|
A G HARIHARAN Vs. A G SINGARAVELU
|
August 5, 1982 |
|
A H NARAYAN Vs. K S T A T
|
January 19, 1982 |
|
A JAGADEESH Vs. DIRECTOR OF TECHNICAL EDUCATION
|
March 19, 1982 |
|
A K SUBBIAH Vs. STATE OF KARNATAKA
|
February 11, 1982 |
|
A N RADHAKRISHNAN Vs. STATE OF KARNATAKA
|
December 13, 1982 |
|
A.R. DAS Vs. D. SARGUNAM
|
August 12, 1982 |
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ABDUL KAREEM Vs. ISWARAPPA
|
January 20, 1982 |
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ABDUL KHADER USMAN Vs. MAHAMMAD HASHAM
|
November 17, 1982 |
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ADINARAYANA TRADING CO Vs. STATE OF PUNJAB
|
February 1, 1982 |
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ADISHAYYA KADAYYA KADADEVARU Vs. DUNDAYYA GURUSHIDDAYYA HIREMATH
|
January 22, 1982 |
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AHMED KHAN Vs. R T A MANDYA
|
July 19, 1982 |
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ANANTASWAMY IYER Vs. STATE OF KARNATAKA
|
March 24, 1982 |
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ANNAPPA REDDY Vs. U KRISHNA
|
April 16, 1982 |
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ANNASAB MALAPPA Vs. STATE OF KARNATAKA
|
February 24, 1982 |
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APPI BELCHADTHI Vs. SHESHI BELCHADTHI
|
August 12, 1982 |
|
ASHOKA TALKIES Vs. COMMISSIONER OF COMMERCIAL TAXES
|
August 20, 1982 |
|
ASSISTANT COMMISSIONER TUMKUR Vs. K N NAGARAJA
|
July 21, 1982 |
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AYYANAGOUDA Vs. STATE OF KARNATAKA
|
July 28, 1982 |
|
B BALAIAH Vs. ENQUIRING AUTHORITY DTO KSRTC
|
November 19, 1982 |
|
B F AMANULLAH KHAN Vs. R TA MANDYA
|
July 14, 1982 |
|
B M MUNEER Vs. RETURNING OFFICER and TAHSILDAR MALUR
|
March 15, 1982 |
|
B M VENKATARAMANAIAN Vs. INSPECTOR OF MOTOR VEHICLES
|
March 24, 1982 |
|
B N JAYADEVA Vs. COMMR CORPN OF BANGALORE
|
October 5, 1982 |
|
B NARAYANA KAMATH Vs. S SANJIVA NAIKA
|
August 24, 1982 |
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B NARAYANAPPA Vs. STATE OF KARNATAKA
|
February 5, 1982 |
|
B P AUTOMOBILES Vs. STATE OF KARNATAKA
|
February 5, 1982 |
|
B S NAOARAJA RAO Vs. M K KRISHNA RAO
|
November 18, 1982 |
|
BABU A Vs. BHASKER SHETTY
|
March 10, 1982 |
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BADRIPRASAD B R Vs. STATE OF KARNATAKA
|
July 21, 1982 |
|
BANAPPA FAKEERAPPA Vs. AGRL PROD MARKET COMMITTEE
|
March 16, 1982 |
|
BANASHANKARI TEMPLE Vs. VISHWANATH
|
August 13, 1982 |
|
BANGALORE COMMERCIAL ASSOCIATION Vs. COMMR OF POLICE BANGALORE
|
March 22, 1982 |
|
BASAYYA Vs. MADOLAYYA
|
July 6, 1982 |
|
BETTEGOWDA Vs. K VENKATARAMANAIAH
|
March 12, 1982 |
|
BHARGAVA P Vs. SUPDT
|
October 22, 1982 |
|
C H SREENIVASAN Vs. UNION OF INDIA
|
April 1, 1982 |
|
C M MOTHIMATH Vs. STATE OF KARNATAKA
|
January 18, 1982 |
|
C MANIKYAM Vs. R THIMMIAH
|
June 21, 1982 |
|
C P SAGAR Vs. CHAIRMAN SELECTION COMMITTEE FOR THE ADMISSION TO THE 1ST YEAR MBBS
|
April 5, 1982 |
|
C R NARASIMHAMURTHY Vs. CORPORATION OF THE CITY OF BANGALORE
|
November 29, 1982 |
|
CANARA RUBBER PRODUCTS PVT LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
July 29, 1982 |
|
CHANDRAKANT MALLAPPA DESAI Vs. MISHRIMAL NAMAL OSWAL
|
