REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A AZIZ Vs. MANAGING DIRECTOR KSRTC	March 25, 1986
A H BHAT Vs. K R PICTURE COMBINES	January 7, 1986
A JALAJAKSHI D ALWA Vs. MEENAXI NAIK	July 23, 1986
A K SUBBAIAH Vs. B N GARUDACHAR	November 26, 1986
A MALLE GOWDA Vs. AGRICULTURAL INCOME TAX OFFICER	September 5, 1986
ABDUL GAFFAR Vs. JAFFAR SAHEB	March 6, 1986
ABDUL JABBAR Vs. KHALEEL AHMED	March 10, 1986
ABDUL KHADER Vs. LAND TRIBUNAL SEDAM	April 3, 1986
ABDUL QADAR ADAM Vs. WEALTH TAX OFFICER	December 16, 1986
ADAPPA BHAU MAGADUM Vs. SHRIPAL SAVANT	April 11, 1986
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. INDIA TIN INDUSTRIES PRIVATE LIMITED	August 1, 1986
AHMED M Vs. VAISHALLI	December 10, 1986
ANIL KUMAR SUKHWANI Vs. BANGALORE UNIVERSITY	October 15, 1986
ANNAIAH GOWDA Vs. CHANCELLOR UNIVERSITY OF MYSORE	July 18, 1986
ANNASAHEB RAMACHANDRA PATIL Vs. RAMACHANDRA SATABA MANE WAKEREKAR	December 1, 1986
ANUPAMA STATIONERY SUPPLIES Vs. VISHNUVARDHANA ENTERPRISES	March 18, 1986
APPAJI GOWDA Vs. DEPUTY COMMISSIONER	January 17, 1986
AROKYAMARI Vs. HOUSE RENT CONTROLLER	February 4, 1986
ARPEE ELECTRICAL PVT LTD Vs. FINANCE SECRETARY	June 9, 1986
ARUN PRASAD Vs. CHAIRMAN SELECTION COMMITTEE FOR ADMISSION TO MEDICAL COLLEGES	April 4, 1986
ARUN SHRIPADRAO KULKARNI Vs. TANAJI HARIBA SHELAR	May 28, 1986
ASHOK KUMAR K Vs. COMMISSIONER OF INCOME TAX	July 30, 1986
ASHOKA BASKAR CHITTAR Vs. SHIMOGA HOUSING CO OPERATIVE SOCIETY	March 7, 1986
ASKAR MIRZA Vs. COMMISSIONER OF WEALTH TAX	February 7, 1986
ASSISTANT COMMISSIONER BELGAUM Vs. CHANDASAHAB MOHADDINSAB MUJAWAR	April 18, 1986
ASSISTANT REGIONAL TRANSPORT OFFICER Vs. NAGARAJ	February 13, 1986
ASSOCIATED MECHANICAL INDUSTRIES Vs. COMMISSIONER OF COMMERCIAL TAXES BANGALORE	January 9, 1986
ASSTT R T OFFICER Vs. P NAGARAJ	February 13, 1986
B BABU AND COMPANY Vs. INCOME TAX OFFICER	January 20, 1986
B BASAVARAJU Vs. UNIVERSITY OF MYSORE	October 28, 1986
B C MANDANNA Vs. K S T A T	March 26, 1986
B H E L EMPLOYEES ASSOCIATION Vs. CHIEF LABOUR COMMISSIONER	January 24, 1986
B K MADAPPA Vs. KARNATAKA BANK LTD	December 12, 1986
B RAMA MURTHY Vs. SELECTION COMMITTEE	June 9, 1986
B S JAGANNATHA SHETTY Vs. MUTHU HENGSU	September 5, 1986
B S JAYACHANDRA Vs. INCOME TAX OFFICER	March 24, 1986
B S KAMATH AND CO Vs. UNION OF INDIA	March 12, 1986
B S M GANGANNA Vs. STATE OF KARNATAKA	September 2, 1986
B S MOHIYUDDIN Vs. STATE OF KARNATAKA	July 1, 1986
B T SHANKER HEGDE Vs. INCOME TAX OFFICER	February 5, 1986
B VARADHA RAO Vs. COMMISSIONER FOR TRANSPORT	May 26, 1986
B VARADHA RAO Vs. STATE OF KARNATAKA	May 26, 1986
B.S.M. Ganganna Vs. State of Karnataka and others	September 2, 1986
BABAJAN H Vs. DY CONSERVATOR OF FORESTS BHADRAVATHI	August 11, 1986
BALAJI VEGETABLE PRODUCTS P LTD Vs. UNION OF INDIA	April 24, 1986
Balaji Vegetable Products P. Ltd. Vs. Union of India and others	April 24, 1986
BANDAPPA Vs. STATE OF KARNATAKA	March 27, 1986
BANGALORE TIMBER INDUSTRIES Vs. MADRAS SAPPER EX SERVICEMENS REHABILITATION ASSOCIATION	August 8, 1986
BANK OF INDIA Vs. C R RAMALINGA GUPTA	July 21, 1986
BASAVANT DUNDAPPA Vs. SHIDALINGAPPA SIDARADDI	March 4, 1986
BASAVANTAPPA Vs. GANGADHAR NARAYAN DHARWADKAR	March 26, 1986
BASAVARAJ NAGAPPA MAILWAR Vs. COMMON CADRE AUTHORITY	January 28, 1986
BASAWANT DHARMAPPA KUDACHI Vs. DEVENDRA KALLAPPA PUJARI	July 15, 1986
BASTI VENKATESH SHANTHAPPA SHANBOGUE Vs. NARASIMHA KAMATH	October 16, 1986
BASVANTHAPPA BASAPPA HIRARADDI Vs. REGISTRAR OF CO OPERATIVE SOCIEITIES	February 18, 1986
BENGAL ELECTRIC LAMPS WORKS LTD Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE	January 3, 1986
BETTAMMA Vs. NARAYANAMURTHY	April 4, 1986
BHADRA REDDY Vs. SHANTHAMMA	November 25, 1986
BHADREGOWDA Vs. STATE OF KARNATAKA	May 26, 1986
BHARATH ELECTRONICS LTD Vs. K KASI	January 17, 1986
BHARATH GOLD MINES LTD Vs. REGIONAL LABOUR COMMISSIONER	July 4, 1986
