REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A M OBEDULLA Vs. S M SHAFT	July 17, 1984
A S PARAMESHWARAIAH Vs. STATE	February 20, 1984
A VENKATARAMANAPPA Vs. STATE OF KARNATAKA	March 23, 1984
A. VISHAKANTIAH M.S.S. AND ANOTHER Vs. THE STATE OF KARNATAKA AND OTHERS	February 22, 1984
ABDUL BASHEER Vs. STATE OF KARNATAKA	July 31, 1984
ABDUL RAHEEM Vs. STATE	February 10, 1984
ABDUL WAHID KHAN Vs. ALAN CHAVAS	June 4, 1984
ALEEMULLAKHAN C M Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	March 21, 1984
AMRITH CINEMA Vs. STATE OF KARNATAKA	June 5, 1984
ANANDA Vs. KARNATAKA STATE FINANCIAL CORPN	June 15, 1984
ANANT SOMAPPA PATTAR Vs. KALAPPA DEVENDRAPPA YARAKAD	October 31, 1984
ANANTH GOPAL Vs. GOPAL NARAYAN	April 11, 1984
ANNAPARAI ESTATE LIMITED Vs. STATE OF KARNATAKA	March 23, 1984
APPASAHEB SHATTAPPA ADKE Vs. ANNAPURNA DEVI	July 11, 1984
ARUNACHALAM C Vs. COMMISSIONER OF INCOME TAX	October 26, 1984
ASSOCIATED ELECTRONIC AND ELECTRICAL INDUSTRIES PVT LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE BANGALORE	November 6, 1984
ASWATHANARAYANA SETTY K R Vs. COMMISSIONER OF INCOME TAX	November 13, 1984
ATHITHOPE ESTATE Vs. STATE OF KARNATAKA	March 16, 1984
B GIRIJA Vs. STATE OF KARNATAKA	June 1, 1984
B K AJIT KUMAR Vs. STATE OF KARNATAKA	November 29, 1984
B R M V EDUCATION SOCIY Vs. DISTRICT REGISTRAR KOLAR	July 16, 1984
B RAMESH Vs. K SHANKAR	January 13, 1984
B SREERAMULU Vs. GENERAL MANAGER KSRTC	July 4, 1984
B V NARAYANA REDDY Vs. STATE	August 16, 1984
B V SAROJAMMA Vs. SPL L A O BANGALORE	December 18, 1984
B VASUDEVA RAO Vs. K LAXMINARAYANA	August 20, 1984
B. ABDUL BARI Vs. THE GENERAL MANAGER, KARNATAKA STATE ROAD TRANSPORT CORPORATION AND OTHERS	June 26, 1984
B. BASAVALINGAPPA Vs. THE DIRECTOR OF TECHNICAL EDUCATION, GOVT. OF KARNATAKA SESHADRI ROAD, BANGALORE AND OTHERS	February 16, 1984
B. SHANTHAMMA Vs. TIPPAVVA	February 8, 1984
B.K. KRISHNA Vs. STATE OF KARNATAKA AND OTHERS	September 20, 1984
B.R. NARAYANA PRASAD Vs. UNION OF INDIA AND OTHERS	October 8, 1984
BALAJI OIL TRADERS Vs. INCOME TAX OFFICER	March 13, 1984
BALANOOR TEA AND RUBBER COMPANY LIMITED Vs. STATE OF KARNATAKA	March 14, 1984
BALAPPA KARNAL Vs. STATE OF KARNATAKA	March 30, 1984
BALLAL AND PADIVAL TILES Vs. COMMISSIONER OF INCOME TAX	October 10, 1984
BANDAIAH Vs. NINGAPPA	October 31, 1984
BANGALORE DEVELOPMENT AUTHORITY Vs. UNIQUE ENTERPRISES	July 20, 1984
BANGALORE UNIVERSITY Vs. Y R SATYANARAYANA RAO	July 6, 1984
BAPUJI EDUCATIONAL ASSOCN Vs. STATE	September 3, 1984
BASAPPA Vs. GAREMANE KAMANNA	December 11, 1984
BASAVAIAH Vs. N S ASHOK KUMAR	July 6, 1984
BASAVARAJ CHENNA NAIK Vs. GENERAL MANAGER KARNATAKA VENEERS LTD	December 7, 1984
BASHA Vs. SHAIK HYDER	December 11, 1984
BEST and CROMPTON ENGINEERING LTD Vs. JOINT SECRETARY GOVT OF INDIA	September 4, 1984
BHANDARKAR D N Vs. COMMISSIONER OF INCOME TAX	November 27, 1984
BHARAT PETROLEUM CORPN LTD Vs. MOHD HANEEF	July 4, 1984
BHAVASARA KSHATRIYA SAMAJ Vs. STATE OF KARNATAKA	July 3, 1984
BHOOMAREDDY BROTHERS Vs. COMMISSIONER OF INCOME TAX	July 18, 1984
BIDAR SAHAKAR SAKKARE KARKHANE LTD Vs. STATE OF KARNATAKA	July 30, 1984
BINNY LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	September 3, 1984
BINNY LIMITED Vs. PRESIDING OFFICER	June 5, 1984
BINNY LTD Vs. UNION OF INDIA	November 6, 1984
BORE GOWDA Vs. ASST REGISTRAR OF CO OPERATIVE SOCIETIES	August 9, 1984
BUSINESS FORMS LTD Vs. COMMISSIONER OF COMMERCIAL TAXES KARNATAKA BANGALORE	December 21, 1984
C B C I SOCIETY Vs. UNIVERSITY	September 20, 1984
C G THIMMAIAH Vs. COMMISSIONER OF INCOME TAX	March 27, 1984
C KRISHNALAL JAIN Vs. COMMISSIONER OF INCOME TAX	December 18, 1984
C P KUSHALAPPA AND SONS Vs. COMMISSIONER OF INCOME TAX	November 26, 1984
C. DINAKAR, I.P.S. Vs. STATE OF KARNATAKA AND OTHERS	July 23, 1984