August 11, 1982 |
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CHANDRAMOHAN Vs. FLORENCE
|
March 9, 1982 |
|
CHANDRASHEKARA GOUDA Vs. CANADA BANK MANGALORE
|
December 2, 1982 |
|
CHANNABASAPPA SANOAPPA Vs. STATE OF KARNATAKA
|
September 24, 1982 |
|
CHANOO Vs. OANOUTAI
|
July 2, 1982 |
|
CHEKKERA PONNAMMA Vs. A S THAMMAYYA
|
August 21, 1982 |
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CHENNIAH Vs. MAHADEVAPPA
|
July 22, 1982 |
|
CHIKKADASAPPA Vs. TOWN MUNICIPAL COUNCIL BANNUR
|
September 27, 1982 |
|
CHINNA NARASIMHALU Vs. KURUBARA BASAPPA
|
November 12, 1982 |
|
CHUNILAL PARASRAM Vs. BOM MISC P LTD
|
September 3, 1982 |
|
CIVIL RIGHTS VIGILANCE COMMITTEE Vs. UNION OF INDIA
|
January 6, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. SHAMBULAL NATHALAL AND COMPANY
|
September 6, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. N S SHANKARA SHETTY
|
August 17, 1982 |
|
COMML TAX OFFICER MYSORE CITY CIRCLE Vs. M N SHARADA
|
February 26, 1982 |
|
D L SURESH BABU AND Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
|
July 5, 1982 |
|
D MARTIN Vs. UNIVERSITY OF MYSORE
|
November 8, 1982 |
|
D NARENDRA KUMAR Vs. DIRECTOR OF PRE UNIVERSITY BOARD
|
July 21, 1982 |
|
D P GOPALA Vs. PUSHPAVANI
|
January 21, 1982 |
|
D P SHARMA Vs. K S T A
|
August 6, 1982 |
|
D RAMANATHA GUPTA Vs. S RAZAACK
|
February 16, 1982 |
|
D S GOWDA Vs. CORPORATION BANK
|
October 22, 1982 |
|
D VIJAYADEVARAJ Vs. G V RAO
|
March 16, 1982 |
|
DASA RAO Vs. THUNGABHADRA BOARD
|
February 19, 1982 |
|
DECCAN MODEL EDUCATION SOCIETY Vs. STATE OF KARNATAKA
|
October 7, 1982 |
|
DHULLAPPA Vs. SHIVAPPA
|
March 10, 1982 |
|
DY GEN MANAGER KSRTC Vs. GOPAL MUDALIAR
|
June 11, 1982 |
|
DYAVANAGOUDA RUDRAGOUDA Vs. V S HUBLI
|
January 15, 1982 |
|
E M VISWANATHAN CHETTIAR Vs. AGRICULTURAL INCOME TAX OFFICER MADIKERE
|
November 17, 1982 |
|
ESWARA DEVARA S Vs. A R NAGARAJAIAH
|
September 2, 1982 |
|
ESWARAPPA Vs. STATE OF KARNATAKA
|
December 1, 1982 |
|
G D NAIK Vs. STATE OF KARNATAKA
|
March 12, 1982 |
|
G M MOHAN Vs. REGR OF COMPANIES
|
October 5, 1982 |
|
G N HABIB Vs. DEPUTY COMMISSIONER OF EXCISE BELGAUM
|
July 9, 1982 |
|
G S ABDUL RAHIMAN Vs. H R VENKATAKRISHNAYA
|
June 18, 1982 |
|
G S ANANTHASWAMY IYER Vs. STATE OF KARNATAKA
|
March 24, 1982 |
|
G.G. JOSHI BY HIS LEGAL REPRESENTATIVES Vs. P. KAPUSWAMY AND ANOTHER
|
August 9, 1982 |
|
GALAXY TRADING and CHIT FUNDS PVT LTD Vs. S BASHANUDIEN
|
May 31, 1982 |
|
GANESH NAYAK Vs. DYAMAPPA ADIVEPPA
|
September 15, 1982 |
|
GANGOJI RAO Vs. H K CHANNAPPA
|
December 9, 1982 |
|
GOA CO OPERATIVE MARKETING and SUPPLY FEDERATION LIMITED Vs. STATE OF KARNATAKA
|
November 12, 1982 |
|
GOPALAPPA Vs. GURUSHANKARIAH
|
November 23, 1982 |
|
GOVERNMENT TOOL ROOM AND TRAINING CENTRE RAJAJINAGAR Vs. ASSTT COLLECTOR OF CENTRAL EXCISE BANGALORE
|
July 22, 1982 |
|
GOVINDARAJA IYENGAR Vs. STATE OF KARNATAKA
|
December 17, 1982 |
|
GOWDA C R Vs. KARNATAKA APPELLATE TRIBUNAL
|
March 17, 1982 |
|
GREGORY JOSEPH SALVADOR PAIS Vs. MELBA DOLORES PAIS
|
January 5, 1982 |
|
GULAM RASUL MANRULWALA Vs. SUSHEELAMMA
|
October 8, 1982 |
|
GULAM RASUL MANUWALA Vs. SUSHEELAMMA
|
October 9, 1982 |
|
GULAPPA GURUSANGAPPA Vs. SUB DIVISIONAL MAG HAVERI
|
March 22, 1982 |
|
