|
A E KARIBASAPPA Vs. KARNATAKA STATE WAREHOUSING CORPORATION
|
June 12, 1987 |
|
A GOPALA NAIDU Vs. TAX RECOVERY OFFICER I
|
June 10, 1987 |
|
A K SUBBAIAH Vs. RAMAKRISHNA HEGDE
|
June 9, 1987 |
|
A MUNISWAMY GOWDA Vs. DEPUTY REGISTRAR OF CO OP SOCIETIES BANGALORE RURAL DISTRICT
|
December 15, 1987 |
|
A S PUTTAIAH NAIKA Vs. G S MANJAMMA
|
October 6, 1987 |
|
A.K. KAIAMMA Vs. M.G. DIWAKAR
|
September 17, 1987 |
|
ABDUL AZEEZ Vs. SAKAMMA
|
January 9, 1987 |
|
ABDUL HAQ Vs. MAHBOOB KHAN
|
November 10, 1987 |
|
ABDUL KHADER Vs. MOHAMMED FAIZUDDIN
|
February 12, 1987 |
|
ABDUL KHALEEL SAHEB Vs. KARNATAKA BOARD OF WAKFS
|
July 31, 1987 |
|
ABDUL MAJEEDH Vs. STATE OF KARNATAKA
|
June 9, 1987 |
|
ABDUL NABI Vs. STATE OF KARNATAKA
|
November 16, 1987 |
|
ACC BABCOCK LTD Vs. BHIMSHA
|
August 13, 1987 |
|
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. SIDDESHWARA INDUSTRIES
|
April 15, 1987 |
|
AKHILA KARNATAKA RAJYA RASTE SARIGE NAUKARARA MAHA MANDALI Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION AND OTHERS
|
June 8, 1987 |
|
AKHILA PUBLISHERS PVT LIMITED Vs. STATE OF KARNATAKA
|
December 18, 1987 |
|
AKKAVVA Vs. BASANAGOUDA
|
November 3, 1987 |
|
ALL KARNATAKA CONDUCTOR MANUFACTURERS ASSOCIATION Vs. STATE OF KARNATAKA
|
September 21, 1987 |
|
AMBADAS ALIAS RAMESH Vs. STATE OF KARNATAKA
|
March 12, 1987 |
|
ANAND STEEL Vs. BHARATH EARTH MOVERS LTD
|
June 18, 1987 |
|
ANANTA RAO Vs. ASSISTANT COMMISSIONER and L A OFFICER SAVANUR
|
August 5, 1987 |
|
ANANTESHWARA AND CHANDRA MOULDESHWARA TEMPLE Vs. DY COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS D K MANGALORE
|
September 14, 1987 |
|
ANJANAPPA Vs. STATE OF KARNATAKA
|
June 29, 1987 |
|
ANJANAPPA AND CO Vs. STATE OF KARNATAKA
|
June 11, 1987 |
|
ANNEPPA SHARANAPPA HALKAI Vs. BABU RAO SHARANAPPA HALKAI
|
May 24, 1987 |
|
APPAYYA GOWDA AND OTHERS Vs. BALAKKA
|
October 14, 1987 |
|
ASHA RUBBER INDUSTRIES Vs. CONTROLLER OF CENTRAL EXCISE BANGALORE
|
December 16, 1987 |
|
ASSAM BENGAL ROADWAYS LTD Vs. UNION OF INDIA
|
November 6, 1987 |
|
ASSISTANT COMMISSIONER OF COMMERCIAL TAXES BELLARY Vs. INDIA SUGARS AND REFINERIES LTD
|
December 7, 1987 |
|
ASSTT COMMISSIONER Vs. LAKSHMI BAI
|
April 10, 1987 |
|
B BALAGANGADHAR Vs. ACCOUNTANT GENERAL IN KARNATAKA
|
May 28, 1987 |
|
B GURUSIDDAPPA SETTY Vs. VEERASHAIVA SAMAJ CHIKMAGALUR
|
June 23, 1987 |
|
B K NANJUNDAIAH Vs. B D A BANGALORE
|
July 27, 1987 |
|
B LINGARAJU Vs. STATE OF KARNATAKA
|
February 18, 1987 |
|
B M NAGARAJU Vs. REGIONAL TRANSPORT AUTHORITY BANGALORE
|
October 16, 1987 |
|
B M SHAMANNA GOWDA DODDASHAMANNA Vs. STATE OF KARNATAKA
|
June 15, 1987 |
|
B MADAPPA Vs. COMMISSIONER FOR RELIGIOUS AND CHARITABLE ENDOWMENT
|
August 12, 1987 |
|
B N PUTTANNAIAHSRINIVASA PRASANNA TALKIES Vs. STATE OF KARNATAKA STATE OF KARNATAKA
|
August 26, 1987 |
|
B R BATHLA Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 17, 1987 |
|
B RAJAGOPALA RAO Vs. U VYASA RAO
|
August 24, 1987 |
|
B RAJANNA Vs. NIMHANS BANGALORE
|
July 22, 1987 |
|
B SATHYANARAYANA SINGH Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL
|
September 29, 1987 |
|
B T THIPPAJJA Vs. REGIONAL TRANSPORT AUTHORITY
|
August 12, 1987 |
|
B THIMMANNA Vs. GOVERNMENT OF KARNATAKA
|
July 13, 1987 |
|
B V KRISHNAMURTHY Vs. COMMISSIONER OF COMMERCIAL TAXES BANGALORE
|
July 31, 1987 |
|
BABU NINGAPPA Vs. ARUNKUMAR
|
January 1, 1987 |
|
BALAPPA Vs. STATE OF KARNATAKA
|
February 12, 1987 |
|
BALLARPUR INDUSTRIES LTD Vs. COURT OF THE CIVIL JUDGE KARWAR
|
September 4, 1987 |
|
BANGALORE BAPTIST HOSPITAL SOCIETY Vs. STATE OF KARNATAKA
|
December 15, 1987 |
|
BANGALORE NATUROPATHY YOGA CENTRE Vs. STATE OF KARNATAKA
|
September 25, 1987 |
|
BANGALORE TIMBER INDUSTRIES Vs. MADRAS SAPPER EX SERVICEMENS REHABILITATION ASSOCIATION
|
September 10, 1987 |
|
