOR DIRECTORATE OF REVENUE INTELLIGENCE	April 25, 1988
POPULAR AUTOMOBILES Vs. N VEERASWAMY	October 7, 1988
PRABHAKAR R S Vs. LAND TRIBUNAL SAKALESHPUR	September 5, 1988
PRABHAT ROLLING METAL WORKS Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA	January 13, 1988
PREMCHAND GUPTA Vs. P SURYANARAYANA	December 7, 1988
PRESIDENT CINEMA WORKERS UNION Vs. GOPAL NAIDU	January 30, 1988
PUNCHAGRUHU HIRENIUTH VEERABHADRASWAMI PATTAD PRASANNASWAMI Vs. DEVENDRAPPA MANIGAPPA MISAL	July 18, 1988
PUTTA THAYAMMA Vs. KARAGAIAH	June 6, 1988
R ABDUL SALAM Vs. GHOUSE BI	August 19, 1988
R BASAVANNA Vs. ASST COMMR MYSORE SUB DIVISION MYSORE	March 8, 1988
R GOVENDARAJ Vs. GOVT TOOL ROOM AND TRAINING CENTRE	November 18, 1988
R GURULINGAIAH Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION	November 3, 1988
R HANUMANTHAPPA AND SON Vs. STATE	January 5, 1988
R KEMPANNA AND CO Vs. STATE OF KARNATAKA	April 12, 1988
R KRISHNA MURTHY Vs. ANNAPURNAMMA	June 9, 1988
R L JALAPPA Vs. DELHI POLICE ESTABLISHMENT	May 12, 1988
R N KALYANI Vs. SUPERINTENDING ENGINEER ELEC	August 11, 1988
R NARAYANASWAMI Vs. DEPUTY COMMISSIONER	October 14, 1988
R VAIKUNTU BULIGU Vs. PANGAL NAYAK BANK LTD	November 7, 1988
R VIJENDRA Vs. HOUSE RENT AND ACCOMMODATION CONTROLLER, BANGALORE	May 25, 1988
R. JANARDHAN NAIDU Vs. CAUVERY GRAMMEENA BANK AND OTHERS	November 16, 1988
RADHA Vs. RAMAN	February 23, 1988
RAGHAVENDRU Vs. RAMAKRISHNA	June 13, 1988
RAITABANDU GRAMODYOGA Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE	October 3, 1988
RAJASHEKHAR Vs. DEPUTY COMMISSIONER DHARWAD	June 14, 1988
RAMACHANDRA Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY	March 7, 1988
RAMACHANDRA OMNA MUCHANDI Vs. RAMACHANDRA SHANKAR KULKANDRI	July 22, 1988
RAMAIAH Vs. GODAPPA	December 16, 1988
RAMAKRISHNA SUVARNA Vs. SHESHI HENGSU	August 23, 1988
RAMALAH Vs. GOWDAPPA	December 16, 1988
RAMU Vs. DISTRICT AND SESSIONS JUDGE KOLAR	December 13, 1988
RAMU DADA PANADE Vs. STATE OF KARNATAKA	July 4, 1988
RANGAIAH R Vs. STATE OF KARNATAKA	February 9, 1988
RASAL BAI Vs. BANGALORE DEVELOPMENT AUTHORITY	November 30, 1988
RODRIGUES M J Vs. CONTROLLER OF ESTATE DUTY	July 19, 1988
ROHAN SACKS and PLASTICS INDUSTRIES Vs. KARNATAKA ELECTRICITY BOARD	September 13, 1988
RUDRAIAH C M Vs. DEPUTY COMMISSIONER	November 23, 1988
RUDRAMMA AND 3 ORS. Vs. K.C. SUKUNDRAJ	September 12, 1988
S A JAFFAR Vs. UNIVERSITY OF GULBARGA	June 2, 1988
S BHEEMAPPA Vs. RETURNING OFFICER FOR ELECTION TO INDIAN MEDICAL COUNCIL	March 22, 1988
S K SHARMA Vs. REGIONAL TRANSPORT AUTHORITY	January 1, 1988
S KRISHNA Vs. STATE OF KARNATAKA	October 4, 1988
S R ANJAN SETTY Vs. GOVERNMENT OF KARNATAKA	December 16, 1988
S S K T COMPANY Vs. FOOD CORPORATION OF INDIA	August 8, 1988
S SACHIDANANDA CHATRA Vs. REGIONAL TRANSPORT AUTHORITY DAKSHINA KANNADA MANGALORE	August 27, 1988
S SHIVARUDRAPPA Vs. MEMBER COMMON CADRE COMMITTEE AND M D BELLARY DISTRICT CENTRAL CO OP BANK LTD	July 7, 1988