Gulappa Gurusangappa Mamani Vs. Sub-Divisional Magistrate, Haveri and others
|
March 22, 1982 |
|
GURAPPA Vs. SOUTH CENTRAL RAILWAY EMPLOYEES CONSUMERS CO OP SOC LTD
|
August 6, 1982 |
|
H KEMPAIAH Vs. STATE OF KARNATAKA
|
March 24, 1982 |
|
H MOHAMED KHAN Vs. ANDHRA BANK LTD
|
March 16, 1982 |
|
H MOHAMED KHAN Vs. ANDHARA BANK LTD
|
July 16, 1982 |
|
H P RAJAKUMAR Vs. STATE OF KARNATAKA
|
November 4, 1982 |
|
H VEERAPPA Vs. CHANNABASAP PA LAKSHMESWAR
|
September 1, 1982 |
|
H. Mohamed Khan and others Vs. Andhra Bank Ltd. and others
|
March 16, 1982 |
|
HAJEE MOHAMED IBRAHIM Vs. GIFT TAX OFFICER
|
November 24, 1982 |
|
HANUMAN TRADERS Vs. C T O TNT BANGLORE
|
January 11, 1982 |
|
HARIBA Vs. K S R T C
|
November 8, 1982 |
|
HARIKRISHNA PUNAROOR Vs. SEA VIEW TOURIST HOME
|
March 12, 1982 |
|
HINDUSTAN PETROLEUM CORPORATION LTD Vs. VIRUPAKSHAPPA
|
January 15, 1982 |
|
HONNAPPA K H Vs. STATE OF KARNATAKA
|
May 13, 1982 |
|
HUCHU SAB Vs. SAHAJABI
|
November 30, 1982 |
|
HUSSAIN SAB Vs. JALALUDDIN
|
August 11, 1982 |
|
HUTCHIAH Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
August 5, 1982 |
|
I N SUNDRESH Vs. AGRICULTURAL INCOME TAX OFFICER
|
September 30, 1982 |
|
INDIRA DEVI Vs. K S T A T
|
October 13, 1982 |
|
J HIRALAL Vs. GULABCHAND
|
January 28, 1982 |
|
J VINUTHA Vs. SELECTION COMMITTEE FOR M B B S
|
February 25, 1982 |
|
JAGADGURU DURUNDUNDE SWARA SIDHA SANSTHAN MATH AT NIDASOSI BELGAUM Vs. STATE OF KARNATAKA
|
August 13, 1982 |
|
JANAB A ABBUBUCKER Vs. MAI DE DEUS CHURCH
|
October 13, 1982 |
|
JETHRUSE DSOUZA Vs. CATHERINE DSOUZA
|
March 10, 1982 |
|
JYOTHI HOME INDUSTRIES Vs. STATE OF KARNATAKA
|
July 16, 1982 |
|
K C ABDULLA Vs. SALVADORE MASCARANHAS
|
March 24, 1982 |
|
K KOTRESE Vs. SELECTION COMMITTEE FOR ENGINEERING COLLEGES
|
February 2, 1982 |
|
K KRISHNAMURTHY RAO Vs. KAMALAKSHI
|
October 15, 1982 |
|
K R SATHYABHAMA Vs. DIST MAG COORG
|
August 18, 1982 |
|
K S HANUMANTHA RAO Vs. HOUSE RENT ACCOMMODATION CONTROLLER
|
June 29, 1982 |
|
K S LALITHAMMA Vs. N S HIRIYANNAIAH
|
June 14, 1982 |
|
K T VENKATAPPA Vs. KRISHNA RAJAPURAM GROUP VILLAGE PANCHAYAT
|
October 22, 1982 |
|
K V NANJAPPA Vs. TARA BAI
|
August 13, 1982 |
|
K. SREEDHAR Vs. AUGUSTAN SLIM
|
August 24, 1982 |
|
KAMADHENU ENTERPRISES Vs. VIVEK TEXTILE MILLS P LTD
|
January 1, 1982 |
|
KAMALA B S Vs. STATE OF KARNATAKA
|
September 21, 1982 |
|
KAMALAMMA Vs. MAHADEVAPPA
|
January 18, 1982 |
|
KARAYANASWAMY M Vs. STATE OF KARNATAKA
|
January 15, 1982 |
|
KARIYAPPA SIDDAPPA Vs. RAMACHANDRA NAIK
|
September 1, 1982 |
|
KARNATAKA LIGHT METAL INDUSTRIES P LTD Vs. PROVISIONAL KARNATAKA STEEL and WIRE PRODUCTS LTD
|
November 12, 1982 |
|
KARNATAKA PLANTERS ASSOCIATION Vs. STATE OF KARNATAKA
|
October 15, 1982 |
|
KARNATAKA STATE BOARD OF WAKFS Vs. MOHAMED NAZEER AHMED
|
March 4, 1982 |
|
KARNATAKA STATE PRIVATE BUSES EMPLOYEES UNION Vs. COMMISSIONER AND SECRETARY DEPARTMENT OF TRANSPORT GOVERONMENT OF
|
August 6, 1982 |
|
Karnataka State Road Transport Corporation Vs. Samuel Ebenezer Abnes
|
June 16, 1982 |
|
KARNATAKA TRADING COY Vs. UNION OF INDIA
|
November 3, 1982 |
|
KRISHNA and COMPANY Vs. STATE OF KARNATAKA
|
February 16, 1982 |
|
KRISHNA RAMAYYA GOUDA Vs. C P C MOTOR CO
|
June 16, 1982 |
|
KRISHNAMURTHY SHRINIVASACHARYA Vs. ASSISTANT C T O GADAG
