REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A K BHAT Vs. STATE OF KARNATAKA	June 8, 1983
A N RANGAPPA AND SONS Vs. COMMISSIONER OF INCOME TAX	February 28, 1983
A SUBRAMANYA Vs. STATE OF KARNATAKA	January 17, 1983
A V KANDASWAMY Vs. SPECIAL DY COMMISSIONER	October 4, 1983
A.S. MANJUNATHAIAH Vs. M.V. NANJUNDAIAH	June 3, 1983
ABDUL BASHEER Vs. T VEERANNA	September 15, 1983
ABDUL KHADAR MOHAMMAD GOUS ATTIGERI Vs. STATE	June 24, 1983
ABDUL RASHEED Vs. SYED MOHAMED	August 11, 1983
ABDUL SATTAR & ORS. Vs. SHAN TAVEEAPPA DUNDAPPA & ORS.	July 6, 1983
ACHUTHA Vs. ACHUTHA BHAT	February 16, 1983
ALL INDIA I T D C EMPLOYEES UNION Vs. HOTEL ASHOK	September 23, 1983
ALL SAINTS CHURCH Vs. COMMISSIONER OF INCOME TAX	November 10, 1983
AMCO BATTERIES LIMITED Vs. COMMISSIONER OF INCOME TAX	November 7, 1983
AMRUT TALKIES Vs. INCOME TAX OFFICER SECOND	September 7, 1983
ANJANAPPA AND CO Vs. STATE OF KARNATAKA	December 15, 1983
ANNAPURNA Vs. GENERAL MANAGER K S R T C	December 13, 1983
ANNU POOJARY Vs. STATE OF KARNATAKA	June 30, 1983
ANSARI M F Vs. UNION OF INDIA	January 10, 1983
APPANNA Vs. LAKKAPPA DEVAPPA	January 21, 1983
AROKYAMARY Vs. HOUSE RENT CONTROLLER	February 8, 1983
ASGAR HUSSAIN Vs. UNIVERSITY OF BANGALORE	October 5, 1983
ASHOK KUMAR Vs. STATE OF KARNATAKA	February 21, 1983
ASIA ENGINEERING CO MADURAI Vs. L I C OF INDIA BOMBAY	November 28, 1983
ASIATIC OXYGEN & ACETYLENE CO. LTD. Vs. AZRA ABDULLA	June 13, 1983
ASSTT COMMR LAND ACQUISITION OFFICER BAGALKOT Vs. BASAPPA RAMAPPA BADARDINNI	September 9, 1983
ATHANIMATH P V Vs. COMMISSIONER OF WEALTH TAX	April 11, 1983
B C KALASETTY Vs. MYSORE TOBACCO CO LTD	January 24, 1983
B CHANNABASAPPA GADDU Vs. DIVISIONAL COMMISSIONER BELAUM	February 18, 1983
B GANAPATHY BHANDARKAR Vs. REGIONAL PROVIDENT FUND COMMISSIONER	August 24, 1983
B H KATTI Vs. DIVISIONAL COMMISSIONER BELGAUM	February 8, 1983
B JANARADHANA BHAT Vs. LALITHA	August 8, 1983
B K D ALLOY P LTD Vs. PAVI ELECTRICAL INDUSTRIES P LTD	August 22, 1983
B P ANANDRAJ Vs. K S R T C	January 4, 1983
B PRABHAKAR Vs. BACHIMA MUSTHARI	December 16, 1983
B S SHIVALINOE GOWDA Vs. COMMISSIONER MANGALORE	January 28, 1983
B VENKATARAMIAH Vs. DIVISIONAL COMMISSIONER	February 2, 1983
BABU RAO Vs. STATE OF KARNATAKA	March 24, 1983
BADRINARAYANA RAO K S Vs. COMMISSIONER OF INCOME TAX	November 10, 1983
BAGALKOT UDYOG LTD Vs. STATE OF KARNATAKA	May 30, 1983
BALDEV RAMNARAYAN Vs. COMMISSIONER OF INCOME TAX	November 10, 1983
BALDWIN GIRLS HIGH SCHOOL Vs. CORPORATION OF THE CITY OF BANGALORE	April 22, 1983
BANDENAWAZ Vs. STATE OF KARNATAKA	July 21, 1983
BASAVALINGAMMA Vs. SHARADAMMA	March 7, 1983
BASETTIYAVAR COMPANY Vs. COMMERCIAL TAX OFFICER HAVERI	October 20, 1983
