|
A LAKSHMAN KINI Vs. REGR OF CO OP SOCIETIES
|
November 6, 1981 |
|
A M GOWDAFAH Vs. R T O MANDYA
|
February 13, 1981 |
|
A P KRISHNAMURTHY Vs. SOUTHERN RLY GEN MANAGER
|
February 10, 1981 |
|
A PRASAD Vs. STATE OF KARNATAKA
|
May 28, 1981 |
|
A PULLIAH Vs. TAHSILDAR SINDHANOOR
|
June 16, 1981 |
|
A R ANANTHARAMAN Vs. SPL LAND ACQN OFFICER BANGALORE
|
August 21, 1981 |
|
A R KHANDASARI SUGAR WORKS Vs. ASST COMMR OF C T ASST
|
March 31, 1981 |
|
A S MACHAIAH Vs. G M GOPALAKRISHNA
|
March 20, 1981 |
|
A SADASHIVA Vs. STATE OF KARNATAKA
|
July 20, 1981 |
|
A V VENKATARATNAM Vs. CHANCELLOR UNIVERSITY OF MYSORE
|
January 15, 1981 |
|
A. C. LAKSHMANA AND OTHERS Vs. THE UNION OF INDIA AND ANOTHER
|
January 15, 1981 |
|
ABDUL JALEEL Vs. S T A T
|
January 21, 1981 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. HUTTI GOLD MINES COMPANY LIMITED
|
January 13, 1981 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KAPILA TEXTILES PRIVATE LIMITED
|
March 2, 1981 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. B S DALL MILLS
|
March 25, 1981 |
|
Addl. Commissioner of Income Tax Vs. Kapila Textiles (P.) Ltd.
|
March 2, 1981 |
|
AMRITHAPPA Vs. STATE OF KARNATAKA
|
July 13, 1981 |
|
ANANDRAO SHIVAJI RAO Vs. ASHOK KUMAR
|
April 13, 1981 |
|
ANANTHAKRISHNA Vs. STATE OF KARNATAKA
|
September 5, 1981 |
|
ANANTHAPADMANABHAIAH Vs. TAHSILDAR EXECUTIVE MAGISTRATE T NARSIPURA
|
February 16, 1981 |
|
ANATHASEVASHRAMA TRUST MALLADIHALU Vs. H C RAMAKRISHNA RAO
|
November 30, 1981 |
|
ANDANUR KOTRABASAPPA Vs. DEPUTY COMMISSIONER C T BANGALORE DIVISION
|
September 16, 1981 |
|
ANITHA CHANDRAIAH Vs. SELECTION COMMITTEE FOR MBBS
|
February 17, 1981 |
|
ANNAJI BABAJI Vs. PATSON AGENCIES
|
October 14, 1981 |
|
ANTHONY SWAMY M R Vs. COMMISSIONER OF INCOME TAX
|
May 27, 1981 |
|
ASHOK Vs. STATE OF KARNATAKA
|
June 2, 1981 |
|
ASST COMMR and COMPETENT AUTHORITY URBAN LAND CEILING Vs. IBM WORLD TRADE CORPN
|
August 11, 1981 |
|
ASST COMMR LAO CHITRADURGA Vs. SANNA BASAIAH
|
November 26, 1981 |
|
B A KORAGA SHETTY Vs. DY COMMR OF KODAGU
|
August 5, 1981 |
|
B C SANKANNAVAR Vs. COMMR OF COMML TAXES
|
November 2, 1981 |
|
B DURGAPPA Vs. PRINCIPAL BASAVESHWARA ENG COLLEGE BAGALKOT
|
October 15, 1981 |
|
B G SANKANNAVAR Vs. COMMISSIONER OF COMMERCIAL TAXES
|
November 2, 1981 |
|
B GANGANNA Vs. RETURNING OFFICER
|
April 15, 1981 |
|
B K BADAWADAGI Vs. RTO BIJAPUR
|
January 15, 1981 |
|
B L BASAVANGOUD Vs. DEPUTY COMMISSIONER BELLARY
|
February 2, 1981 |
|
B S NAGESH RAO Vs. JOINT DIRECTOR OF PUBLIC INSTRUCTION
|
October 16, 1981 |
|
B SHANKAR Vs. DIVISIONAL FOREST OFFICER MANGALORE
|
July 22, 1981 |
|
BABU Vs. NAWAB KHAN
|
December 16, 1981 |
|
BABY Vs. NATHU
|
August 6, 1981 |
|
BALAPPA MALLAPPA Vs. STATE OF KARNATAKA
|
June 9, 1981 |
|
BANGALORE UNIVERSITY Vs. VIDYA GANAPATHI EDUCATION SOCIETY
|
December 17, 1981 |
|
BASALINGAPPA NINGAPPA Vs. DY COMMR DHARWAR
|