BANGALORE WATER SUPPLY AND SEWERAGE BOARD BANGALORE Vs. KANTHA CHANDRA
|
April 27, 1987 |
|
BASAPPA Vs. STATE OF KARNATAKA
|
February 17, 1987 |
|
BASAPPA Vs. SHIVAGANGAWWA
|
October 12, 1987 |
|
BASAVARAJ Vs. SHEKHAR
|
April 3, 1987 |
|
BASETTAPPA BANGAREPPA BANGARSHETTAR Vs. IRAWWA KOM TOTAPPA PATTANSHETTI
|
August 18, 1987 |
|
BELGAUM DISTRICT BEEDI WORKERS UNION Vs. VILAS BEEDI FACTORY
|
July 28, 1987 |
|
BELLS CONTROLS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER BANGALORE
|
November 6, 1987 |
|
BHARAT ELECTRONICS LIMITED Vs. INDUSTRIAL TRIBUNAL IN KARNATAKA
|
November 27, 1987 |
|
BHARATH MOTOR SERVICE Vs. REGIONAL TRANSPORT OFFICER D K
|
October 8, 1987 |
|
BHARATHIYA VETERINARY EDUCATIONAL SOCIETY Vs. P VAJRA KUMAR
|
September 29, 1987 |
|
BHOJA GOWDA ALIAS SHIVANANJAGOWDA Vs. STATE OF KARNATAKA
|
May 26, 1987 |
|
BHOJA SETTY Vs. MANAGEMENT OF K S R T C
|
November 25, 1987 |
|
BIDDADEPPA RAMAPPA Vs. SHIVAYOGAPPA SHIVAPPA HERUR and CO
|
December 4, 1987 |
|
BINNY LIMITED Vs. ASSISTANT COMMERCIAL TAX OFFICER INT LR SOUTH ZONE BANGALORE
|
December 4, 1987 |
|
BOMMAIAH Vs. DAPUTY COMMISSIONER MYSORE
|
July 29, 1987 |
|
C B BHANDARI Vs. PROVIDENT FUND INSPECTOR BANGALORE DISTRICT
|
November 27, 1987 |
|
C MANI Vs. STATE OF KARNATAKA
|
July 8, 1987 |
|
C NAGARAJA BHAT Vs. CANARA BANK
|
August 5, 1987 |
|
Chandra Spinning and Weaving Mills (P.) Ltd. and others Vs. Registrar of Companies
|
September 4, 1987 |
|
CHANDRA SPINNING AND WEAVING MILLS PVT LTD Vs. REGISTRAR OF COMPANIES
|
August 14, 1987 |
|
CHANDRAMOHAN Vs. REGIONAL TRANSPORT OFFICER DHARWAR
|
October 26, 1987 |
|
CHIEF CONTROLLING REVENUE AUTHORITY IN KARNATAKA Vs. MANAGER ADVANCES STATE BANK OF MYSORE
|
August 17, 1987 |
|
CHIKKABYATAGAIAH Vs. A GOPALA RAO
|
June 19, 1987 |
|
CHIKKAMADAKKA Vs. DURGAPPA
|
August 18, 1987 |
|
CHIKKAPPA Vs. DODDAPPA
|
March 13, 1987 |
|
CHINAGI A B Vs. REGISTERING AUTHORITY AND REGIONAL TRANSPORT OFFICER BIJAPUR
|
December 9, 1987 |
|
CHITALIA BROS Vs. SOUTH INDIAN BANK TRICHUR
|
February 25, 1987 |
|
CHOWRIMUTHU Vs. M S KAVERAMMA
|
November 17, 1987 |
|
CIRCLE RESTAURANT Vs. REGIONAL PROVIDENT FUND COMMISSIONER BANGALORE
|
February 2, 1987 |
|
CLOSEBURN AND KAKATHUR ESTATE Vs. SECRETARY COORG DISTRICT GENERAL WORKERS UNION
|
July 13, 1987 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN AERONAUTICS LIMITED
|
February 13, 1987 |
|
COMMISSIONER OF INCOME TAX Vs. V M SALGAOCAR AND BROS PRIVATE LIMITED
|
November 23, 1987 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN MACHINE TOOLS LIMITED NO 2
|
December 2, 1987 |
|
CORPORATION BANK Vs. H R PRABHU
|
October 13, 1987 |
|
D B KALAMANKAR Vs. SYNDICATE BANK
|
May 28, 1987 |
|
D N SREERAMANAIK Vs. P L LAKSHMINARAYANA RAO
|
November 20, 1987 |
|
D R SHIVAPPA GOWDA Vs. CHIEF SECRETARY ZILLA PARISHAD
|
December 3, 1987 |
|
D RAMAPPA Vs. STATE OF KARNATAKA
|
September 7, 1987 |
|
D S DEVASHETTY Vs. PARVATHI
|
August 4, 1987 |
|
DAMU Vs. BASAVARAJ APPAYYA HIREMATH
|
January 21, 1987 |
|
DEEPAK AGENCIES Vs. SEETHALAKSHMI HALL FLOUR MILLS
|
March 13, 1987 |
|
DEPUTY GENERAL MANAGER and DIVISIONAL CONTROLLER KSRTC Vs. B SRIRAMULU
|
July 6, 1987 |
|
DEVENDRAPPA M H Vs. KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT CORPORATION
|
November 10, 1987 |
|
DIGAMBAR RAO AND S S GUNDAIAH Vs. STATE OF KARNATAKA
|
July 21, 1987 |
|
DINAKARA DONDU KULKARNI Vs. JOINT LABOUR COMMISSIONER
|
November 30, 1987 |
|
DIOCESE OF MYSORE Vs. REV DEEPAK SARASWATHI NIRMALE
|
March 4, 1987 |
|
E ASWATHAPPA Vs. KARNATAKA ELECTRICITY BOARD
|
April 6, 1987 |
|
E I D PARRY INDIA LTD Vs. STATE OF KARNATAKA
|
November 6, 1987 |
|
E S VENKATESHA GUPTA Vs. DISTRICT MAGISTRATE TUMKUR DISTRICT
|
December 10, 1987 |
|
E VENKATAKRISHNA Vs. INDIAN OIL CORPORATION LTD
|
October 13, 1987 |
|
F L C CO OP SOCIETY LTD Vs. F C I
