REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A C BHANDARY Vs. V S J LOBO	July 10, 1985
A NARAYANA RAO Vs. STATE OF KARNATAKA	February 20, 1985
A P VILAS Vs. KARNATAKA PUBLIC SERVICE COMMISSION	July 5, 1985
A PREMCHAND Vs. INSPECTING ASSISTANT COMMISSIONER	February 27, 1985
A S N SWAMY Vs. STATE OF KARNATAKA	July 12, 1985
A V MUNISWAMY Vs. STATE OF KARNATAKA	February 27, 1985
A. MADHAVA NAIK Vs. REGIONAL TRANSPORT AUTHORITY, MANGALORE AND ANOTHER	December 11, 1985
ABBUBAKAR BEARY Vs. ASSISTANT REGISTRAR OF CO OP SOC	May 29, 1985
ABDUL AZEEZ Vs. REGIONAL TRANSPORT OFFICER	September 5, 1985
ABDUL KHADAR Vs. LAND TRIBUNAL	October 31, 1985
ABDUL RAHIM Vs. SYED ABDUL RAHAMAN	March 26, 1985
ADDITIONAL COMMISSIONER OF INCOME-TAX Vs. CHIKKAVEERAYYA LINGAIAH	November 5, 1985
Addl. Commissioner of Income Tax Vs. Chikkaveerayya Lingaiah by Lrs.	November 5, 1985
AIR INDIA Vs. S V INTERNATIONAL	October 18, 1985
ALEMBIC GLASS INDUSTRIES LIMITED Vs. UNION OF INDIA	January 23, 1985
AMEER JAN Vs. TOWN MUNICIPAL COUNCIL	May 27, 1985
AMINABI AND ANOTHER Vs. RAMACHANDRAPPA BASAVANNEPPA ILAGAR	October 1, 1985
AMRESHAPPA Vs. STATE OF KARNATAKA	April 18, 1985
AMRUTHRAO Vs. VISWANATH	January 16, 1985
ANDANOOR SHIVALINGAPPA Vs. STATE OF KARNATAKA	January 29, 1985
ANJUMAN E ISLAMIA Vs. SAKEENABI	March 13, 1985
ANKAPPA Vs. TAHSILDAR AND RETURNING OFFICER	November 8, 1985
ANNAPPA MANJAPPA GUDIGAR Vs. AMARNATH VISHWANATH DHAKAPPA	July 10, 1985
ANTONY ANGELINE Vs. B VIJAYA	June 5, 1985
APPA SAHEB R KERAKALAMATTI Vs. ADDL REGISTRAR OF CO OPERATIVE SOCIETIES IN KARNATAKA	March 13, 1985
Appa Saheb, R. Kerakalamatti Vs. Additional Registrar of Co-operative Societies in Karnataka and others	March 13, 1985
ARAVINDA MALLARAO PATANKAR Vs. KARIGOUDA BANNAPPA GOWDA	July 3, 1985
ARJUN Vs. ZEMPANNA GANGAPPA SAMBANNI	July 10, 1985
ARVIND MOTORS Vs. STATE OF KARNATAKA	April 18, 1985
ASPINWAL AND CO LTD Vs. STATE OF KARNATAKA	January 24, 1985
B BASAVALINGAPPA Vs. STATE OF KARNATAKA	January 11, 1985
B K NARAYANASWAMY Vs. REGIONAL TRANSPORT OFFICER SHIMOGA	December 19, 1985
B M MARAPPA Vs. INSPECTING ASSISTANT COMMISSIONER	March 18, 1985
B N SATHYANARAYANA RAO Vs. STATE OF KARNATAKA	October 4, 1985
B N SREERAMAN Vs. STATE OF KARNATAKA	February 28, 1985
B S SHANKAR Vs. REGIONAL TRANSPORT AUTHORITY	February 18, 1985
B SATYANARAYANA SINGH Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL	September 19, 1985
B V ASWATHAIAH AND BROTHERS Vs. INCOME TAX OFFICER	July 22, 1985
B W S S B Vs. RAMAKRISHNA AITHAL	November 7, 1985
BABI DSOUZA Vs. SYNDICATE BANK	August 30, 1985
BABU TAYAPPA APPUGOL Vs. SHANTA	June 28, 1985
BALAPPA Vs. STATE OF KARNATAKA	July 8, 1985
BALASAHEB VENKATESH KHASBHAG Vs. LAND TRIBUNAL BELGAUM	September 24, 1985
BANGALORE UNIVERSITY Vs. V RAMACHANDRAN	October 18, 1985
BANK OF INDIA Vs. KARNAM RANGA RAO	November 27, 1985
BARIKARA NARASAYYA Vs. R BASAVANA GOWD	June 6, 1985
BASAPPA Vs. COMMISSIONER OF WEALTH TAX	August 1, 1985
BASAPPA LACHAMAPPA MONGYAL Vs. HANUMANTHA RAO ROAOJI RAO	October 7, 1985
BASAVANNEPPA YELLAPA ANGADI Vs. SHIVAPPA MALLAPPA HOOLI	February 27, 1985
BASAVEGOWDA Vs. S NARAYANASWAMY	July 9, 1985
BHADRAVATHI DIVISION SAW MILLS OWNERS AND TIMBER MERCHANTS ASSOCIATION Vs. STATE OF KARNATAKA	March 18, 1985
BHARATH GOLD MINES LTD Vs. KANNAPPA	June 21, 1985
BHEEM SINGH Vs. HEMAVATHI	November 4, 1985
BHEEMANDA DEVAIAH Vs. KANJITHANDA KARUMBAIAH	January 22, 1985
BHORUKA TEXTILES Vs. STATE OF KARNATAKA	February 8, 1985
BINNY LIMITED Vs. PRESIDING OFFICER LABOUR COURT	June 25, 1985
BINNY LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE, BANGALORE	January 1, 1985
BINNY, LTD. Vs. LABOUR COURT, BANGALORE, AND ANOTHER	June 25, 1985
BOMMA KOM NARAYAN NAIK Vs. BOMMA KOM NARAYAN NAIK	July 3, 1985
BUDAN SAB Vs. M S SHARADAMMA	July 15, 1985
BUDDAIAH Vs. COMMISSIONER OF INCOME TAX	April 16, 1985
BUSUNUR INDUSTRIES Vs. STATE OF KARNATAKA	February 20, 1985
BYRAPPA Vs. B W S S B	September 24, 1985
C RAJAMALLAIAH Vs. STATE OF KARNATAKA	May 13, 1985
CANARA BANK Vs. VASUDEVA RAO	January 31, 1985
CANARA WORKSHOPS Vs. PRESIDING OFFICER	April 2, 1985