October 30, 1981 |
|
BASAMMA Vs. PEERAPPA
|
January 8, 1981 |
|
BASAPPA Vs. K H SREENIVASA REDDY
|
June 19, 1981 |
|
BASHETTIYAVAR Vs. IV I T O HUBLI
|
November 13, 1981 |
|
BHAKTAVARMAL SHIVALAL OSTWAL Vs. CONTROLLER OF ESTATE DUTY
|
March 10, 1981 |
|
BHOGEGOWDA Vs. HALEBIDU KEMPEGOWDA
|
July 10, 1981 |
|
BIBISAHEBT Vs. MAKTUM HUSSIANSAB
|
January 13, 1981 |
|
BICHAL HANUMANTHAYYA Vs. BICHAL YENKATASWAMY
|
April 3, 1981 |
|
BOGESHA REDDY K H Vs. STATE OF KARNATAKA
|
July 12, 1981 |
|
BORAIAH H B Vs. K S R T C
|
August 28, 1981 |
|
BORE GOWDA Vs. ASST REGR OF CO OP SOCIETIES PANDAVAPURA
|
June 24, 1981 |
|
BOREGOWDA Vs. ASSISTANT REGISTRAR OF CO OP SOC
|
June 24, 1981 |
|
BRITISH PHYSICAL LABORATORIES INDIA PRIVATE LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE THE APPELLATE COLLECTOR CENTRAL EXCISE
|
January 2, 1981 |
|
BROOKE BOND INDIA LTD Vs. ROYAL PRODUCTS
|
April 9, 1981 |
|
BYALAPPA Vs. STATE OF KARNATAKA
|
June 23, 1981 |
|
BYRAPPA Vs. STATE OF KARNATAKA
|
April 3, 1981 |
|
C J PAUL Vs. SYED PEER
|
July 15, 1981 |
|
C P DAYANANDA Vs. CHAIRMAN SELECTION COMMITTEE
|
February 5, 1981 |
|
C S SURYANARAYAN Vs. UNION OF INDIA
|
August 17, 1981 |
|
C SANNAIAH Vs. PADMA
|
October 21, 1981 |
|
CANARA PUBLIC CONVEYANCE LTD Vs. UNION OF INDIA
|
October 22, 1981 |
|
CHANBASAPPA HOLIYAPPA KOLLJ Vs. SOMAPPA HOLIYAPPA KOLLI
|
June 17, 1981 |
|
CHANDRASEKHAREGOWDA Vs. STATE OF KARNATAKA
|
August 21, 1981 |
|
CHIKKEGOWDA Vs. STATE OF KARNATAKA
|
August 31, 1981 |
|
CHOKKANNAGARI NARAYANAPPA Vs. LAND TRIBUNAL CHINTAMANI
|
December 17, 1981 |
|
COLLECTOR OF CUSTOMS and CENTRAL EXCISE Vs. LAL M BUDRANI
|
December 17, 1981 |
|
COMMISSIONER CORPORATION OF CITY OF BANGALORE Vs. KAPOORCH
|
February 11, 1981 |
|
Commissioner of Income Tax Vs. Smt. P. Mahalakshmi and others
|
October 14, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. MAHALAKSHMI P
|
October 13, 1981 |
|
COMMISSIONER OF INCOME-TAX Vs. P MAHALAKSHMI
|
October 13, 1981 |
|
CONTROLLER OF ESTATE DUTY Vs. K C D SWAMY
|
March 10, 1981 |
|
D DEVAJAVAKUMAR Vs. TFIPPA RUDIRAH
|
July 16, 1981 |
|
D S LAKSHMIDEVI Vs. STATE OF KARNATAKA
|
August 24, 1981 |
|
DALMIA CEMENT BHARATH LTD Vs. STATE OF KARNATAKA
|
December 4, 1981 |
|
DEPUTY COMMISSIONER AND DISTRICT MAGISTRATE MYSORE Vs. VIDYA GANAPATHI MANDALI CHAMARAJANAGAR
|
July 23, 1981 |
|
DESHANUR OIL MILLS Vs. C T O CIRCLE III BELGAUM
|
February 6, 1981 |
|
DEVA RAO Vs. VYAVASAYA SEVA SAHAKARI SANGH PATTAN
|
June 2, 1981 |
|
DEVASUNDAR Vs. SECY DEPT OF PUBLIC LIBRARIES
|
February 19, 1981 |
|
DEVICHAND PANNAJI and CO Vs. COMMR OF I T
|
November 19, 1981 |
|
DIVISIONAL SUPERINTENDENT WORKS SOUTHERN RAILWAY MYSORE Vs. STATE OF KARNATAKA
|
January 2, 1981 |
|
DIVL FOREST OFFICER MANGALORE Vs. A ADRAMA
|
February 19, 1981 |
|
DODDAPPA MARITAMMAPPA Vs. ERAPPA MUDAKAPPA
|
September 18, 1981 |
|
DRIVE IN ENTERPRISES Vs. COMMR. OF COMML. TAXES & ANR.