C.N. Krishna Murthy Vs. Abdul Subban and another	May 6, 1984
C.P. Kushalappa and Sons Vs. Commissioner of Income-tax	November 26, 1984
CARNATIC COFFEE CO Vs. COMMERCIAL TAX OFFICER I CIRCLE DAVANAGERE	January 5, 1984
CATHOLIC UNION CLUB Vs. MANGALORE CITY MUNICIPALITY	January 10, 1984
CHANDRAKANTH S P Vs. COMMISSIONER OF INCOME TAX	March 26, 1984
CHANDRANA BROS Vs. JALAJALAXMI S BHAT BANGALORE	April 19, 1984
CHARLES DSOUZA Vs. COMMISSIONER OF INCOME TAX	January 27, 1984
CHERMANA P I Vs. AGRICULTURAL INCOME TAX OFFICER	January 5, 1984
CHIEF CONTROLLING REVENUE AUTHORITY Vs. M V CHANDRASHEKHAR	September 14, 1984
CHIEF CONTROLLING REVENUE AUTHORITY Vs. M V CHANDRASHEKAR	October 8, 1984
CHIEF MARKETING OFFICER Vs. SUDHAKAR	December 10, 1984
COMMISSIONER OF COMMERCIAL TAXES Vs. DRIVE IN ENTERPRISES	January 13, 1984
COMMISSIONER OF INCOME TAX Vs. ANANTH G PAI	January 12, 1984
COMMISSIONER OF INCOME TAX Vs. REX TALKIES	March 14, 1984
COMMISSIONER OF INCOME TAX Vs. CENTURY HOTELS PRIVATE LIMITED	April 5, 1984
COMMISSIONER OF INCOME TAX Vs. SUJATHA INDUSTRIES	June 11, 1984
COMMISSIONER OF INCOME TAX Vs. SARASWATH POOR STUDENTS FUND	June 15, 1984
COMMISSIONER OF INCOME TAX Vs. MASTER SUBRAYA M PAI	June 15, 1984
COMMISSIONER OF INCOME TAX Vs. GOWDA A B V	June 8, 1984
COMMISSIONER OF INCOME TAX Vs. KHODAY ESWARSA AND SONS	September 13, 1984
COMMISSIONER OF INCOME TAX Vs. JANATHA TEXTILES	August 31, 1984
COMMISSIONER OF INCOME TAX Vs. DATACONS PRIVATE LIMITED	August 20, 1984
COMMISSIONER OF INCOME TAX Vs. METAL LAMP CAPS PRIVATE LIMITED	August 20, 1984
COMMISSIONER OF INCOME TAX Vs. FERNANDEZ G J	August 28, 1984
COMMISSIONER OF INCOME TAX Vs. INDIAN TELEPHONE INDUSTRIES LIMITED	August 17, 1984
COMMISSIONER OF INCOME TAX Vs. CUTCHI MEMON UNION	August 10, 1984
COMMISSIONER OF INCOME TAX Vs. AMCO BATTERIES LIMITED	August 2, 1984
COMMISSIONER OF INCOME TAX Vs. MANDYA NATIONAL PAPER MILLS LIMITED	August 8, 1984
COMMISSIONER OF INCOME TAX Vs. K N NARAYAN	July 25, 1984
COMMISSIONER OF INCOME TAX Vs. NARASIMHA REDDY B	July 23, 1984
COMMISSIONER OF INCOME TAX Vs. KARNATAKA CEMENT PIPE FACTORY	July 17, 1984
COMMISSIONER OF INCOME TAX Vs. RAMAIAH REDDY M	December 4, 1984
COMMISSIONER OF INCOME TAX Vs. MOTOR INDUSTRIES COMPANY LIMITED	November 28, 1984
COMMISSIONER OF INCOME TAX Vs. GOPAL BHANDARY T	December 19, 1984
COMMISSIONER OF INCOME TAX Vs. RANGA SETTY R	December 18, 1984
COMMISSIONER OF INCOME TAX Vs. FITWELL CAPS PRIVATE LIMITED	December 14, 1984
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN AERONAUTICS LIMITED	October 26, 1984
COMMISSIONER OF INCOME TAX Vs. MYSORE IRON AND STEEL LIMITED	October 26, 1984
COMMISSIONER OF INCOME TAX Vs. ANGADI BROS	October 26, 1984
COMMISSIONER OF INCOME TAX Vs. C P KUSHALAPPA AND SONS	November 26, 1984
COMMISSIONER OF INCOME TAX Vs. BHARAT MOTORS SERVICE	November 26, 1984
COMMISSIONER OF INCOME TAX Vs. SENAPATHY WHITELEY LIMITED	November 13, 1984
Commissioner of Income Tax, Karnataka (Central) Vs. B. Narasimha Reddy	March 23, 1984
COMMISSIONER OF INCOME-TAX Vs. HINDUSTAN AERONAUTICS LTD	October 26, 1984
COMMISSIONER OF INCOME-TAX KARNATAKA CENTRAL Vs. B NARASIMHA REDDY	March 23, 1984
COMMISSIONER OF WEALTH TAX Vs. VIDYAVATHI KAPUR	June 21, 1984
COMMISSIONER OF WEALTH TAX Vs. NAGABHUSHANA SHETTY K N HUF	September 14, 1984
COMMITTEE OF MANAGEMENT OF LOKA SEVA NIRATA D KONGADIYAPPA MEMORIAL EDN SOCIETY Vs. K SEETHARATHNA	July 29, 1984
CONPRO CORPORATION Vs. COMMISSIONER OF INCOME TAX	June 11, 1984
CONTROLLER OF ESTATE DUTY Vs. ANDAL THAYARAMMA	October 26, 1984
CORPORATION OF THE CITY OF BANGALORE Vs. BANGALORE CHEMICAL AND MANUFACTURING COMPANY LIMITED	February 10, 1984
D RAMAIAH Vs. DIST MAGISTRATE BANGALORE	January 13, 1984
