REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A C SHIVE GOWDA Vs. COFFEE BOARD	August 23, 1979
A KRISHNAMURTHY Vs. STATE OF KARNATAKA	April 12, 1979
A N KESARI Vs. HOUSE RENT CONTROLLER BANGALORE CITY	October 16, 1979
A R VENKATACHALA IYENGAR Vs. STATE OF MYSORE	July 11, 1979
A S VENKATANARASIMHACHAR Vs. STATE OF KARNATAKA	April 9, 1979
A SUMESMAL Vs. COLLECTOR OF CEN EXCISE	August 14, 1979
ABDUL LATHIF Vs. CORPORATION OF THE CITY OF BANGALORE	October 5, 1979
ABDULLA Vs. N B ALI	April 2, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. INDIAN TELEPHONE INDUSTRIES	January 1, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SOUTHERN FOUNDERS	January 12, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SYNDICATE BANK	February 8, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. HINDUSTAN MACHINE TOOLS LIMITED	June 15, 1979
AMIR BEE Vs. SUB DIVISIONAL MAGISTRATE SAKALESHPUR	August 22, 1979
ANDANAPPA Vs. CORPORATION OF THE CITY OF BANGALORE	January 1, 1979
ANJANAPPA B Vs. COMMISSIONER OF WEALTH TAX	October 31, 1979
ANKAIAH Vs. M VEERABHADRAPPA	February 2, 1979
APPA SHIDDA VANJOLI Vs. TALUK EXECUTIVE MAGISTRATE	December 13, 1979
ARUN KASHINATH Vs. STATE OF KARNATAKA	October 25, 1979
B AMIN BEE Vs. S D M SAKALESHPUR	August 22, 1979
B G HANUMA REDDY Vs. LAND TRIBUNAL BANGALORE	March 6, 1979
B GANGADHARAIAH Vs. KAR S T A T	July 24, 1979
B K NARAYANASWAMY Vs. REGIONAL TRANSPORT OFFICER SHIMOGA	July 12, 1979
B M S EDUCATION TRUST Vs. EDUCATION APP TRIBUNAI	December 4, 1979
B MUNIYAMMA Vs. COMMISSIONER OF GIFT TAX	January 2, 1979
B N MUNIBASAPPA Vs. THIPPASETTY MUTT	August 31, 1979
B N SAMPATH IYENGAR Vs. DIST MAGISTRATE: MYSORE	September 7, 1979
B P PUTTARAJU Vs. BANGALORE UNIVERSITY	December 5, 1979
B S SIDDAPPA Vs. STATE OF KARNATAKA	April 4, 1979
B SRINIVASA REDDY Vs. R T A CHITRADURGA	March 20, 1979
B T KRISHNAPPA Vs. PRINCIPAL MUNSIFF KOLAR	July 6, 1979
B THAMMIAH Vs. ELECTION OFFICER BANAVARA	August 21, 1979
B V PATIL Vs. COMMISSIONER OF COMMERCIAL TAXES	February 22, 1979
B V THMMAPPA Vs. STATE OF KARNATAKA	November 15, 1979
B VENKATARAYAPPA Vs. RETURNING OFFICER SIDDLAGHATTA	August 7, 1979
B. N. CHANDRASEKHARA Vs. STATE OF KARNATAKA AND ANOTHER	July 5, 1979
B.V. KRISHNAMURTHAY Vs. COMMR. OF COMMRL. TAXES & ANR	July 17, 1979
BAGALKOT UDYOG LTD Vs. STATE OF KARNATAKA	January 15, 1979
BANGALORE UNIVERSITY Vs. ST JOHNS MEDICAL COLLEGE	February 21, 1979