BHAGYAMMA D Vs. STATE OF KARNATAKA	June 17, 1983
BHARAT EARTH MOVERS LIMITED Vs. DHARMAN	July 22, 1983
BHARAT PETROLEUM CORPN. LTD. Vs. REVANAPPA SANGAPPA BY LRS.	June 13, 1983
BHARATH GOLD MINES LTD Vs. REGIONAL LABOUR COMMISSIONER	February 1, 1983
BINNY LTD Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE	September 29, 1983
BRITISH PHYSICAL LABORATORIES INDIA LTD Vs. ASSISTANT COLLECTOR DIRECTORATE OF REVENUE INTELLIGENCE ANTI EVASION CENTRAL	August 3, 1983
BYAMAVVA Vs. VENKAPPA	March 29, 1983
C M PRASAD AND Vs. STATE OF KARNATAKA	July 8, 1983
C M SHIVAMALLAPPA Vs. COMMISSIONER OF INCOME TAX	September 16, 1983
C P GOVINDARAJAN Vs. STATE OF KARNATAKA	December 20, 1983
C S KRISHNAMURTHY Vs. STATE OF KARNATAKA	March 14, 1983
C.B. DEGANATTI Vs. K.S.R.T.C.	March 18, 1983
CANARA BANK Vs. B SESHAGIRI PRABHU	August 30, 1983
CHAMUNDI FINE ARTS Vs. STATE OF KARNATAKA	January 31, 1983
CHANNABASAPPA B GADDI Vs. DIVISIONAL COMMISSIONER BELGAUM	February 18, 1983
CHANNAPPA Vs. BASAPPA	September 1, 1983
CHENNA REDDY Vs. BHIMANNA	February 17, 1983
CHENNABASAPPA KOTHAMBARI Vs. MULTIPLAST INDUSTRIES KARNATAKA PVT LTD	March 1, 1983
CHINNAPAPAIAH SETTY D M Vs. COMMISSIONER OF INCOME TAX	December 13, 1983
CITIZEN WATCH COMPANY LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX	May 30, 1983
COMMISSIONER OF INCOME TAX Vs. DURGA ENTERPRISES	September 2, 1983
COMMISSIONER OF INCOME TAX Vs. INSOTEX PRIVATE LIMITED	August 29, 1983
COMMISSIONER OF INCOME TAX Vs. SHESHAPPA HEGDE	August 19, 1983
COMMISSIONER OF INCOME TAX Vs. SOCIETY OF THE SISTERS OF ST ANNE	August 26, 1983
COMMISSIONER OF INCOME TAX Vs. ACADEMY OF GENERAL EDUCATION MANIPAL	August 26, 1983
COMMISSIONER OF INCOME TAX Vs. MYSORE PETRO CHEMICAL LIMITED	August 3, 1983
COMMISSIONER OF INCOME TAX Vs. C CHANDRASHEKAR	August 2, 1983
COMMISSIONER OF INCOME TAX Vs. BANGALORE TURF CLUB LIMITED	July 26, 1983
COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL INSTRUMENTS PRIVATE LIMITED	September 14, 1983
COMMISSIONER OF INCOME TAX Vs. CORPORATION BANK LIMITED	September 20, 1983
COMMISSIONER OF INCOME TAX Vs. MARYAM MIRZA	September 21, 1983
COMMISSIONER OF INCOME TAX Vs. R GIRIDHAR	October 20, 1983
COMMISSIONER OF INCOME TAX Vs. GURUSWAMY K N	November 2, 1983
COMMISSIONER OF INCOME TAX Vs. BANGALORE TURF CLUB BENEVOLENT FUND	October 5, 1983
COMMISSIONER OF INCOME TAX Vs. MASTER RAGHUVEER TRUST	October 5, 1983
COMMISSIONER OF INCOME TAX Vs. LAKSHMI TALKIES	October 19, 1983
COMMISSIONER OF INCOME TAX Vs. K G YEDIYURAPPA AND CO	November 10, 1983
COMMISSIONER OF INCOME TAX Vs. RAJAGOPAL D	December 14, 1983
COMMISSIONER OF INCOME TAX Vs. S K NAYAK	November 18, 1983