D S SRINIVASA MURTHY Vs. C S SHATRUGNAIAH SHETTY	February 15, 1984
D SIDDAPPA Vs. DEPUTY COMMISSIONER EXCISE	June 15, 1984
D. R. SHIVANAND Vs. THE STATE OF KARNATAKA AND ORS.	January 26, 1984
DAKSHINA MAHARASHTRA JAIN SABHA Vs. RABIYABI	October 11, 1984
DASEGOWDA Vs. ELECTION OFFICER	July 6, 1984
DBAREPPA BALAPPA GONDAJ Vs. SUB DIVISIONAL MAGISTRATE JAMKBANDI	October 10, 1984
DEPUTY COMMISSIONER and COURTS OF WARDS DHARWAR Vs. ISHWARIBAI	October 9, 1984
DESHNUR WINE STORES Vs. STATE OF KARNATAKA	June 7, 1984
DEVAKI Vs. KALYANI	June 21, 1984
DHARAK LIMITED Vs. COMMISSIONER OF INCOME TAX	August 31, 1984
DHARAM RAO Vs. SHANKARAPPA	December 10, 1984
DHARIWAL SILK HOUSE Vs. GENERAL MANAGER BANGALORE TELEPHONES	December 13, 1984
DODDANNAVAR BROS Vs. MALATHIBAI	July 3, 1984
DR. M. NAGARAJ Vs. CHANCELLOR, GULBARGA UNIVERSITY AND ANOTHER	October 30, 1984
DR. R. VITTAL RAO Vs. STATE OF KARNATAKA BY ITS SECRETARY TO GOVERNMENT, HEALTH DEPARTMENT, BANGALORE AND ANOTHER	July 12, 1984
E S I C Vs. MANAGEMENT OF KIRLOSKAR SYSTEMS LTD	July 27, 1984
EAST WEST HOTELS LTD Vs. REGIONAL DIRECTOR E S I CORPORATION	September 21, 1984
ECONOMIC CHIT FUNDS PVT LTD Vs. P S KRISHNOJI RAO	February 16, 1984
ELECTROHMS PRIVATE LTD., BANGALORE Vs. STATE OF KARNATAKA AND ORS.	January 17, 1984
EMPLOYMENT OFFICER Vs. S SEVARINATHAN	December 4, 1984
EMPLOYMENT OFFICER MANDYA Vs. S SEVARINATHAN	December 14, 1984
ENFORCEMENT DIRECTORATE Vs. J M STEVENS	August 13, 1984
Enforcement Directorate, Government of India Vs. Fr. J.M. Stevens	August 13, 1984
ESWARA RICE MILL INDUSTRIES Vs. DY COMMR SHIMOGA	August 17, 1984
EXECUTIVE ENGINEER K E B Vs. SUDEGALA THIPPANNA	April 5, 1984
FATHIMABI Vs. MEHBOOB	June 27, 1984
FOOD INSPECTOR Vs. A G SUVARNA	August 29, 1984
G JAYALAXAMMA Vs. H M LINGEGOWDA	April 12, 1984
G M PATEL Vs. STATE OF KARNATAKA	February 27, 1984
G R RANGASWAMAIAH Vs. CHANCELLOR UNIVERSITY OF MYSORE	November 12, 1984
G RAMAKRISHNA AITHAL Vs. Y VARADAPPA	October 18, 1984
G. JAYAPRAKASH Vs. THE KARNATAKA PUBLIC SERVICE COMMISSION, BY ITS SECRETARY, PARK HOUSE, BANGALORE	February 14, 1984
GALLALAPPA Vs. STATE OF KARNATAKA	April 12, 1984
GAYATHRI Vs. KARNATAKA PUBLIC SERVICE COMMISSION	January 18, 1984
GENERAL MECHANICAL WORKS Vs. COMMISSIONER OF INCOME TAX	May 17, 1984
GENERAL MECHANICAL WORKS Vs. COMMISSIONER OF INCOME TAX	July 16, 1984
GIRIDHAR B S Vs. P V SHETTY	September 6, 1984
GLOBE DETECTIVE AGENCY Vs. SUBBIAH MACHINE TOOLS P LTD	March 9, 1984
GOPAL B S Vs. KARNATAKA STATE FINANCIAL CORPORATION	January 11, 1984
GOPALAKRISHNA TEXTILE MILLS Vs. WORKMEN	December 14, 1984
GRAHAKA JAGRUTI Vs. STATE OF KARNATAKA	July 20, 1984
GRAIG JONES D G Vs. STATE OF KARNATAKA	February 7, 1984
GUNDAPPA ACHARI Vs. SHESHAPPA UPADHAYA	December 7, 1984
GUNDERAO Vs. JAGNNATHASINGH	December 14, 1984
GURAPPA TIPPANNA TOTAD Vs. GANGAVVA	January 11, 1984
GURUVETRA MADIVALA MACHIDEVA SANGHA Vs. DIVISIONAL COMMISSIONER	June 12, 1984
H M T KARMIKA SANGHA Vs. COMMISSIONER OF LABOUR	August 1, 1984
H N NIRVANE GOWDA AND SONS Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	February 7, 1984
H NIRMALA Vs. STATE OF KARNATAKA AND KARNATAKA PUBLIC SERVICE COMMISSION	November 2, 1984
H S ACHUTHA Vs. CHIEF ENGINEER	September 19, 1984
H. ABDUL BASITH, RAMPURA, CHITRADURGA DISTT. Vs. STATE OF KARNATAKA AND OTHERS	March 26, 1984
H.E. MARRIAPPA Vs. SUPERINTENDENT OF POLICE AND OTHERS	May 28, 1984
H.G. KULKARNI Vs. SUPERINTENDING ENGINEER, BELGAURA CIRCLE AND OTHERS	August 3, 1984
H.G. RAGHU Vs. SUPERINTENDENT OF POLICE AND ORS.	January 11, 1984
HAJARESAB Vs. UDACHAPPA	August 21, 1984
HANUMAN TRANSPORT CO LTD Vs. R T A	December 20, 1984
HANUMAN TRANSPORT CO P LTD Vs. STATE OF KARNATAKA	November 2, 1984
HANUMANTHAPPA H Vs. MUNISWAMY	November 9, 1984