|
February 4, 1981 |
|
DY GEN MANAGER K S R T C Vs. SAROJAMMA
|
January 2, 1981 |
|
E S I C Vs. M B NAGARAJ
|
August 4, 1981 |
|
E S I C BANGALORE Vs. BROOKE BOND INDIA LTD
|
September 11, 1981 |
|
ELECTRONIC INDUSTRIAL CORPORATION Vs. COLLECTOR OF CUSTOMS BANGALORE
|
July 29, 1981 |
|
ESTATE OFFICER UNIVERSITY OF AGRL SCIENCES Vs. KAR GOVT INCE DEPT
|
November 20, 1981 |
|
G C SIDDALINGAPPA Vs. G C VEERANNA
|
June 18, 1981 |
|
G MARAPPA Vs. STATE BANK OF MYSORE
|
December 10, 1981 |
|
G NAGARAJU Vs. PRINCIPAL S T J POLYTECHNIC HARAPANAHALLI
|
July 30, 1981 |
|
G SREEDHARAMURTHY Vs. BELLARY MUNICIPAL COUNCIL
|
August 26, 1981 |
|
G.N. Vishwanath and another Vs. Andal and others
|
December 10, 1981 |
|
GANAPPAYYA GOVIND Vs. DY SUPDT OF POLICE KARAWAR
|
December 16, 1981 |
|
GANTAIAH C V Vs. CTO ARSIKERE
|
February 2, 1981 |
|
GAURIBIDANUR SAHAKARASAKKARE KARKHANE Vs. GOVT OF ANDHRA PRADESH
|
February 13, 1981 |
|
GENERAL MECHANICAL WORKS Vs. INCOME TAX OFFICER THIRD
|
April 6, 1981 |
|
GHALEPPA Vs. GUNDEPPA
|
February 4, 1981 |
|
GIRIDHAR R Vs. COMMISSIONER OF INCOME TAX
|
April 8, 1981 |
|
GOVINDARAJA V Vs. SUVEYOR GENERAL OF INDIA
|
April 10, 1981 |
|
GOVINDARAJU S Vs. COMMISSIONER OF INCOME TAX
|
February 5, 1981 |
|
GRACE JAYAMANI Vs. E P PETER
|
July 17, 1981 |
|
GULBURGA CEN COOP WHOLE SALE STORE LTD Vs. CHANDRAKANT DAL MILL
|
February 9, 1981 |
|
GURULINGAPPA SHIVANANDAPPA Vs. STATE OF KARNATAKA
|
June 19, 1981 |
|
GURUSIDDAPPA NURANDAPPA UPPIN Vs. STATE OF KARNATAKA
|
March 24, 1981 |
|
GWALIOR RAYON SILK MFG WVG CO LTD Vs. LAKSHMAVVA
|
July 29, 1981 |
|
H KRISHNAMURTHY Vs. STATE OF KARNATAKA
|
March 17, 1981 |
|
H L JAKATI Vs. R T O DHARWAR
|
January 13, 1981 |
|
H NORONHA Vs. INCOME TAX OFFICER
|
August 31, 1981 |
|
H R SURYANARAYANA RAO Vs. STATE OF KARNATAKA
|
October 20, 1981 |
|
H SIDDAPPA Vs. ASST COMMR SHIMOGA
|
March 27, 1981 |
|
H VITTAL SHETTY Vs. ANNAYYA NAYAK
|
February 25, 1981 |
|
H Y HARISH Vs. SELECTION COMMITTEE FOR SELECTION AND ADMISSIONTO GOVERNMENT MEDICAL
|
February 17, 1981 |
|
HEGDE and GOLAY LTD Vs. E S I C
|
April 1, 1981 |
|
HINDUSTAN AERONAUTICS LTD Vs. COMMISSIONER OF INCOME TAX
|
March 6, 1981 |
|
HIRALAL J Vs. CORPN OF CITY OF BANGALORE
|
August 12, 1981 |
|
HOSALI PRESS P LTD Vs. K N GURUSWAMY AND CO P LTD
|
May 27, 1981 |
|
INDRA PRAKASH CHABRA Vs. DY COMMR OF TRANSPORT
|
May 25, 1981 |
|
INSTITUTE OF COMMERCE Vs. STATE OF KARNATAKA
|
July 2, 1981 |
|
INTERNATIONAL INSTRUMENTS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 24, 1981 |
|
J L MORISON SON and JONES INDIA LTD Vs. COMMISSIONER FOR EXCISE IN KARNATAKA
|
March 13, 1981 |
|
JAGADISH PATIL Vs. STATE OF KARNATAKA
|
March 23, 1981 |
|
JAGANNATH B Vs. N C NARAYANAPPA
|
August 14, 1981 |
|
JAGANNATH DATTATRAYA Vs. COLLECTOR OF CEN EXCISE
|
February 10, 1981 |
|
JAYALAKSHMAMMA Vs. VASANTHA AMMAL
|
March 19, 1981 |
|
JAYAMMA Vs. EXECUTIVE ENGINEER PWD MADUGIRI
|
June 25, 1981 |
|
JAYAMMA D Vs. S GOVINDASWAMY
|
December 8, 1981 |
|
JAYANTHILAL R TUNK Vs. COMMISSIONER OF INCOME TAX
|
June 15, 1981 |
|
JINNAPPA THAVANAPPA Vs. KALLAVVA
|
August 11, 1981 |
|
JUGGAT PHARMA P LTD Vs. DEPUTY COMMISSIONER OF LABOUR DIVISION I MADRAS 6
|
August 24, 1981 |
|
K C AYYA Vs. M PARASMAL
|
July 6, 1981 |
|
K C CHINNAMANNAVAR Vs. HUBLIDHARWAR MUNICIPAL CORPN
|
August 21, 1981 |
|
K C TELSONG SONS Vs. C T O I CIRCLE BELGAUM
|
March 30, 1981 |
|
K G PRABHAVATHI Vs. K NIRMALA
|
December 17, 1981 |
|
K KEMPAMMA Vs. PEECEEYES INDUSTRIES P LTD
|
August 7, 1981 |
|
K KONAPPA AND BROS Vs. STATE OF KARNATAKA
|
February 2, 1981 |
|
K P KRISHNAPPA Vs. B GANGAPPA
|
July 23, 1981 |
|
K RAMAKRISHNA RAO Vs. STATE OF KARNATAKA
|
September 21, 1981 |
|
K S AYODHYANATH Vs. COMMISSIONER OF WEALTH TAX
|
April 7, 1981 |
|
K S BANAKAR Vs. CHIEF MARKETING OFFICER
|
January 27, 1981 |
|
K S R T C Vs. K S T A T
|
February 11, 1981 |
|
K S R T C Vs. STATE OF KARNATAKA
|
August 3, 1981 |
|
K S R T C Vs. N LAKSHMINARAYANA
|
July 10, 1981 |
|
K S R T C Vs. SUNDARI
|
July 13, 1981 |
|
K SIDDALINGAIAH Vs. INCOME TAX OFFICER
|
February 6, 1981 |
|
K T RAJASHEKAR Vs. STATE OF KARNATAKA
|
September 21, 1981 |
|
K T RAJASHEKHAR Vs. STATE OF KARNATAKA
|
August 21, 1981 |
|
K VENU Vs. STATE OF KARNATAKA
|
July 7, 1981 |
|
K.G. Prabhavathi and others Vs. K.G.I.D. and others
|
December 17, 1981 |
|
KALLAIAH K Vs. NINGEGOWDA
|
April 13, 1981 |
|
KAMATH M A Vs. KARNATAKA STATS FINANCIAL CORPN
|
February 20, 1981 |
|
KANDOBA TEMPLE COMMITTEE KHANAPUR Vs. A P M C BHALKI
|
July 13, 1981 |
|
KANTHAMMA Vs. S A SUDARSHAN
|
June 29, 1981 |
|
KAR STATE BD OF WAKFS Vs. MOHD AZEEMUDDIN
|
November 3, 1981 |
|
KARNATAKA AGRO INDUSTRIES CORPN Vs. KRISHNAPPA
|
January 29, 1981 |
|
KARNATAKA STATE FINANCIAL CORPORATION Vs. NITYANANDA BHAVAN
|
June 29, 1981 |
|
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. K H RATNA
|
August 10, 1981 |
|
