REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A GOVINDA SETTY Vs. STATE OF KARNATAKA	January 18, 1980
A LAXMINARAYANA ACHARYA Vs. LAND TRIBUNAL UDUPI	February 8, 1980
A PRABHAKARA REDDY Vs. STATE OF KARNATAKA	January 1, 1980
A S RAMESH Vs. SECY and SPL TAHSILDAR LAND TRIBUNAL MUDIGERE	January 9, 1980
A VENKATESHA Vs. GANGANAPALLT RAMAKKA	November 24, 1980
A. JALAJAKSHI D. ALWA Vs. MEENAXI NAIK & ANR.	March 11, 1980
ABDUL AZEEZ R Vs. COMMISSIONER OF INCOME TAX	April 17, 1980
ABDUL WAHAB Vs. DEPUTY COLLECTOR OF CUSTOMS MADRAS	August 19, 1980
ABDUL WAJEED Vs. STATE OF KARNATAKA AND OTHERS	November 13, 1980
ABU ZUBAIN Vs. SUPERINTENDENT OF POLICE BELLARY & ORS	February 18, 1980
ACHANNA SHETTY Vs. KAMALA SHEDTHI	January 14, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NIPPON ELECTRONICS INDIA PRIVATE LIMITED	March 13, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHANDRAGI M Y	April 17, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MAHADESHWARA LORRY SERVICE	June 27, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BANGALORE SOFT DRINKS PRIVATE LIMITED	June 30, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KARNATAKA STATE WAREHOUSING CORPORATION	July 9, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BANGALORE TURF CLUB LIMITED	July 17, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SHAMSUNDAR L	July 29, 1980
AGRL PRODUCE MARKET COMMITTEE RAICHUR Vs. S S TANDUK BROS	July 7, 1980
AHAMED KHAN B Vs. PYARIJAN	September 4, 1980
ALLISAB HUSENSAB Vs. STATE OF KARNATAKA	January 21, 1980
ANAND RAO K DR Vs. COMMISSIONER OF WEALTH TAX	February 20, 1980
ANANTHARAMAIAH WOOLLEN FACTORY, BANGALORE Vs. STATE	November 28, 1980
ANJUMAN HAMI Vs. EDUCATIONAL APPELLATE TRIBUNAL, UTTARA KANNADA AND OTHERS	December 18, 1980
ANNADAN VIJAYA VIDYA PRASARAK SAMITI NAREGAL Vs. STATE OF KARNATAKA	July 14, 1980
APPANA Vs. STATE OF KARNATAKA	February 13, 1980
ARJUNDAS PARASURAM Vs. C V KESAVAMURTHY	September 24, 1980
ASHIK Vs. SELECTION COMMITTEE	July 27, 1980
ASHOK REDDY Vs. DEPUTY COMMISSIONER GULBARGA	May 29, 1980
AUTO and AERO CORPORATION P LTD Vs. CANTONMENT BOARD ST THOMAS MOUNT MADRAS	January 4, 1980
B A JAYARAM Vs. STATE TRANSPORT AUTHORITY	October 27, 1980
B C MALLIAH Vs. STATE OF KARNATAKA	July 23, 1980
B H RAVINDRA PAI Vs. K SULOCHANA BHANDARKAR	November 3, 1980
B KRISHNA BHAT Vs. SUPERINTENDENT OF POLICE	January 17, 1980
B L SOMANNA Vs. STATE OF KARNATAKA	July 2, 1980
B M CHENNAPPA Vs. DIVL FOREST OFFICER S COORG	October 21, 1980
B M RAMEGOWDA Vs. STATE OF KARNATAKA	May 21, 1980
B M TARAKESHWARI Vs. STATE OF KARNATAKA	September 22, 1980
B NARASIMHACHARI Vs. STATE OF KARNATAKA	September 22, 1980
B R VISWANATH SINGH Vs. SHIVALINGAIAH	June 30, 1980
B V CHELLAM Vs. CORPN OF CITY OF BANGALORE	June 30, 1980
BALAGOUDA NIJAGOUDA PATIL Vs. STATE OF KARNATAKA	November 4, 1980
BANASHANKARI DEVASTHAN Vs. STATE OF KARNATAKA	June 4, 1980
BANGALORE BOTTLING CO P LTD Vs. COMMISSIONER OF INCOME TAX	November 13, 1980
BANGALORE MOTOR ACCESSORIES Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES BANGALORE CITY DIVISION	August 21, 1980