BASAPPA Vs. TEXTILE COMMISSIONER BOMBAY 1	August 20, 1979
BASAPPA BASAVANTHAPPA Vs. HANUMAPPA BASAPPA	April 9, 1979
BASAPPA GURUSANGAPPA BARAGUNDI Vs. LAND TRIBUNAL BADAMI	July 10, 1979
BHAGIRATHI BAI AND SHANTHA BAI Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	August 22, 1979
BHIMANAGOUDA MALLANGOUDA Vs. MALLESHAPPA BASAPPA	August 3, 1979
BHIMRAO TUKARAM Vs. SUB DIVL MAGISTRATE BELGAUM	June 13, 1979
BOWRAMMA Vs. SPECIAL DEPUTY COMMISSIONER MYSORE	April 5, 1979
C CHELUVAIAH Vs. STATE OF KARNATAKA	February 16, 1979
C P OHRIE Vs. ACCOUNTANT GENERAL KARNATAKA	November 13, 1979
C S MOHAN Vs. STATE OF KARNATAKA	March 1, 1979
C T DESAI Vs. COMMISSIONER OF INCOME TAX	June 28, 1979
C V GOURAMMA Vs. LAND TRIBUNAL BANTWAL	May 23, 1979
CENTRAL EXCISE DEPT Vs. P SOMASUNDARAM	July 18, 1979
CHIKKAMUDDU Vs. STATE OF KARNATAKA	July 12, 1979
CHOUTHMAL JAINARAYAN and CO Vs. AGRL PRODUCE MARKET COMMITTEE BELLARY	August 21, 1979
CLARENCE PAIS Vs. CONTROLLER OF ESTATE DUTY	March 22, 1979
COMMISSIONER OF INCOME TAX Vs. INDIAN PLASTICS AND CHEMICALS PRIVATE LIMITED	February 5, 1979
COMMISSIONER OF INCOME TAX Vs. CORPORATION BANK LIMITED	February 6, 1979
COMMISSIONER OF WEALTH TAX Vs. KEMPANNA B	November 9, 1979
D C SHAH Vs. COMMISSIONER OF INCOME TAX	January 17, 1979
D P SHARMA Vs. KSTA	August 20, 1979
D V KEMPAIAH Vs. CHIEF MARKETING OFFICER KARNATAKA	January 22, 1979
D V PATIL Vs. COMMR OF COMMERCIAL TAXES	February 22, 1979
D. V. RAMANNA Vs. TATE OF KARNATAKA & ANR	April 9, 1979
DATTARAM N ANVEKAR Vs. SHANKAR L PARULEKAR	September 17, 1979
DEITIES OF CHIKAMMA DODAMMA Vs. G R SRIKANTAPPA	July 20, 1979
DEPUTY COMMR DHARWAR Vs. JEEVANNAVAR	February 21, 1979
DESAHALLY SERVICE CO-OPERATIVE SOCIETY LTD Vs. STATE OF KARNATAKA	November 28, 1979
DHAKALU Vs. LAND TRIBUNAL BELGAUM	April 2, 1979
DODBALLAPUR SPINNING MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	October 25, 1979
DODDARAMAIAH Vs. STATE OF KARNATAKA	January 29, 1979
DODDEGOWDA Vs. DIVL COMMR MYSORE	February 23, 1979
E G WHITE Vs. STATE OF KARNATAKA	February 27, 1979
ELECTRO CARBONIUM PRIVATE LTD Vs. ELECTRIC MATERIALS COMPANY PRIVATE LTD	August 17, 1979
EMPLOYEES STATE INSURANCE CORPORATION OF INDIA BLORE Vs. ASSOCIATED CEMENT COMPANIES LTD	January 26, 1979
ERAPPA Vs. SEETHAMMA	February 9, 1979
ESIC BANGALORE Vs. KIDIYOOR JANARDHANA RAO	January 29, 1979
ESWARACHARI Vs. PRIMARY LAND DEVELOPMENT DANK	January 19, 1979
G A BAQUARI Vs. STATE OF KARNATAKA	June 1, 1979