KERALA TRANSPORT CO Vs. D S SOMASHEKHAR
|
September 25, 1981 |
|
KHANCHAND THAKURDAS Vs. COMMISSIONER OF INCOME TAX
|
March 25, 1981 |
|
KHATIJABI Vs. ZAHIDABI
|
July 10, 1981 |
|
KHAZI MOHAMMAD KASIM SAB Vs. SECRETARY KARNATAKA BOARD OF WAKFS
|
August 25, 1981 |
|
KHODAY BREWING DISTILLING INDUSTRIES P LTD Vs. STATE OF KARNATAKA
|
July 1, 1981 |
|
KISHORILAL RADHEYSHAM Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES BANGALORE CITY DIVISION
|
February 3, 1981 |
|
KONDA REDDY N S C Vs. UNION OF INDIA
|
July 15, 1981 |
|
KULUSUMBI Vs. SECRETARY STA BANGALORE
|
September 28, 1981 |
|
KUMTA COOP ARECANUT SALE SOCIETY Vs. REGR OF COOP SOCIETIES
|
February 3, 1981 |
|
KUNDUR RUDRAPPA Vs. DY TRANSPORT COMMR SHIMOGA
|
February 12, 1981 |
|
KUPPASWAMY GOUNDER Vs. STATE OF KARNATAKA
|
July 11, 1981 |
|
L R S MARAPPA Vs. THIMME GOWDA
|
March 3, 1981 |
|
LAKSHMAIAH Vs. K S R T C
|
July 3, 1981 |
|
LEKHRAJ JASSUMAL and SONS Vs. COLLECTOR OF CUSTOMS and CENTRAL EXCISE
|
December 3, 1981 |
|
LINGAIAH Vs. SIDDAMMA
|
September 1, 1981 |
|
LINGAPPAIAH Vs. STATE OF KARNATAKA
|
April 9, 1981 |
|
M A KAMATH AND Vs. KARNATAKA STATE FINANCIAL CORPORATION AND
|
February 20, 1981 |
|
M ABDUL JABBAR Vs. SAIRA KHATOON
|
February 24, 1981 |
|
M B ANNEGOWDA Vs. KALAMMA
|
July 2, 1981 |
|
M K ANJANEYASWAMY Vs. C NARAYANASWAMY
|
December 11, 1981 |
|
M LAXMAN GOWDA Vs. TAHSILDAR MUDIGERE
|
December 1, 1981 |
|
M MUNIREDDY Vs. STATE OF KARNATAKA
|
August 17, 1981 |
|
M N VEERAPPA Vs. T NARASIPUR TALUK SILK REELERS INDUSTRIAL CO OPERATIVE SOCIETY
|
September 4, 1981 |
|
M NARASIMHA BHAKTA Vs. JAYANTHILAL GOKULDAS
|
November 5, 1981 |
|
M NARAYANA AND ETC Vs. STATE OF KARNATAKA
|
January 22, 1981 |
|
M P BALASU BRAMANYAM Vs. T K NAGARATHNAMMA
|
June 30, 1981 |
|
M R KRISHNAPPA Vs. BHAGYALAKSHMAMMA
|
July 10, 1981 |
|
M S SHAMANNA Vs. STATE OF KARNATAKA
|
November 9, 1981 |
|
MADHU TRADING COMPANY Vs. INTERNATIONAL INSTRUMENTS LTD
|
July 24, 1981 |
|
MAHABLESWAR PANDRINATH NAIK Vs. STATE OF KARNATAKA
|
September 18, 1981 |
|
MAHADESHWARA STORES Vs. STATE OF KARNATAKA
|
December 4, 1981 |
|
MAHADEVAMMA Vs. B S LINGARAJU
|
July 15, 1981 |
|
MAHADEVAPPA Vs. MARITHAYAMMA
|
August 19, 1981 |
|
MAHADEVAPPA K Vs. STATE OF KARNATAKA
|
August 21, 1981 |
|
MAHAMMAD IQBAL Vs. MOHAMADGOUS LALMIYA
|
August 31, 1981 |
|
MAHARANI SAHEB OF GONDAL Vs. COMMISSIONER OF INCOME TAX
|
April 15, 1981 |
|
MALLAPPA BASAPPA Vs. NINGAWWA
|
November 23, 1981 |
|
MALLAPPA DURGAPPA Vs. DURGAVVA
|
November 10, 1981 |
|
MALLIKARJUNA T C Vs. KALAMMA
|
August 25, 1981 |
|
MARAPPAR Vs. CHIEF MARKETING OFFICER
|
August 7, 1981 |
|
MASTAN Vs. STATE OF KARNATAKA
|
June 10, 1981 |
|
METAL BOX OF INDIA LTD Vs. M V APPIAH
|
July 21, 1981 |
|
MIR AHMED ALI Vs. THE STATE OF KARNATAKA, AND OTHERS
|
June 3, 1981 |
|
MODI RUBBER LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
April 2, 1981 |
|
MOHAMMED M Vs. B VASUMAL
|
December 12, 1981 |
|
MOHD OBEIPULLA M Vs. SPL DY COMMR BANGALORE
|
June 4, 1981 |
|
MOTOR INDUSTRIES CO LTD Vs. ASST COMMISSIONER OF COMMERCIAL TAXES ASST I BANGALORE CITY
|
December 15, 1981 |
|
MOULASAB AHAMADSAB Vs. MOHAMMAD JAFARSAB
|
February 25, 1981 |
|
MRUTHUNJAYA M Vs. DURGAPPA
|
August 28, 1981 |
|
MUDHU ALIAS BELLA KUDTARKAR Vs. STATE OF KARNATAKA
|
July 10, 1981 |
|
MUNIBYRAPPA Vs. K RAMARAJU
|
April 13, 1981 |
|
MURABI Vs. NABISAB
|
August 20, 1981 |
|
MUTHAYA MOILY Vs. RTO D K DIST
|
February 5, 1981 |
|
MYSORE ELECTRO CHEMICAL WORKS LTD Vs. XII ITO CIRCLE I BANGALORE
|
October 19, 1981 |
|
MYSORE INDUSTRIES DALL MILL Vs. DY COMMR GULBURGA
|
April 10, 1981 |
|
MYSORE MANUFACTURERS AND TRADERS Vs. STATE OF KARNATAKA
|
March 27, 1981 |
|
MYSORE NOW KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. SOMASHANKAR N R
|
August 10, 1981 |
|
N G GADEKAR Vs. K S R T C
|
June 24, 1981 |
|
N H MANJUNATHA Vs. KARNATAKA PUBLIC SERVICE COMMISSION
|
August 13, 1981 |
|
N NARAYANASWAMY Vs. MADANLAL
|
August 6, 1981 |
|
N S SAMPANGIRAMAIAH Vs. OFFICER COMMANDING KAR BATTALION NCC
|
December 14, 1981 |
|
NABI SAD AKBER SAHEB MULLA Vs. COMMISSIONER FOR TRANSPORT IN KARNATAKA BANGALORE
|
February 17, 1981 |
|
NABISAB Vs. COMMR FOR TRANSPORT
|
February 17, 1981 |
|
NAGAPPAIAH Vs. BHASKARA
|
March 13, 1981 |
|
NAGAPPAIAH Vs. NEW INDIA ASSCE CO
|
July 13, 1981 |
|
NAGARAJA RAO S N Vs. CHIKKACHENNAPPA
|
January 2, 1981 |
|
NANJAPPA Vs. ASST C T O MANDYA
|
February 19, 1981 |
|
NARASIMHAIAH Vs. STATE OF KARNATAKA
|
August 13, 1981 |
|
NARASIMHAIAH SETTY Vs. GOVINDAPPA NAIDU
|
December 17, 1981 |
|
NARAYAN Vs. NINGAPPA
|
April 13, 1981 |
|
NARAYAN SHIVARAM KULKARNI Vs. STATE OF KARNATAKA
|
August 12, 1981 |
|
NARAYANA ACHAR Vs. SELECTION COMMITTEE FOR TO SHORT TERM B A M S
|
October 22, 1981 |
|
NARAYANA NAGESH GUNAJI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
November 3, 1981 |
|
NARAYANA RAO K D Vs. STATE OF KARNATAKA
|
February 9, 1981 |
|