Bharath Gold Mines Ltd. Vs. Reg. Labour Commissioner (Central) and Two Ors.	July 4, 1986
BHAWARLAL Vs. MAHMAD HUSSAIN SAB	October 14, 1986
BICHAMMA Vs. NAGREDDY	August 29, 1986
BINNY LTD Vs. H K MADIAH	February 27, 1986
C VASUDEVACHAR Vs. CORPORATION OF THE CITY OF BANGALORE	January 27, 1986
CASHEW CORPORATION OF INDIA LTD Vs. STATE OF KARNATAKA	March 3, 1986
CHAIRMAN K E B Vs. GADAG MINING CO	January 10, 1986
CHAITANYA PULVARISING INDUSTRY Vs. KARNATAKA STATE POLLUTION CONTROL BOARD	August 11, 1986
CHAMUNDI HOTELS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	August 27, 1986
CHANDRAKANTH NARAYAN NAYAK Vs. DEPUTY COMMISSIONER FOR TRANSPORT BELGAUM	January 17, 1986
CHANDRASEKHARAPPA Vs. STATE OF KARNATAKA	September 11, 1986
CHANNABASAPPA Vs. NANJUNDAPPA	September 1, 1986
CHANNARAJAMANNI Vs. UNION OF INDIA	February 13, 1986
CHELUVARAJ Vs. STATE OF KARNATAKA	September 11, 1986
CHIEF SECRETARY Vs. SHERIFF	February 19, 1986
CHIEF SECRETARY Vs. CHARLES PEREA	July 3, 1986
CHIGATERI BROTHERS Vs. KARNATAKA INDUSTRIAL CO OP BANK LTD	May 28, 1986
CHIKKABASAVAIAH Vs. STATE OF KARNATAKA	October 4, 1986
CHIKKALINGAIAH Vs. ANNAIAH	October 21, 1986
CHIKKANNA R Vs. STATE OF KARNATAKA	June 17, 1986
CHIKKEERAIAH Vs. H M BASAPPA	October 1, 1986
COLLECTOR OF CENTRAL EXCISE Vs. Y MOIDEEN KUNHI AND CO	January 24, 1986
COMMISSIONER CORPORATION OF THE CITY OF BANGALORE Vs. ADDL CITY CIVIL JUDGE BANGALORE	July 24, 1986
COMMISSIONER FOR EXCISE Vs. J L MORISON	June 3, 1986
COMMISSIONER OF INCOME TAX Vs. SUBRAMANYA BHAT J R	June 9, 1986
COMMISSIONER OF INCOME TAX Vs. KIRANA TRADERS	June 16, 1986
COMMISSIONER OF INCOME TAX Vs. H V MIRCHANDANI	June 16, 1986
COMMISSIONER OF INCOME TAX Vs. SATISH PAI	June 23, 1986
COMMISSIONER OF INCOME TAX Vs. KOTHARI AND CO	June 11, 1986
COMMISSIONER OF INCOME TAX Vs. INDIRAMMA A	June 11, 1986
COMMISSIONER OF INCOME TAX Vs. HUNSUR PLYWOOD WORKS PRIVATE LIMITED	June 12, 1986
COMMISSIONER OF INCOME TAX Vs. L N HORKERI	July 10, 1986
COMMISSIONER OF INCOME TAX Vs. SRIMAL RIKABCHAND AND CO	July 14, 1986
COMMISSIONER OF INCOME TAX Vs. CAP STEEL LIMITED	July 15, 1986
COMMISSIONER OF INCOME TAX Vs. D C DAVIS MRS	April 16, 1986
COMMISSIONER OF INCOME TAX Vs. MAGANNATHI AMBA DEVI	April 8, 1986
COMMISSIONER OF INCOME TAX Vs. PRAKASH BEEDIES PRIVATE LIMITED	March 31, 1986
COMMISSIONER OF INCOME TAX Vs. RAJENDRAPPA B S	April 1, 1986
COMMISSIONER OF INCOME TAX Vs. M PARTHASARATHY	January 22, 1986
COMMISSIONER OF INCOME TAX Vs. SYNDICATE BANK	January 7, 1986
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN MACHINE TOOLS LIMITED NO 1	January 7, 1986
COMMISSIONER OF INCOME TAX Vs. MOTOR INDUSTRIES COMPANY LIMITED	February 12, 1986
COMMISSIONER OF INCOME TAX Vs. KARNATAKA STATE INDUSTRIAL AND INVESTMENT DEVPMT CORPN	February 6, 1986
COMMISSIONER OF INCOME TAX Vs. NAIDUS BAR AND RESTAURANT	July 23, 1986
COMMISSIONER OF INCOME TAX Vs. VENUGOPAL K L	July 30, 1986
COMMISSIONER OF INCOME TAX Vs. VALLIAPPA TEXTILES LIMITED	August 8, 1986
COMMISSIONER OF INCOME TAX Vs. MYSORE MINERALS LIMITED	August 6, 1986
COMMISSIONER OF INCOME TAX Vs. KALAPPA	September 11, 1986
COMMISSIONER OF INCOME-TAX Vs. K L VENUGOPAL	July 30, 1986
COMMISSIONER OF INCOME-TAX Vs. VARDHINI AND CO	January 29, 1986
COMMISSIONER OF INCOME-TAX Vs. CANARA BANK	July 2, 1986
COMMISSIONER OF INCOME-TAX Vs. A INDIRAMMA	June 11, 1986
D KUMARA SIDDANNA Vs. FIRST INCOME TAX OFFICER	June 6, 1986
D R PUTTANNA SONS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	July 1, 1986
D SANGAPPA Vs. STATE OF KARNATAKA	August 6, 1986
D. Kumara Siddanna Vs. First Income Tax Officer and another	June 6, 1986
DASTAGIR HUSSAIN NADAF Vs. MAHARASHTRA APEX CORPORATION LTD	September 25, 1986
DAVANGERE COTTON MILLS LTD Vs. UNION OF INDIA UOI	March 3, 1986
DEENA Vs. STATE OF KARNATAKA	September 29, 1986