G GANGADHARAPPA Vs. STATE OF KARNATAKA	August 8, 1979
G KANNAIAH Vs. BINNY EMPLOYEES CO OPERATIVE HOUSING SOCIETY LTD	November 28, 1979
G V HIREMATH Vs. STATE OF KARNATAKA	July 26, 1979
GANAPATS V GOINDASA Vs. NINGAPPA RAMAPPA	June 29, 1979
GANGAPPA NAGAPPA Vs. MALAPRABHA CO OP SUGAR FACTORY LTD	February 23, 1979
GHOUSE MOHADDIN Vs. SUB DIV MAG BELGAUM	August 6, 1979
GILBERT G MASCARENHAS Vs. CHIEF CONTROLLING REVENUE AUTHORITY	August 13, 1979
GIRI PARASNATH Vs. KARNATAKA UNIVERSITY	October 16, 1979
GOVERNMENT OF INDIA Vs. MOHAMMED ISSAK	January 16, 1979
GOVINDA NAIK G KALGAHATAGI Vs. WEST PATENT PRESS CO LTD	April 12, 1979
GOVINDANAIK G KALAGHATIGI Vs. WEST PATENT PRESS CO LTD	February 26, 1979
GOVINDARAJ SHETTY Vs. STATE OF KARNATAKA	December 13, 1979
GUDDADAARAKERE BESAYA SAHAKARA SANGH Vs. LAND TRIBUNAL SHIMOGA & ORS.	October 23, 1979
GURAYYA Vs. STATE OF KARNATAKA	August 30, 1979
GURUPADAPPA Vs. DEPUTY REGISTRAR OF CO OP SOCIETIES	June 11, 1979
GURUPADAYYA CHARANTAYYA ADAVIMATH Vs. CHIKKAYYA	May 31, 1979
GURURAJA RAO Vs. STATE OF KARNATAKA	March 30, 1979
GURUSIDDIAH CHANDRASHEKHARAIAH Vs. LAND TRIBUNAL BAGALKOT	March 14, 1979
H ESWARAPPA Vs. STATE OF KARNATAKA	June 28, 1979
H M DUGGAPPA Vs. DY COMMR CHITRADURGA	August 23, 1979
H M JAFFAR Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	November 7, 1979
H MADHAPPA Vs. DIVISIONAL COMMR	March 23, 1979
H S NAGARAJAIAH Vs. VICE CHANCELLOR UNIVERSITY OF MYSORE	March 30, 1979
H S SRIRAMAKRISHNA Vs. BANGALORE UNIVERSITY	July 31, 1979
H V GURAPPA Vs. H T CHANDRASHEK HARAPPA	August 3, 1979
H Y JADHAV Vs. STATE OF KARNATAKA	June 6, 1979
H. VENKATARAMAIAH Vs. CORPN OF BLORE & ANOTHER	July 12, 1979
HANDI V C Vs. WEALTH TAX OFFICER	December 13, 1979
HANUMANTHE GOWDA Vs. BLOCK DEV OFFICER and RETG OFFICER	February 16, 1979
HEBBURAPPA GOWDA Vs. B M BENAKATTI	January 31, 1979
HEMA REDDY Vs. MUNSIFF, SEDAM & ORS	April 12, 1979
HONNAYYA Vs. YELLAWWA	January 16, 1979
I B M WORLD TRADE CORPN Vs. ASST COMMR and COMPETENT AUTHORITY	May 25, 1979
INDIA SUGARS AND REFINERIES LTD Vs. UNION OF INDIA	November 8, 1979
INDIAN TELEPHONE INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX	February 23, 1979
J NADAGOUDA Vs. STATE OF KARNATAKA	March 27, 1979
JAFFAR H M Vs. CONTROLLER OF ESTATE DUTY ASST	November 7, 1979
JAFFER H M Vs. CONTROLLER OF ESTATE DUTY	July 12, 1979
JAMMADA AIYAPPA Vs. STATE OF KARNATAKA	June 11, 1979
JASWANT SINGH Vs. DIVISIONAL FOREST OFFICER	August 8, 1979