NATIONAL INSURANCE CO LTD Vs. JULEKHABI
|
April 15, 1981 |
|
NEELAWWA Vs. BASAPPA
|
August 7, 1981 |
|
NEELKANTAPPA Vs. P L D BANK GULBARGA
|
June 1, 1981 |
|
NEW INDIA ASSURANCE COMPANY Vs. VENKATAMMA
|
June 4, 1981 |
|
NEW INDIA CORPORATION Vs. NANDANVAN MANUFACTURERS AND TRADERS P LTD
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January 23, 1981 |
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NEWSPAPERS and PERIODICALS Vs. STATE OF KARNATAKA
|
October 14, 1981 |
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NOREEN JUDITH SANDHURST Vs. RAYMOND BERNARD SANDHURST
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July 9, 1981 |
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O S ANCHAN Vs. GRACE W ENTHAT
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January 1, 1981 |
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OFFICIAL LIQUIDATOR HIGH COURT Vs. JAMES EDVIN
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October 30, 1981 |
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OIRIYAPPAGOWDA MALLANGOWDA Vs. LAND TRIBUNAL
|
September 25, 1981 |
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OPALAKRISHNA SETTY B R Vs. KANAKAIAH SETTY
|
October 19, 1981 |
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ORIENTAL FIRE and GEN INSCE CO LTD Vs. HANUMAKKA
|
June 16, 1981 |
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ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. TIPPANNA GADAGEPPA KUNDGOL
|
July 7, 1981 |
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ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. TIPPANNA GADAGEPPA KUNDGOL
|
March 7, 1981 |
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Oriental Fire and General Insurance Co. Ltd. Vs. Hanumakka and others
|
June 16, 1981 |
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P GOWRISHANKAR GUPTA Vs. HOUSE RENT and ACCOMMODATION CONTROLLER
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March 16, 1981 |
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P N KRISHNAMOORTHY BHAT Vs. SHIVAPRASAD
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July 3, 1981 |
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P NAGARAJ Vs. ASST RTO BANGALORE
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June 18, 1981 |
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P RAMAKRTSHNA TANTRI Vs. VIJAYA BANK LTD
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August 6, 1981 |
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P SRINIVASIAH Vs. DY COMMR BANGALORE
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February 26, 1981 |
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PAPIAH Vs. CHIKKABIDDAPPA
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August 20, 1981 |
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PARAMANAND L BAJAJ Vs. COMMISSIONER OF INCOME TAX
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April 13, 1981 |
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PARIJATHA Vs. KAMALAKSHA NAYAK
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September 29, 1981 |
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PATEL CHIKKATHIMME GOWDA Vs. AGRICULTURAL INCOME TAX OFFICER
|
February 17, 1981 |
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PAVADAPPA YELLAPPA Vs. GOVINDACHARYA
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November 22, 1981 |
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PEERAPPA Vs. BASAMMA
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January 8, 1981 |
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PREMCHAND Vs. CORPN OF THE CITY OF BANGALORE
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February 2, 1981 |
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PUJARI SUBBAIAH Vs. LAKKAPPANAVARA
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October 20, 1981 |
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PUNJAB AND SIND BANK Vs. S LAKSHMINARAYANA RAO
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February 23, 1981 |
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PUTTANNA SETTY Vs. NAGARATNAMMA
|
August 4, 1981 |
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R ANANTHAPADMANABHAIAH Vs. TAHSILDAR and EX MAG T NARSIPUR
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February 16, 1981 |
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R G JANTHAKAL Vs. BHARAT PARIKH CO
|
February 23, 1981 |
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R GANGAPPA Vs. AGRICULTURAL PRODUCE MARKETING COMMITTEE YESWANTAPUR
|
July 22, 1981 |
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R JANARDHANA Vs. SELECTION COMMITTEE FOR ADMISSION TO ENGINEERING DEGREE COURSE
|
December 7, 1981 |
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R NAGARAJU Vs. UNIVERSITY OF MYSORE
|
July 29, 1981 |