|
September 8, 1982 |
|
KRISHNAPPA S Vs. DIVISIONAL COMMISSIONER MYSORE
|
July 15, 1982 |
|
KULKARNI V H Vs. STATE OF KARNATAKA
|
August 6, 1982 |
|
LAKMASEY LADHA and CO Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES APPEALS DHARWAR
|
October 11, 1982 |
|
LAKSHMI TOURING TALKIES Vs. STATE OF KARNATAKA
|
March 24, 1982 |
|
LAKSHMIBAYAMMA Vs. LAKSHMINARASAMMA
|
July 1, 1982 |
|
LAXIMIBAI Vs. THOREPPA
|
March 8, 1982 |
|
LAXMI NARAYANA K SWAMY Vs. SELECTION COMMITTEE FOR M B B S
|
February 8, 1982 |
|
LAXMIBAI Vs. KASHIBAI
|
January 12, 1982 |
|
LAXMINARAYANA HEBBARA Vs. NARASIMHA HEBBARA
|
December 13, 1982 |
|
LOKAYYA Vs. JAYASHREE
|
September 30, 1982 |
|
M A HAFEEZ Vs. D ASEERVADAM
|
February 15, 1982 |
|
M BASAVARAJ Vs. STATE OF KARNATAKA
|
June 22, 1982 |
|
M C RAJU Vs. EXECUITIVE DIRECTOR KAR VIDYUTH KARKHANE LTD
|
October 12, 1982 |
|
M G KADALI Vs. STATE OF KARNATAKA
|
September 8, 1982 |
|
M K SANJEEVA MARLA Vs. K S T A T
|
January 28, 1982 |
|
M R ANANTHAPADMANABHA Vs. UNIVERSITY OF MYSORE
|
October 8, 1982 |
|
M S BORAIAH Vs. SUDARSHAN AGARWAL
|
July 5, 1982 |
|
M S MUDHOL Vs. STATE OF KARNATAKA
|
June 24, 1982 |
|
M SAMPATHKUMAR Vs. CEN PROVI DENT FUND COMMR
|
July 28, 1982 |
|
M SIDDOJI RAO Vs. STATE OF KARNATAKA
|
November 29, 1982 |
|
M VENKATARAYAPPA Vs. B V LAKSHMI NARAYANA
|
June 9, 1982 |
|
M. PRABHAKAR Vs. V. VENKATASWAMY
|
August 10, 1982 |
|
MAHALINGA Vs. D I G OF POLICE
|
November 8, 1982 |
|
MALLAWWA Vs. BALAPPA
|
August 11, 1982 |
|
MARISETTY Vs. KARIGOWDA
|
September 24, 1982 |
|
MICO EMPLOYEES ASSN Vs. STATE OF KARNATAKA
|
July 13, 1982 |
|
MICO EMPLOYEES ASSOCIATION Vs. STATE OF KARNATAKA
|
March 29, 1982 |
|
MOHADDINSAHEB SHIKANDAR Vs. HASABSAHEB KARIMSAHEB
|
March 12, 1982 |
|
MOHAMMED HASNUDDIN Vs. WARDEN S S LAW COLLEGE HOSTEL GULBARGA
|
December 6, 1982 |
|
MOUNT CARMEL COLLEGE Vs. SUDHA RAO
|
February 12, 1982 |
|
MUKAND IRON AND STEEL WORKS LTD Vs. KARNATAKA STEEL AND WIRE PRODUCTS LTD
|
November 12, 1982 |
|
MUZRAI OFFICER ASST COMMR KOLAR Vs. DAKAPPA
|
January 27, 1982 |
|
MYSORE BREWERIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 10, 1982 |
|
MYSORE SUGAR CO LTD Vs. MANOHAR METAL INDUSTRIES
|
January 11, 1982 |
|
N THIPPANNA Vs. STATE OF KARNATAKA
|
June 11, 1982 |
|
NAMADEV KESHAV Vs. NAZAR SHERIYAR
|
March 11, 1982 |
|
NANDI STEEL WORKS PVT LTD Vs. ASSISTANT COMMERCIAL TAX OFFICER RECOVERY I BANGALORE
|
September 16, 1982 |
|
NARASIMHA KAMATH and CO Vs. ENTRY TAX OFFICER MANDYA
|
April 2, 1982 |
|
NARASINGA RAO Vs. STATE OF KARNATAKA
|
January 4, 1982 |
|
NARAYANA GOWDA Vs. STATE OF KARNATAKA
|
January 15, 1982 |
|
NARAYANA PRASAD K S Vs. BANGALORE UNIVERSITY
|
February 3, 1982 |
|
NAVJEEVAN ENTERPRISES MYS P LTD Vs. T N RAMALINGIAH
|
February 26, 1982 |
|
NEELAVVA Vs. BHIMAVVA
|
March 23, 1982 |
|
NINGAPPA DURGAPPA Vs. HANUMANTAPPA BALAPPA
|
January 25, 1982 |
|
NINO ANNA Vs. NARAYANA GOWDA
|
September 8, 1982 |
|
NOOR ABDUL JALEEL Vs. V ACHUTHAN
|
January 7, 1982 |
|
OBALAPPA Vs. ALAMELAMMA
|
November 3, 1982 |
|
OFFICIAL LIQUIDATOR Vs. VISWANATHAN
|
July 8, 1982 |
|
ORIENTAL FIRE AND GENERAL Vs. M.C. SHASHIDHARA
|
June 10, 1982 |
|
OURULINGAPPA D Vs. SECRETARY R T A
|
September 2, 1982 |
|