JAYARAM M P Vs. CONTROLLER OF ESTATE DUTY ASST	October 23, 1979
K A ESWAR Vs. DY DIRECTOR OF PUBLIC INSTRUCTION SHIMOGA	July 16, 1979
K B DANI Vs. STATE OF KARNATAKA	July 20, 1979
K CHEYYABBA Vs. STATE OF KARNATAKA	March 22, 1979
K M RAMALINGAIAH SETTY Vs. STATE OF KARNATAKA	June 13, 1979
K RAMAIAH Vs. DY COMMR OF POLICE C A R	September 3, 1979
K S R T C Vs. R T O BANGALORE	August 2, 1979
K S RAGURAMAIAH Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION	February 28, 1979
K S SIDDALINGAIAH Vs. STATE OF KARNATAKA	March 30, 1979
K SHAM RAO Vs. A R DIWAKAR	July 18, 1979
K T THIMME GOWDA Vs. STATE OF KARNATAKA	February 22, 1979
K V PILLAIAH AND SONS Vs. COMMISSIONER OF INCOME TAX	December 13, 1979
K V R SHETTY Vs. SECRETARY TO GOVT HOME DEPT KARNATAKA	July 6, 1979
K.N. SREEKANTAIAH Vs. DY. TRANSPORT COMMR. BANGLORE & ANR	January 24, 1979
KALAPPA Vs. STATE	March 20, 1979
KALEGOWDA Vs. TAHSILDAR KANAKAPURA	July 31, 1979
KALYANAMMA Vs. STATE OF KARNATAKA	August 1, 1979
KARNATAK EXPORTS LIMITED Vs. COMMISSIONER OF INCOME TAX	June 14, 1979
KARNATAKA BANK EMPLOYEES ASSN Vs. COMMR OF LABOUR	July 2, 1979
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL	June 15, 1979
KEMPAIAH Vs. STATE OF KARNATAKA	November 2, 1979
KEMPAIAH & ORS. Vs. DISTRICT MAGISTRATE, BANGALORE & ANR	June 19, 1979
KIRLOSKAR ASEA LIMITED Vs. COMMISSIONER OF INCOME TAX	January 11, 1979
KRISHNA BAI Vs. B S DESAI	December 4, 1979
KRISHNA BHIMA WALAVALKAR Vs. STATE OF KARNATAKA	February 2, 1979
KRISHNA RAMACHANDRA NAIK Vs. RUKMINI KOM KRISHNA NAIK	January 22, 1979
KULKARNI N D Vs. STATE OF KARNATAKA	November 12, 1979
LAXUMAN Vs. STATE	February 16, 1979
LHEEMAHAR Vs. LAND TRIBUNAL BAGALKOT	June 15, 1979
M K VENKATACHALAM Vs. S T A T	February 27, 1979
M LAKKEGOWDA Vs. HOUSE RENT CONTROLLER	November 27, 1979
M M MATHEW Vs. PRAFULCHAND AMRITLAL	November 16, 1979
M NARAYANA RAO Vs. LAND TRIBUNAL HONNALI	June 7, 1979
M P JAYARAM Vs. ASSTT CONTROLLER OF ESTATE DUTY	October 23, 1979
M R CHANNARAYAPPA Vs. TAHSILDAR and RETURNING OFFICER MALUR	July 16, 1979
M R SUBRAMANYAM Vs. COMMANDANT MADRAS ENG GROUP and CENTRE	June 11, 1979
M RATHNA Vs. SPL TAHSILDAR	February 7, 1979
M SHIVAPPA Vs. STATE OF KARNATAKA	August 6, 1979
M V SANJEEVA SETTY Vs. STATE OF KARNATAKA	August 8, 1979
M. NARASAMMA Vs. THE STATE OF KARNATAKA AND OTHERS	March 13, 1979
M.N RADHAMMA Vs. M.N VENKATANARAYANAPPA	March 22, 1979
MAHILA SEVA SAMAJ Vs. REGR OF SOCIETIES	December 11, 1979