|
March 4, 1987 |
|
FIRM OF K C RAMAIAH Vs. KUNJUNNY AND SONS
|
June 5, 1987 |
|
G ASWATHANARAYANA SETTY Vs. M N SESHAGIRI RAO AND OTHERS
|
January 14, 1987 |
|
G HANUMANTHAPPA Vs. S BALA RANGAIAH
|
January 30, 1987 |
|
G K KANTHARAJA SETTY Vs. STATE OF KARNATAKA
|
September 9, 1987 |
|
G LAKSHMAN Vs. STATE OF KARNATAKA
|
June 25, 1987 |
|
G N SUBBA RAO Vs. CORPORATION OF THE CITY OF BANGALORE
|
October 26, 1987 |
|
G R NARAYANA MURTHY Vs. STATE OF KARNATAKA
|
October 14, 1987 |
|
G R SHARANAPPA Vs. SECRETARY R T A CHITRADURGA
|
October 13, 1987 |
|
G RAMAKRISHNA KAMATH Vs. AITHAPPA MAISTRY
|
December 16, 1987 |
|
G RUDRAPPA Vs. BASAPPA
|
October 6, 1987 |
|
G VEERABHADRAPPA Vs. M NAGAMMA
|
November 12, 1987 |
|
G W ELIAS Vs. HINDUSTAN AERONAUTICS LTD
|
December 15, 1987 |
|
GAJANANA MOTOR TRANSPORT CO LTD Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL
|
July 31, 1987 |
|
GALAPPA Vs. STATE OF KARNATAKA
|
July 27, 1987 |
|
GAURIBIDANUR SAHAKARA SAKKARE KARKHANE LTD Vs. GOVERNMENT OF ANDHRA PRADESH
|
January 23, 1987 |
|
GENERAL MANAGER K S R T C Vs. YELLAPPA DHARMOJI KITTUR
|
August 12, 1987 |
|
GOPALA NAIDU A Vs. TAX RECOVERY OFFICER
|
June 10, 1987 |
|
GOPALAKRISHNA Vs. D PUKHRAJ JAIN PAVACHA
|
February 18, 1987 |
|
GOVERNMENT OF KARNATAKA Vs. M R THAMMAIAH
|
June 26, 1987 |
|
GOVIND JANARDHAN MAHALE Vs. RAMDAS KESHAV KAMATH
|
May 27, 1987 |
|
GOVINDARAJA MUDALIAR Vs. UNIVERSITY OF MYSORE
|
June 18, 1987 |
|
GULBARGA DISTRICT CO OPERATIVE CENTRAL BANK LTD Vs. REGIONAL TRANSPORT OFFICER GULBARGA
|
August 5, 1987 |
|
GURUPAD K HEGDE Vs. UNIVERSITY OF MYSORE
|
January 28, 1987 |
|
H ABDUL RAHIM Vs. STATE OF KARNATAKA
|
September 24, 1987 |
|
H DASAPPA AND SONS Vs. STATE OF KARNATAKA
|
February 23, 1987 |
|
H H MARTHANDA VARMA AND H H BHUPENDRA NARAYANA SINGH Vs. REGISTRAR OF COMPANIES
|
June 5, 1987 |
|
H K HANEEF KHAN Vs. STATE OF KARNATAKA
|
May 28, 1987 |
|
H L SHIVARAME GOWDA Vs. STATE OF KARNATAKA
|
April 7, 1987 |
|
H N NANJAGOWDA Vs. STATE OF KARNATAKA
|
March 31, 1987 |
|
H SHANKAR ALVA Vs. CENTRAL ARECANUT and COCOA MARKETING AND PROCESSING CO OP LTD
|
August 7, 1987 |
|
HAIAPPA Vs. RETURNING OFFICER
|
August 26, 1987 |
|
HANAMAPPA Vs. ASSISTANT COMMISSIONER
|
July 21, 1987 |
|
HANUMAIAH Vs. STATE OF KARNATAKA
|
January 7, 1987 |
|
HUVAPPA MAHADEV MENSE Vs. LAND TRIBUNAL BELGAUM
|
August 10, 1987 |
|
IMAMBI Vs. KHAJA HUSSAIN and KHAJASAB
|
September 2, 1987 |
|
IMAMSAB FAKRUSAB BALEKAI Vs. STATE OF KARNATAKA
|
August 25, 1987 |
|
INDIAN ALUMINIUM CO LTD Vs. CORPORATION OF THE CITY OF BELGAUM
|
July 28, 1987 |
|
INDIRA BAI Vs. PARASHURAM KALLAPPA HANDE
|
October 20, 1987 |
|
INSTITUTE OF EDUCATION MYSORE Vs. UNIVERSITY OF MYSORE
|
August 7, 1987 |
|
INTER STATE TRANSPORTS Vs. PFIZER LTD
|
July 7, 1987 |
|
IRAVVA Vs. SHIVAPPA SHIDDALINGAPPA ANGADI
|
March 3, 1987 |
|
JANAB IMTIAZ ALI Vs. KARNATAKA BOARD OF WAKFS
|
September 10, 1987 |
|
JANAKI ALWAR Vs. STATE OF KARNATAKA
|
December 4, 1987 |
|
JANATHA TOURING TALKIES Vs. DISTRICT MAGISTRATE GHITRADURGA DIST
|
October 7, 1987 |
|
JOHN DSOUZA Vs. STATE OF KARNATAKA
|
July 1, 1987 |
|
JOSEPH PALANTHINKAL Vs. DEPUTY COMMISSIONER FOR TRANSPORTS MYSORE
|
October 15, 1987 |
|
K CHANDRASHEKAR HEGDEN B MENON Vs. BANGALORE CITY CORPORATIONBANGALORE DEVELOPMENT AUTHORITY
|
December 14, 1987 |
|
K GOPALAKRISHNA BHAT Vs. DIST MAGISTRATE
|
August 4, 1987 |
|
K JANARDHANA Vs. K S R T C
|
February 18, 1987 |
|
K K GOVINDARAJU AND VINAYAKA INVESTMENTS Vs. COMMISSIONER CORPORATION OF CITY OF BANGALORE
|
April 16, 1987 |
|
K L LINGAMMA Vs. REGIONAL TRANSPORT OFFICER MYSORE
|
June 23, 1987 |
|
K M MALLI Vs. DIVISIONAL FOREST OFFICER MANGALORE
|
August 12, 1987 |
|
K R RAMASWAMI RAO Vs. PREMABAI
|
April 30, 1987 |
|
K R SUBBAKRISHNA Vs. NINGIAH
|
September 4, 1987 |
|