Bangalore Soft Drinks (P) Ltd. Vs. Union of India (UOI) and Superintendent of Central Excise	June 19, 1980
BANGALORE SOFT DRINKS P LTD Vs. UNION OF INDIA UOI AND SUPERINTENDENT OF CENTRAL EXCISE	June 19, 1980
BANGALORE UNIVERSITY Vs. B P PUTTARAJU	July 29, 1980
BANGLORE BOTTLING CO P LTD Vs. COMMISSIONER OF INCOME TAX KARNATAKA II	November 13, 1980
BANK OF INDIA Vs. RAO SAHEB KRISHNA RAO DESAI	July 11, 1980
BASAPPA Vs. ASST COMMR MYSORE	August 29, 1980
BASAPPA Vs. HULGAVVA	November 11, 1980
BASAPPA Vs. BUKKASAGAKA GROUP OF VILLAGE PANCHAYAT	October 31, 1980
BASAVARAJ MALLESHAPPA Vs. STATE OF KARNATAKA	August 20, 1980
BEDI AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	August 4, 1980
BELURAIAH Vs. STATE & ANR	February 28, 1980
BHAGWANCHAND S JAIN AND COMPANY Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	June 18, 1980
BHAMY PAMDURANGA SHENOY Vs. B H RAVINDRA	January 10, 1980
BHARAT EARTH MOVERS LTD Vs. AROKIYAM	August 19, 1980
BHIMAPPA GANGAPPA Vs. INDIRABAI	August 18, 1980
BHIMARAYA SAYABANNA Vs. BALAPPA SIDDAPPA	August 29, 1980
BINNY LTD Vs. COMMR OF LABOUR	June 30, 1980
BISTAPPA Vs. PUTTAPPA	June 12, 1980
BLAZE AND CENTRAL P LTD Vs. UNION OF INDIA	March 21, 1980
C I T B MYSORE Vs. P R SEETHARAM	July 16, 1980
C SHIVANNA GOUD Vs. DIST MAGISTRATE RAICHUR	August 19, 1980
CHAMBANNA Vs. CHIEF OFFICER, TOWN MUN. COUNSEL, NARGUND	March 5, 1980
CHANNABASAPPA MALLPPA Vs. DY COMMR DHARWAD	July 1, 1980
CHANNAPPA ANDANAPPA Vs. STATE	March 27, 1980
CHELUVARAJ Vs. R T O SHIMOGA	July 16, 1980
CHILKAMMA Vs. TAHSILDAR ANEKAL	September 26, 1980
CHINNAPPA BJ Vs. JT REGR OF COOP SOCIETIES MYSORE	November 13, 1980
CHURCH OF SOUTH INDIA TRUST ASSOCIATION Vs. D I ANAND	August 6, 1980
COMMISSIONER OF INCOME TAX Vs. BEDI AND CO PRIVATE LIMITED	August 5, 1980
COMMISSIONER OF INCOME TAX Vs. LACHMANDAS VEERBHANDAS	July 30, 1980
COMMISSIONER OF INCOME TAX Vs. INDIAN TELEPHONE INDUSTRIES LIMITED	July 30, 1980
COMMISSIONER OF INCOME TAX Vs. SATYANARAYANA SETTY N L	July 24, 1980
COMMISSIONER OF INCOME TAX Vs. RAMAIAH K	August 20, 1980
COMMISSIONER OF INCOME TAX Vs. KABBUR BROTHERS	March 19, 1980
COMMISSIONER OF Income Tax, KARNATAKA Vs. K. RAMAIAH	August 20, 1980
Commissioner of Income Tax, Karnataka II Vs. Mysore Commercial Union Ltd.	March 22, 1980
Commissioner of Income Tax, Karnataka-II Vs. Indian Telephone Industries Ltd.	March 30, 1980
COMMISSIONER OF INCOME-TAX Vs. MYSORE COMMERCIAL UNION LTD	July 22, 1980
COMMISSIONER OF INCOME-TAX KARNATAKA II Vs. MYSORE COMMERCIAL UNION LTD	March 22, 1980
COMMISSIONER OF INCOME-TAX KARNATAKA-II Vs. INDIAN TELEPHONE INDUSTRIES LTD	March 30, 1980
COMMISSIONER OF INCOME-TAX KARNATAKACOMMISSIONER OF INCOME-TAX KARNATAKA Vs. K RAMAIAHTHITAPILLY JOSEPH	August 20, 1980
CORPORATION BANK Vs. STATE	August 12, 1980
Corporation Bank Ltd. and another Vs.	August 12, 1980
D CHAMARAJ Vs. STATE OF KARNATAKA	October 27, 1980
D M RUDRIAH Vs. REGR UNIVERSITY OF MYSORE	July 31, 1980
D M THIMMAIAH Vs. CENTRAL BOARD OF EXCISE AND CUSTOMSRESENTED	July 23, 1980
D MAHALINGAIAH Vs. TAHSILDAR and RETURNING OFFICER CHIKKANAYAKANAHALLI	November 26, 1980