P K P ABDUL HAKEEM AND CO Vs. STATE OF KARNATAKA
|
April 2, 1982 |
|
P KESHAVA VITHOBA BHANDARKAR Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES MANGALORE DIVISION MANGALORE AND
|
March 11, 1982 |
|
P M GURUVAIAH Vs. KRISHNAVENAMMA
|
August 26, 1982 |
|
P NAGARAJ Vs. K S R C
|
November 18, 1982 |
|
P P MAMOO KOYA Vs. P ANDU
|
November 30, 1982 |
|
P RAMALINGAPPA Vs. STATE OF KARNATAKA
|
February 11, 1982 |
|
PAIDI LAKSHMAYYA Vs. INDIAN BANK
|
January 21, 1982 |
|
PAIDI LAKSHMAYYA Vs. INDIAN BANK
|
January 27, 1982 |
|
PAPANNA Vs. STATE OF KARNATAKA
|
June 29, 1982 |
|
PARAMESHWARA GANAPATHY Vs. VENKATARAMANA GOPALAKRISHNA
|
March 10, 1982 |
|
PARAMESHWARAPPA G R Vs. SOLICITOR and EX OFFICIO DY SECY DEPT OF LAW and PARLIAMENTARY AFFAIRS and ENQUIRY OFFICER
|
November 8, 1982 |
|
PARVATI Vs. MRUTYUNJAYYA GURUPADAYYA
|
September 29, 1982 |
|
PATEL VOLKART P LTD Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA BANGALORE
|
January 29, 1982 |
|
PEIRCE LEBLIE INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE and CUSTOMS
|
November 26, 1982 |
|
POWAR and POWAR Vs. C B C I SOCIETY FOR MEDICAL
|
June 9, 1982 |
|
PRABHAKAR ADAPPA Vs. K S T A T
|
March 12, 1982 |
|
PRABHAKAR M Vs. V VENKATASWAMY
|
August 19, 1982 |
|
PRAKASH TEXTILES Vs. TAX RECOVERY OFFICER
|
October 21, 1982 |
|
PRIBHIDAS Vs. B N RENUKA
|
June 15, 1982 |
|
PUTTIAH R Vs. SENIOR SUPDT OF POST OFFICES MYSORE
|
June 10, 1982 |
|
R F PURANIKAMATH Vs. COMMR OF COMMERCIAL TAXES
|
November 23, 1982 |
|
R L DODDAMANI Vs. R T A BTJAPUR
|
June 9, 1982 |
|
R S MANUAL RAJU Vs. MARY SARA
|
January 4, 1982 |
|
RAJA CHARITY TRUST Vs. STATE OF KARNATAKA
|
August 3, 1982 |
|
RAMAKANTARAO ARSH1NIGI Vs. LAND TRIBUNAL RAICHUR
|
November 4, 1982 |
|
RAMAKRISHNAPPA M Vs. KEMPAMMA
|
June 18, 1982 |
|
RAMAMANDIRA TRUST Vs. T MUNISWAMAPPA
|
February 16, 1982 |
|
RAMANNA RAI Vs. JAGANNATHA
|
February 11, 1982 |
|
RANGANAYAKAMMA Vs. N GOVINDANARAYAN
|
February 16, 1982 |
|
REVANAPPA Vs. S N RAGHUNATH
|
August 4, 1982 |
|
REVANNASIDDAPPA Vs. SHIVASHANKARAPPA
|
February 12, 1982 |
|
S CHINNASWAMY Vs. PERIASWAMY REDDY
|
May 27, 1982 |
|
S INAYATHULLA Vs. DEPUTY CONSERVATOR OF FORESTS CHICKMAGALUR
|
March 15, 1982 |
|
S K GANAPATHI RAO Vs. PUTTAMMA
|
December 10, 1982 |
|
S LINGE GOWDA Vs. CHANCELLOR UNIVERSITY OF MYSORE
|
May 3, 1982 |
|
S R RAMAIAH Vs. TLK DEV BD HOSAKOTE
|
October 1, 1982 |
|
S V PATWARDHAN Vs. STATE OF KARNATAKA
|
March 8, 1982 |
|
S.R. SUNDANA BAI Vs. S.S. SUNANDA
|
November 12, 1982 |
|
SADRODDIN IBRAHIM Vs. NARAYANA RAMACHANDRA
|
August 31, 1982 |
|
SAGGIAH Vs. TUMKUR DIST CO OP CEN BANK LTD
|
February 12, 1982 |
|
SAIRA KHATOON Vs. STATE OF KARNATAKA
|
May 25, 1982 |
|
SANGAWWA Vs. STATE OF KARNATAKA
|
October 15, 1982 |
|
SANNA ERANNA Vs. STATE OF KARNATAKA
|
August 11, 1982 |
|
SARVOTHAMA CHOORYA Vs. G M GOPALA BHAT
|
July 14, 1982 |
|
SATYAFPA KALAPPA Vs. BALAGOUDA SULTANAGOUDA
|
September 28, 1982 |
|
SEETHARAMA REDDY Vs. STATE OF KARNATAKA
|
September 20, 1982 |
|
SESHADRI S K Vs. H A L
|
July 7, 1982 |
|
SHA BABULAL and CO Vs. B NAGAPPA
|
March 9, 1982 |
|
SHA BASTIMAL NAVRATHNAMAL Vs. AGRICULTURAL PRODUCE MARKETING COMMITTEE RAICHUR
|
November 9, 1982 |
|
SHANTHA GURURAO NARASAPUR Vs. CHAIRMAN SELECTION COMMITTEE FOR ADMISSION TO POST GRADUATE COURSES FOR