CHANDRAKANTHA R GHODKE Vs. COMMERCIAL TAX OFFICER V CIRCLE HUBLI	October 8, 1985
CHANNAREVANNA Vs. K P S C	February 8, 1985
CHIKKA KADIRAPPA Vs. ERAPPA	February 12, 1985
CHIKKAMARIYAMMA Vs. H ANANTHARAMSINGH	July 3, 1985
CHOKADI VENKATARAMAN Vs. KASHIM SAHEB	April 4, 1985
CHONDANA GOPALA Vs. CHONDANA MONNAPPA	June 11, 1985
CITY MUNICIPAL COUNCIL BIJAPUR Vs. STATE OF KARNATAKA	March 8, 1985
CITY OF BANGALORE MUNICIPAL CORPORATION EMPLOYEES CO Vs. E.V. RAJU	October 4, 1985
COFFEE BOARD Vs. COMMISSIONER FOR COMMERCIAL TAXES BANGALORE	August 16, 1985
COLONEL G K BURLI Vs. B D A	July 30, 1985
COMMISSIONER OF GIFT TAX Vs. SAMPANGIRAM B K	August 16, 1985
COMMISSIONER OF GIFT TAX Vs. BHOOMIAMMA K	October 7, 1985
COMMISSIONER OF GIFT TAX Vs. SHANBHAG	September 24, 1985
COMMISSIONER OF INCOME TAX Vs. M P DAVIS	October 8, 1985
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN AERONAUTICS LIMITED	July 24, 1985
COMMISSIONER OF INCOME TAX Vs. HEGDE AND GOLAY PRIVATE LIMITED	July 25, 1985
COMMISSIONER OF INCOME TAX Vs. J B ADVANI AND COMPANY MYSORE PRIVATE LIMITED	July 26, 1985
COMMISSIONER OF INCOME TAX Vs. LAKSHMINARAYANA MINING CO	December 9, 1985
COMMISSIONER OF INCOME TAX Vs. BHARAT EARTH MOVERS LIMITED	January 18, 1985
COMMISSIONER OF INCOME TAX Vs. KARNATAKA BANK LIMITED	June 11, 1985
COMMISSIONER OF INCOME TAX Vs. BHARAT EARTH MOVERS LIMITED	June 3, 1985
COMMISSIONER OF INCOME-TAX Vs. HINDUSTAN AERONAUTICS LTD	March 24, 1985
COMMISSIONER OF INCOME-TAX Vs. J B ADVANI AND COMPANY MYSORE PRIVATE LTD	July 26, 1985
COMMISSIONER OF WEALTH TAX Vs. N KRISHNAN	October 9, 1985
CONSOLIDATED COFFEE LTD Vs. RADHA	December 11, 1985
CORPORATION OF THE CITY OF BANGALORE Vs. ANDANAPPA	May 27, 1985
D A GRAHAM AND N G F GRAHAM Vs. COMMISSIONER OF INCOME TAX	April 19, 1985
D ANANTHAKRISHNA BHAT Vs. SPECIAL DEPUTY COMMISSIONER AND COMPETENT AUTHORITY	January 17, 1985
D KUMAR Vs. STATE OF KARNATAKA	February 26, 1985
D M MADASHETTY Vs. STATE OF KARNATAKA	March 7, 1985
D VENKATESAN Vs. P LALITHA	June 14, 1985
D. Basappa Vs. Commissioner of Wealth-tax	August 1, 1985
DABADE Vs. SECRETARY KSTA	September 3, 1985
DARSHAK LIMITED Vs. INDUSTRIAL TRIBUNAL	September 13, 1985
DATTATRAYA Vs. SRINIVASA BHAT THAMMANNA	March 27, 1985
DEEPCHAND KISHANLAL Vs. COMMISSIONER OF INCOME TAX	June 11, 1985
DENA BANK HUBLI Vs. SPECIAL DY COMMR DHARWAD	July 16, 1985
DEVAKKA Vs. VEERAPPA VIRBASAPPA PALLED	December 2, 1985
Devakka Vs. Veerappa Virbasappa Palled	December 3, 1985
DEVANIDHI THIMMAKKA Vs. DODDA THIMMAPPA	February 22, 1985
DINESH LAL Vs. MAJOR B N KAKDE	March 6, 1985
DODDARAJAPPA K B Vs. C R VENKOBA RAO	April 2, 1985
DRAUPADIBAI Vs. NARAYANA MASANU SUTAR	January 28, 1985
E M CHOKKALINGAM CHETTIAR Vs. AGRICULTURAL INCOME TAX OFFICER	October 4, 1985
EKAMBARA A Vs. K LEELA	February 21, 1985
ERACHIKKAIAH Vs. STATE OF KARNATAKA	November 14, 1985
ESHWARAPPA Vs. GANGAWWA	December 9, 1985
ESKAYEF LIMITED Vs. INCOME TAX OFFICER	August 8, 1985
EXECUTIVE ENGINEER P W D YADGIRI Vs. ABDUL SALAM	March 7, 1985
FAKIRAPPA BAILAPPA KAMBAR Vs. KRISHTAPPA BAILAPPA KAMBAR	June 25, 1985
FAKIRASA Vs. SHEKHARAYYA	June 24, 1985
G K KEMPEGOWDA Vs. LUCINDA	January 25, 1985
G NARASAPPA Vs. KALAPPA	April 15, 1985
G RAMAKRISHNA Vs. CHANCELLOR	December 20, 1985
G SHANKARNARYAN Vs. G SRINIVASA RAO	April 15, 1985
G SUBRAMANYA REDDY AND CO Vs. KARNATAKA APPELLATE TRIBUNAL BANGALORE	January 11, 1985
G T RAMASWAMY Vs. STATE OF KARNATAKA	October 31, 1985
GABREL SAVER FERNANDIS Vs. STATE OF KARNATAKA	July 2, 1985
GAJANAN MAHADEV HEGDE Vs. RAMAKRISHNA JATTI NAIK	August 9, 1985
GAJANAN SHIVAPPA HEGDE Vs. NELEMAV GROUP SEVA SAHAKARI SANGHA	February 22, 1985
GANAPATI SANTARAM BHOSALE Vs. RAMACHANDRA SUBBARAO KULKARNI	February 12, 1985
GANDHI CHAILSHTORI MOHMOOD Vs. VICE CHANCELLOR KARNATAKA UNIVERSITY	July 19, 1985
GANGADHARA SETTY Vs. THIRUKAPPA SETTY	June 13, 1985
GANGANARASAIAH Vs. MANAGING DIRECTOR K S R T C	March 6, 1985
GENERAL MANAGER KSRTC Vs. VIJAYALAXMI	March 1, 1985
GENERAL MANAGER KSRTC Vs. BHAVANI BAI	July 17, 1985
GIRIJA SHESHU Vs. BANGALORE UNIVERSITY	July 15, 1985
GIRNAR BUILDERS PRIVATE LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER	July 18, 1985