MAJOR MIRZA Vs. STATE	January 30, 1979
MALLAPPA BHIMANNA Vs. LAND TRIBUNAL SINDAGI	April 6, 1979
MALLAPPA MURIGEPPA SAJJAN Vs. STATE OF KARNATAKA	September 12, 1979
MALLAPPA SHIVAPPA Vs. ASST COMMR CHIKODI	June 1, 1979
MALLESHEPPA Vs. REVANASIDDAPPA	March 5, 1979
MANCHEGOWDA Vs. DIVISIONAL COMMR MYSORE	July 31, 1979
MEENAKSHI AMMA D Vs. LAND TRIBUNAL BUNTWAL	July 19, 1979
MOHAMED GHOSE Vs. STATE OF KARNATAKA	November 12, 1979
MUDDEGOWDA & ORS Vs. DIVISIONAL COMMISSIONER & ORS	June 8, 1979
MUKESH TEXTILE MILLS P LTD Vs. REGIONAL TRANSPORT OFFICER and LINCENSING OFFICER SHIMOGA	July 24, 1979
MUNINANJAPPA Vs. STATE OF KARNATAKA	September 14, 1979
MUTTEPPA DHAREPPA CHIGADOLLI Vs. STATE OF KARNATAKA	July 2, 1979
MYSORE CEMENTS LIMITED Vs. STATE OF KARNATAKA	February 8, 1979
MYSORE CO OP BANK LTD Vs. STATE OF KARNATAKA	February 22, 1979
MYSORE PAPER MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	January 10, 1979
MYSORE PROV SILK HANDLOOM WEAVERS CO OP SOCIETY LTD Vs. LABOUR COURT BANGALORE	July 31, 1979
MYSORE SALES INTERNATIONAL LIMITED Vs. COMMISSIONER OF INCOME TAX	January 4, 1979
N A NARASIMHIAH Vs. GOWRAMMA	April 3, 1979
N G E F LTD Vs. DEPUTY REGIONAL DIRECTOR, E S I C BANGALORE	August 29, 1979
N G PRASANNAKUMAR Vs. BANGALORE UNIVERSITY	July 23, 1979
N NANJUNDASWAMY Vs. STATE OF KARNATAKA	December 3, 1979
N PERIYAKKAL Vs. CO OPERATIVE TOURIST and TRANSPORT SOCIETY	April 3, 1979
NAGAMMA Vs. S V VENKATARAMU	March 19, 1979
NAGAPPA CHANNAPPA Vs. STATE OF KARNATAKA	March 8, 1979
NAGAPPA M Vs. INCOME TAX OFFICER	September 18, 1979
NAGAR SUSHEELA NAYAK Vs. HEADQUARTERS SUB REGISTRAR TURAKUR	January 12, 1979
NANDI HASBI TEXTILE MILLS LTD Vs. ASST COLLECTOR OF CEN EXCISE	September 10, 1979
NANJUNDA SHASTRY Vs. STATE OF KARNATAKA	June 5, 1979
NARASIMHA PRABHU Vs. STATE OF KARNATAKA	November 9, 1979
NARAYANA Vs. S P L DY COMMR BANGALORE	July 13, 1979
NEELAVENI S Vs. COMMISSIONER OF WEALTH TAX	June 26, 1979
NEMANNA YELLAPPA Vs. SYNDICATE BANK ANLOLA	April 2, 1979
NEMICHAND Vs. STATE OF KARNATAKA	April 12, 1979
OFFICIAL LIQUIDATOR KARNATAKA HIGH COURT Vs. R C MARATHE	November 26, 1979
OFFICIAL LIQUIDATOR, HIGH COURT OF KARNATAKA Vs. SMT. LAKSHMIKUTTY	February 1, 1979
P GOVINDA REDDY Vs. STATE OF KARNATAKA	May 22, 1979
P R RANGACHAR Vs. LAND TRIBUNAL HOSKOTE	June 1, 1979
P RAMANUJAN Vs. SELECTION COMMITTEE FOR ADMISSION TO GOVT AIDED ENG COLLEGES	November 6, 1979