|
June 25, 1982 |
|
SHARADAMMA Vs. CORPORATI ON OF CITY OF BANGALORE
|
July 22, 1982 |
|
SHEKHARAPPA H Vs. STATE OF KARNATAKA
|
September 2, 1982 |
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SHIVAPPA U Vs. M KRISHNA BHAT
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January 6, 1982 |
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SHREESHYLA CROWNS AND SCREWS PVT LTD AND ETC Vs. UNION OF INDIA AND OTHERS
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November 24, 1982 |
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SIDDALINGAPPA Vs. YELLABAI
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August 2, 1982 |
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SITARAMA REDDY Vs. BELLARY SPINNING AND WEAVING CO LTD
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November 23, 1982 |
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SOMAWWA Vs. GURUSIDDAPPA
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December 13, 1982 |
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SOUTHERN INDUSTRIAL POLYMERS P LTD Vs. AMAR FORMLATORS and ELECTRONICS P LTD
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November 4, 1982 |
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SPL LAND ACQN OFFICER UKP ALMATTI Vs. TAMMANNA YAMANAPPA
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March 11, 1982 |
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SREE NATARAJA FLOUR MILLS Vs. VENKATARATHNAIAH
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September 10, 1982 |
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STATE BANK OF MYSORE Vs. OFFICIAL LIQUIDATOR
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December 9, 1982 |
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STATE OF KARNATAKA Vs. KRISHNAGOWDA
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November 3, 1982 |
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STATE OF KARNATAKA Vs. H M PANCHAKSHARAIAH
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March 10, 1982 |
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STATE OF KARNATAKA Vs. MYSORE COFFEE CURING WORKS LTD
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January 20, 1982 |
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STATE OF KARNATAKA Vs. PRAKASH
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February 23, 1982 |
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STATE OF KARNATAKA Vs. SHANKARAIAH
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February 3, 1982 |
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STATE OF KARNATAKA Vs. HARISH
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February 10, 1982 |
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STATE OF MYSORE Vs. UNION OF INDIA
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February 16, 1982 |
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SUBBARAYAPPA N A Vs. REGR OF CO OP SOCIETIES
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September 21, 1982 |
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SUBRAMANYAM O Vs. DIVISIONAL COMMR GULBARGA
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January 15, 1982 |