GOPAL PRABHU Vs. MARK ALOYSIUS PEREIRA	July 19, 1985
GOPALAKRISHNA NARAYANA HEGDE Vs. VENKATARAMANA NARAYANA BHAT	February 22, 1985
GOPREDDY Vs. BHAGANNA	February 27, 1985
GOVERNMENT OF KARNATAKA Vs. GOVINDA SETTY	January 1, 1985
GOVIND NEELKANT BABANAGARE Vs. KRISHNA BALA PATIL	September 5, 1985
GOVINDAPPA Vs. PREMANAND	March 8, 1985
GOWRAMMA Vs. STATE OF KARNATAKA	July 22, 1985
GULABI HENGSU Vs. VASU KOTTARI	September 2, 1985
GULAM ALI Vs. KARNATAKA BOARD OF WAKFS	February 13, 1985
GURUMALLAPPA Vs. MALLAPPA	August 28, 1985
GURUNATHSA MADUSA RHODE Vs. TRANSPORT COMMISSIONER IN KARNATAKA	October 16, 1985
GURURAJA RAO Vs. KRISHNAMURTHY	September 12, 1985
H C BHOGEGOWDA Vs. DIST MAGISTRATE MANDYA	February 15, 1985
H L SURYAPRABHU Vs. DEPUTY COMMISSIONER ELECTION OFFICER	September 4, 1985
H RAGHUVEERA SHENOY Vs. COMMERCIAL TAX OFFICER	July 26, 1985
H T BHANDARY Vs. MUNIYAMMA	March 12, 1985
HABIBULLA Vs. LAKSHANI	September 27, 1985
HAJEE AHMED BAVA Vs. ASSISTANT COMMERCIAL TAX OFFICER SAGAR	September 6, 1985
HANUMAN TRANSPORT CO P LTD Vs. R T A O K	April 16, 1985
HANUMAN TRANSPORT CO PVT LTD Vs. STATE TRANSPORT APPELLATE TRIBUNAL	July 10, 1985
HANUMAPPA Vs. ASSTT COMMR LAND ACQUISITION OFFICER	March 15, 1985
HEGDE AND GOLAY LIMITED Vs. STATE BANK OF INDIA	November 19, 1985
HEMANT KUMAR Vs. UNIVERSITY OF AGRL SCIENCES GKVK	January 16, 1985
HUCHEGOWDA Vs. KARNATAKA APPELLATE TRIBUNAL	February 13, 1985
HUTCHAMMA Vs. MELIGOWDA ALIAS CHIKKAHYDEGOWDA	May 28, 1985
I P RAVEENDRA Vs. BANGALORE UNIVERSITY	August 26, 1985
I T C LTD Vs. GOVERNMENT OF KARNATAKA	April 19, 1985
INDIAN ALUMINIUM CO LTD Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA BANGALORE	August 9, 1985
INDIAN EXPRESS MADURAI LTD Vs. PRESIDING OFFICE	December 11, 1985
INDIAN OIL CORPORATION Vs. STATE OF KARNATAKA	September 17, 1985
INDIAN TELEPHONE INDUSTRIES Vs. JAYARAM REDDY	June 17, 1985
INDIAN TELEPHONE INDUSTRIES Vs. STATE OF KARNATAKA	March 8, 1985
INDRAMAL KULURAM JAIN Vs. TEJARAJ DEEPCHAND	June 18, 1985
INDUSTRIAL C D SYNDICATE Vs. B SURYANARAYANA BHAT	July 10, 1985
INSPECTING ASSISTANT COMMISSIONER Vs. N VAJRAM SETTY	March 6, 1985
INSPECTING ASSISTANT COMMISSIONER ACQUISITION RANGE Vs. K B NAGARALA	April 1, 1985
INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX Vs. NATIONAL FLAG PERFUMERY WORKS	March 6, 1985
INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX Vs. VAJRAM SETTY N NO 1	March 6, 1985
INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX Vs. VAJRAM SETTY N NO 2	December 31, 1985
INSPECTING ASSISTANT COMMISSIONER OF INCOME-TAX Vs. LAXMICHAND AND LALCHAND	March 4, 1985
ITI HMT HAL BEL AND BGML Vs. STATE OF KARNATAKA	March 8, 1985
J U PRABHU Vs. STATE OF KARNATAKA	September 19, 1985
JAGADEESHMITRA SURI Vs. ANANT SHANKAR LIMAYE AND T Y HABIB	July 17, 1985
JAINAULLALBIN SAHEB Vs. DHANYAKUMARAIYA	July 23, 1985
JANAKI Vs. RAMA BANGERA	November 26, 1985
JAYADEVA INSTITUTE OF COMMERCE Vs. COMMISSIONER OF PUBLIC INSTRUCTION	October 8, 1985
JAYAMAHADEVASWAMY Vs. KRISHNA	July 5, 1985
JAYANNA Vs. GENERAL MANAGER K S R T C	March 8, 1985
JEEVA TRANSPORT CORPORATION LTD Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL	July 11, 1985
JOHN SOLOMAN GUNDI Vs. SUSHILA JOHN GUNDI	August 13, 1985
JOTIBA DEMANNA PATIL Vs. PURUSHOTTAMLAL RAMLAL	September 3, 1985
JYOTIBA SHANKAR KAROLE Vs. GAJANAN CHANNAPPA ANGOLKAR	August 5, 1985
K KRISHNA BHAT Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES MANGALORE	February 4, 1985
K MAHAMAD ALI Vs. STATE OF KARNATAKA	October 16, 1985
K RAGHURAMA RAO Vs. H VENKATESH NAYAK	September 5, 1985
K RAMABAI Vs. COMMISSIONER OF INCOME TAX	December 9, 1985
K RAMACHANDRA MAYYA Vs. DISTRICT MAGISTRATE	June 4, 1985
K S R T C Vs. STATE OF KARNATAKA	May 30, 1985
K S R T C Vs. R T A	February 1, 1985
K S RUDREGOWDA Vs. STATE OF KARNATAKA	May 27, 1985
K SHAMBU Vs. K S T A T	July 18, 1985
K SHANTHARAM Vs. A RAMA AMIN	December 19, 1985
K SRINIVASA SETTY Vs. STATE OF KARNATAKA	October 18, 1985
K T THIMME GOWDA Vs. THIMME GOWDA	September 3, 1985
K THAMMAIAH Vs. PAPANNA	January 23, 1985
K V NARAYAN Vs. S SHARANA GOWDA	August 30, 1985
K YADAV Vs. SYNDICATE BANK	October 1, 1985