K S SUSHEELA Vs. KARNATAKA ELECTRICITY BOARD
|
December 9, 1987 |
|
K SAMPANGIRAMA RAJU Vs. INCOME TAX OFFICER FIFTH
|
December 9, 1987 |
|
K SATHYANARAYANA KAMATH Vs. REVANAPPA
|
December 9, 1987 |
|
K T MOHAMMED Vs. STATE OF KARNATAKA
|
December 9, 1987 |
|
K V KUNDGOL Vs. STATE OF KARNATAKA
|
May 13, 1987 |
|
KADARKARI Vs. ONKARAMMA
|
August 19, 1987 |
|
KALPATHARU VIDYA SAMITHI Vs. EDUCATIONAL APPELLATE TRIBUNAL
|
March 5, 1987 |
|
KAMALAMMA Vs. RAMABHADRA GUPTA
|
July 1, 1987 |
|
KAREEM BAIG Vs. MOHAMMAD KHIZAR HUSSAIN
|
July 27, 1987 |
|
KARMADI STONE CUTTING AND POLISHING Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES VIGILANCE BANGALORE
|
November 27, 1987 |
|
KARNATAKA DAIRY DEVELOPMENT CORPORATION LTD Vs. PRESIDING OFFICER II ADDL LABOUR COURT
|
November 18, 1987 |
|
KARNATAKA ELECTRICITY BOARD Vs. A A KHATEEB
|
January 28, 1987 |
|
KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD Vs. COMMISSIONER OF INCOME TAX
|
March 18, 1987 |
|
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. K C MUDALAGIRIYAPPA
|
September 18, 1987 |
|
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. M.N. SUBBA RAO AND ANOTHER
|
February 17, 1987 |
|
KARNATAKA STATE ROAD TRPT. CORPN. Vs. SYED SHAFFIULLA AND TWO ORS.
|
February 3, 1987 |
|
KARNATAKA STATE TOURISM DEVELOPMENT CORPORATION Vs. T NARAYANA BHAT
|
March 17, 1987 |
|
KARNATAKA TRADER HUBLI Vs. HIREN SHAMJI KARAMSEY
|
January 6, 1987 |
|
KASHAVA ADIGA P Vs. DISTRICT MAGISTRATE D K MANGALORE
|
February 4, 1987 |
|
KATYANAMMA Vs. DEPUTY COMMISSIONER FOR TRANSPORT
|
July 30, 1987 |
|
KAVERAPPA Vs. DISTRICT AND SESSIONS JUDGE
|
January 5, 1987 |
|
KEMPANNA Vs. STATE OF KARNATAKA
|
July 8, 1987 |
|
KEMPARASAIAH Vs. K RAJASETTY
|
July 16, 1987 |
|
KEMWELL PRIVATE LIMITED Vs. UNION OF INDIA
|
June 9, 1987 |
|
KESHAVA MURTHY H L Vs. H VAERAIAH
|
May 27, 1987 |
|
KHADI GRAMODYOG SANGH Vs. PRESIDING OFFICER LABOUR COURT GULBARGA
|
March 23, 1987 |
|
KISHAN Vs. SAKHARABAI
|
August 5, 1987 |
|
KORAGA MARAKALA Vs. KAMALA
|
November 19, 1987 |
|
KOSHY AND THOMAS Vs. STATE
|
August 21, 1987 |
|
KRISHNA PRASAD Vs. STATE OF KARNATAKA
|
November 30, 1987 |
|
KRISHNAMURTHY Vs. PUTTAPPAJIAH
|
July 17, 1987 |
|
KRISHNE GOWDA Vs. NINGEGOWDA
|
July 16, 1987 |
|
KUKRAPPA GOWDA Vs. VEERAPPA GOWDA
|
March 29, 1987 |
|
KUMARI UMA Vs. BOARD OF PRE UNIVERSITY EDUCATION
|
December 9, 1987 |
|
L KUMARA CHANDRA Vs. STATE OF KARNATAKA
|
August 10, 1987 |
|
L R NAIK Vs. STATE OF KARNATAKA
|
July 24, 1987 |
|
LADIES CORNER Vs. STATE OF KARNATAKA
|
April 15, 1987 |
|
LAKSHMAIAH Vs. ASSISTANT COMMISSIONER AND SUB DIVISIONAL MAGISTRATE
|
March 11, 1987 |
|
LAKSHMAN GIDWANI Vs. THIMMAMMA
|
September 10, 1987 |
|
LAKSHMI Vs. STATE
|
February 18, 1987 |
|
LAXMAN BHAT Vs. SUBBANNA BHAT
|
March 5, 1987 |
|
LAXMANRAO KRISHNAJI KULKARNI Vs. BALAKRISHNA YELLAPPA GHODAKE
|
November 4, 1987 |
|
LAXMI Vs. KARNATAKA BANK LTD
|
January 29, 1987 |
|
LIFE INSURANCE CORPORATION Vs. GURAPPA SANGAPPA KATAGERI
|
September 29, 1987 |
|
LINGAMMA Vs. BASAVARAJU
|
November 18, 1987 |
|
M AKKAWA Vs. NEW INDIA ASSURANCE CO
|
September 4, 1987 |
|
M B SRIKANTHA Vs. STATE OF KARNATAKA
|
October 19, 1987 |
|
M C BASAPPA SETTY Vs. MARIE MANDAL PANCHAYAT
|
July 27, 1987 |
|
M CHANDRASHEKAR Vs. STATE OF KARNATAKA
|
September 9, 1987 |
|
M GOWTHAMCHAND Vs. KEMPAIAH THAMMAIAH
|
April 13, 1987 |
|
M HANUMANTHAPPA Vs. STATE OF KARNATAKA
|
June 23, 1987 |
|
M LAKSHMINARAYANA Vs. UNION OF INDIA
|
June 22, 1987 |
|
M LINGARAJU Vs. STATE OF KARNATAKA
|
February 19, 1987 |
|
M LINGARAJU Vs. STATE OF KARNATAKA
|
February 23, 1987 |
|
M M YARAGATTI Vs. VASANT
|
April 10, 1987 |
|
M N SHIVASWAMIA Vs. STATE BANK OF MYSORE
|
June 18, 1987 |
|
M NARAYANAPPA Vs. HEMAVATHI
|
January 9, 1987 |
|
M P R PERUMALASWAMY Vs. R V MADHAVA RAO
|
October 12, 1987 |
|