COMMISSIONER OF INCOME TAX Vs. RAMAIAH R	November 18, 1983
COMMISSIONER OF INCOME TAX Vs. P V S BEEDIES PRIVATE LIMITED	November 11, 1983
COMMISSIONER OF INCOME TAX Vs. KINEMA REINFORCED PLASTICS	November 14, 1983
COMMISSIONER OF INCOME TAX Vs. BALAJI COMMERCIAL SYNDICATE	November 15, 1983
COMMISSIONER OF INCOME TAX Vs. MAITHREYI PAI	November 15, 1983
COMMISSIONER OF INCOME-TAX KARNATAKA-II Vs. BANGALORE TURF CLUB LIMITED	March 26, 1983
COMMISSIONER OF WEALTH TAX Vs. PADMASHRI HUMAYAN MIRZA	July 20, 1983
CONSOLIDATED COFFEE LIMITED Vs. INCOME TAX OFFICER	May 30, 1983
CUSTOMS and CENTRAL EXCISE DEPARTMENT Vs. VEERABHADRESWARA WEAVING FACTORY	March 23, 1983
D S MAHADEVASA AND COMPANY Vs. COMMISSIONER OF INCOME TAX	September 19, 1983
DASAPPA Vs. SOUTHERN RAILWAYS	June 27, 1983
DESHPANDE SHOLAPURKAR and CO Vs. STATE OF KARNATAKA	November 7, 1983
DEVARAJ URS Vs. DIVISIONAL CONTROLLER KSRTC	December 20, 1983
E S I C Vs. F FIBRE BANGALORE PVT LTD	September 19, 1983
EDARA RAMAKRISHNA Vs. P SATYANARAYAN	June 14, 1983
ELESTONE ESTATE and INDUSTRIES LTD Vs. STATE OF KARNATAKA	July 4, 1983
ESKAY LAB LTD Vs. REGISTRAR OF COMPANIES KARNATAKA	May 30, 1983
EXPRESS ROAD TRANSPORT PVT LTD Vs. MALLAR TRADING COMPANY	November 10, 1983
FATHIMA BI Vs. STATE OF KARNATAKA	February 4, 1983
FAZAUL RAHIMAN Vs. STATE OF KARNATAKA	August 19, 1983
FOOD INSPECTOR CITY MUNICIPAL COUNCIL MANGALORE Vs. V V GANGADHARAN	February 8, 1983
FRANCIS JERONE FERNANDIS Vs. ANTHONY PEDAD CARDOZA	December 7, 1983
G N GURUSIDDAPPA Vs. CIRCLE INSPECTOR OF POLICE ARASIKERE	April 21, 1983
G P GANAPAIAH MAIYA Vs. M T R ASSOCIATES	July 22, 1983
G R STEEL AND ALLOYS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	November 14, 1983
GADI CHELUVARAYA CHETTY Vs. COMMISSIONER OF INCOME TAX	August 5, 1983
GAJANAND MOTOR TRANSPORT CO. Vs. STATE TRANSPORT	August 25, 1983
GANAPATHI DEVARU BHAT Vs. LAND TRIBUNAL SIRSI	January 25, 1983
GANGAMMA Vs. VISWANATHA J SALIAN	November 18, 1983
GAURI INDUSTRIES Vs. STATE OF KARNATAKA	May 9, 1983
GOUSE MOHIUDDIN Vs. SAIFULLAH	February 16, 1983
GOWRISHANKARA Vs. K GAYATHRIDEVI	December 7, 1983
GURAPPA BASAPPA DALAL Vs. MODINSAB MALIK SAB BAGWAN	August 11, 1983
GURUBASAPPA SIDDAPPA Vs. NAGENDRAPPA VEERABHADRAPPA	July 25, 1983
H G RAVINDRA Vs. STATE OF KARNATAKA	February 21, 1983
H K DASAPPA SETTY Vs. K N THAMMANNA GOWDA	March 11, 1983
H K R PROVISION STORES Vs. STATE OF KARNATAKA	July 7, 1983
H M JAYAPPA Vs. PRASANNAPPA	December 1, 1983
H MANJUNATHA NAYAK Vs. ULLAL DAYANANDA HANUMANTHA NAYAK	February 4, 1983
H R SEETHAMMA Vs. MYS UNIVERSITY COOP BANK LTD	June 20, 1983
H RAMAPRASAD Vs. COMMISSIONER OF COMMERCIAL TAXES	June 24, 1983