K. RAMNUJAM AND ANOTHER Vs. UNION OF INDIA AND OTHERS	April 19, 1985
KALIKADEVI OF SHIRASANGI Vs. SHIVASAHARANAND SADHU MAHARAJ	March 15, 1985
KARIMKHAN Vs. CHAIRMAN and ASST COMMISSIONER LAND TRIBUNAL HUBLI	December 13, 1985
KARNATAKA CEMENT PIPE FACTORY INDUSTRIAL ESTATE Vs. SUPERINTENDENT OF CENTRAL EXCISE	October 18, 1985
KARNATAKA ELECTRICITY BOARD Vs. ASSISTANT COLLECTOR OF C EXCISE	July 9, 1985
KARNATAKA FOREST PLANTATIONS CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	July 11, 1985
KARNATAKA ROLLER FLOUR MILLS Vs. DIRECTOR OF FOOD AND CIVIL SUPPLIES	April 1, 1985
KARNATAKA STATE CO OPERATIVE MARKETING FEDERATION LTD Vs. BORALINGU	November 14, 1985
KARNATAKA STATE FINANCIAL CORPORATION Vs. COMMISSIONER OF INCOME TAX	October 9, 1985
KATTE SHIVAPPA Vs. KORI ERANNA	September 17, 1985
KEDARGOUDA PAMPANAGOUDA PATIL Vs. MALLANAGOUDA NINGANGOUDA CHIKKARADDI	September 24, 1985
KEMPAMMA Vs. DEVICHAND MISRIMAL CO	April 2, 1985
KENCHA Vs. STATE OF KARNATAKA	June 21, 1985
KESHAWA TRADING CO Vs. COMMISSIONER OF COMMERCIAL TAXES	June 11, 1985
KHALIMULLA KHAN Vs. STATE OF KARNATAKA	April 22, 1985
KHODAY INDUSTRIES LIMITED Vs. UNION OF INDIA	October 30, 1985
KISHENLAL Vs. GISSOOLAL	June 14, 1985
KISHORCHAND Vs. KARNATAKA BANK LTD	November 8, 1985
KOTHARI and CO Vs. STATE OF KARNATAKA	January 2, 1985
KRISHANJI GURUNATH Vs. USHA	September 11, 1985
KRISHNA BHAU KADAM Vs. KISHANDAS RAMACHANDRA TELI	September 11, 1985
KRISHNA M BHAT Vs. LAND TRIBUNAL BANTWAL	October 15, 1985
KRISHNA REDDY H P Vs. CANARA BANK	February 28, 1985
KRISHNAMURTHY DM Vs. UNION OF INDIA	February 27, 1985
KRISHNAPPA Vs. EXCISE COMMISSIONER	January 11, 1985
KRUPASHEELA Vs. STATE OF KARNATAKA	October 10, 1985
KUMARI ARUNA Vs. STATE OF KARNATAKA	February 8, 1985
L S JAYAPPA Vs. N S SHAMEGOWDA	January 11, 1985
L SHIVALINGAIAH Vs. ANANDA SOCIAL AND EDUCATION TRUST	March 28, 1985
L.S. Jayappa and another Vs. N.S. Shamegowda and another	January 11, 1985
LAKSHMAN GOUDA Vs. KARNATAKA UNIVERSITY	September 23, 1985
LAKSHMINARAYAN BHATTA Vs. NARASIMHA BHATTA	May 28, 1985
LAKSHMINARAYANA Vs. MITHALAI	June 6, 1985
LAKSHMINARAYANA HARIYACHAR Vs. DIVISIONAL COMMISSIONER	December 16, 1985
LAXMIDEVI Vs. PRAKASH and CO	June 6, 1985
LINGAMMA Vs. STATE OF KARNATAKA	July 19, 1985
LOKKU ZACHARAIAH Vs. UNION OF INDIA AND OTHERS	June 25, 1985
M A SREENIVASAN Vs. COMMISSIONER OF WEALTH TAX	October 7, 1985
M ABDUL SATTAR Vs. COMMISSIONER OF INCOME TAX	October 8, 1985
M DEVAIAH Vs. RAJA SINGH	March 7, 1985
M G BROTHERS Vs. M A NAGARAJ	July 5, 1985
M HANEEF Vs. K S T A T	April 10, 1985
M KAMALAKSHA SHETTY Vs. MIZAR ANNAPPA PAI	June 18, 1985
M L SURYANARAYANA RAO Vs. SPL TAHASILDAR MAGISTRATE MYSORE	February 27, 1985
M M GANAPATHY Vs. NEW PREMIER CHEMICAL INDUSTRIES PVT LTD	July 10, 1985
M MANJULATHA Vs. M L NARASIMHAM	January 1, 1985
M N DODDAMANI Vs. STATE OF KARNATAKA	January 11, 1985
M N JADHAV Vs. INCOME TAX OFFICER FOURTH	October 4, 1985
M P JAYARAJ Vs. STATE OF KARNATAKA	April 25, 1985
M P LAXMAN Vs. AGRICULTURAL INCOME TAX OFFICER	September 10, 1985
M RAMA JOIS Vs. HEMANT KUMAR	January 16, 1985
M S DAKSHINA MURTHY Vs. UNIVERSITY OF MYSORE	September 24, 1985
M S JAFFER SHERIFF Vs. CITY IMPROVEMENT TRUST BOARD	November 8, 1985
M VITTAJACHAR Vs. TAHSILDAR MANGALORE	March 1, 1985
M.L. Suryanarayana Rao Vs. Special Tahasildar and Magistrate, Mysore and others	February 27, 1985
M/S. MODI RUBBER LIMITED. Vs. M/S. HINDUPUR SUPER TYRES AND OTHERS	August 2, 1985
MADEGOWDA Vs. STATE OF KARNATAKA	September 6, 1985
MADHUSUDHAN Vs. STATE OF KARNATAKA	September 12, 1985
MAGANAHALLI BASAPPA Vs. DODDAMANI BASAVARAJAPPA	April 12, 1985
MAHADEVAIAH Vs. ENQUIRY OFFICER	January 7, 1985
MAHADEVAPPA IRAPPA JOGUR Vs. STATE OF KARNATAKA	June 28, 1985
MAHALINGA SHETTY Vs. S KRISHNARAJ	January 31, 1985
MALAGARASAMMA Vs. GURUSIDDAMMA	January 4, 1985
MALLANNA Vs. ABDUL NABI	July 24, 1985
MALLAPPA Vs. THIPPANNA	August 12, 1985
MALLAPPA K Vs. STATE OF KARNATAKA	March 14, 1985
MALLAPPA THROUGH LR VEERAPPA Vs. GURUMALLAPPA	August 28, 1985
MALLIKARJUNA GOWDA Vs. DEPUTY COMMISSIONER SHIMOGA	July 12, 1985