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R S NAIK Vs. STATE OF KARNATAKA
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September 29, 1981 |
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R SHAMANNA Vs. STATE BANK OF MYSORE
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October 16, 1981 |
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R SIDAMMA Vs. R T AKOLAR
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September 18, 1981 |
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RACHAPPA MUDAKAPPA Vs. TIPPANNA ALMAPPA
|
March 10, 1981 |
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RAJEEV AIWA AND ETC. Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE, AND ETC.
|
June 30, 1981 |
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RAMAKKA Vs. K MUNIYAPPA
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June 24, 1981 |
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RAMAMURTHY T N Vs. UNION OF INDIA
|
October 19, 1981 |
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RAMANNA Vs. RAJAGOPAL
|
August 4, 1981 |
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RAMESH PANDE Vs. STATE OF KARNATAKA
|
November 4, 1981 |
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RANAJIT K Vs. IBCON P LTD
|
October 16, 1981 |
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RAO and CO Vs. STATE OF KARNATAKA
|
March 3, 1981 |
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RATNAKAR RAO A Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
January 13, 1981 |
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RATNAPRABHA Vs. SHADAKSHARAYYA
|
July 24, 1981 |
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REGIONAL DIRECTOR ESIC Vs. L RANGA RAO
|
June 24, 1981 |
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REVANAPPA Vs. GUNDE RAO
|
November 2, 1981 |
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ROSE L TAUR Vs. STATE OF KARNATAKA
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February 20, 1981 |
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ROUBEN Vs. MAMTA
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November 30, 1981 |
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RUDRAGOUDA BASAVANAGOUDA Vs. FAKIRAPPA ADIVEPPA
|
January 6, 1981 |
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RUDRAPPA Vs. DANAPPA MALASIDDAPPA
|
August 10, 1981 |
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RUDREGOWDA K Vs. STATE OF KARNATAKA
|
December 17, 1981 |
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RUKMANI AMMAL Vs. HOUSE RENT CONTROLLER
|
January 16, 1981 |
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S B NAIK PATIL Vs. COMMISSIONER OF WEALTH TAX
|
February 24, 1981 |
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S NARAYANA BHATTA Vs. ASST R T O BANGALORE
|
January 15, 1981 |
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S R PAPANNA Vs. UNION OF INDIA
|
April 10, 1981 |
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S RAJENDRAN Vs. RAMA APPASWAMW
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February 25, 1981 |
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S RAJENDRAN Vs. K A S RAMA APPASWAMY
|
August 13, 1981 |
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S RANGANATHA RAO Vs. ACCOUNTANT GENERAL KARNATAKA
|
January 21, 1981 |
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S SUBRAMANYASWAMY Vs. DY COMMR BANGALORE
|
February 26, 1981 |
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S VIRUPAKSHAIAH Vs. CHANCELLOR BANGALORE UNIVERSITY
|
July 16, 1981 |
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S YASEEN Vs. STATE OF KARNATAKA
|
August 31, 1981 |
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S. P. MALIMATH Vs. STATE OF KARNATAKA AND OTHERS
|
April 13, 1981 |
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S. Rajendran Vs. K.A.S. Rama Appaswamy and others
|
August 13, 1981 |
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S.A. RAMAKRISHNA REDDY, AND ETC. Vs. KARNATAKA PUBLIC SERVICE COMMISSION AND ANOTHER
|
August 21, 1981 |
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SADANANDA RAO Vs. CTO TIPTUR
|
March 10, 1981 |
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SADASHIV Vs. STATE OF KARNATAKA
|
September 1, 1981 |
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SAKHARAM ANANT SATHAYE Vs. DEPUTY COMMISSIONER DHARWAR DISTRICT DHARWAR
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August 12, 1981 |
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SANGANGOWDA Vs. SPL L A O U K PROJECT
|
July 10, 1981 |
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SANNEGOWDA Vs. L T PERIYAPATNA
|
February 24, 1981 |
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SARDJ INI BABU Vs. STATE OF KARNATAKA
|
August 26, 1981 |
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SAVITHRI AMMA Vs. DEVAKI AMMA
|