HASANABBA Vs. STATE OF KARNATAKA	March 13, 1984
HASHIM ABDUL KHADER SAIT Vs. THE CORPORATION OF THE CITY OF BANGALORE AND ORS.	January 20, 1984
HONNAYYA Vs. K S R T C	September 21, 1984
HOTEL RAJMAHAL Vs. COMMISSIONER OF INCOME TAX	March 14, 1984
HUTCHAIAH Vs. STATE OF KARNATAKA	January 11, 1984
I P MUNAVALLI AND SONS Vs. COMMISSIONER OF INCOME TAX	November 27, 1984
I T C LIMITED Vs. PRESIDING OFFICER	June 22, 1984
I T C LTD Vs. GOVERNMENT OF KARNATAKA	June 22, 1984
I.T.C. Ltd. Vs. Labour Court, Bangalore and others	June 22, 1984
IDEAL JAWA EMPLOYEES ASSOCIATION Vs. UMESH	November 16, 1984
INDIAN MEDICAL ASSOCIATION Vs. STATE OF KARNATAKA	October 15, 1984
INDIRA Vs. INCOME TAX OFFICER	July 25, 1984
INDIRA Vs. INCOME TAX OFFICER TUMKUR CIRCLE	March 25, 1984
INDUBAI MANOHARLAL Vs. COMMISSIONER OF INCOME TAX	December 19, 1984
J H MORGAN AND SON Vs. COMMISSIONER OF INCOME TAX	December 17, 1984
J V NAZARETH Vs. PHILOMINA MARIE	October 12, 1984
JACOB CORLINO Vs. PRABHA V. SHENOY	January 20, 1984
JAINABHI JANABI AHMEDSHAW Vs. KRISHNA SUBBANNA BHAT	October 24, 1984
JAVARAYA GOWDA Vs. STATE OF KARNATAKA	February 14, 1984
JAYADEVA PRINTING PRESS Vs. UNION OF INDIA UOI	July 18, 1984
JEEVARAJ Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE BANGALORE	June 14, 1984
K ABDUL SUBHAN Vs. A K SATYANARAYANA SETTY	June 15, 1984
K CHANDRASEKHAR Vs. MANAGEMENT OF BINNY LTD	August 29, 1984
K G TULASIRAM Vs. K G VENKATESH	November 26, 1984
K GURUVAPPA Vs. MANJAPPA HENGSU	September 18, 1984
K M CHANDRASEKHAR Vs. STATE OF KARNATAKA	July 16, 1984
K M S RICE AND FLOUR MILLS Vs. STATE OF KARNATAKA	February 11, 1984
K MIR ALTAF HUSSAIN Vs. BIBIMOHARA	January 24, 1984
K RAMA MURTHY Vs. STATE OF KARNATAKA	February 3, 1984
K S MUTHUKALI CHETTIAR Vs. INSPECTING ASSISTANT COMMISSIONER	December 14, 1984
K S R T C Vs. REGIONAL TRANSPORT AUTHORITY	September 25, 1984
K S RAMAKRISHNA SETTY Vs. CLARIAN FISHERIES PVT LTD	September 10, 1984
K S SHENOY AND CO Vs. STATE OF KARNATAKA	October 5, 1984
K V RUDRAIAH Vs. B S MUDDA GANGAMMA	April 18, 1984
K VENKATAGIRIGOWDA Vs. BANGALORE UNIVERSITY	March 28, 1984
K. R. SHETTY Vs. STATE OF KARNATAKA AND ANR.	February 2, 1984
K. RAJEUDRA PRASAD Vs. STATE OF KARNATAKA AND OTHERS	February 21, 1984
K. Venkatagirigowda and another Vs. Bangalore University, Bangalore and another	March 28, 1984
K.A. SWAMI Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL	August 6, 1984
K.G. SIDDE GOWDA Vs. DIRECTOR OF HEALTH AND FAMILY PLANNING & WELFARE SERVICES, MYSORE AND ANOTHER	June 27, 1984
K.P. MOHAMMAD IQBAL Vs. THE UNION OF INDIA & ORS.	January 12, 1984
KALLU VENKATARAMAN Vs. THE GENERAL MANAGER, SOUTH CENTRAL RAILWAY, HUBLI AND ANR.	February 1, 1984
KANNAN P Vs. COMMISSIONER OF INCOME TAX	December 12, 1984
KANTHAMMA Vs. STATE OF KARNTAKA	March 15, 1984
KARIYAPPA Vs. DEPUTY COMMISSIONER	November 2, 1984
KARNATAKA BANK LTD Vs. CRAFT TOOLS PVT LTD	December 17, 1984
KARNATAKA RASHTRIYA EDUCATION SOCIETY, BIHAR Vs. THE EDUCATIONAL APPELLATE TRIBUNAL (DISTRICT JUDGE) BIHAR AND ORS.	September 14, 1984
KARSON KYAMAJI PATEL Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL BELGAUM	August 6, 1984
KODANDA TOURING TALKIES Vs. STATE	April 17, 1984
KODANDAPANI Vs. DIRECTOR OF TEXT BOOKS	August 20, 1984
KOIRA GROUP PANCHAYAT Vs. STATE OF KARNATAKA	September 4, 1984
KOTHARI MADRAS LTD Vs. MYLEAF TOBACCO DEVELOPMENT CO PVT LTD	May 30, 1984
KRISHNA PRODUCTS Vs. STATE OF KARNATAKA	January 12, 1984
KRISHNAMURTHY V G Vs. COMMISSIONER OF INCOME TAX	March 19, 1984
KRISHNAPPA S T Vs. STATE OF KARNATAKA	September 18, 1984
KUDREMUKH IRON ORE CO LTD Vs. KOOKY ROADWAYS P LTD	November 7, 1984
KURUMBERHALLI ESTATE "A" Vs. STATE OF KARNATAKA	March 20, 1984
KUVARP INDUSTRIES BANGALORE Vs. STATE BANK OF MYSORE	August 1, 1984