DEEPAK Vs. KARNATAKA UNIVERSITY	April 7, 1986
DHALUMAL LAKHIMAL RAMCHANDANI Vs. VIMAL SHIVARUDRA WAJANTRI	March 4, 1986
DHALUMAL LAKHIMAL RAMCHANDANI Vs. VIMAL SHIVARUDRA WAJANTRT	February 2, 1986
DILIP KUMAR PEPPERMINTS Vs. STATE OF KARNATAKA	June 13, 1986
DIVISIONAL FOREST OFFICER Vs. KALLUR RANGAPPA	February 27, 1986
E KRISHNA Vs. BANGALORE DEVELOPMENT AUTHORITY	December 12, 1986
ESCORTS LTD Vs. REGIONAL DIRECTOR ESIC	August 28, 1986
FCI LOADING AND UNLOADING WORKERS Vs. FOOD CORPORATION OF INDIA	April 25, 1986
FERNADIS Vs. HOUSE RENT CONTROLLER	August 11, 1986
FERNANDIS Vs. HOUSE RENT CONTROLLER	September 11, 1986
FERRO CONCRETE COMPANY OF INDIA STEELS LIMITED Vs. STATE OF KARNATAKA	April 9, 1986
FOOD CORPORATION OF INDIA LOADING AND UNLOADING WORKERS UNION Vs. FOOD CORPORATION OF INDIA	April 25, 1986
FRANCIS M V Vs. V LINGAMMA	October 21, 1986
G KALE GOWDA Vs. STATE OF KARNATAKA	March 31, 1986
G PICHAIMANI Vs. STATE OF KARNATAKA	July 25, 1986
G V HANAMSHET Vs. DADA CHINTAMANI PATRAVALI	September 22, 1986
G V MUNIVENKATASHAMY Vs. STATE OF KARNATAKA	January 6, 1986
GAJANANA MOTOR TRANSPORT CO LTD Vs. K S T A T	May 26, 1986
GALAPPA Vs. BELLARY CITY MUNICIPALITY	February 10, 1986
GANAPATHI KINI Vs. UDUPI TALUKA AGRICULTURAL PRODUCE CO OP MARKETING SOC LTD	June 11, 1986
GANESH Vs. K S T A T	September 9, 1986
GANGAPPA M P Vs. SECRETARY K S T A	July 21, 1986
GOVINDAMMA Vs. SECY MUNICIPAL FIRST GRADE COLLEGE CHINTAMANI	February 7, 1986
GOVINDAREDDY Vs. NARASIMHA REDDY	October 29, 1986
GOVINDJI PUNSHI Vs. TAHSILDAR SAVANUR SAVANUR DISTRICT DHARWAR	February 19, 1986
GOWRAMMA Vs. TALUK MAGISTRATE and TAHSILDAR	January 29, 1986
GURUKRUPA SERVICE STATION Vs. INCOME TAX OFFICER FIFTH	March 27, 1986
GURUSANGAPPA Vs. SANGAMESWAR PRIMARY TEACHERS CO OPERATIVE SOCIETY LTD	January 24, 1986
H ANNADANAPPA Vs. STATE OF KARNATAKA	January 8, 1986
H K CHINDAIAH Vs. M K GOPALA IYENGAR	February 14, 1986
H S JAYANNA Vs. STATE OF KARNATAKA	July 3, 1986
H V MUKUNDA Vs. MANAGING DIRECTOR K S R T C	January 6, 1986
H. PADMANABHA RAO Vs. STATE OF KARNATAKA	July 1, 1986
HABEEB KHANDASARI INDUSTRIES Vs. KARNATAKA APPELLATE TRIBUNAL	October 27, 1986
HAJI ABDUL GHANISAHEB Vs. RAJAN SHARMA	March 7, 1986
HANUMANTHA NEELAKANTA PATIL Vs. DIRECTOR OF PUBLIC INSTRUCTIONS	March 27, 1986
HANUMANTHA NEELAKANTA PATIL Vs. DIRECTOR OF PUBLIC INSTRUCTIONS, BANGALORE	October 24, 1986
HARINARAYAN ABHAYANKAR Vs. STATE OF KARNATAKA	April 4, 1986
HEGDE AND GOLAY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS	January 2, 1986
HEMAVATHI Vs. VASUDEVA BHAT	April 8, 1986
HIMALAYA DRUG CO MAKALI Vs. II ADDITIONAL LABOUR COURT BANGALORE	January 3, 1986
HINDUSTAN AERONAUTICS LIMITED Vs. GULAB SINGH	January 17, 1986
HIRALAL NEMCHAND SHAH Vs. UNION OF INDIA	March 12, 1986
HORACE WILLIAM DAVIS Vs. INTERNATIONAL INVESTMENTS and FINANCE CORPN	March 31, 1986
IBRAHIMSAB Vs. FARIDABI	April 17, 1986
IDDINABBA Vs. STATE OF KARNATAKA	February 12, 1986
IDEAL JAWA INDIA PVT LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE I D O MYSORE	January 20, 1986
INCOME TAX OFFICER Vs. K V ABDULLA	June 6, 1986
INDIAN BANK Vs. BLAZE AND CENTRAL P LTD	January 30, 1986
INSPECTOR OF CENTRAL EXCISE Vs. S T VENKATARAMANAPPA	February 6, 1986
ISWARAPPA MAGUNDAPPA Vs. STATE OF KARNATAKA	December 4, 1986
J ASHOK Vs. STATE OF KARNATAKA	January 31, 1986
JAGALUR NAYAKARA SANGHA Vs. GOVERNMENT OF KARNATAKA	November 11, 1986
JAINUDDIN NIZAMUDDIN MUNSHI Vs. LAND TRIBUNAL	June 23, 1986
JANAKI KHANDASARI SUGAR MILLS Vs. GOVERNMENT OF INDIA	July 18, 1986
JASWANT KAUR Vs. HOUSE RENT and ACCOMMODATION CONTROLLER	June 4, 1986
JATTAYYA RAMA NAIK Vs. GLAIN	June 9, 1986
JAYAKUMARI AND DILHARKUMARI Vs. COMMISSIONER OF INCOME TAX NO 2	July 3, 1986
Jayakumari and Dilharkumari (Executrixes and Trustees of Late H.H. Rajkuverba) Vs. Commissioner of Income Tax (No. 2)	March 3, 1986