D N SUBBA REDDY Vs. STATE OF KARNATAKA	October 21, 1980
D T LAKSHMINARASIMHA LYENGAR Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL BANGALORE	September 22, 1980
D. RAMAKKA Vs. DISTRICT LEVEL RECRUITMENT COMMITTEE, D.K. AND OTHERS	September 12, 1980
DHAREPPA SHIDDAPPA Vs. LAND TRIBUNAL BIJAPUR	February 18, 1980
E S M CASTELINE Vs. STATE OF KARNATAKA	February 13, 1980
ECUMENICAL CHRISTIAN CENTRE Vs. COMMISSIONER OF INCOME TAX	July 4, 1980
EMPLOYEES STATE INSURANCE COPORATION, BANGALORE Vs. R SUNDARAM	September 10, 1980
F H JAKKAPPANAVAR Vs. CANARA BANK BANGALORE	November 4, 1980
FAKIRAGOUDA JEEVANAGOUDA Vs. CHIEF EXECUTIVE OFFICER, MUNDAGOD & ORS.	February 4, 1980
FIRST INCOME TAX OFFICER Vs. PANDURANGA RAO A Y	August 29, 1980
FOOD INSPECTOR MANGALORE MUNICIPALITY Vs. K S RAPHAEL	October 10, 1980
G MUTHAMMA Vs. S SRINIVASA	October 30, 1980
G P HEMANTHA KUMAR Vs. SELECTION COMMITTEE FOR MEDICAL COLLEGES	September 1, 1980
G PRAHLAD Vs. STATE OF KARNATAKA	April 15, 1980
G R SHETTY Vs. UNNIKRISHNA NAIR	February 29, 1980
G RABINATHAN Vs. STATE OF KARNATAKA	October 1, 1980
G S RADHIKA Vs. COMMR FOR HEALTH	September 26, 1980
G T VENKATASWAMY REDDY Vs. KARNATAKA STATE TRANSPORT AUTHORITY	February 22, 1980
G V APPANNA Vs. R T O BELGAUM	June 11, 1980
GADADIAH Vs. AGRICULTURE PRODUCE MARKET COMMITTEE SAGAR	January 4, 1980
GAJANAN CONSUMERS WELFARE SOCIETY SHAHABAZAR GULBARGA Vs. DIRECTOR OF FOOD AND CIVIL SUPPLIES BANGALORE	June 6, 1980
GANGADHAR BHAT Vs. SRIKANT	January 24, 1980
GANGAPPA BALAPPA Vs. BABURAYA SOMANNA	September 30, 1980
GENERAL EDUCATION CENTRE Vs. EDUCATION APP TRIBUNAL	October 23, 1980
GENERAL MANAGER KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. KRISHNAN	June 16, 1980
GENERAL MANAGER KSRTC Vs. JAGADGURU MALLIKARJUNA MURUGARAJENDRASWAMY	August 20, 1980
GOPAL FILMS Vs. INCOME TAX OFFICER	June 11, 1980
GOPAL RAMNARYAN R Vs. THIRD INCOME TAX OFFICER	June 17, 1980
GOPAL TOURING TALKIES Vs. STATE OF KARNATAKA	September 24, 1980
GUDDANGOUDA TIRAKANGOUDA Vs. SHIVAPPA GUDDAPPA	November 20, 1980
GUDUTHUR BHEEMAPPA Vs. COMMERCIAL TAX OFFICER I CIRCLE BELLARY	August 1, 1980
GUNDU GOVIND DHUMALE Vs. COLLECTOR OF CUSTOMS and CEN EXCISE	September 21, 1980
GUNDU GOVIND DHUMALE Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE	September 10, 1980
GURURAJAGOUDA VENKANA GOUDA Vs. TAHSILDAR MUNDARGI	January 9, 1980
GURUSIDDAPPA Vs. IJAPUR COOP SPINNING MILLS	November 14, 1980
H HUCHAPPA Vs. ANANTHARAMAN	February 27, 1980
H N NARAYANASWAMY NAIDU Vs. DEVEERAMMA	September 26, 1980
H NARAYANAIAH Vs. LAO CITB BANGALORE	July 3, 1980
H R RANGANATH Vs. STATE OF KARNATAKA	July 23, 1980
H SESHADRI Vs. STATE OF KARNATAKA	June 2, 1980
H VEEBABHADRAPPA Vs. DEPUTY COMMISSIONER RAICHUR	February 25, 1980
H. Naravanaish Vs. Land Acquisition Officer and others	July 3, 1980
HABEEB KHAN Vs. STATE OF KARNATAKA	August 28, 1980
HAJI S MOHAMMED GHOUSE Vs. STATE OF KARNATAKA	July 30, 1980
HANUMANTH Vs. STATE OF KARNATAKA	August 7, 1980
HARISH RATILAL SHAH Vs. VIKRANT TYRES LTD	September 26, 1980