L KRISHNA Vs. STATE OF KARNATAKA	June 15, 1984
LAKSHMAMMA Vs. C DAS	June 22, 1984
LAND ACQUISITION OFFICER Vs. CHANDRASEKARAGOWDA	July 5, 1984
LAND ACQUISITION OFFICER Vs. ASHOK	July 12, 1984
LAXMANGOWDA Vs. MADDAMMA	November 8, 1984
LAXMI RICE MILLS Vs. CHIEF MARKETING OFFICER	May 31, 1984
M C SRIKANTAIAH Vs. KANNIKAPARAMESHWARI TEMPLE	January 24, 1984
M G KULKARNI Vs. STATE OF KARNATAKA	September 21, 1984
M H AQUILL Vs. UNION BANK OF INDIA MADIKERI	April 6, 1984
M K VENKATACHALAPATHY SETTY Vs. SANNARASAIAH	June 21, 1984
M M ANANDARAM Vs. MYSORE LACHIA SETTY	October 30, 1984
M M JAMADHAR Vs. AMIRBI	August 21, 1984
M M THIMMAIAH Vs. JINDE RAMAKRISHNAPPA	January 12, 1984
M N LAXMINATHAIAH Vs. STATE OF KARNATAKA	August 16, 1984
M N PUSHPAVALLI Vs. STATE OF KARNATAKA	August 20, 1984
M N SIDDESWARAIAH Vs. MANAGING DIRECTOR, BANGALORE DIST CO-OPERATIVE CENTRAL BANK LTD , BANGALORE	January 16, 1984
M P JAYARAJ Vs. STATE OF KARNATAKA	September 25, 1984
M S SEETHAMMA Vs. M K NEELAMMA	August 28, 1984
M V MURTHY Vs. ACCOMMODATION CONTROLLER	October 26, 1984
M. ABDULLA, MAJOR, OCC, RETIRED MAIL OVERSEER Vs. THE POST MASTER GENERAL, KARNATAKA, AND ORS.	January 27, 1984
M. B. NAGARAJU Vs. DEPUTY INSPECTOR GENERAL OF POLICE SOUTHERN RANGE, MYSORE AND OTHERS	January 9, 1984
M. K. KESHAVA, VILLAGE ACCOUNTANT Vs. THE DEPUTY COMMISSIONER, KODAGU MADIKEP, AND ORS.	January 11, 1984
M.R. SANNARAME GOWDA Vs. THE REGISTRAR, UNIVERSITY OF MYSORE AND ORS.	September 12, 1984
M.S. JAYAPPA Vs. JOINT DIRECTOR OF PUBLIC INSTRUCTION AND ORS.	January 10, 1984
MAC CHARLES BROTHERS PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER X ADDITIONAL CIRCLE BANGALORE	December 4, 1984
MADHUKAR VIRUPAX MUTALIK DESAI Vs. VIRUPAXMI BASAYYA	November 27, 1984
MADHURAMMA Vs. STATE OF KARNATAKA	August 7, 1984
MAHADEV BASAPPA BENNALLI Vs. THE DEPUTY COMMISSIONER, BELGAUM DISTRICT, BELGAUM AND OTHERS	September 10, 1984
MAHALAKSHMI TRADING COMPANY Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA BANGALORE	January 17, 1984
MAHARASHTRA APEX CORPN LTD Vs. POOVAPPA SALIAN	September 6, 1984
MAHARASHTRA APEX CORPORATION LTD Vs. POOVAPPA	September 6, 1984
MAHAVEER TOURING TALKIES Vs. MAGISTRATE MANDYA	July 9, 1984
MAHENDRA PERFUMERY WORKS Vs. STATE OF KARNATAKA	February 8, 1984
MAKTHUM Vs. DY COMMISSIONER TRANSPORT	June 7, 1984
MALLAPPA Vs. APPANNAPPA	August 31, 1984
MANAGEMENT OF BELGAUM D C C BANK LTD Vs. LABOUR COURT	October 18, 1984
MANAGEMENT OF CHARAK BHANDAR Vs. PRESIDING OFFICER	July 24, 1984
MANAGEMENT OF KARNATAKA AGRO INDUSTRIES CORPORATION Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	October 15, 1984
MANAGEMENT OF NAGORI VYAVASAYA SEVA SAHAKARI SANGHA Vs. VICTOR DIANUS, ADULT ABBANJARA, ULLAL AND OTHERS	January 3, 1984
MANAGEMENT OF SENAPATHY WHITELEY LTD Vs. STATE OF KARNATAKA	July 13, 1984
MANGHARAM AND SONS Vs. R C MORZARIA	April 18, 1984
MANGILAL GOTAWAT CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX	August 6, 1984
MANJAPPA GOWDA B T Vs. STATE OF KARNATAKA	June 14, 1984
MAYAMMA Vs. N CHIKKANNA	June 7, 1984
MEDICAL RESEARCH LABORATORY PVT LTD Vs. K C AJITH	May 21, 1984
MEDICAL RESEARCH LABORATORY PVT LTD Vs. K C AJITH	July 31, 1984
Mines Manager, Mysore Minerals Ltd. Vs. Kattemma and others	July 9, 1984
MOHAMMAD IQBAL Vs. BHIMAIAH	October 15, 1984
MOHAMMAD ISMAIL Vs. STATE	August 2, 1984
MOHAMMAD KASIM ABDULGANI MESTRI Vs. STATE OF KARNATAKA	March 13, 1984
MOHAMMED SAB WALLAD GAFAR SAB Vs. ABDUL GANI WALLAD MOHAMMAD HAYATH	November 9, 1984
MOHAN RAMAPPA JADHAV Vs. SPECIAL DEPUTY COMMISSIONER	April 18, 1984
MOHANKUMAR AND NANJEGOWDA Vs. STATE	November 28, 1984
MOHANKUMAR V M Vs. STATE OF KARNATAKA	November 20, 1984
MOHD ABDUL SATHAR KHAN Vs. SUB DIVISIONAL MAGISTRATE BIDAR	January 31, 1984