Jayakumari and Dilharkumari (Executrixes and Trustees of Late H.H. Rajkuverba) Vs. Commissioner of Income Tax (No. 2)	July 3, 1986
JAYARAMA Vs. J AJJANNA	September 26, 1986
JESARAJ GHASIMAL BETAL Vs. AHAMMAD HUSSEIN	July 17, 1986
JINDAL ALUMINIUM LTD Vs. STATE OF KARNATAKASECRETARY INDUSTRIES AND COMMERCE DEPARTMENT	April 15, 1986
JOSEPH Vs. REGISTRAR MANGALORE UNIVERSITY	March 24, 1986
JOSEPH Vs. REGISTRAR, MANGALORE UNIVERSITY	April 4, 1986
Joseph Vs. Registrar, Mangalore University	April 18, 1986
JYOTHI HOME INDUSTRIES Vs. STATE OF KARNATAKA	February 21, 1986
JYOTHI PAL Vs. P N PRATAP KUMAR PAL	March 26, 1986
K ANANTHARAJU Vs. SECRETARY KARNATAKA STATE TRANSPORT AUTHORITY	July 28, 1986
K B FOAMS P LTD Vs. DY COMMISSIONER OF COMMERCIAL TAXES	March 25, 1986
K B RAMA RAO Vs. CHIEF CONSERVATOR OF FORESTS IN KARNATAKA	January 22, 1986
K E GOVERDHAN Vs. N KRISHNARAO	January 30, 1986
K KRISHNAPPA Vs. REGISTERING AUTHORITY AND R T O	June 4, 1986
K KUNHAMBU Vs. SYNDICATE BANK MANIPAL	March 7, 1986
K M ABBAIAH REDDY Vs. STATE OF KARNATAKA	June 24, 1986
K M JOSE Vs. ANANTHA BHAT	October 24, 1986
K M PUTTASWAMY DECD Vs. COMMERCIAL TAX OFFICER INTELLIGENCE MYSORE CIRCLE MYSORE	June 17, 1986
K M RAMDAS PRABHU Vs. FIRST WEALTH TAX OFFICER	August 28, 1986
K MOHAMMED HASHIM Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL	January 24, 1986
K NAGAPPA Vs. STATE OF KARNATAKA	August 1, 1986
K R GOVIND Vs. STATE OF KARNATAKA	December 12, 1986
K R RAGHUVEER Vs. GENERAL MANAGER VIJAYA BANK	July 17, 1986
K RUDRAIAH RAJU Vs. STATE OF KARNATAKA	January 31, 1986
K S R T C Vs. RAJEEV ALWA	July 31, 1986
K SUNDARSHETTY Vs. MARY VICTORIA PINTO	April 4, 1986
K V ABDULLA Vs. INCOME TAX OFFICER	June 6, 1986
K. Vs. ABDULLA v. INCOME TAX OFFICER and another	June 6, 1986
K. Ashok Kumar and others Vs. Commissioner of Income-tax	July 30, 1986
K.V. Abdulla Vs. Income Tax Officer and another	June 6, 1986
KADUVEERA MADA THAMMADI Vs. G P MADATHIMMADI	January 17, 1986
KALAPPA Vs. STATE OF KARNATAKA	February 20, 1986
KALLAPPA SANGAPPA SALAGATTI Vs. DEPUTY COMMISSIONER	September 1, 1986
KARIM KHAN Vs. ASSISTANT COMMISSIONER	January 13, 1986
KARNATAKA BANK LTD Vs. NARAYANA BHATTA	April 1, 1986
KARNATAKA BANK LTD Vs. S NARAYANA BHATTA	April 4, 1986
Karnataka Bank Ltd. Vs. Narayana Bhatta	April 4, 1986
KARNATAKA CENTRAL COOPERATIVE BANK LTD Vs. KARPI	October 13, 1986
KARNATAKA ELECTRICITY BOARD Vs. HALAPPA	December 1, 1986
KARNATAKA ELECTRICITY BOARD Vs. Y V VENKATAKRISHNA	January 16, 1986
KARNATAKA FILM CHAMBER OF COMMERCE Vs. STATE OF KARNATAKA	April 17, 1986
KARNATAKA SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	April 7, 1986
KARNATAKA URBAN HOUSING CO-OPERATIVE SOCIETY LTD Vs. KARNATAKA URBAN HOUSING CO OPERATIVE SOCIETY LTD	January 1, 1986
KASHIBAI Vs. PUTALABAI	December 10, 1986
KHAJAMIYA MIRANSAHEB MUJAHID Vs. PEERAPASHA MIRANSAHEB MUJAHID	March 25, 1986
KHODAY INDUSTRIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	January 6, 1986
KRISHNA BEERANNA GAONKAR Vs. HONNAMMA	February 20, 1986
KRISHNAMURTHY Vs. HEMANNA	November 21, 1986
KRISHNAPPA Vs. STATE OF KARNATAKA	February 13, 1986
KSHAMA KAPUR Vs. UNION OF INDIA	November 18, 1986
KUDREMUKH IRON ORE CO LTD Vs. KORULA RUBBER CO PVT LTD	July 11, 1986
KULUSUMBI Vs. AZEEZA BEGUM	August 22, 1986
L I C Vs. VASAPPA	November 19, 1986
L MURTHY Vs. COMMISSIONER FOR TRANSPORT	April 11, 1986
LADDER SIDDABASAPPA Vs. STATE OF KARNATAKA	February 6, 1986
LALY Vs. BANGALORE UNIVERSITY	March 26, 1986
LAND ACQUISITION OFFICER Vs. CHANDRASEKHAR REDDY	June 30, 1986
LAXMINARAYANA VENKATARAMAN HEGDE Vs. STATE OF KARNATAKA	July 18, 1986
LEELAVATHI ALIAS RAJAN BAI Vs. SHARADA	December 5, 1986
LEELAVATHI G NAIK Vs. ASST SUPERINTENDENT OF POLICE	August 19, 1986
LIFE INSURANCE CORPORATION OF INDIA Vs. U K VASAPPA	November 19, 1986