HARUGERI URBAN COOP BANK Vs. STATE OF KARNATAKA	August 4, 1980
HAUNSABAI Vs. BALKRISHNA	February 13, 1980
HEGDE and GOLAY LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION	July 29, 1980
HUCHUSAB JANGLISAB Vs. STATE OF KARNATAKA	October 22, 1980
HULIGAPPA Vs. RAJASHEKHAR	October 24, 1980
I T C EMPLOYEES ASSOCIATION Vs. STATE OF KARNATAKA	July 23, 1980
I T C LTD Vs. UNION OF INDIA	February 4, 1980
INCOME TAX OFFICER Vs. MARGARINE AND REFINED OIL COMPANY LIMITED	June 23, 1980
INTERNATIONAL INSTRUMENTS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	April 1, 1980
ISMAT SARA Vs. STATE OF KARNATAKA	August 26, 1980
J N APPAJI GOWDA Vs. KAR APP TRIBUNAL	October 22, 1980
J RAMACHANDRA RAJU Vs. SANNAPPA LAKMAPPA	June 13, 1980
JAGADISH PATIL Vs. STATE OF KARNATAKA	November 24, 1980
JAMIA MASJID MAGADI Vs. KARNATAKA BD OF WAKFS	August 25, 1980
JINGAR I R Vs. GENERAL MANAGER KSRTC	January 8, 1980
JUBEDA KOM MOULASAB Vs. KANSOOR GROUP D P P P V S S	January 24, 1980
Jubeda Kom Moulasab and others Vs. Kansoor Group D.P.P P.V.S.S. and others	January 25, 1980
K AZRA JABEEN Vs. STATE OF KARNATAKA	October 3, 1980
K JANARDHANA ACHARYA Vs. STATE OF KARNATAKA	June 16, 1980
K M PUTTASWAMY GOWDA Vs. ASST COMMISSIONER HASSAN	March 18, 1980
K P JAYARAMA REDDY Vs. G PARAMESWARAPPA	December 12, 1980
K P LINGARAJ Vs. IGUR VILLAGE PANCHAYAT	August 19, 1980
K PUNDALIKA PAI Vs. UDUPT TOWN MUNICIPALITY	October 6, 1980
K S R T C Vs. A R SATISHCHANDRA	January 24, 1980
K SEETHARAMA RAO Vs. ASST COMMERCIAL TAX OFFICER	January 28, 1980
K V PRABHUSHANKAR Vs. SELECTION COMMITTE FOR MEDICAL COLLEGES	December 8, 1980
K VENKATESH AND CO Vs. COMMERCIAL TAX OFFICER ARSIKERE HASSAN DISTRICT	August 5, 1980
K VISWANATHA SHETTY Vs. UMMAKKE	October 22, 1980
KADAPPA Vs. STATE OF KARNATAKA	August 19, 1980
KAGGODAPPA Vs. DIVL COMMR BANGALORE	October 21, 1980
KAMAKANYADEVI Vs. STATE OF KARNATAKA	March 27, 1980
KARIBASAMMA Vs. PATEL SANGAPPA	September 3, 1980
KARIYANNA Vs. ISTHURI SUBBIAHSETTY	August 21, 1980
KARNATAKA AGRO INDUSTRIES CORPORATION EMPLOYEES ASSOCIATION Vs. STATE OF KARNATAKA	September 4, 1980
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. REGIONAL TRANSPORT AUTHORITY CHITRADURG	June 4, 1980
KESHAVA S JAMKHANDI Vs. RAMACHANDRA S JAMKHANDI	April 2, 1980
KHADIR SAHEB JAFFAR SAHEB Vs. AMIN SAHEB	October 6, 1980
KHAMARULLA KHAN Vs. MUJIBA K KHAN	February 6, 1980
KHEMBAI Vs. KAJINDAR	September 8, 1980
KRISHNA MOOLYA Vs. PRINCIPAL GOVT. JR. COLLAGE, PUTTUR & ORS.	February 26, 1980
KUNNE GOWDA Vs. DY COMMR MYSORE	September 12, 1980
L SUBBA NARASIMHA MURTHY Vs. BHARATH ELECTRONICS LTD	December 16, 1980
LAKSHMAMMA Vs. STATE OF KARNATAKA	August 11, 1980
LAKSHMANA GOWDA Vs. STATE OF KARNATAKA	July 3, 1980
LAKSHMANSA K AND COMPANY Vs. COMMISSIONER OF INCOME TAX	November 14, 1980
LAKSHMI COCONUT INDUSTRIES Vs. STATE OF KARNATAKA	February 15, 1980
LEHARIBAI Vs. STATE OF KARNATAKA	September 8, 1980
LINGAMMA Vs. STATE OF KARNATAKA	February 6, 1980
LINGEGOWDAH Vs. STATE OF KARNATAKA	September 30, 1980
M ABBAS Vs. STATE OF KARNATAKA	June 20, 1980
M C MADHURA Vs. BHARATIYA VIDYA BHAVAN	August 20, 1980