M PUSHPA Vs. STATE OF KARNATAKA
|
January 19, 1987 |
|
M R NAGARAJU Vs. BANGALORE UNIVERSITY
|
April 10, 1987 |
|
M SHANKAR RAO Vs. CITY IMPROVEMENT BOARD SHIMOGA
|
February 11, 1987 |
|
M SUBRAMANYAM Vs. STATE OF KARNATAKA
|
November 6, 1987 |
|
M VAMAN NAYAK Vs. PLANNING AUTHORITY MANGALORE
|
June 16, 1987 |
|
M VENKATARAMAIAH Vs. STATE OF KARNATAKA
|
August 19, 1987 |
|
M. Lakshminarayana Reddy Vs. The Union of India and others
|
June 22, 1987 |
|
MADAPPA Vs. STATE OF KARNATAKA
|
May 26, 1987 |
|
MAHADEVA Vs. KARNATAKA ELECTRICITY BOARD
|
November 6, 1987 |
|
MAHAVEERA Vs. MANGARAJ
|
February 27, 1987 |
|
MAHBOOB PASHA ALIAS BASHAN JAN Vs. SYAD ZAHEERUDDIN
|
June 26, 1987 |
|
MAHENDRA ENTERPRISES Vs. COMMISSIONER BANGALORE CITY CORPORATION
|
October 5, 1987 |
|
MALIAPPA BASAPPA THOTAD Vs. DEPUTY COMMISSIONER
|
December 18, 1987 |
|
MALLAMMA Vs. NANJAMMA
|
September 17, 1987 |
|
MALLIKARJUNA H V Vs. RAJARAM
|
February 4, 1987 |
|
MAMTAJ GAFFAR MULLA Vs. VILAS BEEDI FACTORY
|
July 28, 1987 |
|
MANCHALAL Vs. SHAH MANIKCHAND
|
September 21, 1987 |
|
MANDYA DISTRICT CENTRAL CO Vs. LABOUR COURT, MYSORE AND ANOTHER
|
May 27, 1987 |
|
MANGALORE CATHOLIC CO OPERATIVE BANK LIMITED MANGALORE Vs. M SUNDARA SHETTY
|
November 10, 1987 |
|
MANGALORE CATHOLIC CO-OPERATIVE Vs. M SUNDARA SHETTY
|
December 10, 1987 |
|
Mangalore Catholic Co-operative Bank Ltd. Vs. M. Sundara Shetty
|
December 10, 1987 |
|
MARASU VENKATARAYAPPA Vs. TAHSILDAR BAGEPALLI
|
December 1, 1987 |
|
MARATT RUBBER LTD Vs. INDUSTRIAL TRIBUNAL IN KARNATAKA
|
July 22, 1987 |
|
MARGADARSHANA SHIKSHANA SAUNSTHE Vs. STATE
|
January 29, 1987 |
|
MARIBASAMMA Vs. STATE OF KARNATAKA
|
October 7, 1987 |
|
MARKS EXPORTS Vs. STATE OF KARNATAKA
|
November 27, 1987 |
|
MITHRAVRINDA B S Vs. DEPUTY COMMISSIONER BANGALORE DISTRICT
|
May 15, 1987 |
|
MODI ABDUL SUBHAN Vs. SECOND ADDT DIST JUDGE BANGALORE
|
June 8, 1987 |
|
MOHAMED ILIAS Vs. DEPUTY CONSERVATOR OF FORESTS MYSORE
|
July 29, 1987 |
|
MOHAMMED MOINUDDIN Vs. SADAT ALI
|
August 17, 1987 |
|
MOHAMMED ZAHEER Vs. R T O BANGALORE
|
December 10, 1987 |
|
MOLVI AZMATHULLA SAHEB Vs. KARNATAKA BOARD OF WAKFS
|
July 15, 1987 |
|
MOTOR INDUSTRIES CO LTD Vs. PRESIDING OFFICER ADDL LABOUR COURT BANGALORE
|
July 1, 1987 |
|
MUNISWAMAPPA Vs. NAGAMMA
|
June 25, 1987 |
|
MUNISWAMY Vs. LAXMAKKA
|
July 17, 1987 |
|
MURALIDHAR N INAMADAR Vs. CHAIRMAN BIJAPUR GRAMEENA BANK
|
August 12, 1987 |
|
MYSORE CEMENTS LIMITED Vs. INCOME TAX OFFICER
|
April 15, 1987 |
|
MYSORE KIRLOSKAR LTD Vs. HUBLI DHARWAR MUNICIPAL CORPORATION
|
January 28, 1987 |
|
N G NAGANNA GOWDA Vs. STATE OF KARNATAKA
|
September 2, 1987 |
|
N G RAMAPRASAD Vs. B C VANAMALA
|
November 25, 1987 |
|
N S BANGERA RAMA BANGERA Vs. STATE
|
November 2, 1987 |
|
N S NANDEESH GOWDA Vs. STATE OF KARNATAKA
|
March 20, 1987 |
|
N SUBBAN SHIVA RAO Vs. ANNI PINTO
|
January 21, 1987 |
|
N VASANTHA KUMAR Vs. R T O KOLAR
|
July 15, 1987 |
|
NAGAMMA Vs. DIVISIONAL MANAGER L I C RAICHUR
|
September 18, 1987 |
|
NAGESHWARA ADIGA Vs. KAVERAMMA
|
July 22, 1987 |
|
NAGESWARA B S Vs. STATE OF KARNATAKA
|
March 17, 1987 |
|
NARASHALLI KEMPANNA Vs. NARASAPPA
|
March 17, 1987 |
|
NARASIMHA SHASTRY Vs. MANGESHA DEVARU
|
September 21, 1987 |
|
NARASIMHAMOORTHY Vs. MALLANNA
|
November 16, 1987 |
|
NARAYANAMMA Vs. PAPANNA
|
February 5, 1987 |
|
NATARAJ TALKIESASHOKA TALKIES Vs. STATE OF KARNATAKA THE STATE OF KARNATAKA
|
October 28, 1987 |
|
NEELAWWA Vs. SHIVAWWA
|
July 8, 1987 |
|
NINGAPPA RAMACHANDRA GURAV Vs. STATE OF KARNATAKA
|
September 14, 1987 |
|
NINGAVVA F BANAGARA Vs. TAHSILDAR RANEBENNUR
|
May 26, 1987 |
|
NIRMALA CHITRA MANDIRA Vs. STATE OF KARNATAKA
|
August 26, 1987 |
|
ORIENTAL INSURANCE CO LTD Vs. PRAKASH ROAD LINES P LTD
|
August 10, 1987 |
|
Oriental Insurance Co. Ltd. Vs. Prakash Road Lines (P) Ltd.