P.V. SRINIVASA SASTRY Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA AND OTHERS	February 28, 1979
PAMPAPATHEPPA AND SONS Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA BANGALORE	January 11, 1979
PARAYYA IRAYYA Vs. LAND TRIBUNAL MUDHOL	April 6, 1979
PARIKSHITRAJ Vs. RETURNING OFFICER RAICHUR	July 12, 1979
PATEL RUDRAPPA Vs. JADIYAPPA	April 5, 1979
PEOPLES EDUCATION SOCIETY BELGAUM Vs. STATE OF KARNATAKA	July 12, 1979
PETER PAUL COELHO Vs. CONSTANCE DSOUZA	January 25, 1979
PHILIPS Vs. STATE OF KARNATAKA	July 3, 1979
PIDASHETTI MURIGENDRA MALLAPPA Vs. KARADI SHRISHAIL RUDRAYA & ORS.	June 25, 1979
PROVIDENT FUND INSPECTOR COORG Vs. N S DAYANANDA	January 1, 1979
PUSHPA DEVI Vs. STATE OF KARNATAKA	August 29, 1979
PUTTAMMA Vs. AGRICULTURAL INCOME TAX OFFICER	October 17, 1979
R MANJUNATH Vs. KARNATAKA ELECTRICITY BOARD	June 18, 1979
R N SHIVANANJE GOWDA Vs. STATE OF KARNATAKA	July 10, 1979
R PRAKASH Vs. STATE OF KARNATAKA	June 22, 1979
R SARASWATHI Vs. SHAKTHI BENEFICIAL CORPORATION	November 2, 1979
R VENJKATESH Vs. STATE OF KARNATAKA	April 12, 1979
RACHIAH, R. Vs. DY. INSPECTOR GENERAL OF POLICE & ORS	June 7, 1979
RADHAKRISHNA Vs. COMMISSIONER OF WEALTH TAX	November 13, 1979
RAJARAMA HOLLA K. Vs. STATE OF KARNATAKA AND OTHERS	August 29, 1979
RAMA BAHADOOR Vs. TUNGABHADRA SUGAR WOPRS P LTD	February 4, 1979
RAMACHANDRA SHETTY Vs. STATE OF KARNATAKA	March 7, 1979
RAMAIAH Vs. STATE OF KARNATAKA	July 30, 1979
RAMAIAH K Vs. K C BASAPPA	March 20, 1979
RAMAKRISHNA AITHAL Vs. BHAVANI KAUR	November 28, 1979
RAMEGOWDA Vs. SAROJAMMA	December 11, 1979
RAO B V S LT COL Vs. COMMISSIONER OF INCOME TAX	November 14, 1979
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. SUVARNA SAW MILLS	February 22, 1979
REGIONAL DIRECTOR ESI CORPORATION Vs. KIDIYOOR JANARDHANA RAO	January 29, 1979
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION OF INDIA, BANGALORE Vs. MANAGER, ASSOCIATED CEMENT CO. LTD.	January 25, 1979
REPUBLIC MEDICO SURGICAL Vs. UNION OF INDIA	August 13, 1979
REVANNA SIDDAPPA Vs. DY. COMMR., BIJAPUR & ORS.	March 6, 1979
S D PATEL Vs. H R THIPPAIAH	February 1, 1979
S N PARTHASARATHY Vs. CONTROLLER OF ESTATE DUTY	July 24, 1979
S N PARTHASARTHY Vs. CONTROLLER OF ESTATE DUTY	August 1, 1979
S N SANTHALINGAM Vs. INCOME TAX OFFICER	November 7, 1979
S NAGARATHANA Vs. CITY IMPROVEMENT TRUST BD MYSORE	July 16, 1979
S R RANGAIAH Vs. REGIONAL TRANSPORT AUTHORITY CHITRADURGA	March 16, 1979
S RAMANNA Vs. STATE OF KARNATAKA	November 28, 1979