H SHIVARAM SHETTY Vs. PHARMED P LTD	March 18, 1983
H.G. Ravindra and another Vs. The State of Karnataka and another	February 21, 1983
H.M.T. WATCH FACTORY Vs. ADDITIONAL INDUSTRIAL TRIBUNAL	February 23, 1983
HAFIJABI Vs. STATE OF KARNATAKA	August 23, 1983
HANUMAKKA Vs. LAND ACQUISITION OFFICER BANGALORE SUB DIVISION	October 24, 1983
HANUMANTHAPPA Vs. RETG OFFICER TMC CHITTAPUR	July 27, 1983
HARISCHANDRA HEGDE Vs. T P KRISHNAMURTHY	July 14, 1983
HASTIMAL KOTHARI Vs. COMMERCIAL TAX OFFICER BANGALORE	March 25, 1983
HINDUSTAN AERONAUTICS LIMITED Vs. COMMISSIONER OF INCOME TAX	June 20, 1983
HONNAGIRI GOWDA Vs. STATE OF KARNATAKA	July 22, 1983
HOSANGADI SHOE AND STATIONERY DEALER Vs. STATE OF KARNATAKA	November 24, 1983
HOTEL ASHOK Vs. PRESIDING OFFICER ADDL LABOUR COURT	July 29, 1983
HYDERABAD KARNATAKA EDUCATION SOCIETY GULBARGA Vs. STATE OF KARNATAKA	April 5, 1983
INDIA SUGARS AND REFINERIES LIMITED Vs. STATE OF KARNATAKA	November 23, 1983
INTERNATIONAL INSTRUMENTS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	September 19, 1983
J H M KATARIA Vs. COLLECTOR OF BOMBAY RST	April 8, 1983
J U PRABHU Vs. UNION OF INDIA	July 1, 1983
JAGANNATH Vs. YALLUBAI	July 11, 1983
JANARDHANA Vs. LALITHA	August 8, 1983
JANARDHANA ACHARY Vs. COMMISSIONER CHICKMAGALUR	March 17, 1983
JANSONS Vs. COMMISSIONER OF INCOME TAX	December 14, 1983
JAYAPPA Vs. SHAMEGOWDA	January 11, 1983
JOAN PAI Vs. ESME DSOUZA	October 27, 1983
JYOTHI HOME INDUSTRIES Vs. STATE OF KARNATAKA	September 27, 1983
K ADINARAYANA Vs. S MARIYAPPA	February 7, 1983
K AVINASHCHANDRA Vs. STATE OF KARNATAKA	December 16, 1983
K C EYYA Vs. STATE OF KARNATAKA	June 14, 1983
K GURUSIDDAIAH Vs. A VITTAL BHAT	August 30, 1983
K H CHAYABBA Vs. STATE OF KARNATAKA	November 28, 1983
K N PANJAWANI Vs. T N K NAYAR	January 11, 1983
K NARAYANA RAO Vs. BHAGYALAKSHMI	September 9, 1983
K R PRABHAKAR Vs. P R SRINIVASALU	August 23, 1983
K S R T C Vs. T I ARON	February 23, 1983
K SIDDALINGAIAH Vs. UNIVERSITY OP MYSORE	November 23, 1983
K VENKATARAMANASETTY Vs. MALALI VENKATARAMANAIYA SETTY	October 27, 1983
K. HARISH BABU Vs. KARNATAKA PUBLIC SERVICE COMMISSION AND ANOTHER	July 28, 1983
K.S.R.T.C. Vs. P.S. LAKSHMINARAYANA SHETTY	August 11, 1983
KAMPLI CO-OPERATIVE SUGAR FACTORY LTD Vs. UNION OF INDIA	August 8, 1983
KARIYAVVA Vs. HANUMANTAPPA MALLURAPPA	July 15, 1983
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. KARNATAKA STATE TRANSPORT AUTHORITY	May 11, 1983
KASHI RUKMINI BAI Vs. ASSISTANT COMMISSIONER COONDAPUR	August 4, 1983
KEMPTUR K G Vs. SECOND WEALTH TAX OFFICER	May 30, 1983
KHAJABI Vs. MURUJA SAHEB	February 17, 1983
KOSHYS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	December 9, 1983