MALLIKARJUNAPPA Vs. JOINT DIRECTOR OF INDUSTRIES AND COMMERCE	July 8, 1985
MANAGEMENT OF CITY OF BANGALORE MUNICIPAL CORPORATION EMPLOYEES COOPERATIVE Vs. E V RAJU	October 4, 1985
MANAGEMENT OF INTERNATIONAL INSTRUMENTS Vs. LABOUR OFFICER	August 22, 1985
MANAGEMENT OF RAMESH HYDROMACHS Vs. LABOUR COURT HUBLI	January 29, 1985
MANAGEMENT OF SAMYUKTA KARNATAKA Vs. M L SATYANARAYANA RAO	June 26, 1985
MANAGING DIRECTOR KSRTC Vs. ANNAPPA VAIDYA	June 18, 1985
MANDANNA Vs. STATE OF KARNATAKA	July 27, 1985
MANGALORE CHEMICALS AND FERTILIZERS LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE MANGALORE	October 3, 1985
MANJAMMA Vs. S N SURYANARAYANA RAO	October 11, 1985
MANJULATHA Vs. DR. M.L. NARASIMHAM	January 17, 1985
MANJUNATHA Vs. DIRECTOR OF PRE UNIVERSITY EDUCATION	April 11, 1985
MANJUNATHA RAMACHANDRA KAMATH Vs. H N KAMATH	May 28, 1985
MANMAD ALI Vs. STATE OF KARNATAKA	October 16, 1985
MARIYAPPA Vs. COMMISSIONER OF CORPORATION OF CITY OF BANGALORE	February 13, 1985
MD ABDUL WAHEED Vs. K S R T C	July 16, 1985
Md. Abdul Waheed Vs. K.S.R.T.C.	July 16, 1985
MEMBER SECRETARY KARNATAKA STATE BOARD FOR PREVENTION AND CONTROL OF WATER Vs. KRISHNA SPINNING AND WEAVING MILLS P LTD	April 11, 1985
MICHAEL Vs. BANGALORE UNIVERSITY	September 25, 1985
MINERAL MINERS UNION Vs. KUDREMUKH IRON ORE CO LTD	February 19, 1985
MINERAL SALES P LTD Vs. STATE OF KARNATAKA	September 20, 1985
MIR SANUALLA Vs. MOHAMMAD GHOUSE	June 19, 1985
MIZAR GOVINDA ANNAPPA PAI Vs. STATE OF KARNATAKA	December 4, 1985
MOHAMAD FAZAL Vs. KANYAKAPARAMESHWARI TEMPLE COMMITTEE	September 10, 1985
MOHAMED HANEEF Vs. THIRTHAHALLI POLICE	June 13, 1985
MOHAMED SAMIULLAH Vs. COMMISSIONER OF COMMERCIAL TAXES	January 21, 1985
MOHAMMAD ZAFAR SHARIEF Vs. KARNATAKA UNIVERSITY	June 19, 1985
MOHAMMED SAMIULLAH Vs. COMMISSIONER OF COMMERCIAL TAXES	January 23, 1985
MOHD GHOUSE Vs. SECY KARNATAKA BOARD OF WAKFS	April 11, 1985
MOHIDEEN Vs. N M KRISHNA CHETTIAR	February 25, 1985
MOIUDDIN SHARIFF Vs. K S T A T	August 1, 1985
MOTIRAM Vs. STATE	March 11, 1985
MUDDEBIHAL HOUSING CO OPERATIVE SOCIETY Vs. STATE OF KARNATAKA	November 15, 1985
MUDKAPPA Vs. STATE OF KARNATAKA	July 3, 1985
MUKKATIRA DEVAIAH Vs. M P RAJA SINGH	March 7, 1985
MUNISWAMY Vs. STATE OF KARNATAKA	April 2, 1985
MUNIVENKATAPPA Vs. VYSYA BANK LTD	July 31, 1985
MUTHAPPA RAI Vs. DERANNA RAI	December 4, 1985
MYSORE PLYWOODS LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE BANGALORE	March 1, 1985
MYSORE STONEWARE PIPES AND POTTERIES LTD Vs. UNION OF INDIA UOI	January 23, 1985
N A K PATHAN Vs. JULEKHABI PATHAN	July 23, 1985
N CHANDRIKA Vs. CHAIRMAN SELECTION COMMITTEE	June 17, 1985
N G E F LTD Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE	July 17, 1985
N P SIDDAIAH Vs. K GOPAL	January 16, 1985
N R SOMASHAKAR Vs. SECRETARY R T A	April 17, 1985
N S DHAMANKAR Vs. CANTONTMENT BOARD	September 23, 1985
NAGABHUSAPPA Vs. LAXMINARAYANA	February 14, 1985
NAGAMALLAPPA K M Vs. B J LALITHA	June 17, 1985
NAGANAGOUDA Vs. KAMALAXI	November 21, 1985
NAGARAJ Vs. MOHAN	October 11, 1985
NAGARAJA Vs. STATE OF KARNATAKA	October 1, 1985
NAGENDRA Vs. STATE OF KARNATAKA	August 9, 1985
NANDI BEVOOR VIRUPAKSHAPPA Vs. STATE OF KARNATAKA	October 31, 1985
NANJAMMA Vs. SUBBANNA	August 1, 1985
NANJAPPA Vs. MANAGEMENT OF SRI KRISHNARAJENDRA MILLS	November 20, 1985
NANJE GOWDA Y D Vs. UNION OF INDIA	January 30, 1985
NANJUNDARADHYA Vs. ENQUIRY AUTHORITY	February 7, 1985
NARASIMHAIAH Vs. ASST COMMERCIAL TAX OFFICER CUM ENTERTAINMENT TAX OFFICER RAMANAGARAM	February 8, 1985
NARAYAN ISHWAR HEGDE Vs. VIGNESHWAR VENKATARAMAN BHAT	February 20, 1985
NARAYANA Vs. DEPUTY COMMISSIONER FOR TRANSPORT	June 6, 1985
NARAYANA BHATTA Vs. R T O	October 8, 1985
NARAYANA GOVIND ANIKHINDI Vs. VENUGOPAL SITAREM SARADA	July 15, 1985
NARAYANA GOWDA Vs. STATE OF KARNATAKA	November 7, 1985
NARAYANAMMA Vs. DISTRICT REGISTRAR AND SPECIAL DEPUTY COMMISSIONER	August 28, 1985
NARAYANASWAMY Vs. DIRECTOR OF TECHNICAL EDUCATION	April 4, 1985
NARENDRA BADIGAR MATTU KAMMARAR SAHAKARI SANGHA NIYAMITHA Vs. KRISHNAJI VAIKUNTHARAO DESHPANDE	September 13, 1985
NATARAJ T S Vs. UNION OF INDIA	April 9, 1985
NATIONAL INSURANCE CO LTD Vs. MONAWWA	October 29, 1985