S SRIDEVI Vs. S VIJAY	November 16, 1988
S SRIDHARA SETTY Vs. K RAMA RAO	March 1, 1988
S V SHASTRI Vs. K S R T C	March 8, 1988
S VISWESWARIAH Vs. NEW INDIA ASSURANCE CO LTD	March 28, 1988
SADASHIVA PARSHURAM PATIL Vs. STATE OF KARNATAKA	September 22, 1988
SADASHIVACHARI Vs. CHANDRAMOULESHWARA SWAMY TEMPLE TRUST	October 5, 1988
SAHYADRI EDUCATION TRUST R Vs. STATE OF KARNATAKA	July 4, 1988
SAHYADRI WINE TRADERS Vs. STATE OF KARNATAKA	March 30, 1988
SAMPKHAND MANDAL PANCHAYAT Vs. KUSUMAKARA VISHNU KODIYA	December 9, 1988
SANTOSH ENTERPRISES Vs. COMMISSIONER OF INCOME TAX	September 29, 1988
SANULLA Vs. DEPUTY COMMISSIONER KODAGU	May 31, 1988
SAROJA B R Vs. PRINCIPAL JUDGE FAMILY COURT BANGALORE	October 3, 1988
SARVOTHAMA ANCHAN Vs. CHITTA RANJAN SHETTY	July 26, 1988
SATHYANARAYANA RAO Vs. N ABDUL KAREEM	July 13, 1988
SATISH RAMAKRISHNA RAO Vs. STATE OF KARNATAKA	August 17, 1988
SATYANARAYANA SETTY N C Vs. NAGARATNAMMA	March 16, 1988
SECRETARY K S L S CO OP SOCIETY LTD Vs. N BETTAIAH	March 21, 1988
SEETARAM C N Vs. STATE OF KARNATAKA	July 6, 1988
SELVAN M Vs. VIVEK FINANCE CORPORATION	June 24, 1988
SETHURAMAN Vs. KARNATAKA STATE TRANSPORT AUTHORITY	February 24, 1988
SHA M HASTIMAL AND CO Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ADMINISTRATION CITY DIVISION II	September 1, 1988
SHAMBU SHETTY T Vs. STATE OF KARNATAKA	August 2, 1988
SHANKAR PUNDALIK GIRAP Vs. STATE OF KARNATAKA	April 5, 1988
SHANKARAYYA BALAYYA PUJARI Vs. CHAMPABAI	February 8, 1988
SHANTABAI RAMACHANDRA DHANAI Vs. DIVISIONAL COMMISSIONER BELGAUM	November 16, 1988
SHANTHA KUMAR Vs. COMMISSIONER	December 3, 1988
SHANTHARAM VAJRAPPA ANDAGI Vs. STATE OF KARNATAKA	August 3, 1988
SHANTHI INSTITUTE OF COMMERCE Vs. STATE OF KARNATAKA	August 16, 1988
SHARABHESHWARA VIDYA PEETHA BANDINOTU Vs. STATE OF KARNATAKA	July 20, 1988
SHASHIKALA Vs. MAHADEVAPPA	July 6, 1988
SHIMOGA HOUSING CO OP SOCIETY LTD Vs. STATE OF KARNATAKA	August 18, 1988
SHIVALINGAPPA Vs. GOURAMMA	January 12, 1988
SHIVANANDA KASHE Vs. REGIONAL TRANSPORT OFFICER AND REGISTERING AUTHORITY BLJAPUR	June 22, 1988
SHIVANNA Vs. STATE OF KARNATAKA	October 13, 1988
SHRIMANTH RAMAGOWDA PATIL Vs. TUKARAM BHARAMANNA BASRIKATTI	August 4, 1988
SHYAMA NAIK Vs. STATE OF KARNATAKA	November 5, 1988
SIDDALINGIAH Vs. STATE OF KARNATAKA	December 17, 1988
SITA BHATEJAS NURSING HOME Vs. DIST JUDGE BANGALORE	February 2, 1988
SMT. PANI BAI Vs. CHANNABASAPPA GURAPPA BELAGAVI AND OTHERS	December 13, 1988
SONI SAMARATAMAL BHURAJ Vs. P B NAGIREDDY	February 26, 1988
SOUTH KANARA DIST CO OP FISH MARKETING FEDERATION LTD Vs. SOUTH CANARA DIST CENTRAL CO OP BANK LTD	June 2, 1988
SREENIVASA KRISHNAPPA BILAGI Vs. SHIVAPPA CHANNABASAPPA	August 1, 1988
SRIDHARA KUMAR Vs. K RAMACHANDRAPPA	January 6, 1988
SRIKANTA DATTA NARASIMHARAJA WADIYAR Vs. VENKATESWARA REAL ESTATE ENTERPRISES PVT LTD	August 11, 1988