|
August 10, 1987 |
|
P A HABEEB KHAN Vs. ASHIA BEE
|
November 4, 1987 |
|
P B CHANDRAPPA Vs. SPECIAL DEPUTY COMMISSIONER TUMKUR
|
May 28, 1987 |
|
P K VARGHESE Vs. J T V METAL FINISHERS
|
March 26, 1987 |
|
P NARAYANA BHAT Vs. NARASIMHA SASTRY
|
November 6, 1987 |
|
P RAGHUPATHI Vs. R G LAVI
|
January 19, 1987 |
|
P S MANDANNA Vs. DEPUTY COMMISSIONER FOR TRANSPORTS MYSORE DIVISION
|
October 12, 1987 |
|
P Y KAMAT Vs. STATE OF KARNATAKA
|
August 26, 1987 |
|
PADMINIBAI Vs. ARVIND PURANDHAR MURABATTE
|
August 25, 1987 |
|
PAPANNA Vs. H DODDE GOWDA
|
July 22, 1987 |
|
PARAMMA Vs. CHIKKARANGAPPA
|
October 19, 1987 |
|
PARASMAL Vs. KRISHNAPPA
|
September 18, 1987 |
|
PATEL BASAWEGOWDA Vs. PRESCRIBED OFFICER SINGARAJAPURA MANDAL PANCHAYAT
|
August 7, 1987 |
|
PONNAMMA M C Vs. ASPINWAL AND CO LIMITED
|
August 26, 1987 |
|
PRAKASH ROAD LINES PVT LTD Vs. ORIENTAL FIRE AND GENERAL INSURANCE CO
|
August 20, 1987 |
|
Pratap Singh and others Vs. Jaibunnisa
|
August 10, 1987 |
|
PRATAPSINGH Vs. JAIBUNNISA BEGUM
|
August 10, 1987 |
|
PUTTASWAMY GOWDA U M Vs. UNION OF INDIA
|
February 25, 1987 |
|
QURAISH EDUCATIONAL SOCIETY Vs. STATE OF KARNATAKA
|
February 3, 1987 |
|
R N BANNAD and SONS Vs. STATE BANK OF INDIA
|
December 8, 1987 |
|
R SRINIVASAN Vs. KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LTD
|
March 19, 1987 |
|
R. SHIVANNA Vs. M.P. NAGARAJA POWERLOOM FACTORY AND ANOTHER
|
July 3, 1987 |
|
RACHAPPA SATTAPPA Vs. STATE OF KARNATAKA
|
June 8, 1987 |
|
RAGHAVENDRA RAO Vs. DODDA RAMALINGAPPA
|
April 1, 1987 |
|
RAGHAVENDRA TOURING TALKIES Vs. DISTRICT MAGISTRATE
|
June 5, 1987 |
|
RAGHBIR SINGH Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
|
August 19, 1987 |
|
RAJANNA Vs. CHAYAPATHI
|
November 20, 1987 |
|
RAJESHWARI ENTERPRISES Vs. STATE OF KARNATAKA
|
September 2, 1987 |
|
RAMA SHETTY Vs. DALAPATHY SHETTY
|
July 31, 1987 |
|
RAMACHANDRAN Vs. KHALEEQ AHMED
|
July 30, 1987 |
|
RAMAKRISHNACHARYA Vs. SREENIVASACHARYA
|
September 7, 1987 |
|
RAMANNA GOWDA Vs. SHANKARAPPA
|
July 3, 1987 |
|
RAMAPPA Vs. HANUMANTHAPPA
|
November 24, 1987 |
|
RAMAPPA ALIAS RAMACHANDRAPPA Vs. VENKAPPA REDDY
|
August 20, 1987 |
|
RAMAPPA KADAPPA KONNUR Vs. SANGAPPA PARAPPA KAVALLI
|
September 7, 1987 |
|
RAMASWAMY C N Vs. TOWN MUNICIPAL COUNCIL CHICKMAGALUR
|
March 17, 1987 |
|
RAMDHARI YADAV Vs. STATE OF KARNATAKA
|
February 5, 1987 |
|
RANGAMMA AND OTHERS Vs. C.S. APPAJI MURTHY AND ANR.