NATIONAL PRODUCTS Vs. COMMISSIONER OF INCOME TAX	April 19, 1985
NEELAKANTAPPA Vs. AMBAMMA	July 16, 1985
NEELAVVA Vs. IRAVVA	August 16, 1985
NEELAVVA Vs. KAREPPA	January 25, 1985
NINGAPPA Vs. KALAVATHI	October 7, 1985
NINGEGOWDA Vs. K B DODDEGOWDA	February 8, 1985
NOORULLA KHAN Vs. REGIONAL TRANSPORT OFFICER	June 26, 1985
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. JAGADISH BABU	November 22, 1985
Oriental Fire and General Insurance Co. Ltd. Vs. Jagadish Babu and others	November 22, 1985
P C KHANAPURI Vs. STATE OF KARNATAKA	June 24, 1985
P S VENKATANARAYANA Vs. STATE OF KARNATAKA	April 4, 1985
P. CHANNAREVANNA AND ETC., Vs. KARNATANKA PUBLIC SERVICE COMMISSION, BANGALORE	February 8, 1985
P.K. LAKSHMINARAYAN BHATTA Vs. P. NARASINGHA BHATTA	May 28, 1985
PAINTER GANAPATHI RAO Vs. B. PARASHURAMA ACHARYA	September 10, 1985
PALGHAR ROLLING MILLS PVT LTD Vs. VISVESVARAYA I S LTD	July 24, 1985
PALTHUR HONOUR SAHEFO Vs. BOPANNA ANNAPURNAMMA	June 26, 1985
PANCHAKSHARAPPA Vs. VIJAYAKUMAR	July 11, 1985
PARIJANASHRAM SWAMIJI Vs. KAILAJE	November 20, 1985
PARWATEWWA Vs. STATE OF KARNATAKA	February 15, 1985
PATEL EXHIBITORS PVT LTD Vs. CORPORATION OF THE CITY OF BANGALORE	September 2, 1985
PATIL EXHIBITORS PVT LTD Vs. BANGALORE CIT Y CORPORATION	September 2, 1985
PEARSON SANKARAN Vs. DIRECTOR OF TECHNICAL EDUCATION	February 12, 1985
PHIPSON AND CO LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES	October 7, 1985
PRAKASHRAO K VAIDYA Vs. STATE OF KARNATAKA	July 3, 1985
PRATHAP KUMAR V Vs. BANGALORE UNIVERSITY	September 6, 1985
PREMA Vs. MANAGEMENT HULKAH GROUP SERVICE COOPERATIVE SOCIETY LTD	October 18, 1985
PRIME PUBLICITY Vs. UNION OF INDIA UOI	July 3, 1985
PRINCIPAL Vs. J MARY SUSHEELA	July 22, 1985
PUTTACHANNAIAH Vs. SHIVALINGAIAH	October 29, 1985
R JOSEPH Vs. R ARALAPPA	June 6, 1985
R V SUNDARAM Vs. STATE OF KARNATAKA	May 28, 1985
R VENKATESHAM CHETTY Vs. SECRETARY KSTA	October 8, 1985
R. RAMA REDDY Vs. STATE TRANSPORT AUTHORITY AND OTHERS	August 26, 1985
R. VIJENDRA Vs. HOUSE RENT AND ACCOMMODATION CONTROLLER	May 25, 1985
RADHA KRISHNAN Vs. THAYAPPA SETTY	August 28, 1985
RAFI Vs. STATE OF KARNATAKA	February 11, 1985
RAGHAVENDRA P MUDHOL Vs. HANAMANT R KULKARNI	May 29, 1985
RAHAMAT BI AND OTHERS Vs. ASHAKTHA POSHAKA SANGHA	June 5, 1985
RAI P B Vs. REZA JALALI	May 27, 1985
RAJAMMA Vs. INCOME TAX OFFICER SECOND	January 10, 1985
RAJASHEKARAIAH Vs. JAGADGURU ANNADANESHWARA SAMSTHAN MATH	June 25, 1985
RAJAVEERAPPA Vs. DISTRICT JUDGE	April 10, 1985
RAJENDRA BHAT M Vs. STATE OF KARNATAKA	August 23, 1985
RAJSSEKHAR Vs. SANGAPPA CHANNAVEERAPPA UPPIN	July 5, 1985
RAMA BAI ALIAS MEENAKSHI Vs. MUKUNDA KAMATH	November 14, 1985
RAMACHANDRA AIDED HIGHER PRIMARY SCHOOL SOCIETY Vs. JOINT DIRECTOR OF PUBLIC INSTRUCTIONS	June 21, 1985
RAMACHANDRA BHAT Vs. RAO TALITHAYA	August 8, 1985
RAMACHANDRA DASHARATH KHADE Vs. MOHAMAD IQBAL DASTAGIRSAHEB SANGOLLI	September 20, 1985
RAMAIAH Vs. NARASAIAH	June 3, 1985
RAMAKRISHNA SETTY Vs. PROPERTY MANAGER CSI	December 16, 1985
RAMANNA Vs. ABDULLA	October 7, 1985
RAMEGOWDA Vs. GOWRAMMA	November 5, 1985
RAMESH G B Vs. STATE OF KARNATAKA	April 19, 1985
RAMESH N DIXIT Vs. STATE OF KARNATAKA	July 5, 1985
RANGANAYAKAMMA Vs. SRINIVASA SETTY	May 29, 1985
RAOOF Vs. REGIONAL TRANSPORT OFFICER	March 20, 1985
RAZACK S A Vs. S KUPPASWAMIPILLAI	January 30, 1985
REX ADVERTISERS Vs. CORPORATION OF THE CITY OF BANGALORE	May 31, 1985
RUBBANI RICE MILLS Vs. STATE OF KARNATAKA	February 21, 1985
RUDRE GOWDA Vs. STATE OF KARNATAKA	May 27, 1985
S A RAZACK Vs. KUPPUSWAMI PILLAI	January 30, 1985
S B MAMLE DESAI Vs. CONTROLLER OF ESTATE DUTY	February 21, 1985
S B WALIKAR Vs. STATE OF KARNATAKA	December 5, 1985
S G THIMMAPPA Vs. T ANANTHA	March 18, 1985
S GANESHMAL JAIN Vs. UNION OF INDIA UOI	July 8, 1985
S K SARAWAGI AND CO P LTD Vs. GOVERNMENT OF KARNATAKA	October 29, 1985
S KRISHNA Vs. STATE OF KARNATAKA	March 25, 1985
S N RAMESH Vs. COMMERCIAL TAX OFFICER INTELLIGENCE III BANGALORE	May 30, 1985
S P SUBHAN Vs. STATE	June 5, 1985
S V SEQUERA Vs. NAGESH RAGHUNATH GOJE	June 21, 1985
S. VENKATESH PRABHU Vs. K. THEJAPPA SHETTY	July 9, 1985