M C PUTTASWAMY Vs. ASST COMMR TARIKERE	September 10, 1980
M HARRY LAWRENCE Vs. STATE OF KARNATAKA	July 22, 1980
M K NARAYANAPPA Vs. GEETHA STORES	July 22, 1980
M KRISHNAPPA Vs. STATE OF KARNATAKA	April 11, 1980
M M BELGAUMKAR Vs. COMMISSIONER OF COMMERCIAL TAXES IN MYSORE BANGALORE	March 12, 1980
M PUNYAMURTHY AND Vs. UNION OF INDIA	February 19, 1980
M R CHANDRASEKHARAIAH Vs. SHIVANNA	August 25, 1980
M RAMAIAH Vs. SPL DY COMMR BANGALORE DT	May 29, 1980
M. MUNIYAPPA Vs. SUPDT., OF POLICE, KOLAR & ORS	August 26, 1980
M.P. GANESACHAR Vs. ASSTT. COMMISSIONER AND RENT CONTROLLER	March 21, 1980
MADARSAB SAHEBLALA Vs. NAGAPPA VITTAPPA	February 18, 1980
MADEGOWDA Vs. MADEGOUDA	November 5, 1980
MADHWA RAMACHANDRA MUTALIK Vs. AGRICULTURAL INCOME TAX OFFICER	August 8, 1980
MAHABOOB TRANSPORT Vs. UNION OF INDIA	February 20, 1980
MAHADESWARA MOVIES Vs. COMMISSIONER OF INCOME TAX	April 11, 1980
MAHADEV NARASAPPA Vs. STATE OF KARNATAKA	November 17, 1980
MAHADEVA RAO Vs. S C CHICKANAGESWARIAH	August 1, 1980
MAHALAKSHMI RICE MILLS Vs. COMMISSIONER OF INCOME TAX	July 21, 1980
MAHANTAPPA GURAPPA Vs. JAYANTHI STORES	July 22, 1980
MALAN Vs. BABURAO YESHWANT	September 2, 1980
MALLAPPA Vs. REGR OF COOP SOCIETIES	January 17, 1980
MANGAL Vs. SUBHADRABAI	April 11, 1980
MARIKULLAMMA Vs. SPECIAL LAND ACQUISITION OFFICER RLYS AND KARNATAKA INDUSTRIAL AREA	September 12, 1980
MARUTHI NARAYAN NAIK Vs. STATE OF KARNATAKA	July 15, 1980
MASLID-E-ISLAMMABAD Vs. KARNATAKA BOARD OF WAKF	December 2, 1980
MASTHAN SAHIB Vs. R T O BANGALORE	September 19, 1980
METRO MALLEABLE MANUFACTURERS P LTD Vs. CANARA BANK	August 26, 1980
MIRJI A T Vs. COMMISSIONER OF WEALTH TAX	March 28, 1980
MIRJI BROTHERS OIL MILL Vs. STATE OF KARNATAKA	January 16, 1980
MOHAMMED DASTHAGIR Vs. TAHSILDAR AND TALUK MAGISTRATE MAGADI TOWN	September 19, 1980
MONAPPA Vs. STATE OF KARNATAKA	September 24, 1980
MUKTHABAI Vs. STATE OF KARNATAKA	October 6, 1980
MYSORE KIRLOSKAR LTD Vs. E S I C	May 28, 1980
MYSORE RIYASAT HINDI PRACHAR SAMITI Vs. THIMMAIAH	September 25, 1980
MYSORE SUGAR CO Vs. Y B BORAIAH	September 26, 1980
MYSORE TOBACCO COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	November 10, 1980
N KANNA REDDY Vs. B SUGUNA	August 25, 1980
N M LINGE GOWDA Vs. STATE OF KARNATAKA	September 9, 1980
N R NAGA SETTY Vs. STATE OF KARNATAKA	January 16, 1980
N S RAGHAVENDRA RAO Vs. STATE OF KARNATAKA	June 6, 1980
N SHIVANNA Vs. STATE OF KARNATAKA	February 11, 1980
N V R RAM Vs. INDIAN INSTITUTE OF MANAGEMENT	October 21, 1980
N.V.R. RAM Vs. INDIAN INSTITUTE OF MANAGEMENT AND OTHERS	October 27, 1980
NAGABHUSHANAM TRADERS AND Vs. STATE OF KARNATAKA	February 27, 1980
NARASARAJU Vs. COMMON CADRE AUTHORITY FOR PLD BANKS & ORS	February 19, 1980
NARAYANA RAO Vs. STATE OF KARNATAKA & OTHERS	June 20, 1980
NATIONAL TEXTILE CORPN LTD Vs. MALATHESHA ENTERPRISE	January 4, 1980
NAVALGI S S Vs. COMMISSIONER OF INCOME TAX	July 1, 1980
NEMINATH BROS Vs. COMMERCIAL TAX OFFICER INT BELGAUM	January 30, 1980
NEW INDIA ASSCE CO LTD Vs. MEENAXI	November 11, 1980
NINGAPPA Vs. SIDDAGOWDA	August 11, 1980