STATE BANK OF HYDERABAD Vs. VARSON CHEMICALS PRIVATE LTD	April 15, 1988
STATE BANK OF MYSORE Vs. COMMISSIONER OF INCOME TAX	June 15, 1988
STATE OF KARNAKA Vs. JAMEER PASHA	March 1, 1988
STATE OF KARNATAKA Vs. ANJANAPPA and CO	March 1, 1988
STATE OF KARNATAKA Vs. AMEER	March 7, 1988
STATE OF KARNATAKA Vs. NINGAPPA RAMACHANDRA GURAV	March 30, 1988
STATE OF KARNATAKA Vs. SAIBANNA	March 30, 1988
STATE OF KARNATAKA Vs. KHAWALI ALIAS BABUJAN	January 5, 1988
STATE OF KARNATAKA Vs. GANGADHAR MARI NAIK	January 28, 1988
STATE OF KARNATAKA Vs. SENAPATHY WHITELY LTD	January 25, 1988
STATE OF KARNATAKA Vs. MOHD ISMAIL ALIAS MAQBOOL AHMED	June 27, 1988
STATE OF KARNATAKA Vs. A JOSEPH	June 30, 1988
STATE OF KARNATAKA Vs. ABDUL RAZAK MOHAMED SAHEB	July 20, 1988
STATE OF KARNATAKA Vs. ANAND MANJUNATH PAI	July 14, 1988
STATE OF KARNATAKA Vs. C THIMMAIAH	August 26, 1988
STATE OF KARNATAKA Vs. AHMED	August 17, 1988
STATE OF KARNATAKA Vs. LAND TRIBUNAL SORAB	September 20, 1988
STATE OF KARNATAKA Vs. E MARUTHI RAO PAWAR	December 6, 1988
STATE OF KARNATAKA Vs. ASWATHAPPA	November 18, 1988
STEELWYN SHUTTERS AND ENGINEERING WORKS Vs. ADDL COMMERCIAL TAX OFFICER VI CIRCLE MANGALORE	February 9, 1988
SUBASH OATTA KINI Vs. DEPUTY COMMISSIONER	August 22, 1988
SUBBA RAJU K Vs. G S DATTAMURTHY	June 20, 1988
SUBBANNA Y K Vs. KAMAIAH	February 9, 1988
SUBBARAYA THIMMAPPA NAYAK Vs. STATE OF KARNATAKA	November 16, 1988
SUBRAMANYAM AND CO Vs. COMMISSIONER OF COMMERCIAL TAXES BANGALORE	April 19, 1988
SUDHIR KUMAR Vs. BANGALORE UNIVERSITY	September 28, 1988
SUDHIR MEHTA Vs. DIST MAGISTRATE AND DY COMMISSIONER GULBARGA	September 13, 1988
SULOCHANA S SHETTY Vs. CHIEF EXECUTIVE OFFICER TALUK DEVELOPMENT BOARD COONDAPUR	June 23, 1988
SURENDRAIAH H M Vs. PRESIDENT ZILLA PARISHAD TUMKUR	July 14, 1988
SURESH V TALARAJA Vs. GOPAL PUNDALIK KOPARGE	April 13, 1988
SUSHILA A DASS Vs. MARY BOLGER	March 14, 1988
SYNDICATE BANK Vs. UNITED COMMERCIAL BANK	February 23, 1988
T M MADDUNAPPA Vs. KARNATAKA STATE TRANSPORT AUTHORITY	July 14, 1988
T RAMAIAH Vs. K S ROOPRAJ	July 19, 1988
T V SATYANARAYANA Vs. SUBBA ARUNA MEENAKSHI	February 26, 1988
THANIYA NAIKA Vs. BABU MUKHARI	August 17, 1988
THERESSA GURUDAS Vs. K S GURUDAS	January 6, 1988
THIMMAMMA Vs. SIDDARANGAIAH	March 4, 1988
THIMMAPPA Vs. STATE OF KARNATAKA	May 31, 1988
THIMMAPPA BASAPPA KURAHATTI Vs. SOMAPPA VENKAPPA NAGNUR	February 11, 1988
THIPPAIAH G E Vs. AGRICULTURAL INCOME TAX OFFICER	June 22, 1988
THOMAS D CASTELINO Vs. SPECIAL DEPUTY COMMISSIONER	September 8, 1988
TOPASA RAMASA PATIL Vs. KARNATAKA ELECTRICITY BOARD	September 23, 1988
TOWN HOUSE BUILDING CO OPERATIVE SOCIETY LTD Vs. SPECIAL DEPUTY COMMISSIONER	February 11, 1988
TUNGABHADRA SUGAR WORKS (P) LTD. Vs. A. VENKATAPPA	September 20, 1988
TUNGBHADRA SUGAR WORKS PRIVATE LTD Vs. COLLECTOR OF C EX	November 3, 1988
TYPE TOOLS CORPORATION Vs. REGISTRAR OF FIRMS BANGALORE	August 17, 1988
U PANDURANGA MALLYA Vs. U VAMANA MALLYA	March 14, 1988