KOTRAPPA HALDAL Vs. STATE OF KARNATAKA	April 21, 1983
KRISHNA M Vs. DY COMMR BANGALORE	June 21, 1983
KRISHNAMURTHY B P Vs. DIST and SESSIONS JUDGE EDNL APPELLATE AUTHORITY	July 26, 1983
KRISHNAPPA Vs. KALLAPPA & ORS.	July 14, 1983
KULKARNI SHAKUNTHALA Vs. RETURNING OFFICER GADAG BETEGERI MUNICIPAL COUNCIL	July 14, 1983
L G BOREGOWDA Vs. BANGALORE DEVELOPMENT AUTHORITY	June 13, 1983
L R NAIDU Vs. STATE OF KARNATAKA	October 19, 1983
LAKSHMI AMMAL Vs. C T O XIV CIRCLE BANGALORE	April 4, 1983
LAKSHMI HARDWARE STORES Vs. G V SRIKANTAYYA	July 11, 1983
LAKSHMINARAYANA ADIGA Vs. TOWN MUNICIPAL COUNCIL HIRIYUR	September 16, 1983
LALITHAKSHI ANNADANAGOWDA Vs. SADASHIVAPPA BASAPPA	April 12, 1983
LAXMAMMA AND Vs. STATE OF KARNATAKA	January 10, 1983
M G MAHAT Vs. SHIVAPUTRAPPA	December 6, 1983
M I THIMMAPPA GOWDA Vs. DEVANNA GOWDA	October 28, 1983
M MARIAPPA Vs. A K SATYANARAYANA SETTY	March 9, 1983
M R GADHA Vs. STATE OF KARNATAKA	October 25, 1983
M R MANJUNATHA RAO Vs. RUKMINIYAMMA	October 18, 1983
M V VEERENDRA KUMAR Vs. ASSISTANT COMMERCIAL TAX OFFICER CUM ENTERTAINMENT TAX OFFICER BANGALORE	March 30, 1983
M VISWESHWARAIAH Vs. STATE OF KARNATAKA	March 9, 1983
MADHUKAR DASO DESHPANDE Vs. ANANT NILKANDHA DESHPANDE	April 8, 1983
MAHABALESWARA BHAT Vs. THIRUMALESWARA	March 15, 1983
MAHABOOBSAB Vs. RAMACHANDRAPPA NARAYANAPPA KAMPLI	December 20, 1983
MAHADEVAIAH Vs. STATE OF KARNATAKA	July 19, 1983
MAHARAJAKUMARI MEENAKSHIDEVIAVARU H H Vs. COMMISSIONER OF INCOME TAX	November 17, 1983
MAHESWARAPPA Vs. STATE OF KARNATAKA	July 1, 1983
MALKAMMA Vs. SUBHASHCHANDRA REDDY	September 20, 1983
MALLAPPA BASAPPA Vs. CONTROLLER OF WEIGHTS and MEASURES	March 7, 1983
MALLTKARJUNAYYA Vs. STATE OF KARNATAKA	August 23, 1983
MANAGEMENT OF HOTEL ASHOK Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	September 23, 1983
MANAGEMENT OF THEATRE SANJAYA Vs. STATE	April 21, 1983
MANCHAIAH Vs. DIRECTOR OF MEDICAL EDN.	August 29, 1983
MARIA PIEDADE DSOUZA Vs. M NARAYANASWAMY	February 4, 1983
MARUTHI ENTERPRISES Vs. STATE OF KARNATAKA	February 18, 1983
MARUTI SOMANNA Vs. RENT CONTROLLER BELGAUM	June 7, 1983
MEENAKSHI AND Vs. STATE TRANSPORT APPELLATE TRIBUNAL	August 25, 1983
MOHAMMED HAYATH Vs. ADINARAYANA ASSOCIATES	October 19, 1983
MOINUDDIN Vs. STATE OF KARNATAKA	June 13, 1983
MUNISWAMY Vs. STATE OF KARNATAKA	April 29, 1983
MYSORE ACETATE AND CHEMICAL CO LTD Vs. ASSISTANT COLLECTOR CENTRAL EXCISE MYSORE	April 12, 1983
MYSORE CEMENTS LTD Vs. STATE OF KARNATAKA	December 2, 1983
MYSORE VINYL INDUSTRIES Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE BANGALORE	August 31, 1983
N B RUKMINI Vs. P M SRINIVASA	June 10, 1983
N F NAGESH Vs. KARNATAKA PUBLIC SERVICE COMMISSION	February 2, 1983