NINGAPPA SANGANABASAPPA ALLAPUR Vs. KARNATAKA APPELLATE TRIBUNAL	July 23, 1980
NINGE GOWDA Vs. JAYAMMA	January 29, 1980
OBLI GRANITE Vs. STATE OF KARNATAKA	August 20, 1980
OFFICIAL LIQUIDATOR Vs. MAGANLAL HIRACHAND SHAH	July 28, 1980
OFFICIAL LIQUIDATOR HIGH COURT OF KARNATAKA Vs. MAGANLAL HIRACHAND SHAH	March 28, 1980
OFFICIAL LIQUIDATOR KARNATAKA HIGH COURT Vs. ACHAMMA JOSEPH	July 17, 1980
P MUNISWAMY Vs. LAND TRIBUNAL ANEKAL	June 10, 1980
P. M. MUNI REDDY Vs. THE KARNATAKA PUBLIC SERVICE COMMISSION AND OTHERS	November 11, 1980
PADDAMMA Vs. STATE OF KARNATAKA	June 11, 1980
PAPEGOWDA Vs. LAND TRIBUNAL PANDAVAPURA	March 12, 1980
PAPINAYAKANAHALLI VENKANNA Vs. JANADRI V ENKANNA SETTY	February 6, 1980
PARAMESHWARI BAI Vs. MUTHOJIRAO SCINDIA	July 29, 1980
PATEL K G SREEKANTA GOWDA Vs. K JAVARE GOWDA	February 21, 1980
PATIL SHIVAYYA Vs. KAVISHETTI SHANKARAPPA	January 22, 1980
PRABHAKARLAL MOHANLAL Vs. DY COMMR BELGAUM	November 3, 1980
PRABHAVATI Vs. ANTON FRANCIS NAZARETH	November 11, 1980
PREETHI SRINATH Vs. SELECTION COMMITTEE FOR ADMISSION TO THE FIRST M B B S COURSE GOVT AND	December 2, 1980
PRIMARY CO OP LAND DEVELOPMENT BANK LTD Vs. RETURNING OFFICER	September 25, 1980
PUTTASWAMAPPA Vs. KRISHNA	June 4, 1980
PUTTEGOWDA Vs. STATE OF KARNATAKA	January 10, 1980
R C HIREMATH Vs. JMFC II COURT HUBLI	July 22, 1980
R LAKSHMI Vs. DEEPAK KHANNA	July 1, 1980
R SRINIVASA Vs. CHAIRMAN SELECTION COMMITTEE	October 21, 1980
R VENKATARAO Vs. MUNIVENKATAPPA	August 27, 1980
RACHAWA Vs. KARIYAPPA SIDDAPPA	October 28, 1980
RADHA BAI Vs. STATE OF KARNATAKA	September 24, 1980
RADHAKUMARIAMMA D Vs. RENT and ACCOMMODATION CONTROLLER	December 18, 1980
RAJABI Vs. ORIENTAL FIRE and GEN INSCE CO LTD	September 15, 1980
RAMACHANDRA NEMANNA Vs. VIMLABAI	January 11, 1980
RAMAKANTHI TALKIES Vs. DIST. MAGISTRATE	August 21, 1980
RAME GOWDA Vs. S V KRISHNAIAH	August 18, 1980
RANGASWAMY Vs. THIMMAKKA	November 21, 1980
RATNAKAR SHETTY Vs. SELECTION COMMITTEE P G DEGREE	September 22, 1980
REGIONAL DIRECTOR E S I Vs. FIBRE BANGALORE PVT LIMITED	April 19, 1980
RELIABLE ROCKS BUILDERS AND SUPPLIERS Vs. STATE OF KARNATAKA	July 31, 1980
ROSE CHIT FUNDS (P) LIMITED (IN LIQUIDATION) Vs. G VENKATACHALAM	December 5, 1980
RUDRAMUNIYAPPAN Vs. R T A CHITRADURGA	August 1, 1980
RUDRAPPA Vs. BASAPPA	September 15, 1980
RUDRAPPA KALAVEERAPPA Vs. STATE OF KARNATAKA	June 9, 1980
RUDRAPPA NINGAPPA GANIJERA Vs. AGRICULTURAL INCOME TAX OFFICER	March 26, 1980
RUDRIAH Vs. STATE OF KARNATAKA	June 30, 1980
S A GHANI Vs. K A PONNEN	April 8, 1980
S C CHINNAPPA Vs. STATE OF KARNATAKA	September 5, 1980
S C KEMPAIAH Vs. KAR INDUS AREA DEV BOARD	August 26, 1980
S H SALVEKADAM AND CO Vs. REGIONAL PROVIDENT FUND COMMISSIONER	August 21, 1980
S HANUMANTHU Vs. STATE OF KARNATAKA	November 14, 1980
S M SULIGAVI Vs. JUDICIAL MAGISTRATE I CLASS	June 16, 1980
S R RANGAIAH Vs. SENIOR REGIONAL TRANSPORT OFFICER	November 17, 1980
S R RANGIAH Vs. RTO BELLARY	November 17, 1980
S REVANNA Vs. RETURNING OFFICER GUBBI	January 1, 1980
S S ANNEGOWDA Vs. K P S C	August 1, 1980
S S NAVALGI Vs. COMMISSIONER OF INCOME-TAX	March 1, 1980