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SUNDRAM INDUSTRIES LTD Vs. ASST COMMR OF COMMERCIAL TAXES ASSESSMENTS I BANGALORE DIVISION
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June 21, 1982 |
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SURESH B N Vs. UNION PUBLIC SERVICE COMMISSION
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March 25, 1982 |
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SURGIHALLI VEERABHADRAPPA Vs. STATE OF KARNATAKA
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April 2, 1982 |
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SURYANARAYANA M Vs. R K RATHNAM
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September 15, 1982 |
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SWATI BICHU Vs. STATE OF KARNATAKA
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January 29, 1982 |
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SWAYAMPRABHA Vs. A S CHANDRASEKHAR
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May 25, 1982 |
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SYED AHMED Vs. STATE OF KARNATAKA
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August 6, 1982 |
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SYED FAREED Vs. FOREIGN EXCHANGE REGLN APPELLATE BOARD
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September 15, 1982 |
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Syed Fareed Sahib Vs. Foreign Exchange Regulation Appellate Board, Ministry of Law, Justice and Company Affairs, New Delhi and another
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September 15, 1982 |
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T R ANJANAPPA Vs. L P JACOB
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December 5, 1982 |
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T REDDAPPA Vs. N S PRABHAKAR
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February 1, 1982 |
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THAMBUSWAMY Vs. SPL LAO
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July 16, 1982 |
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THIMMABHOVI Vs. STATE OF KARNATAKA
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October 4, 1982 |
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THIPPESWAMY Vs. STATE OF KARNATAKA
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September 20, 1982 |
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THIRTHARAJ UPENDRA Vs. STATE OF KARNATAKA
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August 5, 1982 |
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THUNGABHADRA SUGAR WORKS P LTD Vs. PRESIDING OFFICER LABOUR COURT
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September 21, 1982 |
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ULOOR GANGAMMA Vs. STATE OF KARNATAKA
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November 2, 1982 |
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UNION OF INDIA Vs. KASHAPPA MADIVALAPPA
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March 3, 1982 |
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V ANJAN REDDY Vs. A RAMACHANDRA REDDY
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November 9, 1982 |