Life Insurance Corporation of India Vs. Devendrappa Bujjappa Kadabi and others	October 17, 1986
Life Insurance Corporation of India and another Vs. U.K. Vasappa	November 19, 1986
LIFE INSURANCE CORPORATION OF INDIA MADRAS Vs. DEVENDRAPPA BUJJAPPA KADABI	October 17, 1986
M BASAVARAJU Vs. ASST COMMISSIONER OF SALES TAX AND	December 13, 1986
M G KRISHNIAH Vs. STATE OF KARNATAKA	January 24, 1986
M L G ENTERPRISES Vs. COMMISSIONER OF INCOME TAX	September 11, 1986
M N R MALLYA and CO Vs. SYNDICATE BANK	March 10, 1986
M P ABDUL KHANDER Vs. VIJAYA BANK	November 25, 1986
M R DINAPRABHA Vs. OFFICER IN CHARGE RECORDS MEG	June 11, 1986
M S HEMASHANKAR Vs. R T O CENTRAL BANGALORE	January 22, 1986
M S SURESH Vs. K V SUDHAKAR	December 10, 1986
M SAVITHRI V RAO Vs. COMMISSIONER OF THE CORPORATION OF CITY OF MANGALORE	June 9, 1986
MACHADO H L Vs. GOVERNMENT OF KARNATAKA	February 5, 1986
MADAPPA Vs. LINGAPPA	March 19, 1986
MADE GOWDA K Vs. SECRETARY R T A MYSORE	September 9, 1986
MAHADEV Vs. STATE OF KARNATAKA	November 4, 1986
MAHADEVA BHAT MEHANDALE Vs. VARADA BAI MARATE	January 22, 1986
MAHANTASWAMY Vs. STATE OF KARNATAKA	August 1, 1986
MAHAVEER DRUG HOUSE Vs. STATE OF KARNATAKA	April 1, 1986
MAHENDRA LABS PVT LTD Vs. STATE	August 7, 1986
MALLESWARAM CO-OPERATIVE SOCIETY Vs. KARNATAKA APPELLATE TRIBUNAL	March 7, 1986
MANAGEMENT OF SRI SIDDAGANGA TRAINING COLLEGE Vs. SHIVANNA	September 3, 1986
MANAGER RESERVE BANK OF INDIA Vs. GURURAJA RAO	February 7, 1986
MANAGING DIRECTOR KARNATAKA POWER CORPN LTD Vs. GEETHA	November 5, 1986
MANCHEGOWDA Vs. M MADAIAH	December 1, 1986
MANGALORE METAL HOUSE Vs. STATE OF KARNATAKA	July 25, 1986
MARUTHI ENTERPRISES Vs. MUNIYANJAMMA	January 13, 1986
MAYOR CORPORATION OF THE CITY OF BANGALORE Vs. K NARAYANASWAMY	April 3, 1986
MD KHALILUR RAHMAN Vs. MD FAZLUR RAHMAN	April 18, 1986
MERRY MUTTU Vs. TAHSILDAR HUNSUR	January 16, 1986
MICO EMPLOYEES ASSOCIATION Vs. STATE OF KARNATAKA	August 17, 1986
MOHAMAD SAMIULLA Vs. TOWN MUNICIPAL COUNCIL RAMANAGARAM	July 17, 1986
MOHAMED HANIF ABDUL KARIMSAB LOHAR Vs. STATE OF KARNATAKA	February 13, 1986
MOHAMED SAFIULLA Vs. STATE OF KARNATAKA	March 21, 1986
MOHAMMAD BASHEERULIA KHAN Vs. R T A TUMKUR	February 28, 1986
MOHAMMAD VAZEER AHMED Vs. STATE OF KARNATAKA	January 30, 1986
MOHAMMED ILYAS Vs. REGIONAL TRANSPORT OFFICER	September 30, 1986
MOHAMMED SADIQ Vs. MAHBOOB SAB	November 12, 1986
MOHAMOOD KHAN Vs. KARNATAKA PUBLIC SERVICE COMMISSION	April 17, 1986
MOHAN Vs. STATE OF KARNATAKA	March 7, 1986
MORZARIA PRODUCTS PVT LTD Vs. BANGALORE TELEPHONES	January 16, 1986
MOTOR INDUSTRIES CO LTD Vs. MONOPOLIES AND RESTRICTIVE TRADE PRACTICES COMMISSION	January 20, 1986
MOTOR INDUSTRIES COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	February 3, 1986
MUKESH TEXTILE MILLS P LTD Vs. H R SUBRAMANYA SASTRY	July 15, 1986
MUNIPPA K Vs. TAHSILDAR AND RETURNING OFFICER	June 25, 1986
MUNIRATHNAM MUDALIAR A M Vs. R T O	January 24, 1986
MUNISWAMY Vs. SUPERINTENDENT OF POLICE	July 18, 1986
MUTHAPPA Vs. MALLESWARAM CO OPERATIVE SOCIETY	July 14, 1986
MYSODET PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	January 29, 1986
MYSORE CEMENTS LTD Vs. KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD	February 5, 1986
MYSORE KIRLOSKAR LIMITED Vs. UNION OF INDIA	March 5, 1986
MYSORE KIRLOSKAR LIMITED Vs. COMMISSIONER OF INCOME TAX	September 8, 1986
N G E F Vs. POONACHA	April 8, 1986
N G PURUSHOTHAMA Vs. STATE OF KARNATAKA	April 17, 1986
N N NIVANI Vs. STATE OF KARNATAKA	July 28, 1986
N RAVISHANKAR Vs. STATE OF KARNATAKA	August 20, 1986
N.S. MAHADEVAIAH & OTHERS Vs. SH. JAGADGUVU GANGADHARA & OTHERS.	October 14, 1986
NAGELLA VENKATARAMANA REDDY Vs. SPECIAL DEPUTY COMMISSIONER REVENUE	August 29, 1986
NANJANNA Vs. STATE OF KARNATAKA	September 30, 1986
NARASIMHAIAH Vs. STATE OF KARNATAKA	June 25, 1986