January 1, 1981 |
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SEBASTIN ANTONY Vs. RAMANANDA BHATT
|
August 11, 1981 |
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SELECTION COMMITTEE FOR ADMISSION TO MEDICAL COLLEGES Vs. VIDYA RAJAGOPAL
|
November 12, 1981 |
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SHAIKH MEHABOOB Vs. RAILWAY BOARD
|
September 1, 1981 |
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SHAMA RAO HANUMANTHARAO Vs. STATE OF KARNATAKA
|
January 1, 1981 |
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SHAMANNA Vs. CHINNAMMA
|
September 22, 1981 |
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SHANKARAPPA RAMAPPA Vs. STATE OF KARNATAKA
|
July 10, 1981 |
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SHARANAPPA Vs. HAFEEZUDDIN ANSARI
|
September 16, 1981 |
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SHARIFF SHIVA YOGI GURU GOVIND SHIVA YOGI PANCHAGNIMATH TRUST Vs. DIRECTOR OF PUBLIC INSTRUCTION
|
February 20, 1981 |
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SHIDLINGAPPA MALLAPPA Vs. DHONDAPPA SHIDLINGAPPA
|
July 14, 1981 |
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SHIVANGOUDA BASANGOUDA Vs. MUTTAYYA PANAYYA
|
July 23, 1981 |
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SHIVANGOUDA BASANGOUDA PATIL Vs. KUTTAYYA DANAYYA CHIKKANATH
|
March 23, 1981 |
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SHIVAPUTRAPPA S UMADI Vs. RABKAVI BANAHATTI MUNICIPALITY
|
June 8, 1981 |
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SHRIMAJ JAGADGURU MUMMADI SHRI NEELAKANTHA PATTADARYA MAHASWAMYGALU Vs. SHANKAR SHIVACHARYASWAMY GURUNANJUNDASWAMY NEELAKANTHAMATH
|
August 27, 1981 |
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SHRISAILAPPA Vs. MUTTAWWA
|
August 31, 1981 |
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SHTRLAKOPPA TOWN MUNICIPALITY Vs. SHARADA RICE MILLS
|
October 15, 1981 |
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SIDDESHWAR YUVAK MANDAL Vs. STATE OF KARNATAKA AND OTHERS
|
August 4, 1981 |
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SMITHA CHITS AND TRADING CO. P. LTD. Vs. STATE
|
October 30, 1981 |
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SOMAPPA NINGAPPA Vs. TALUKA EXECUTIVE MAGISTRATE
|
March 27, 1981 |
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SRIKANTACHAR Vs. SIDDALINGAPPA
|
November 27, 1981 |
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SRINIVASIAB P. Vs. DR. COMMISSIONER BANGALORE AND OTHERS
|
February 26, 1981 |
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STANDARD ELECTRONIC ENG CORPN Vs. COLLECTOR OF CUSTOMS
|
March 11, 1981 |
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STATE BANK OF HYDERABAD Vs. DHANALAKSHMI TRADING CO
|
September 4, 1981 |
|
STATE OF KARNATAKA Vs. M P SHYLAJA
|
July 24, 1981 |
|
STATE OF KARNATAKA Vs. SHAW WALLACE and CO LTD
|
March 18, 1981 |
|
STATE OF KARNATAKA Vs. CHANDRAPPA
|
March 3, 1981 |
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STATE OF KARNATAKA Vs. DASTAGIRSAB
|
March 10, 1981 |
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STATE OF KARNATAKA Vs. CHIKKABASAVAIAH
|
April 6, 1981 |
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STATE OF KARNATAKA Vs. PANDURANGARAO MADHAVARAO
|
January 15, 1981 |
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STATE OF KARNATAKA Vs. M RAJEEVI BAI
|
December 4, 1981 |
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STATE OF KARNATAKA Vs. D K RAMAKRISHNA
|
November 9, 1981 |
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STATE OF KARNATAKA Vs. NAZIRUDDIN KARIM SAHEB PATEL
|
April 13, 1981 |
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STATE OF KARNATAKA Vs. RAGHURAMA SHETTY
|
March 24, 1981 |
|
STATE OF MYSORE Vs. C L MAHESWARI WEST COAST PAPER MILLS
|
November 6, 1981 |
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SUBBAIAH T V Vs. DEPUTY COMMISSIONER BANGALORE
|
October 19, 1981 |
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SUBRAMANYA GUPTHA K.S. Vs. TOWN MUN. COUNCIL, MADHUGIRI
|
August 17, 1981 |
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SUDERSHAN BOURY AND Vs. DIRECTOR OF ENFORCEMENT NEW DELHI
|
September 25, 1981 |
|
Sudershan Boury and another Vs. Director of Enforcement, New Delhi
|
September 25, 1981 |
|
SUDHAKAR SYNDICATE P LTD Vs. H M CHANDRASEKHARIAH
|
March 20, 1981 |
|
Sudhakar Syndicate Pvt. Ltd. Vs. H.M. Chandrashakaraiah and others
|
March 20, 1981 |
|
SUDHERSHAN BOURY Vs. DIRECTOR OF ENFORCEMENT
|
September 27, 1981 |
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SUNDARA SHETTY Vs. K SANJEEVA RAO
|
June 29, 1981 |
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SURATI ABDUL SATTAR Vs. HAJEE MD. ABDUL RAHIM SURATI & ANR.
|
July 22, 1981 |
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SURI & NAYAR LTD. Vs. SPRAYMETAL (PVT.) LTD.