N G E F LIMITED Vs. COMMISSIONER OF INCOME TAX	November 17, 1983
N NAGAMANICKAM SETTY Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE	March 23, 1983
N. Nagamanickam Setty and another Vs. Collector of Central Excise, Bangalore and others	March 23, 1983
NADA B K V M P CO OPERATIVE SOCIETY LTD Vs. ASSISTANT REGISTRAR OF CO OP SOCIETIES	April 15, 1983
NARASING GOPALRAO DESAI Vs. LAND TRIBUNAL KHANAPUR	August 25, 1983
NATIONAL INSURANCE CO LTD Vs. H N RAMA PRASAD	December 13, 1983
NEW INDIA ASSURANCE CO LTD Vs. H SIDDALINGA NAIKA	August 29, 1983
New India Assurance Co. and others Vs. H. Siddalinga Naik and others	August 29, 1983
New India Assurance Co. Ltd. Vs. H. Siddalinganakia and others	August 29, 1983
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. SHIVANAGOUDA	September 2, 1983
Oriental Fire and General Insurance Co. Ltd. Vs. Shivana Gouda and others	September 2, 1983
P D KALASANNAVAR Vs. DIVISIONAL COMMISSIONER BELGAUM	June 27, 1983
P M BILEBHAVI Vs. A P M C TALIKOTI	June 15, 1983
PADMAMBA LARGE SIZED CO-OPERATIVE SOCIETY Vs. LABOUR COURT	August 9, 1983
PADUBIDRI KRISHNA PRABHU Vs. CORPORATION OF CITY OF MANGALORE	August 8, 1983
PARVATHI TEXTILES Vs. DIRECTOR ENFORCEMENT DIRECTORATE	June 14, 1983
PATRICK DSOUZA Vs. BANGALORE UNIVERSITY	February 8, 1983
PRABHUDAS Vs. STATE OF KARNATAKA	July 7, 1983
PRATAP SINGH DARDI Vs. GOVERNMENT OF INDIA	August 3, 1983
PRATAP SINGH DARDI Vs. GOVERNMENT OF INDIA	August 30, 1983
PREMIER BREWERIES LTD Vs. STATE OF KARNATAKA	December 9, 1983
R GUNALAN Vs. STATE OF KARNATAKA	June 1, 1983
R K JOSHI Vs. STATE OF KARNATAKA	June 3, 1983
R KRISHNE GOWDA Vs. ASST COMMR KOLAR	March 8, 1983
R P M SRINIVASALU Vs. STATE OF KARNATAKA	June 6, 1983
R VEERANNAGOWDA Vs. DY REGR COOP SOCIETIES MANDYA	May 31, 1983
RAGHAVENDRA and CO Vs. STATE OF KARNATAKA	July 14, 1983
RAJA HUSSAIN Vs. GAVIAPPA	August 30, 1983
RAMACHANDRA B K Vs. STATE OF KARNATAKA	July 8, 1983
RAMACHANDRASA JEEVANASA BAKALE Vs. STATE OF KARNATAKA	April 12, 1983
RAMAKRISHNA GANAPAYYA HEGDE Vs. LAKSHMINARAYANA TIMMAYYA HEGDE	March 31, 1983
RAMAPPA Vs. STATE OF KARNATAKA	December 29, 1983
RAMESH H Vs. DY REGISTRAR OF CO OP SOCIETIES CHITRADURGA	November 7, 1983
RANGAMMA Vs. SUGURE GROPPANCHAYAT	June 7, 1983
RANGAPPA SRINIVASA PRABAU Vs. BHOOJA SHETTY	December 7, 1983
RAOJI JAGACHAND MEHTA Vs. BASTHI OF NIPANI	June 14, 1983
RECKITT and COLMAN OF INDIA LTD Vs. BANGALORE DEVELOP AUTHORITY	July 11, 1983
REGIONAL DIRECTOR ESIC Vs. FIBRE BANGALORE P LTD	September 19, 1983
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. MARGARINE & REFINED OILS CO (P ) LTD , BANGALOR	September 26, 1983