NARAYAN HANAMANTH MURALI Vs. LAND TRIBUNAL BASAVAN BAGEWADI	July 27, 1986
NARAYANAPPA Vs. TAHSILDAR AND RETURNING OFFICER	February 12, 1986
NARAYANASWAMY K Vs. STATE OF KARNATAKA	January 7, 1986
NARESH CHAND VERMA Vs. UNION OF INDIA	August 5, 1986
NARUNNISA Vs. SHEIK ABDUL HAMID	November 7, 1986
NEELASEKHARA RAJU Vs. RETURNING OFFICER	August 29, 1986
NEW GOVERNMENT ELECTRIC FACTORY LTD Vs. C K POONACHA	April 8, 1986
NOOR JAHAN BEGUM Vs. REGIONAL TRANSPORT OFFICER MYSORE	August 29, 1986
NOORULLAH K M Vs. MANGALORE CITY CORPORATION	January 29, 1986
ORIENTAL INSURANCE CO LTD Vs. ANANTHARAM RAMACHANDRA KALLURAY	February 14, 1986
P B BADIGER Vs. UNIVERSITY OF MYSORE	March 27, 1986
P B GAJENDRAGAD Vs. STATE OF KARNATAKA	March 20, 1986
P TEJ RAJ SHARMA Vs. UNION OF INDIA	March 10, 1986
P VAGESH Vs. R T O and TAXATION AUTHORITY CHITRADURGA	June 6, 1986
PANCHAKSHARI Vs. CHAIRMAN L T BELUR	August 25, 1986
PARASHURAM BHARMANNA CHOUGALE Vs. STATE OF KARNATAKA	July 22, 1986
PARSHWANATHA STORES Vs. COMMISSIONER OF COMMERCIAL TAXES KARNATAKA	May 26, 1986
PARVATHI BAI Vs. STATE OF KARNATAKA	February 13, 1986
PATEL DODDAKEMPEGOWDA Vs. CHIKKEEREGOWDA	February 19, 1986
PIERCE LESLIE INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	July 17, 1986
PINJARU SHAHABUDDIN SAHEB Vs. SONI HIRALAL	November 11, 1986
POONACHA Vs. NEW GOVERNMENT ELECTRIC FACTORY	February 10, 1986
PRAKASH T Vs. STATE OF KARNATAKA	August 1, 1986
PRALHAD VENKANNA MUNDARGI Vs. GADAG BETAGERI CITY MUNICIPAL COUNCIL	March 18, 1986
PRECISION TELECON PRODUCTS Vs. SUPERINTENDENT OF CENTRAL EXCISE	February 12, 1986
PREMIER IRRIGATION EQUIPMENT LTD Vs. STATE OF KARNATAKA	February 13, 1986
PRESIDENT ROSHAN MOSQUE and DURGAHA Vs. SHARFUNNISSA	August 28, 1986
PRIMARY CO OP LAND DEVELOPMENT BANK LTD Vs. STATE OF KARNATAKA	January 20, 1986
PUNNASWAMY C GOUDAR Vs. BELGAUM CITY MUNICIPAL CORPORATION	January 1, 1986
PUSHPAMMAL Vs. GANAPATHRAJ KISHANCHAND JAIN	November 20, 1986
PUTTAVVA KOM MALLAPPA KURUBAR Vs. STATE OF KARNATAKA	August 28, 1986
R G DEVADHAR Vs. STATE OF KARNATAKA	January 9, 1986
R GOPAL Vs. BANGALORE CITY CORPORATION	August 27, 1986
R LAKSHMIKANTAN Vs. COMMISSIONER FOR PUBLIC INSTRUCTION	October 22, 1986
R LILAVATI Vs. BANK OF BARODA	June 4, 1986
R RAJASHEKAR Vs. S NARAYAN	October 23, 1986
R S SANNAKKI Vs. MAHESHWADGI GRAMA SEWA SAHAKARI	August 2, 1986
RAHIMULLA AJIMULLA BUDDU Vs. VISHNU VAMAN KAMATH	October 31, 1986
RAIBAG TALUK CO OPERATIVE PRIMARY LAND DEV BANK LTD Vs. J G SURYAVANSHI	April 8, 1986
RAJAJAI SINGH Vs. RANGANATHAPPA	March 4, 1986
RAJASEKHAR Vs. GULBARGA UNIVERSITY	September 30, 1986
RAJASEKHAR Vs. SIDDALINGAPPA	July 29, 1986
RAJASHEKAR Vs. B SIDDALINGAPPA	July 29, 1986
RAJEEVA ALWA Vs. SHANKARANARAYANA	July 31, 1986
RAJENDRA PRASAD MATHUR Vs. KARNATAKA UNIVERSITY	May 1, 1986
RAMA MURTHY Vs. STATE OF KARNATAKA	July 17, 1986
RAMACHANDRA BASAPPA PATTAR Vs. CHANNABASAPPA BASAWANTAPPA SUTAGATTI	November 28, 1986
RAMACHANDRA DATTATREYA DESAI Vs. LAND TRIBUNAL JAMKHANDI	July 21, 1986
RAMAKRISHNAPPA Vs. PRESIDING OFFICER	August 28, 1986
RAMALINGAPPA GURULINGAPPA MADARKHANDI Vs. DEPUTY COMMISSIONER	September 8, 1986
RAMAPPA Vs. STATE OF KARNATAKA	April 15, 1986
RAMEGOWDA Vs. STATE OF KARNATAKA	September 17, 1986
RANJIT SINGH KARAMSING PUNJABI Vs. PRABHAKAR RAJARAM KHAROTE	January 1, 1986
RAVI Vs. STATE OF KARNATAKA	September 12, 1986
RAVINDRANATH Vs. RUKMINIAMMAL	April 4, 1986
RAYAPPA SATHYAPPA SANNAKKI Vs. MAHESHWADGI GRAMA SEVA SAHAKARI	August 22, 1986
RAYTA M S Vs. GOWRAWWA CHANNABASAPPA	July 25, 1986
REGIONAL PROVIDENT FUND COMMISSIONER Vs. RATNA ENTERPRISES	February 14, 1986
ROBERT D SILVA Vs. ROSHINI ENTERPRISES	January 1, 1986
RUDRAMMA Vs. H R PUTTAVEERABHADRAPPA	February 28, 1986
RUDRAMMA Vs. STATE OF KARNATAKA	September 23, 1986
S A CHINIWAR Vs. D I G OF POLICE	August 25, 1986