|
August 21, 1987 |
|
RANGAPPA Vs. JAYAMMA
|
June 17, 1987 |
|
RANGE FOREST OFFICER Vs. KASTURILAL
|
October 27, 1987 |
|
RATNAKAR B KAILAJE Vs. RAMRAO NARASINGRAO DIVIGI
|
April 8, 1987 |
|
RUKMINI K. SHETTY (SMT. B.) Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ANOTHER
|
July 15, 1987 |
|
RUKMINIBAI KOM LAXMAN MURKOTE Vs. GOUSUSAB MOULASAB MATIGAR
|
September 18, 1987 |
|
S KESHAVA RAO Vs. S RAMA RAO
|
May 5, 1987 |
|
S KOTRABASAPPA Vs. INDIAN BANK DAVANAGARA
|
April 30, 1987 |
|
S LAKSHMAIAH Vs. ASST COMMISSIONER and SUB DIVISIONAL MAGISTRATE CHIKBALLAPUR
|
March 11, 1987 |
|
S N HADA Vs. BINNY LTD
|
November 19, 1987 |
|
S R RANGAPPA Vs. GIRIJAKUMAR
|
September 8, 1987 |
|
S S AMBE Vs. ESKAYLAB LTD
|
September 23, 1987 |
|
S S GUNDIAH Vs. STATE OF KARNATAKA
|
February 19, 1987 |
|
S SANNAPPA Vs. BADA KENCHAPPA
|
November 9, 1987 |
|
S V KANAKARAJ Vs. VIJAYA BANK
|
February 27, 1987 |
|
SALAR JUNG SUGAR MILLS LTD Vs. STATE OF KARNATAKA
|
November 19, 1987 |
|
SANGAM THEATRE Vs. DIST MAGISTRATE BANGALORE DISTRICT
|
August 25, 1987 |
|
SARASWATHI INDUSTRIES RICE MILL Vs. STATE OF KARNATAKA
|
July 15, 1987 |
|
SATHYANARAYANA KAMATH Vs. REVANNAPPA
|
December 9, 1987 |
|
SAYYAD SAHEB JADA Vs. STATE OF KARNATAKA
|
June 17, 1987 |
|
SECY T A P CO OP MKTG SOCY LTD Vs. CUSTODIAN N I A CO LTD
|
September 1, 1987 |
|
SEETHADEVI Vs. NARAYANA KAMATH
|
March 26, 1987 |
|
SEETHAMMA Vs. BANGALORE DEVELOPMENT AUTHORITY
|
August 31, 1987 |
|
SEETHARAMAKRISHNAIAH SETTY Vs. SATYANARAYANA SETTY
|
January 8, 1987 |
|
SHAFIULLA KHAN JUNGAL SHAFI Vs. STATE OF KARNATAKA
|
July 24, 1987 |
|
SHAH NARAYANJ SHAMJI Vs. COTTON CORPORATION OF INDIA LIMITED
|
June 9, 1987 |
|
SHAIK ISMAIL SHAIK MOIDIN Vs. RAMACHANDRA MAHABALESHWAR RAIKAR
|
February 25, 1987 |
|
SHAKEEL PASHA Vs. N SIVASAILAM
|
July 21, 1987 |
|
SHAMRAO NAGAPPA CHASME Vs. CHAIRMAN KARNATAKA HOUSING BOARD
|
June 19, 1987 |
|
SHAMSHODDIN A HATNUR Vs. STATE OF KARNATAKA
|
June 5, 1987 |
|
SHANKAR APPA KOKANE Vs. NARASINGA RAMA KOKANE
|
November 16, 1987 |
|
SHANKARAPPA Vs. PUTTAMMA
|
March 11, 1987 |
|
SHARADABAI Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
|
July 30, 1987 |
|
SHARANAPPA Vs. YELFAMMA
|
February 12, 1987 |
|
SHIVAJI JADHAV Vs. STATE OF KARNATAKA
|
March 27, 1987 |
|
SHIVAPPA FAKIRAPPA SHETSANADI Vs. KANNAPPA MALLAPPA SHETSANADI
|
May 27, 1987 |
|
SHIVARAM BAPUCHAND SHAHA and CO Vs. HIRACHAND SAKHARAM MEHATA and CO
|
December 11, 1987 |
|
SHIVARAM SHETTY R Vs. STATE OF KARNATAKA
|
February 3, 1987 |
|
SHIVARAM T Vs. T CHINNANNA
|
March 27, 1987 |
|
SHREE DHARMA S I PVT LTD Vs. REGISTRAR OF COMPANIES BANGALORE
|
September 2, 1987 |
|
Shree Dharma Sugar Industries (P) Ltd. and others Vs. Registrar of Companies
|
September 2, 1987 |
|
SHRI HOTEL ARJUN Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
November 17, 1987 |
|
SIDDAIAH Vs. RETURNING OFFICER BANGALORE
|
January 12, 1987 |
|
SIDDAPPA Vs. GENERAL MANAGER K S R T C
|
November 2, 1987 |
|
SITA BHATEJAS NURSING HOME Vs. DISTRICT JUDGE BANGALORE
|
July 16, 1987 |
|
SONAKKA Vs. U R ANANTHA MURTHY
|
December 2, 1987 |
|
SOUTH EASTERN CARRIERS PVT LTD Vs. AMCO BATTERIES LTD
|
October 15, 1987 |
|
SPECIAL DEPUTY COMMISSIONER Vs. BHARGAVI MADHAVAN
|
March 9, 1987 |
|
SPECIAL DEPUTY COMMISSIONER Vs. NARAYANAPPA
|
March 16, 1987 |
|
SRI KRISHANARAJENDER MILLS LTD Vs. UNION OF INDIA
|
January 1, 1987 |
|
SRINIVAS Vs. VENKATAPPA
|
July 15, 1987 |
|
SRINIVAS CHITRA MANDIRA Vs. GOVERNMENT OF KARNATAKA
|
September 17, 1987 |
|
SRINIVAS CHITRA MANDIRA Vs. GOVERNMENT OF KARNATAKA
|
September 18, 1987 |
|
SRINIVASA MURTHY Vs. SHATRUGNAIAH SETTY
|
September 28, 1987 |
|
SRINIVASA SAW MILLS AND WOOD INDUSTRIES Vs. DEPUTY COMMISSIONER
|
November 23, 1987 |
|
STATE Vs. PAPIREDDY
|
November 19, 1987 |
|
STATE OF KARNATAKA Vs. CHAMANSAB
|
November 19, 1987 |
|
STATE OF KARNATAKA Vs. ASWATHAPPA
|
November 16, 1987 |
|
STATE OF KARNATAKA Vs. SYED ABDUL RAHIM
|
December 2, 1987 |
|
STATE OF KARNATAKA Vs. RAJAKUMAR
|
October 6, 1987 |
|
STATE OF KARNATAKA Vs. KUMARESHWAR SAHAKARI GRUHA NIRMAN ABHIVRUDHI SANGH LTD
|
November 6, 1987 |
|
STATE OF KARNATAKA Vs. G LAKSHMAN
|
June 23, 1987 |
|
STATE OF KARNATAKA Vs. Y MOHAMMED KUNHI
|