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V B PUROHIT Vs. GADAG and JAMBDKESHWARA LQRS
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February 24, 1982 |
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V R KATARKI Vs. HIGH COURT OF KARNATAKA
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September 15, 1982 |
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VANIVILAS CO OPERATIVE SUGAR FACTORY LTD Vs. UNION OF INDIA
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May 24, 1982 |
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VASANT APPANNA Vs. GANGADHAR MADHAVRAO
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February 1, 1982 |
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VASAVI TRADERS Vs. STATE OF KARNATAKA
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January 29, 1982 |
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VEERA GOWDA Vs. GOPALA KRISHNA REDDY
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July 28, 1982 |
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VENKATAMMA Vs. MADIAH
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February 18, 1982 |
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VENKATESHA PRABHU Vs. K THEJAPPA SHETTY
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February 1, 1982 |
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VENUGOPAL KUBAIR Vs. S. SRINIVASAN
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August 6, 1982 |
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VILLAGE PANCHAYAT MARIDASANAHALLV Vs. ASST COMMR MADHUGIR
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November 4, 1982 |
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VINAYAKA SHIVRAO MANTRT Vs. STATE OF KARNATAKA
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November 22, 1982 |
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VIRUPAXAPPA JUNJAPPA Vs. SKANKARAPPA HEMAGIRIYAPPA
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March 8, 1982 |
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VISHVARMA HOTELS LTD Vs. ANJUMAN E IMAMIA
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January 27, 1982 |
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VISWANATHA SILVER MANUFACTURING ELECTRO PLATING WORKS Vs. COLLECTOR OF BOMBAY
|
December 10, 1982 |
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VISWANATHAN CHETTIAR E M Vs. AGRICULTURAL INCOME TAX OFFICER
|
November 17, 1982 |
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WORKMEN KARNATAKA P F EMPLOYEES UNION Vs. ADDITIONAL INDUSTRIAL TRIBUNAL
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September 27, 1982 |
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YAMUNA Vs. A RAMA AMIN
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April 5, 1982 |
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YELLAPPA RAVALU Vs. CORPORATION OF THE CITY OF BELGAUM
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August 24, 1982 |
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YESHODA GOWDA Vs. J C RUDRASHARMA
|
March 10, 1982 |
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ZAHEER AHMED Vs. STATE OF KARNATAKA
|
February 10, 1982 |
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