ROOPA RAVINDRA KANKANAWADI Vs. COMMISSIONER HUBLI DHARWAR MUNICIPAL CORPORATION	June 3, 1983
RUDOLPH FERNANDES Vs. DEPUTY COMMISSIONER DK	September 30, 1983
Ryots Agricultural Produce Co-operative Society Ltd., by its Managing Director Vs. Bilal Bibi and others	September 14, 1983
S H NAIK Vs. ASST EXECUTIVE ENGINEER KUMTA	April 19, 1983
S M VENKATARAMANAPPA Vs. STATE OF KARNATAKA	July 26, 1983
S MUNIYAPPA Vs. H L NARASIMHAIAH	August 25, 1983
S MURUGESHAPPA Vs. STATE OF KARNATAKA	June 22, 1983
S MURUGESHAPPA Vs. STATE OF KARNATAKA	January 22, 1983
S N GONDAKAR Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA BANGALORE	July 4, 1983
S R JOSHI Vs. STATE OF KARNATAKA	January 11, 1983
S SHANKARAPPA Vs. INSPECTING ASSISTANT COMMISSIONER	July 22, 1983
S. Shankarappa Vs. Inspecting Asst. Commissioner of Income Tax, Acquisition Range and another	July 22, 1983
S.E. BALAGI Vs. KARNATAKA UNIVERSITY, DHARWAD AND ANOTHER	April 26, 1983
SABINA DCOSTA Vs. JOSEPH ANTONY NORONHA	January 12, 1983
SADASHIVASWAMY Vs. BASAVARAJU	August 17, 1983
SAINARAIN V J Vs. PADMINI	June 13, 1983
SANKARANARAYANA CONSTRUCTION CO Vs. COMMISSIONER OF INCOME TAX	August 19, 1983
SARASWATI ELECTRICALS BIJAPUR Vs. UNION BANK OF INDIA	January 12, 1983
SECOND WEALTH-TAX OFFICER Vs. HUBLI CIRCLE, HUBLI	May 30, 1983
SHANKAR RAO Vs. STATE OF KARNATAKA	June 14, 1983
SHANKAR SHETTEPPA CHOUGULE Vs. SHIVAPUTRA SHANKARAPPA SHAIRAKOLI	July 8, 1983
SHANKARANARAYANA BHAT Vs. GIRIJA	July 25, 1983
SHANKERAPPA Vs. SUSHILABAI	July 28, 1983
SHANTILAL Vs. STATE OF KARNATAKA	July 29, 1983
SHIVAJI HIGH SCHOOL, KADOLI Vs. PRABHAKAR JOTIBA BAMANE AND OTHERS	July 27, 1983
SHIVALINGAWWA Vs. STATE OF KARNATAKA	November 25, 1983
SHIVAPPA BHIMAPPA Vs. NAGAPPA BHIMAPPA	June 22, 1983
SHIVARAMA Vs. SPECIAL TAHSILDAR LR KARKALA	April 7, 1983
SHRIMANT K SAPTASAGARE Vs. ASST COMMR CHIKODI	July 19, 1983
SIDDAMMA MADIAH Vs. GEETHA DWARAKANATH	April 22, 1983
SOMANATH INDUSTRIES Vs. STATE OF KARNATAKA & ORS.	January 27, 1983
SOMAPPA Vs. DIVISIONAL COMM ISSIONER GULBARGA	June 20, 1983
SOUTH INDIA PAPER MILLS LIMITED Vs. DIRECTOR OF INSPECTION AND AUDIT	March 9, 1983
SPECIAL LAND ACQN OFFICER Vs. KENCHAVVA	December 20, 1983
SPL LAND ACQN OFFICER SAUNDATTI Vs. CHIEF OFFICER SAUNDATTI MUNICIPALITY	April 13, 1983
SPL LAND ACQUISITION OFFICER HIDKAL Vs. BALAPPA HANUMANT	July 25, 1983
SREESHYLA INDUSTRIES EMPLOYEES UNION Vs. STATE BANK OF INDIA	June 22, 1983
SRESAHYLA INDUSTRIES EMPLOYEES UNION Vs. STATE BANK OF INDIA	June 23, 1983
SRIKANTARADHYA Vs. KAMALAMMA	August 1, 1983
STATE BANK OF INDIA Vs. HEGDE AND GOLAY LTD	April 22, 1983
STATE OF KARNATAKA Vs. DOLPHY ALBUQUERQUE	June 28, 1983
STATE OF KARNATAKA Vs. R S NAIK	March 24, 1983