S ABDUL RASHEED Vs. TOWN MUNICIPAL COUNCIL DODDABALLAPUR	June 4, 1986
S GOVINDARAJU Vs. K S R T C	April 15, 1986
S K SHARMA Vs. CORPORAION OF THE CITY OF BANGALORE	July 18, 1986
S M PATTANAIK Vs. SECRETARY TO GOVERNMENT OF INDIA	November 5, 1986
S NARAYANA Vs. STATE OF KARNATAKA	January 28, 1986
S SUKUMAR Vs. COMMISSIONER FOR TRANSPORTS	July 3, 1986
S SUNDARAM Vs. INCOME TAX OFFICER	March 4, 1986
S THYAGARAJAN Vs. UNIT TRUST OF INDIA	February 5, 1986
SAHADEV BHAIRU KHANNUKAR Vs. SPECIAL DEPUTY COMMISSIONER BELGAUM	September 13, 1986
SAJJAN RAJ Vs. HOUSE RENT AND ACCOMMODATION CONTROLLER	July 2, 1986
SANGHAMESHWAR COFFEE ESTATES LIMITED Vs. STATE OF KARNATAKA	March 24, 1986
SANNA HUTCHAMMA Vs. STATE OF KARNATAKA	June 6, 1986
SARDANAND I KARINDI Vs. DEPUTY CONSERVATOR OF FORESTS	December 16, 1986
SAROJAMMA Vs. ILIYAS AHMED	February 4, 1986
SATYANARAYANASWAMI EDUCATION SOCIETY Vs. STATE OF KARNATAKA	May 28, 1986
SEETHARAM BHATT P Vs. DY COMMISSIONER	October 24, 1986
SEETHARAMA RAO Vs. KARNATAKA APPELLATE TRIBUNAL	September 8, 1986
SELSON Vs. BOARD OF EXAMINING AUTHORITY	August 21, 1986
SHAFEEQUE AHMED Vs. STATE	January 1, 1986
SHAIK ISMAIL SHAIK MOIDIN Vs. RAMACHANDRA MAHABALESHWAR RAIKAR AND OTHERS	September 29, 1986
SHAMAIAH GOWDA Vs. COMMISSIONER CITY MUNICIPAL COUNCIL	August 21, 1986
SHAMANNA Vs. STATE OF KARNATAKA	August 4, 1986
SHANKAR RAO Vs. LAND ACQUISITION OFFICER BIDAR	February 5, 1986
SHANKAR RAO Vs. CHANCELLOR KARNATAKA UNIVERSITY	March 12, 1986
SHANTA Vs. COMMISSIONER CORPORATION OF CITY OF BANGALORE	March 6, 1986
SHANTHAMALLAPPA Vs. MADAVAN	January 16, 1986
SHIDLINGAPPA BASAWANTAPPA SHIPARI AND NEELAPPA BASAWANTAPPA HADAPAD Vs. PADMABAI	December 8, 1986
SHIVABASAYYA SHIVALINGAYYA NAVALGI Vs. SRI TAMMANAGOUDA CHANNAPPAGOUDA PATIL AND OTHERS	January 20, 1986
SHIVALINGAIAH M Vs. STATE OF KARNATAKA	March 12, 1986
SHIVALLNGAPPA PARAPPA SHIVALLI Vs. K V JOSHI	October 29, 1986
SHIVAMURTHY MAHALINGAPPA KUCHANAUR Vs. DANNAMMADEVI CYCLE MART RABAKAVI	March 5, 1986
SHIVAPPA M N Vs. STATE OF KARNATAKA	May 29, 1986
SHIVARAM Vs. KASHIRAYA DEVANAGOUDA PATIL	October 14, 1986
SHIVARAM P Vs. SECRETARY K S T A T	July 21, 1986
SHRENIKRAJ Vs. LABOUR OFFICER RAICHUR	June 26, 1986
SHUBHAKAR BALLAL Vs. STATE OF KARNATAKA	January 7, 1986
SIDDAGANGAIAH G S Vs. KARNATAKA APPELLATE TRIBUNAL	June 3, 1986
SIDDALINGAPPA Vs. BANGALORE DEVELOPMENT AUTHORITY	March 13, 1986
SIDDALINGESHWARA ADIKE STORES Vs. STATE OF KARNATAKA	August 4, 1986
SIDDAPPA ALIAS SIDDANNA Vs. EXECUTIVE ENGINEER	September 11, 1986
SIDDEGOWDA Vs. SIDDEGOWDA	October 27, 1986
SIR M VISWESWARAYA EDUCATION TRUST Vs. STATE OF KARNATAKA	April 30, 1986
Somappa Hanamantappa Vs. State of Karnataka	March 12, 1986
SOMAPPA HANAMANTHAPPA CHOURADDI Vs. STATE OF KARNATAKA	March 12, 1986
SOMASEKHAR Vs. STATE OF KARNATAKA	February 18, 1986
SPECIAL LAND ACQUISITION OFFICER Vs. SOMA GOPAL GOWDA	February 21, 1986
SPECIAL LAND ACQUISITION OFFICER Vs. BASALINGAPPA PARAPPA ANGADI	January 7, 1986
SPL L A O Vs. IRASANGAVVA	March 10, 1986
SREENIVASA K T Vs. STATE OF KARNATAKA	October 28, 1986
SRI MANOHAR ISWARAPPA CHITAGI AND ANOTHER Vs. SRI GAJANANA (WRONGLY MENTIONED AS GANESH) AND OTHERS	January 27, 1986
SRIMANMAHARAJA NIRANJANA JAGADGURU MALLIKARJUNA MURUGHARAJENDRA MAHASWARNY MATADIPATHY Vs. COMMR COORG	January 20, 1986
SRIMANTHI Vs. CHIEF OFFICER	January 3, 1986
SRINIVASAIAH Vs. STATE OF KARNATAKA	September 23, 1986
STATE BANK OF INDIA Vs. PADMAVATHAMMA	September 3, 1986
STATE OF KARNATAKA Vs. YASEEN	August 29, 1986
STATE OF KARNATAKA Vs. P M NAGESHWARA RAO	September 24, 1986
STATE OF KARNATAKA Vs. MEHABOOB	November 11, 1986
STATE OF KARNATAKA Vs. R NANDA GOPAL	December 15, 1986
STATE OF KARNATAKA Vs. N K AGRAWAL	January 24, 1986
STATE OF KARNATAKA Vs. RYOTS AGRICULTURAL PRODUCE CO OPERATIVE MARKETING SOCIETY EMPLOYEES CO OPERATIVE SOCIETY LTD	January 27, 1986