S SHIVAPPA Vs. COMPETENT OFFICER and DY GM KSRTC MYSORE	July 15, 1980
S SIDDAIAH Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	August 12, 1980
S SOUNDARAPANDIAN Vs. COMMR OF COMMERCIAL TAXES	February 29, 1980
S V SIVAMURTHAPPA Vs. STATE OF KARNATAKA	July 10, 1980
S. DORESWAMY, PETITIONER Vs. UNION OF INDIA AND ANOTHER	January 17, 1980
SAGAWWA Vs. YAMNAPPA	July 25, 1980
SAHEBGOUDA Vs. SONUBAI	October 1, 1980
SAI NARAYAN Vs. PADMINI	September 12, 1980
SANGAPPA BASAPPA Vs. YEMNAPPA	July 4, 1980
SANGAPPA VEERASANGAPPA TUPPAD Vs. TAHSILDAR MUDDEBIHAL	September 23, 1980
SANJIV Vs. CIT	August 7, 1980
SARAH URS Vs. COMMISSIONER OF INCOME TAX	July 25, 1980
SARASWATEWWA Vs. SHIVARUDRAPPA CHANNAPPA KINNALA	August 20, 1980
SAVITRIBAI Vs. DODDAPPA	October 30, 1980
SESHAMMA Vs. M K CHANNAKESHAVIAH	September 29, 1980
SETRA KALAMMA Vs. APPAYANAHALLI CHENNABASAMMA	September 11, 1980
SHAH D C Vs. COMMISSIONER OF GIFT TAX	December 10, 1980
SHAH MANZOOR PEER DARGAH Vs. STATE OF KARNATAKA	January 1, 1980
SHANKAR P B Vs. FIRST INCOME TAX OFFICER	November 27, 1980
SHANKARALINGAPPA Vs. NANJE GOWDA	October 22, 1980
SHANTAMMA Vs. YELLAMMA AND ANOTHER	August 26, 1980
SHARADA BAI Vs. HOUSE RENT CONTROLLER	February 15, 1980
SHARANABASAVIAH CHANNABAVIAH Vs. SPL DY CMMR DHARWAD	October 22, 1980
SHERLY JOHN Vs. B D A	October 24, 1980
SHIVA Vs. DEVANNA B.	March 11, 1980
SHIVAJI BABU Vs. BALIRAM SOMANNA	November 11, 1980
SHIVALINGAPPA SUGIRAPPA KAVISHETTI Vs. VISHNUKANT DURGOSA RAIBAGI	December 11, 1980
SHIVALINGASWAMY Vs. CHIEF EX OFFICER TDB CHAMARAJANAGAR	September 22, 1980
SHIVARUDRAPPA Vs. STATE OF KARNATAKA	July 30, 1980
SHIVEGOWDA Vs. STATE OF KARNATAKA	January 24, 1980
SIDDAPPA H L Vs. COMMISSIONER OF INCOME TAX	July 21, 1980
SIDDEGOWDA Vs. LAKKAMMA	August 19, 1980
SITABAI Vs. LAND TRIBUNAL BIJAPUR	June 26, 1980
SMITH KLINE and FRENCH INDIA LTD Vs. STATE OF KARNATAKA	July 22, 1980
SMT. SUBHASINI Vs. B.R. UMAKANTH	March 27, 1980
SOMASHEKAR B G Vs. VILLAGE PANCHAYAT YELLAVARA	November 14, 1980
SREENIVASULU K L Vs. COMMISSIONER OF INCOME TAX	November 14, 1980
SRINIVASA EDUCATIONAL SOCIETY Vs. CHIEF SECRETARY YOUTH AND EDUCATION DEPARTMENT	February 12, 1980
STATE OF KARNATAKA Vs. R CHIKKAMAGALUR	February 22, 1980
STATE OF KARNATAKA Vs. K KUMAR	March 26, 1980
STATE OF KARNATAKA Vs. UDIPI KRISHNA BHAVAN	June 20, 1980
STATE OF KARNATAKA Vs. D M BHADRANNA	July 10, 1980
STATE OF KARNATAKA Vs. M BALAKRISHNA	April 18, 1980
STATE OF KARNATAKA Vs. DODDASIDDEGOWDA	August 5, 1980
STATE OF KARNATAKA Vs. B V ASWATHANARAYANA SETTY	July 19, 1980
STATE OF KARNATAKA Vs. RAJEEV SHETTY	September 1, 1980
STATE OF KARNATAKA Vs. MOHAMMED PEERAN SAB	August 29, 1980
STATE OF KARNATAKA Vs. SATISH TIMBLO	December 3, 1980
STATE OF KARNATAKA Vs. DHULAPPA	December 16, 1980
SUBBANNA HEGDE Vs. DYAVAPPA GOWDA	March 3, 1980
SUBHASH NARAYAN RAO Vs. KAR ELECTRICITY BOARD	November 4, 1980
SUBRAMANYACHAR Vs. K S R T C	July 23, 1980
Sundaram Finance Ltd. Vs. D.G. Nanjappa and others	June 9, 1980
SURESH Vs. STATE TRANSPORT APPELLATE TRIBUNAL	February 19, 1980
SUSHEELA SINGH Vs. STATE OF KARNATAKA	October 3, 1980