SACHIDANAND S S KAKODKAR Vs. DEPUTY COMMISSIONER OF TRANSPORT	November 29, 1985
SADANANDA Vs. STATE OF KARNATAKA	July 2, 1985
SADANANDA HEGDE Vs. REGIONAL TRANSPORT AUTHORITY	August 26, 1985
SADIQ SAB Vs. AKHILANDAMMA	February 13, 1985
SAKRAPPA Vs. STATE OF KARNATAKA	April 15, 1985
SALAUDDIN Vs. BOMMEGOWDA	June 27, 1985
SAMPATH RAJ Vs. REGIONAL TRANSPORT OFFICER	June 14, 1985
SANGEETH THEATRE Vs. COMMISSIONER CORPORATION OF THE CITY OF BLORE	February 5, 1985
SANJEEVA SHENOY Vs. DISTRICT JUDGE	September 23, 1985
SATHYANARAYANA TRADING CO Vs. UNION OF INDIA UOI	June 6, 1985
SATYA PREMA MANJUNATHA GOWDA Vs. CONTROLLER OF ESTATE DUTY	September 11, 1985
SHA AMBALAL MOHANLAL OSWAL Vs. MOHAMMAD IBRAHIM	October 1, 1985
SHA GHELABHAI DEVJI AND CO Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES ASSESSMENT DHARWAD	March 20, 1985
SHAMA IYENGAR Vs. MYSORE SUGAR COMPANY LTD	June 9, 1985
SHANKARA MURTHY Vs. STATE OF KARNATAKA	March 18, 1985
SHANKARAIAH Vs. K S R T C	March 12, 1985
SHANMUGAM Vs. MYSORE MINERAL LTD	January 31, 1985
SHANTHA KUMARA SWAMIGALU Vs. SPL LAND ACQUISITION OFFICER	February 28, 1985
SHARADAMMA Vs. REV FATHER DAVID	February 14, 1985
SHASHIKALA Vs. CHAIRMAN SELECTION COMMITTEE	October 4, 1985
SHEENAPPA GOWDA Vs. SOMAKKA	November 21, 1985
SHEKHARAPPA Vs. STATE OF KARNATAKA	March 29, 1985
SHIVA RAO Vs. CECILIA PEREIRA	June 4, 1985
SHIVAJI Vs. STATE OF KARNATAKA	April 2, 1985
SHIVAJI HIGH SCHOOL Vs. PRABHAKAR JOTIBA BAMANE	August 12, 1985
SHIVALINGASWAMY Vs. STATE OF KARNATAKA	March 4, 1985
SHIVANNA BASHETTAPPA BHUMA Vs. SHRI A.S. MIRJI AND OTHERS	August 14, 1985
SHIVAPPA K S Vs. STATE BANK OF MYSORE	March 7, 1985
SHIVAPUTRAPPA CHANNAPPA MUNGOLI Vs. AGRICULTURAL INCOME TAX OFFICER	July 30, 1985
SHRI VANI INSTITUTE OF COMMERCE AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	June 27, 1985
SHYAM SUNDER U NICHANI Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE BANGALORE	September 20, 1985
SIDDABASAPPA Vs. ANJANEYALU	June 7, 1985
SIDDAMMA Vs. AGARWAL AND CO	September 12, 1985
SIDDANANJAPPA R Vs. STATE OF KARNATAKA	February 8, 1985
SIDDAPPA Vs. K E B	April 9, 1985
SIDDARAMAPPA Vs. PECKVA NAIKA & ANOTHER	December 4, 1985
SILVER AUDIO SYSTEMS Vs. ASSOCIATED ELECTRONIC AND ELECTRICAL INDUSTRIES	October 8, 1985
SOBHANA KUMAR S Vs. MANGALORE UNIVERSITY	April 19, 1985
SOMASUNDARAM PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	January 4, 1985
SOUTHERN STEELMET and ALLOYS LIMITED Vs. LAKSHMI NIVAS MITTAL	August 10, 1985
SPECIAL L A O Vs. LAXMAN RADAVO GAWADA	June 27, 1985
SPECIAL LAND ACQUISITION OFFICER Vs. AYYAPPA YAMANAPPA KIRASUR	December 30, 1985
SPECIAL LAND ACQUISITION OFFICER K H F PROJECT DANDELI Vs. AMBAJI NILABA DESAI	November 6, 1985
SREE GAJANANA MOTOR TRANSPORT CO. (P) LTD. Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL & ORS.	July 25, 1985
SRIDHARA BHAT Vs. PRABHAVATHI BHAT	June 5, 1985
SRIKANTA SETTY M K Vs. COMMISSIONER OF INCOME TAX	July 23, 1985
SRIKANTH RAO Vs. STATE OF KARNATAKA	June 3, 1985
SRINIVASA Vs. K V SRINIVASA RAO	March 26, 1985
SRINIVASA Vs. STATE OF KARNATAKA	September 25, 1985
SRINIVASA BALIGA Vs. GOPALAKRISHNA PAI	October 4, 1985
SRINIVASA TRADERS Vs. COMMERCIAL TAX OFFICER CHINTAMANI CIRCLE	January 4, 1985
SRIPATHI SRINIVAS OKADE Vs. M/S PREMIER TRADERS	October 4, 1985
STATE Vs. NAGAPPA	June 28, 1985
STATE Vs. T V GANJI	August 8, 1985
STATE BANK OF INDIA Vs. HEGDE AND GOLAY LIMITED	July 26, 1985
STATE BANK OF MYSORE Vs. G P THULASI BAI	July 24, 1985
STATE GOVERNMENT EMPLOYEES CO OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF KARNATAKA	June 4, 1985
STATE OF KARNATAKA Vs. ANNEGOWDA	April 19, 1985
STATE OF KARNATAKA Vs. P K P ABDUL HAKEEM AND CO	April 16, 1985
STATE OF KARNATAKA Vs. BABU POOJARY	April 10, 1985
STATE OF KARNATAKA Vs. VISHWANATHA RAO	July 8, 1985
STATE OF KARNATAKA Vs. N P KUVARAKAR	August 12, 1985
STATE OF KARNATAKA Vs. C M ABDUL JALEEL	August 5, 1985
STATE OF KARNATAKA Vs. J CHANNABASAPPA	August 23, 1985
STATE OF KARNATAKA Vs. JAYASHREE	August 29, 1985
STATE OF KARNATAKA Vs. WEST COAST PAPER MILLS LTD	October 10, 1985
STATE OF KARNATAKA Vs. APPAIAH LAXMINARAYANA	October 11, 1985