STATE OF KARNATAKA Vs. M CHANDRAPPA	February 7, 1986
STATE OF KARNATAKA Vs. VEERANNA	April 2, 1986
STATE OF KARNATAKA Vs. BYRAIAH	June 9, 1986
STATE OF KARNATAKA Vs. MANDYA DISTRICT WINE MERCHANTS ASSOCIATION	July 4, 1986
STATE OF KARNATAKAABBAS AHMED Vs. SHIVALINGAIAHSTATE OF KARNATAKA	March 12, 1986
STERLING FOODS Vs. STATE OF KARNATAKA	July 21, 1986
STUMPP AND SCHUELE GMBH Vs. COMMISSIONER OF INCOME TAX	February 20, 1986
SUBASHCHANDRA SETHIA Vs. REGISTRAR COURT OF CITY CIVIL JUDGE	September 29, 1986
SUDHAKAR Vs. COURT OF EXAMINERS IN HOMOEOPATHIC EDUCATION	September 3, 1986
SUKUMAR Vs. DEPUTY COMMISSIONER FOR TRANSPORT	July 3, 1986
SUMAN Vs. VITHAL RAMA POWAR	July 4, 1986
SUNANDAMMA Vs. COMMISSIONER OF INCOME TAX	June 6, 1986
SUNDERRAJ Vs. STATE OF KARNATAKA	February 28, 1986
SURESH K BHAT Vs. UNIVERSITY OF MANGALORE	September 24, 1986
Suresh K. Bhat Vs. University of Mangalore and another	September 24, 1986
SYED HAFEEZULLA Vs. STATE OF KARNATAKA	August 5, 1986
SYED KHALEEL AHMED Vs. S T A T BANGALORE	May 8, 1986
SYNDICATE BANK Vs. T BASAPPA	April 17, 1986
SYNDICATE BANK Vs. PUNDALIKA NAYAK	October 16, 1986
T B MODY Vs. GHANSHYAM J SANGHRAJKA	October 17, 1986
T M A PAI FOUNDATION Vs. STATE OF KARNATAKA	April 7, 1986
T M MOHAN Vs. INCOME TAX OFFICER ADDL AGRL	December 10, 1986
T R N SWAMY Vs. DIRECTOR OF MINES AND GEOLOGY	October 16, 1986
T RANGA LYENGAR Vs. H R VISHALA	November 5, 1986
T RANGANNA Vs. BHAGIRATHI BAI	January 15, 1986
T S SUBRAMANYA Vs. STATE OF KARNATAKA	June 11, 1986
T SREERAM Vs. STATE OF KARNATAKA	January 27, 1986
TAHSILDAR Vs. YELLAPPA TIPPANNA VADAWADAGI	January 15, 1986
Town Municipal Council Vs. State of Karnataka	February 11, 1986
Transport Corporation of India (P.) Limited and another Vs. Oriental Fire and General Insurance Company Limited	June 27, 1986
TRANSPORT CORPORATION OF INDIA PVT LTD Vs. ORIENTAL FIRE and GENERAL INSURANCE CO LTD	June 27, 1986
UDUPI TALUK AGRL PRODUCE CO OP MARKETING SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX	July 31, 1986
ULHAS NATURE CURE CENTRE BANGALORE Vs. STATE OF KARNATAKA	September 17, 1986
UNION OF INDIA Vs. SURESH N SHETTY	September 27, 1986
UNION OF INDIA Vs. VISVESWARAYA IRON AND STEEL LTD	August 13, 1986
UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. MACHINERY MANUFACTURERS CORPORATION LTD	February 6, 1986
United India Fire and General Insurance Co., Ltd. Vs. Machinery Manufacturers Corporation Ltd.	February 6, 1986
UNITED INDIA INSURANCE CO LTD Vs. COMMISSIONER OF COMMERCIAL TAXES	March 25, 1986
UPPARA BASAPPA Vs. SPECIAL LAND ACQUISITION OFFICER BELLARY	March 20, 1986
UTTAM VERANEKAR Vs. SHATTU LAXMAN DONKARI	January 23, 1986
V B KORI Vs. ASSISTANT PROFESSIONAL TAX OFFICER	January 10, 1986
V M GHEEVARGHESE Vs. COMMISSIONER HUBLI DHARWAD MUNICIPAL CORPORATION	August 19, 1986
V P SHOPKEEPERS ASSOCN Vs. CITY OF BANGALORE CORPN	August 19, 1986
VANIVILASA CO OPERATIVE SUGAR FACTORY LTD Vs. II ADDL LABOUR COURT	March 26, 1986
VARADA BAI Vs. MAHADEVA MAHENDALE	April 18, 1986
VEERANNA Vs. STATE OF KARNATAKA	April 2, 1986
VENKANGOUDA Vs. SIDDAPPA	December 4, 1986
VENKAPPA AND ORS. Vs. ACCOUNTANT GENERAL, KARNATAKA	July 18, 1986
VENKATACHALA SETTY Vs. STATE OF KARNATAKA	March 10, 1986
VENKATALAKSHAMMA Vs. SUB INSPECTOR OF POLICE	August 7, 1986
VENKATESHA GOWDA Vs. P L D BANK LTD	August 22, 1986
VISHWA BHARATHI HOUSE BUILDING CO OPERATIVE SOCIETY LTD Vs. BANGALORE DEVELOPMENT AUTHORITY	November 14, 1986
VISVASWARAYA EDUCATION TRUST Vs. STATE OF KARNATAKA	April 30, 1986
WORKMEN OF BINNY LTD Vs. MANAGEMENT OF BINNY LTD	January 8, 1986
YAJAMAN MOTHI AJJAPPA Vs. CHANGALAPPA	October 23, 1986
YELLAPPA Vs. YELLAVVA KOM SUBRAY GOWDA	November 21, 1986
YOHANA Vs. STATE OF KARNATAKA	August 22, 1986

Year 1986 of HIGH COURT OF KARNATAKA

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