STATE OF KARNATAKA Vs. SHIV ALINGAPPA	January 25, 1983
STATE OF KARNATAKA Vs. TAJ COMMERCIAL CORPORATION	July 20, 1983
STATE OF KARNATAKA Vs. HINDUSTAN CONSTRUCTION CO LTD	August 17, 1983
STATE OF KARNATAKA Vs. M L V CHANDRASHEKHARAMURTHY	October 3, 1983
STATE OF KARNATAKA Vs. DADA and CO	November 21, 1983
STATE OF KARNATAKA Vs. CONSOLIDATED COFFEE LIMITED	November 22, 1983
SUBBA RAJU M Vs. SYED MAHABOOB	June 20, 1983
SUBBARAYA NARAYANA BHAT Vs. GOVIND GANAPATHI AND ANR.	July 27, 1983
SUBBEGOWDA Vs. HONNAMMA	April 5, 1983
SUBHADRABAI ANNAJI Vs. SUSHEELABAI	March 14, 1983
SUBHASHINI Vs. B R UMAKANTH	July 18, 1983
SUDARSAN TRADING CO Vs. B T V RAJU	March 30, 1983
SUDARSAN TRADING CO LTD Vs. L DSOUZA	November 7, 1983
SUNDARESHAN Vs. SUPERINTENDENT OF POLICE KOLAR	July 14, 1983
SUPERINTENDING ENGINEER KEB HUBLI Vs. KADAPPA MALLAPPA	June 3, 1983
SUPREME MOTORS MANGALORE Vs. STATE OF KARNATAKA	August 10, 1983
SURESH KRISHNAJI Vs. SHANKARAPPA	February 23, 1983
SYED NOOR FATHIMA Vs. SELECTION COMMITTEE	October 5, 1983
SYED RAFIQ AHMED Vs. REGIONAL TRANSPORT OFFICER	November 24, 1983
SYNDICATE BANK Vs. COMMISSIONER OF INCOME TAX	August 29, 1983
SYNDICATE BANK Vs. P V NAYAK	January 21, 1983
T N VENKATAGIRI SETTY Vs. STATE OF KARNATAKA	March 25, 1983
T RAMAIAH Vs. P RAJA THIMMIAH	April 21, 1983
T T PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	October 25, 1983
T. VISHNU KAMATH Vs. THE JOINT DIRECTOR OF PUBLIC INSTRUCTION, MYSORE DIVISION, MYSORE AND OTHERS	April 15, 1983
T.S. JAYADEVA Vs. KARNATAKA PUBLIC SERVICE COMMISSION, BANGALORE AND ANOTHER	July 29, 1983
TAHSILDAR ANEKAL Vs. CHILAKAMMA	June 2, 1983
TEJRAJ M JAIN AND Vs. KARNATAKA STATE AGRO CORPORATION PRODUCTS LTD	August 8, 1983
THEATRE SANJAYA Vs. STATE OF KARNATAKA AND OTHERS	April 21, 1983
THIMMEGOWDA Vs. STATE OF KARNATAKA	November 30, 1983
TIPPANNAPPA Vs. STATE OF KARNATAKA	April 12, 1983
TOWN CO OP SOCIETY LTD Vs. KARNATAKA APPELLATE TRIBUNAL	August 9, 1983
TOWN MUNICIPAL COUNCIL BUNTWAL Vs. P FERNANDEZ	December 20, 1983
UNION OF INDIA Vs. SURESH N SHETTY	April 18, 1983
V JAGADEESH Vs. J C RAJAMMA	November 7, 1983
V R RAJAGOPALIAH SETTY Vs. N RADHAKRISHNA	June 21, 1983
VEERENDRA KUMAR M V Vs. ASST C T O E T O	March 30, 1983
VENKATARAMANA PRABHU Vs. STATE TRANSPORT	July 21, 1983
VENKATESWARA REAL ESTATE AND ENTERPRISES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	October 25, 1983
VITTAL VENKAPPA Vs. DY CHIEF ELECTORAL OFFICER	July 1, 1983
Y MURALIKRISHNAN Vs. BANGALORE UNIVERSITY	February 22, 1983
YEDDULA RAMANNA Vs. STATE OF KARNATAKA	August 17, 1983

Year 1983 of HIGH COURT OF KARNATAKA

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