Mohd. Abdul Sathar Khan Vs. Sub-Divisional Magistrate and others	January 31, 1984
MONNANDA NANAIAH Vs. BALLADICHANDA CAVERIAMMA	November 8, 1984
MOTOR INDUSTRIES CO LTD Vs. STATE OF KARNATAKA	October 5, 1984
MUDDAPPA Vs. PANCHAKSHARAIAH	September 18, 1984
MULGUND AND CO Vs. STATE OF KARNATAKA	January 4, 1984
MUNICHOWDAPPA C Vs. STATE OF KARNATAKA	September 6, 1984
MUNICIPAL BOROUGH OF BELGAUM Vs. M G DURGA PRASAD COMPANY	October 29, 1984
MUNICIPAL COMMISSIONER MANGALORE Vs. PAUL MONTEIRO	December 3, 1984
MUTHUKALI CHETTIAR K S Vs. COMMISSIONER OF WEALTH TAX	July 5, 1984
MYSORE BANGLE WORKS Vs. COMMISSIONER OF INCOME TAX	October 26, 1984
MYSORE CITY POWERLOOM AND GENERAL WORKERS ASSOCIATION, MYSORE Vs. STATE OF KARNATAKA	March 7, 1984
MYSORE LAMP WORKS Vs. STATE	March 20, 1984
MYSORE TOBACCO COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	November 6, 1984
N K PALAKSHAPPA Vs. SECRETARY TO GOVERNMENT	December 17, 1984
N S DHAMANKAR Vs. CANTONMENT BOARD BELGAUM	October 11, 1984
N S SUDHA Vs. STATE OF KARNATAKA	October 9, 1984
N SHIVAKUMAR Vs. SUDARSHAN TRADING CO LTD	August 7, 1984
N SRINIVASAMURTHY Vs. STATE OF KARNATAKA	July 25, 1984
N VENKATASWAMY Vs. NINGAMMA	October 18, 1984
NAGARATHNAMMA M L Vs. S R SURYANARAYANA RAO	October 9, 1984
NAGAVVA Vs. TUKARAM	October 26, 1984
NAGOJI RAO Vs. STATE OF KARNATAKA	August 17, 1984
NANJUNDAPPA Vs. MAHABOOB SAHEB	March 16, 1984
NARASIMHA Vs. SUPERINTENDENT OF POLICE	August 13, 1984
NARAYANA BHATTA Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY	March 21, 1984
NARAYANA BHATTA S Vs. STATE OF KARNATAKA	February 8, 1984
NARAYANA GOVIND ANIKHINDI Vs. VENUGOPAL SITARAM SARDA	July 15, 1984
NARAYANASWAMY Vs. MAYOR CORPORATION OF THE CITY OF BANGALORE	March 23, 1984
NAZARABAD PLANTATION Vs. STATE OF KARNATAKA	March 19, 1984
NILGIRI PLANTATIONS LIMITED Vs. STATE OF KARNATAKA	February 10, 1984
NOORERA PAPU Vs. MACHIMADA KUSHALAPPA	March 19, 1984
NOREEN R SRIKANTAIAH Vs. L DASARATH RAMAIAH	December 21, 1984
Noreen R. Srikantaiah Vs. L. Dasarath Ramaiah and another	December 21, 1984
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. B PARVATHAMMA	June 21, 1984
ORIENTAL MACHINERY and CIVIL CONSTRUCTION LTD Vs. VIKRANT TYRES LTD	April 17, 1984
P GOVINDA SETTY SON AND CO Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES BANGALORE DIVISION GANDHINAGAR	December 3, 1984
P K AHMED Vs. STATE OF KARNATAKA	July 27, 1984
P NAGARAJU Vs. STATE OF KARNATAKA	June 14, 1984
P NIRMALA Vs. R ANTHONY RAJ	August 17, 1984
P.Y. RAJENDRA KUMAR Vs. STATE OF KARNATAKA AND ORS.	January 25, 1984
PAPINAYAKANAHALLI VENKANNA Vs. JANADRI VENKANNA SETTY	June 7, 1984
PARAMANANDA L BAJAJ Vs. COMMISSIONER OF WEALTH TAX	July 16, 1984
Paramananda L. Bajaj Vs. Commissioner of Wealth Tax	March 16, 1984
PARMANANDA L BAJAJ Vs. COMMISSIONER OF WEALTH TAX KARNATAKA BANGALORE	March 16, 1984
PARVATHAGOWDA BASANAGOWDA PATIL Vs. VEERAMAHESWARA VIDYA VARDHAKA SANGHA	August 27, 1984
PASCAL LAZAROUS LOBO Vs. K SUNDARA SHETTY	May 31, 1984
PATEL BETTEGOWDA Vs. COORG MYSORE COFFEE CO	October 19, 1984
PATIL VIJAYKUMAR Vs. UNION OF INDIA	August 10, 1984
PEIRCELESLIE INDIA LTD Vs. STATE OF KARNATAKA	October 26, 1984
PRINTERS MYSORE LTD Vs. ASSISTANT COMMERCIAL TAX OFFICER VII CIRCLE BANGALORE 9	August 10, 1984
R DINESH KUMAR Vs. DIR OF T E GOVT OF KARNATAKA	November 23, 1984
R K SETH Vs. C B C I SOCIETY FOR MEDICAL EDUCATION	September 20, 1984
RAHAMATHULLA Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL	November 19, 1984
RAJASHEKHAR T R Vs. STATE	January 27, 1984
RAJENDRA G Vs. DEPUTY COMMISSIONER BELGAUM	March 6, 1984
RAJIVI HEGGADATHI Vs. RATHNAVATHI HEGGADATHI	July 5, 1984
RAJU M C Vs. EXECUTIVE DIRECTOR KARNATAKA VIDYUT KARKHANE LTD	May 27, 1984