July 31, 1987 |
|
STATE OF KARNATAKA Vs. M S RAMANUJAM
|
August 14, 1987 |
|
STATE OF KARNATAKA Vs. COIMBATORE PREMIER CONSTRUCTIONS
|
August 11, 1987 |
|
STATE OF KARNATAKA Vs. METAL CORPORATION
|
August 11, 1987 |
|
STATE OF KARNATAKA Vs. SUVARNAMMA
|
February 3, 1987 |
|
STATE OF KARNATAKA Vs. BOHRA DALICHAND
|
March 18, 1987 |
|
STATE OF KARNATAKA Vs. BHASKAR AUTO FINANCIER
|
March 18, 1987 |
|
STATE OF KARNATAKA Vs. K M MADHUSUDHAN
|
March 27, 1987 |
|
STATE OF KARNATAKA Vs. ESHWARAIAH
|
April 1, 1987 |
|
STATE OF KARNATAKA Vs. T SRINIVAS
|
April 7, 1987 |
|
STATE OF KARNMATAKA Vs. REGISTRAR OF COMPANIES
|
September 4, 1987 |
|
SUBBA REDDY Vs. TAHSILDAR and PRESIDING OFFICER MANDAL PANCHAYAT GOWRIBIDNUR TALUK
|
August 11, 1987 |
|
SUBHANI RICE MILL BASAVAPATNA Vs. STATE OF KARNATAKA
|
October 27, 1987 |
|
SUBRAY NARAYAN HEBBAR Vs. STATE OF KARNATAKA
|
April 3, 1987 |
|
SUGAR CANE GROWERS ASSOCN Vs. STATE
|
March 24, 1987 |
|
SUNITA CHEMICALS PVT LTD Vs. CANARA BANK
|
February 20, 1987 |
|
SURENDRA CHINTAMAN HANSMSHET Vs. STATE OF KARNATAKA
|
August 4, 1987 |
|
SURESH HEBLIKAR Vs. HOUSE RENT AND ACCOMMODATION CONTROLLER
|
March 9, 1987 |
|
SUSHEELA G ULLAL Vs. N R D RANGAPPA
|
June 16, 1987 |
|
SYED ABDUL WADOOD Vs. STATE OF KARNATAKA
|
November 10, 1987 |
|
SYED HAISANULLA Vs. AHMAD BEIG
|
January 9, 1987 |
|
SYED YUSUFF Vs. CORPORATION OF THE CITY OF BANGALORE
|
June 5, 1987 |
|
SYNDICATE BANK Vs. R S R ENGINEERING WORKS
|
July 21, 1987 |
|
SYNDICATE BANK Vs. COMMISSIONER OF INCOME TAX
|
November 23, 1987 |
|
T G NIRANJAN Vs. REGIONAL TRANSPORT AUTHORITY CHITRADURGA
|
October 7, 1987 |
|
T M HARPANAHALLI Vs. STATE OF KARNATAKA
|
October 20, 1987 |
|
T N PUSHPA Vs. M DEVENDRAPPA
|
November 6, 1987 |
|
T SRINIVAS Vs. FLEMMING INDIA APOTHEKE PRIVATE LIMITED
|
July 24, 1987 |
|
T V L SETTY Vs. B C V SETTY
|
January 19, 1987 |
|
TALUKA AGRICULTURAL PRODUCE CO-OPERATIVE MARKETING SOCIETY LTD Vs. NEW INDIA ASSURANCE CO LTD
|
September 1, 1987 |
|
Taluka Agricultural Produce Co-operative Marketing Society Ltd. Vs. New India Assurance Co. Ltd. and another
|
September 1, 1987 |
|
THAYAPPA Vs. ASWATHANARAYANAPPA
|
September 28, 1987 |
|
THIMAIAH Vs. MADEGOWDA
|
November 13, 1987 |
|
THIMMAIAH Vs. KARIYAPPA
|
January 10, 1987 |
|
THIMMAIAH Vs. KHATUMBI
|
April 2, 1987 |
|
THOGATAVEERA SANGHA Vs. R M SHENOY
|
January 22, 1987 |
|
TIBBA BOYI ALIAS KARIYA Vs. K VENKATAPPA
|
March 11, 1987 |
|
TIMMAKKA KOM VENKANNA NAIK Vs. LAND TRIBUNAL
|
July 21, 1987 |
|
TOWN MUNICIPAL COUNCIL KOPPA Vs. STATE OF KARNATAKA
|
September 17, 1987 |
|
U K SHAMANNA Vs. H G GOVINDE GOWDA
|
May 12, 1987 |
|
UNION OF INDIA Vs. MARAYAN BANNAPPA PAKKANAVAR
|
January 13, 1987 |
|
UNITED OXYGEN CO PVT LTD Vs. KARNATAKA ELECTRICITY BOARD
|
August 12, 1987 |
|
V KAMALAMMA Vs. STATE OF KARNATAKA
|
December 9, 1987 |
|
V VENKATESH PILLE Vs. PADMAVATHR
|
January 23, 1987 |
|
VARALAKSHMI ENTERPRISES Vs. STATE OF KARNATAKA
|
November 17, 1987 |
|
VASANTH GURURAO DESAI Vs. NABHIRAJ PADMAPPA KUNDER
|
January 12, 1987 |
|
VEERABHADRAPPA VEERAPPA MALLIHALLI Vs. BASHETTAPPA DODDA ADIVEPPA KALANGI
|
April 3, 1987 |
|
VEERAPPA Vs. STATE OF KARNATAKA
|
October 15, 1987 |
|
VEERARAJENDRA ESTATE LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER
|
December 2, 1987 |
|
VENKATA NAYAK Vs. V NARAYANA
|
December 11, 1987 |
|
VENKATASWAMY (P.) Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
July 10, 1987 |
|
VENKATESH NILAPPA TALWAR Vs. LAXMAVVA
|
November 6, 1987 |
|
VENKATRAMAN SUBRAY RAYSAD Vs. DEPUTY COMMISSIONER
|
September 24, 1987 |
|
VIJAY BHUPAL DESAI Vs. UNION OF INDIA
|
June 11, 1987 |
|
VIJAYA BANK Vs. CORPORATION OF THE CITY OF BANGALORE
|
August 10, 1987 |
|
VIJAYA COMMERCIAL CREDIT LIMITED Vs. INCOME TAX OFFICER SIXTH
|
July 2, 1987 |
|
VIJAYALATHA CHIT FUND PVT LTD Vs. K L KRISHNA SHETTY
|
October 13, 1987 |
|
VILAS ALIAS GUNDU ANANTHACHARYA Vs. STATE OF KARNATAKA
|
March 9, 1987 |
|
VMAYAKA INVESTMENTS Vs. COMMISSIONER CORPORATION OF THE CITY OF BANGALORE
|
November 6, 1987 |
|
WORKMEN OF CEMENT INDUSTRY Vs. UNION OF INDIA UOI
|
January 29, 1987 |
|
WORKMEN OF K S R T C Vs. STATE OF KARNATAKA
|
January 20, 1987 |
|
ZIA ULLA HAQ Vs. N SIVASAILAM
|
July 21, 1987 |