STATE OF KARNATAKA Vs. A P ABDUL LATHIEEF	October 14, 1985
STATE OF KARNATAKA Vs. PEIRCE LESLIE INDIA LTD	September 25, 1985
STATE OF KARNATAKA Vs. ABDUL WAHAB	October 17, 1985
STATE OF KARNATAKA Vs. LAND TRIBUNAL	December 3, 1985
STATE OF KARNATAKA Vs. KALLAPPA YALLAPPA GONI	November 21, 1985
STATE OF KARNATAKA Vs. YELLAPPA HANAMAPPA ARASAL	November 27, 1985
STUMPP SCHEDULE and SOMAPPA PVT LTD Vs. S M CHANDRAPPA	September 25, 1985
STUMPP SCHEULE AND SOMAPPA P LTD Vs. CHANDRAPPA	September 23, 1985
STUMPP SCHUELE AND SOMAPPA LTD Vs. STATE OF KARNATAKA UNION OF INDIA AND WORKMEN OF ELECTRONIC DIVISIONS OF	September 24, 1985
SUBBANNA Vs. MUDUGODU GROUP PANCHAYAT	July 18, 1985
SUBBAS MALHARIRAO KACHURE Vs. INSPECTING ASSISTANT COMMISSIONER	February 27, 1985
SUDERSHAN AND CO Vs. STATE OF KARNATAKA	January 9, 1985
SUDHA Vs. SHARADAMMA	March 27, 1985
SUJATHA TOURING TALKIES Vs. STATE	February 13, 1985
SULEMANKHAN Vs. MALLAPPA	July 2, 1985
SUMITRABAI Vs. MAHADAVRAO NEELKANTHARAO MADGRI	March 28, 1985
SUNANDA Vs. LAKSHMI BAI	September 6, 1985
SWAMYDAS Vs. KRISHNAN	May 31, 1985
SYED AMJAD PASHA QADI Vs. RAHIMUNNISA BEGUM	October 9, 1985
SYNDICATE BANK Vs. I K AMITHA	March 25, 1985
SYNDICATE BANK LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	March 1, 1985
T H SRINIVASA Vs. BANGALORE UNIVERSITY	January 29, 1985
T K BOSE Vs. VENKATESH ELECTRICAL INDUSTRIES PVT LTD	July 15, 1985
T S KOTAGI Vs. TAHSILDAR GADAG	May 27, 1985
T.V. VISHWANATH Vs. THE DEPUTY COMMISSIONER, BANGALORE & ORS.	June 14, 1985
TAJUNNISA BEGUM Vs. MYDAR HULIGEMMA	January 8, 1985
TARA BAI Vs. V S KRISHNASWAMY RAO	June 4, 1985
TATA OIL MILLS COMPANY LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES ASSESSMENT I BANGALORE CITY	December 17, 1985
TATANAGAR TRANSPORT CORPORATION Vs. DHARMAPAL	April 4, 1985
TEEPUSABI Vs. K RUDRAIAH	January 7, 1985
THE MANAGEMENT OF DHARMASAGRA EDUCATION SOCIETY Vs. SHRI S.B. KRISHNA MURTHY AND ANOTHER	August 23, 1985
THIMMAPPA Vs. KOUSALYA	June 18, 1985
THIMMO GOWDA Vs. KALEGOWDA	November 7, 1985
TOWN MUNICIPAL COUNCIL Vs. VIJAYA COLLEGE	December 13, 1985
U N SHARMA Vs. PUTTEGOWDA	July 3, 1985
U SRIDHARA BHAT Vs. PRABHAVATHI U BHAT	June 5, 1985
UDAYASHANKAR Vs. HOUSE RENT CONTROLLER	August 29, 1985
ULLAL RAGHUVIR RAO Vs. SAVITHRI BAI	July 8, 1985
UMESH Vs. MANAGING DIRECTOR KSRTC	March 6, 1985
UNION OF INDIA Vs. I T C LIMITED	June 7, 1985
UNION OF INDIA UOI Vs. SRIPAD SHANKAR KULKARNI	January 15, 1985
UNITED BREWERIES LIMITED Vs. COMMISSIONER OF INCOME TAX	October 18, 1985
UNIVERSAL INSTRUMENTS CO Vs. ASSISTANT COMMERCIAL TAX OFFICER INTELLIGENCE SOUTH ZONE BANGALORE	January 30, 1985
V M RAMASIDDAPPA Vs. DIRECTOR OF SURVEY SETTLEMENT AND LAND RECORDS	March 26, 1985
V RAGHUYANE RAGHAVENDRA Vs. STATE OF KARNATAKA	October 11, 1985
VARADARAJA LYENGAR Vs. T LAKSHMINARAYANA SETTY	February 5, 1985
VARADHA RAO B Vs. STATE OF KARNATAKA	September 4, 1985
VEERAPPA LAKSHMAPPA ANGADI Vs. SIDDANAGOUDA BASALINGANAGOUDA DHARMAYAT	August 16, 1985
VEERASWAMY Vs. NIL	February 15, 1985
VENKATACHALAIAH Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL	October 11, 1985
VENKATESHWARALU Vs. GOVERNMENT OF KARNATAKA	July 12, 1985
VENKATESWARA MINERALS Vs. JUGALKISHORE CHIRANJITLAL	June 18, 1985
VERKEY AND CO Vs. REGIONAL LABOUR COMMISSIONER	March 11, 1985
VIJAYA N VITHAL Vs. M H TALAGERI	May 28, 1985
VIJAYALAKSHMI OIL INDUSTRIES Vs. INCOME TAX OFFICER	March 14, 1985
VIRUPAKSHA GOWDA Vs. A N PATIL	February 4, 1985
VISALAKSHAMMA Vs. BALAJI AGENCIES	November 28, 1985
VITTAL PAI Vs. SHARADA ALIAS PADMAVATHI	June 4, 1985
WAJID Vs. STATE OF KARNATAKA	December 12, 1985
Wajid Vs. State of Karnataka	December 13, 1985
WORKMEN OF MODERN MILLS Vs. GENERAL MANAGER	December 18, 1985
Y MOIDEEN KUNHI Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE	November 12, 1985
Y R NAGARAJU Vs. UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD	February 25, 1985
Y S WSJID Vs. STATE OF KARNATAKA	December 11, 1985
YALLAWWA Vs. KENCHAPPA HANAMAPPA BATTUR	July 11, 1985
YUSUFF Vs. STATE OF KARNATAKA	May 29, 1985

Year 1985 of HIGH COURT OF KARNATAKA

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