RAMACHANDRA GAJANANA HEGDE Vs. STATE OF KARNATAKA	February 7, 1984
RAMACHANDRA SIDDAPPA KAMGOND Vs. LINGAWWA	August 10, 1984
RAMAGOUDA RUDREGOWDA PATIL Vs. LAGMAVVA	September 5, 1984
RAMANATHA Vs. STATE	March 2, 1984
RAMANJANEYA TEXTILES Vs. COMMISSIONER OF INCOME TAX	December 17, 1984
RAMESH ENTERPRISES Vs. COFFEE BOARD	August 31, 1984
RAYAPPA TIMMAPPA HULEKAL Vs. ANNAPURNABAI	September 18, 1984
RECONDO LTD Vs. BOARD OF TRUSTEES	December 26, 1984
REGIONAL DIRECTOR E S I CORPN Vs. F FIBRE MANGALORE P LTD	September 18, 1984
REGIONAL PROVIDENT COMMISSIONER Vs. REGIONAL LABOUR COMMISSIONER	June 29, 1984
RITA BHEEMAIAH Vs. BANGALORE UNIVERSITY	November 28, 1984
RITZ HOTELS MYSORE LTD Vs. STATE	January 5, 1984
ROAD TRANSPORT CORPORATION P LTD Vs. ASST REGIONAL TRANSPORT OFFICER BANGLORE	January 5, 1984
ROKYAYABI Vs. ISMAIL KHAN	January 3, 1984
ROLLATAIRERS LTD Vs. UNION OF INDIA	June 11, 1984
RUKMINI P KALBURGI Vs. STATE OF KARNATAKA	September 5, 1984
S A HOKRANI Vs. S KOUSLYABAI	September 5, 1984
S BANGARAPPA Vs. GANESH NARAYAN HEGDE	March 6, 1984
S M HASHIM Vs. STATE OF KARNATAKA	July 2, 1984
S NARAYANA SETTY Vs. STATE OF KARNATAKA	June 18, 1984
S P CHANDRAKANTH Vs. COMMISSIONER OF INCOME TAX	May 26, 1984
S P KAMAT A B KAMAT Vs. REGIONAL PROVIDENT FUND COMMISSIONER IN KARNATAKA	September 14, 1984
S S GANGAVATHI Vs. CHAIRMAN and M D KARNATAKA LAND ARMY LTD	October 22, 1984
S V HALAVAPALLI AND SONS Vs. COMMISSIONER OF COMMERCIAL TAXES	March 7, 1984
S.D. Balaji Vs. General Manager, Karnataka State Road Transport Corporation	July 4, 1984
SADANANDA SHETTY Vs. STATE OF KARNATAKA	November 30, 1984
SAJJAN K SANYASI Vs. PADMAVATHI MONTESSORI SCHOOL	June 21, 1984
SANJEEVAIAH Vs. LAND TRIBUNAL GUBBI	January 13, 1984
SEENA SEREGARA Vs. LAND TRIBUNAL	February 22, 1984
SEENAPPA N Vs. COMMISSIONER OF INCOME TAX	July 3, 1984
SEETHARAMAIAH B N Vs. LAND TRIBUNAL VIRAJPET	August 17, 1984
SHAKTHI BENEFICIAL CORPORATION IN LIQUIDATION Vs. C BALASUBRAMANYAM	January 4, 1984
SHARANAPPASWAMY GOWDA H Vs. STATE OF KARNATAKA	November 13, 1984
SHARMA D P Vs. KARNATAKA STATE TRANSPORT AUTHORITY	April 16, 1984
SHEENA NAIK Vs. LAWRENCE DSOUZA	January 3, 1984
SHEIK DAWOOD SAHIB Vs. R T A KOLAR	March 1, 1984
SHESH VENKATARAMAN JATHAR Vs. VIGNESHWAR DAMODHAR DIXIT	July 27, 1984
SHIDDABASANNAGOUDA Vs. STATE OF KARNATAKA	December 18, 1984
SHIVAGNANAM Vs. RAMALAL MANICKCHAND JAIN	September 14, 1984
SHIVASHANKAR Vs. STATE OF KARNATAKA	August 23, 1984
SIDHAROOD SWAMY MATH TRUST COMMITTEE HUBLI Vs. MALLAPPA	November 13, 1984
SIDRAMAPPA Vs. DIVISIONAL COMMISSIONER	December 4, 1984
SIRIGERI THIPPAMMA Vs. APPELLATE CED	November 22, 1984
SMT. WAHEEDUNNISA BEGUM Vs. T.N. ANANDA RAO	January 11, 1984
SOGAMALL PEERAJI OSWAL Vs. HIRABAI	July 3, 1984
SOWCAR Vs. STATE OF KARNATAKA	February 3, 1984
SREE ESWARA RICE MILL INDUSTRIES SHIMOGA AND Vs. DEPUTY COMMISSIONER SHIMOGA DISTRICT SHIMOGA	August 17, 1984
Sree Eswara Rice Mill Industries, Shimoga and other Vs. Deputy Commissioner Shimoga District, Shimoga and another	August 17, 1984
SRI VARDHAMAN STANAKVISI JAIN SRAVAK SANGHSRI SWAMY SANGLI MUNESWARA TEMPLE Vs. CHANDRAKUMAR	March 22, 1984
SRINAND TALKIES MYSORE Vs. STATE OF KARNATAKA	October 9, 1984
SRINIVASAN Vs. SUB REGISTRAR HIRIUR	August 17, 1984
STATE BANK OF MYSORE Vs. R SHAMMANNA	July 6, 1984
STATE OF KARNATAKA Vs. HEMARAJ ACHALCHAND	June 27, 1984
STATE OF KARNATAKA Vs. BHIMAPPA	July 26, 1984
STATE OF KARNATAKA Vs. B G DESAI	August 22, 1984
STATE OF KARNATAKA Vs. BABU	February 14, 1984
STATE OF KARNATAKA Vs. BALAPPA BHAU VADAGAVE	March 2, 1984
STATE OF KARNATAKA Vs. THIMMAPPA H S	March 10, 1984
STATE OF KARNATAKA Vs. KEMPAIAH	March 5, 1984
STATE OF KARNATAKA Vs. H R SURYANARAYANA RAO	January 11, 1984