|
November 12, 1981 |
|
SURI NAYAR LTD Vs. STATE
|
November 12, 1981 |
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SURYANARAYANA UPADHYAYA Vs. STATE OF KARNATAKA
|
August 25, 1981 |
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SWAMY VIVEKANANDA VIDYASHALA SECRETARY Vs. S N THUNGA BAI
|
June 12, 1981 |
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SYED PATEL Vs. N H DODDABASAPPA
|
April 13, 1981 |
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SYNDICATE BANK Vs. SOWDAGAR MOINUDDIN AND SONS
|
August 12, 1981 |
|
SYNDICATE BANK Vs. SOWDAGAR MOINUDDIN and SON
|
August 6, 1981 |
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T G SRINIVASA MURTHY Vs. BHARAT EARTH MOVERS LTD
|
December 17, 1981 |
|
T G VENKAMMA Vs. BELLARY AGRICULTURAL PRODUCE MARKET COMMITTEE
|
October 16, 1981 |
|
T K VEERANGAIAH Vs. STATE OF KARNATAKA
|
July 21, 1981 |
|
T KRISHNAPPA Vs. H LINGAPPA
|
June 19, 1981 |
|
T M CHANNABASAMMA Vs. T M RUDRIAK
|
August 28, 1981 |
|
T RANGASWAMY SETTY Vs. KAR AGRO INDUSTRIES CORPN LTD
|
June 24, 1981 |
|
T VEERANNA Vs. R T A CHITRADURGA
|
February 4, 1981 |
|
T. S. CHANDRASEKHARIAH AND OTHERS Vs. COFFEE BOARD BANGALORE AND OTHERS
|
June 19, 1981 |
|
TANAJI JEEVAPA Vs. DY COMMR FOR TRANSPORT BELGAUM
|
March 2, 1981 |
|
TAX RO Vs. HANSABEN
|
January 16, 1981 |
|
TOWN MUN. COUNCIL, NAREGAL Vs. STATE OF KARNATAKA AND OTHERS
|
December 14, 1981 |
|
TOWN MUNICIPAL COUNCIL LAKSHMESWAR Vs. SIDDALINGAPPA
|
February 10, 1981 |
|
U GOPALAKRISHNA BHAT Vs. ASST COMMR and RENT CONTROLLER
|
March 5, 1981 |
|
U V SHENOY Vs. KARNATAKA ENG PRODUCTS CO P LTD
|
January 2, 1981 |
|
UMA BAI Vs. NARAYANA GOKHALE
|
May 25, 1981 |
|
UMA SHIVA ANANT Vs. SRIPAD BHAVANI SHANKAR
|
January 5, 1981 |
|
UMESH RAI Vs. S SAIFULLA
|
May 29, 1981 |
|
UNICO TRADING and CHIT FUNDS INDIA P LTD Vs. S H LOHATI
|
March 20, 1981 |
|
UNION OF INDIA Vs. SRINIVASA RAO SHIVARAO
|
April 8, 1981 |
|
UNITED INDIA FIRE AND GENERAL INSURANCE CO Vs. AZEERUNNISA
|
March 10, 1981 |
|
UNITED INDIA FIRE AND GENERAL INSURANCE CO Vs. AZEERUNNISA
|
July 10, 1981 |
|
UNITED INDIA INSURANCE CO Vs. GANGAMMA
|
August 14, 1981 |
|
UNITED MEDICAL AGENCIES Vs. ABDULGAFER MAHMUDSETH
|
August 26, 1981 |
|
UNIVERSAL MACHINERY CO Vs. VINAG MINING CO
|
March 18, 1981 |
|
V GOVINDARAJAN Vs. SURVEYOR GENERAL OF INDIA DEHRADUN
|
April 10, 1981 |
|
V K PARAMESWARAN Vs. UNION OF INDIA
|
August 6, 1981 |
|
V R MANJUNATH Vs. M V VEERENDRA KUMAR
|
January 12, 1981 |
|
VAIKUNTHRAO RAYAPPA Vs. C T O SIRSI
|
February 13, 1981 |
|
VASANTHA K S Vs. K S R T C
|
September 18, 1981 |
|
VATSALA Vs. SUB REGISTRAR and MARRIAGE OFFICER
|
January 29, 1981 |
|
VEERABHADRAPPA GIRMALLAPPA Vs. LAND TRIBUNAL GOKAK
|
June 22, 1981 |
|
VEERANGOUDA Vs. BASANGOUDA
|
July 16, 1981 |
|
VELLAYYA GOUNDER Vs. N RAMANATHAN
|
September 16, 1981 |
|
VENKATALAKSHMAMMA Vs. SUB INSPECTOR OF POLICE
|
November 13, 1981 |
|
VENKATAPPA NINGAPPA Vs. STATE OF KARNATAKA
|
January 9, 1981 |
|
VENKATESWARA TRADERS Vs. STATE OF KARNATAKA
|
April 9, 1981 |
|
VENUGOPALA RAO Vs. STATE OF KARNATAKA
|
November 6, 1981 |
|
VIJAYAMMA Vs. STATE OF KARNATAKA
|
July 10, 1981 |
|
VILLAGE PANCHAYAT NAGANOOR Vs. AGRL PRODUCE MKT COMMITTEE SHORAPJUR
|
January 12, 1981 |
|
VINOD HERUR Vs. DEPUTY COMMISSIONER BANGALORE
|
August 5, 1981 |
|
VISVESWARAYA IRON and STEEL LTD Vs. PRESS WELD ENGINEERS
|
September 10, 1981 |
|
VOKKALIGARA LAXMIAH Vs. VOKKALIGARA DEVEGOWDA
|
December 9, 1981 |
|
VONTI CHENNAPPA Vs. STATE OF KARNATAKA
|
May 28, 1981 |
|
YASHWANT CHANDRANATH UPADHYA Vs. SHANTABAI
|
October 1, 1981 |