U R NARASIMHA MURTHY Vs. MADHAVA TENKILLAYA	March 14, 1988
UB MAC BATTERIES LIMITED Vs. T RAJENDRAN	December 13, 1988
UMAKANT RAO Vs. LALITABAI	June 24, 1988
UMAKANTH M Vs. M MALATHI	June 15, 1988
UNION OF INDIA Vs. MYSORE SUGAR CO LTD	March 25, 1988
UNITED BREWERIES LTD Vs. D C SRINIVASA	February 3, 1988
UNITED INDIA INSURANCE CO LTD Vs. THIMMAWWA	March 23, 1988
V SUBBA REDDY Vs. STATE OF KARNATAKA	September 14, 1988
V V SURYANARAYANA SHETTY Vs. V PRAKASH	July 8, 1988
VALLIKUNNI Vs. B KALYANI GOWDA	July 20, 1988
VEERABHADRAPPA ALIAS IRAPPA Vs. BASAVANNAPPA	July 20, 1988
VEERAYYA SIDDARAMAYYA HASAVIMATH Vs. ZILLA PARISHAD DHARWAD	November 3, 1988
VELAN TEXTILES PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER BANGALORE	November 18, 1988
VENKAMMA Vs. REGIONAL TRANSPORT OFFICER and REGISTERING AUTHORITY BELLARY	July 6, 1988
VENKAPPA BASAPPA HUMASHIKATTI (DECEASED) BY L.RR. AND ORS. Vs. RAMAPPA KADAPPA KUMAR AND ANR.	November 2, 1988
VENKAPPA SHETTIGAR Vs. SPECIAL TAHSILDAR	September 9, 1988
VENKATALAKSHMAMMA Vs. RAJKUMAR BHATIA	July 6, 1988
VENKATAMUNIYAPPA Vs. KOLAR AGRL PRODUCE MARKET COMMITTEE	July 29, 1988
VENKATARAMAIAH S Vs. STATE OF KARNATAKA	November 24, 1988
VENKATARAMAPPA Vs. MOOGAPPA alias MUNIVENKUTAPPA	July 26, 1988
VENKATASWAMY REDDY Vs. ADMINISTRATOR KOTHANUR VILLAGE PANCHAYAT	August 26, 1988
VENKATESH Vs. AZAD COMMERCIAL CHIT FUND MANDYA	August 23, 1988
VENKATESWARA OIL MILLS Vs. SYNDICATE BANK	June 13, 1988
VIDYACHARAN SHUKLA Vs. B S ADITYAN	August 25, 1988
VIDYAPAYAONIDHI THEERTHA Vs. G V R ACHAR	October 14, 1988
VIJAYA BANK Vs. COMMISSIONER OF INCOME TAX	July 5, 1988
VIJAYAKUMARI Vs. STATE OF KARNATAKA	July 7, 1988
VIMALA BAI Vs. DISTRICT MAGISTRATE	February 12, 1988
VISALAM CHIT FUND LTD Vs. UNION OF INDIA NEW DELHI	April 29, 1988
Visalarn Chit Fund Ltd. and another Vs. Union of India, New Delhi and others	April 29, 1988
VISHAKANTE GOWDA Vs. ASST COMMISSIONER MANDYA SUB DIVN	May 26, 1988
VISHAL ENTERPRISES Vs. UNION OF INDIA	July 19, 1988
VISHWANATHA NAYAK U Vs. M V KAMATH and CO	October 28, 1988
VITHAL SHRINIVAS KULKARNI Vs. EXECUTIVE ENGINEER KUWS and DB BIJAPUR	April 12, 1988
WORKMEN OF GOWRIBIDANUR SAHAKARI SAKKARE KARKHANE LIMITED Vs. MANAGEMENT OF GOWRIBIDANUR SAHAKARI SAKKARE KARKHANE LTD	September 21, 1988
Y SURYANARAYANA SETTY Vs. SPECIAL DEPUTY COMMISSIONER BANGALORE DISTRICT	July 22, 1988
YASHODARA KADAMBA Vs. K S T A T	March 30, 1988
YEJAMANA CHIKKA JAVARAYI HEGGADA Vs. POOJARI LINGAPPA	March 9, 1988
YELLAPPA Vs. ASST COMMISSIONER BELGAUM	August 18, 1988
YESHODHARA KADAMBA Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL	March 30, 1988
YESHWANT VITHAL Vs. STATE OF KARNATAKA	January 20, 1988
ZIA-UR-RAHAMAN Vs. REGIONAL TRANSPORT OFFICER	October 5, 1988
ZOO AUTHORITY OF KARNATAKA Vs. RANGA	June 15, 1988

Year 1988 of HIGH COURT OF KARNATAKA

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