STATE OF KARNATAKA Vs. NARASIMHAMURTHY	January 31, 1984
STATE OF KARNATAKA Vs. GWALIOR RAYONS SILK MFG WVG CO LTD	February 3, 1984
STATE OF KARNATAKA Vs. H SOMASHEKHARAIAH	November 7, 1984
STATE OF KARNATAKA Vs. B V THIMAPPA	November 30, 1984
STATE OF KARNATAKA Vs. VENKATESH	December 3, 1984
State of Karnataka (Through Deputy Commissioner of Agricultural Income-tax) Vs. B.G. Desai	August 22, 1984
State of Karnataka and another Vs. Thimmappa H.S. and other	March 10, 1984
STERLING FOODS Vs. COMMISSIONER OF INCOME TAX	June 1, 1984
SUBBANNA Vs. STATE OF KARNATAKA	March 25, 1984
SUBRAMAIAH SETTY Vs. OFFICIAL LIQUIDATOR	August 8, 1984
SUGESAN FINANCE INVESTMENT Vs. STATE OF KARNATAKA	April 18, 1984
SUJEETH P J FERRAO Vs. UNIVERSITY OF MYSORE	December 7, 1984
Sujeeth P.J. Ferrao Vs. The University of Mysore and others	December 7, 1984
SULOCHANA Vs. KARNATAKA STATE WAREHOUSING CORPN	September 19, 1984
SUNDARA BAI Vs. LAXMI BAI	December 20, 1984
SUNDARA BAI AMMAL Vs. K V RAJAGOPAL	December 21, 1984
SUSANNA Vs. YESHWANTH	October 12, 1984
SYED ILIAS Vs. STATE OF KARNATAKA	November 23, 1984
SYNDICATE BANK Vs. MAHADEVAPPA BASAPPA KUPPALUR	September 13, 1984
SYNDICATE BANK Vs. SOUTHERN OILS AND EXTRACTIONS LIMITED	January 9, 1984
T M A PAI FOUNDATION Vs. STATE OF KARNATAKA	September 10, 1984
T M A PAI FOUNDATION Vs. STATE OF KARNATAKA	November 23, 1984
T M KOUSALI Vs. INCOME TAX OFFICER SIXTH	March 14, 1984
T S MAHADEVAIAH Vs. STATE	July 9, 1984
T S NAGARAJ Vs. DEPUTY COMMISSIONER MYSORE	January 17, 1984
T VAMANA KINI Vs. U RAMACHANDRA PAI	July 3, 1984
THAMMAIAH M R Vs. AGRICULTURAL ITO	August 22, 1984
THE MANAGEMENT OF KARNATAKA AGRO INDUSTRIES CORPN. LTD., HEBBAL, BANGALORE Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL MAUR MANSIONS, I CROSS, GANDHINAGAR, BANGALORE	January 5, 1984
TROPICAL TIMBERS Vs. M V RAMAPPA HEGDE	February 3, 1984
UDAICHAND MEGAJI Vs. COMMISSIONER OF INCOME TAX	June 5, 1984
UDANDAPPA Vs. STATE OF KARNATAKA	November 23, 1984
UGAR SUGAR WORKS LIMITED Vs. STATE OF KARNATAKA	August 9, 1984
UGAR SUGAR WORKS LTD Vs. STATE OF KARNATAKA	August 10, 1984
UGARMAL NEMICHAND Vs. INCOME TAX OFFICER SECOND	October 11, 1984
UMARABBA Vs. PATHUNNI	February 2, 1984
UMMER PLANTATIONS Vs. STATE OF KARNATAKA	March 1, 1984
UNION OF INDIA UOI Vs. KARNATAKA ELECTRICITY BOARD	January 6, 1984
UNITED INDIA F G INSURANCE CO LTD Vs. U E PRASAD	September 18, 1984
V B KAMBI Vs. SECRETARY APMC BAGALKOT	July 17, 1984
V N SARSETTY Vs. COMMISSIONER OF INCOME TAX	July 26, 1984
V SOUDHAKUMARI Vs. R T O AND TAXATION AUTHORITY	December 18, 1984
V SRINIVASAN Vs. SUB REGISTRAR HIRIYUR	August 17, 1984
V. S. NARAYANA SETTY Vs. R. SHANTHAMMA	January 9, 1984
VASUDEV PANDURANG MALAWADE Vs. BASAPPA HANUMANTHAPPA	September 4, 1984
VEERANARAYANA Vs. MANAGEMENT OF NEW CHITRA TALKIES	August 8, 1984
VEERARAJENDRA CORPORATION Vs. STATE OF KARNATAKA	March 6, 1984
VENKATALAKSHMAMMA Vs. LINGAMMA	July 27, 1984
VENKATARAMANAPPA Vs. STATE OF KARNATAKA	April 12, 1984
VICE CHAIRMAN VILLAGE PANCHAYAT Vs. CHANNABASAPPA B GADDI	February 3, 1984
Vice Chairman, Village Panchayat, Maranbeed Vs. Channabasappa B. Gaddi and others	February 3, 1984
VINAYAKA ENTERPRISES Vs. DISTRICT MAGISTRATE	October 8, 1984
VISVARAMA HOTELS LTD Vs. ANJUMAN E IMAMIA	August 22, 1984
VISWANATHA SHENOY Vs. RADHABAI	December 21, 1984
VMK MENON Vs. SCIENTIFIC ADVISOR	December 20, 1984
WEBBS SALES AND SERVICES LIMITED Vs. COMMISSIONER OF INCOME TAX	August 24, 1984
WEST COAST PAPER MILLS LTD Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE	December 5, 1984
Y B YERAGATTI Vs. SARVODAYA SHIKSHANA TRUST	October 9, 1984
Y SEETHARAMA HOLLA Vs. GOPALA RAO	July 3, 1984

Year 1984 of HIGH COURT OF KARNATAKA

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address