SUSHIL KUMAR Vs. K S R T C	March 26, 1980
SYED JAFFAR Vs. SYED AHMED	August 29, 1980
SYED MOHAMMAD Vs. DISTRICT MAGISTRATE BANGALORE	January 1, 1980
SYNDICATE BANK Vs. PRINTERSALL P LTD	October 24, 1980
T CHOWDAIAH Vs. KENCHAPPA	December 3, 1980
T H SANGAPPA Vs. T R SRINIVASAMURTHY	December 9, 1980
T M SABIRA Vs. STATE OF KARNATAKA	September 2, 1980
T N PRASANNA KUMAR Vs. STATE OF KARNATAKA	May 27, 1980
T N VIJAYA Vs. STATE OF KARNATAKA	July 16, 1980
T RAMADASAPPA Vs. STATE OF KARNATAKA	February 12, 1980
T RANGAIAH Vs. COMMR OF I T	December 16, 1980
T S ANANTARAMIAH Vs. UNION OF INDIA	September 26, 1980
T S BASETTAPPA Vs. TUMKUR TOWN VEERASAIVA CO OP BANK	September 9, 1980
T S GUNDURAO Vs. K S R T C	October 27, 1980
T T PRIVATE LIMITED Vs. APPELLATE COLLECTOR OF C EX , MADRAS	January 4, 1980
T YOGARAJ Vs. ANTONY FERNANDES	February 27, 1980
T.M. Sabira Vs. State of Karnataka and another	September 2, 1980
THE KARNATAKA PUBLIC SERVICE COMMISSION BY ITS CHAIRMAN, BANGALORE AND OTHERS Vs. N.C. HUGAR	April 18, 1980
THIMMA Vs. UNION OF INDIA	June 20, 1980
THIMMAKKA Vs. SAMIULLA	April 11, 1980
TOWN MUN. COUNCIL KENGERI Vs. STATE OF KARNATAKA & ANR.	September 2, 1980
U KARIYAPPA Vs. P SREEKANTAIAH	March 5, 1980
UNION OF INDIA Vs. SCINDIA STEAMSHIP CO LTD	September 10, 1980
UNITED INDIA FIRE and GEN INSCE CO LTD Vs. RAJ KRISHNA MITAL	February 25, 1980
UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. CHENNAMMACHENNAMMA	October 13, 1980
UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. KUM NAGA RATNA	October 29, 1980
UNITED INDIA FIRE GENL INSCE CO LTD Vs. CHENNAMMA	November 13, 1980
UPPERI RUDRAPPA Vs. STATE OF KARNATAKA	September 8, 1980
USMAN SAHIB Vs. KAR BOARD OF WAKFS	November 28, 1980
V B LAXMESHWAR Vs. DEPUTY CHIEF AUDITOR	June 9, 1980
V BABULAL Vs. M K M SHARIFF	December 18, 1980
V DURGAPPA Vs. CHIEF ENGINEER AND DISCIPLINARY AUTHORITY KARNATAKA ELECTRICITY BOARD	January 28, 1980
V NARAYANA REDDY Vs. SYED AZGAR BAREED	September 10, 1980
V SHYAM PRASAD Vs. STATE OF KARNATAKA	September 18, 1980
V T ALEXANDER Vs. RENT and ACCOMMODATION CONTROLLER	March 6, 1980
V T RAJAKUMAR Vs. S T A T	March 10, 1980
V VEMBU IYER Vs. COLLECTOR OF CUSTOMS BOMBAY	August 8, 1980
VASANTRAO GOVINDA Vs. KARNATAKA APPELLATE TRIBUNAL	March 14, 1980
VEERAMANI AND Vs. REGIONAL TRANSPORT AUTHORITY BANGALORE	May 28, 1980
VEERAPPA Vs. ASST COMMR LINGASUGUR	September 29, 1980
VENKATA RATNAM S R Vs. COMMISSIONER OF INCOME TAX	August 14, 1980
VENKATAMMA Vs. H N KRISHNAPPA	September 12, 1980
VENKATARANGAIAH M C Vs. STATE BANK OF MYSORE	July 21, 1980
VENKATESHWARA RAO Vs. STATE OF KARNATAKA AND ORS.	February 15, 1980
VENKATESWARA TALKIES Vs. DISTRICT MAGISTRATE	August 14, 1980
VIJAYA INDUSTRIES Vs. COMMERCIAL TAX OFFICER CHITRADURGA	August 1, 1980
VIRUPAKSHAPPA Vs. BOLEDAWWA	August 12, 1980
VIRUPAXAPPA BASAPPA Vs. LAND TRIBUNAL DHARWAR	January 10, 1980
VISHWANTAHA AKHANDAPPA Vs. STATE OF KARNATAKA	July 22, 1980
YAMANURSAB Vs. STATE OF KARNATAKA	November 10, 1980

Year 1980 of HIGH COURT OF KARNATAKA

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