S V NANJUNDA BHATTA Vs. STATE OF KARNATAKA	February 26, 1979
SAMEEULLAH KHAN Vs. SPECIAL DEPUTY COMMISSIONER, BANGALORE AND OTHERS	July 6, 1979
SANGAM SILKS Vs. COMMISSIONER OF INCOME TAX	August 3, 1979
SECRETARY REGIONAL TRANSPORT AUTHORITY Vs. D P SHARMA	July 5, 1979
SEETHAMMA Vs. SPL TAHSILDAR LAND TRIBUNAL SHIMOGA	February 7, 1979
SHAMBALINGAIAH RACHAPPA Vs. RETURNING OFFICER	August 30, 1979
SHAMBHU ESHWAR HEGDE Vs. LAND TRIBUNAL KUMTA	June 26, 1979
SHAMBUVAIAH Vs. DEPUTY COMMISSIONER BANGALORE	April 3, 1979
SHANKARANARAYANA UDUPA Vs. LAND TRIBUNAL	January 29, 1979
SHANTHA DEVI Vs. WEALTH TAX OFFICER	October 25, 1979
SHARANAPPA CHANNABASAPPA Vs. LAND TRIBUNAL HAVERI	March 27, 1979
SIDDAMMA Vs. STATE OF KARNATAKA	January 31, 1979
SIDDAPPA APPANNA Vs. LAND TRIBUNAL GOKAK	March 16, 1979
SIDDAPPA YELLAPPA Vs. ELECTION OFFICER	November 6, 1979
SIDDAPPA YELLAPPA Vs. ELECTION OFFICER	June 21, 1979
SIDDEBWARA RICE MILL Vs. C T O INT DAVANGERE	August 22, 1979
SIMON F PINTO Vs. ASSISTANT DIRECTOR OF ENFORCEMENT MADRAS	April 2, 1979
SOCIO LITERATI ADVANCEMENT SOCIETY Vs. STATE OF KARNATAKA	June 12, 1979
SOMASHEKHAR VEERAPPA B MURGOD Vs. STATE OF KARNATAKA	October 11, 1979
SPECIAL LAND ACQUISITION OFFICER Vs. SANJEEVAPPA	July 19, 1979
SREE SIDDESHWARA RICE MILL Vs. COMMERCIAL TAX OFFICER INTELLIGENCE DAVANGERE	August 22, 1979
SRI JAGADGURU PANCHACHARYA VISHWA DHARMA VIDYA PEETH, HARIHAR & ANR. Vs. SRI C.F. AKALANDASWAMY MATH & ANR	June 26, 1979
SRIKANT RANGACHARYA Vs. ANURADHA	July 17, 1979
SRINIVASA DAMODAR Vs. SELECTION COMMITTEE FOR ADMISSION TO GOVT MEDICAL JOLLEGES	November 14, 1979
SRINIVASA VAKIL Vs. STATE OF KARNATAKA	November 8, 1979
ST JOHNS MEDICAL COLLEGE Vs. BANGALORE UNIVERSITY	August 8, 1979
STATE Vs. DIAMOND PRABHU	August 23, 1979
STATE OF KARNATAKA Vs. C T MALSHETTY	September 4, 1979
STATE OF KARNATAKA Vs. MALLAPPA SHIDLINGAPPA	August 9, 1979
STATE OF KARNATAKA Vs. V K JAVALI	October 31, 1979
STATE OF KARNATAKA Vs. BASHEER	March 9, 1979
STATE OF KARNATAKA Vs. SUBRAMANYA SETTY	March 28, 1979
STATE OF KARNATAKA Vs. K BHASKARA	May 22, 1979
STATE OF KARNATAKA Vs. A DEVIAH	January 22, 1979
STATE OF KARNATAKA Vs. RUQARIO MENEZES	February 23, 1979
SUBBA SHETTI Vs. STATE OF KARNATAKA	March 13, 1979
SUDARSHAN MANCHANDA Vs. STATE OF KARNATAKA	July 20, 1979
SUJAY ADVERTISING Vs. UNION OF INDIA	July 6, 1979
SUPERINTENDENT OF C EX MANGALORE Vs. K ABUBAKER	January 22, 1979
SYED ABDUL AZEEZ Vs. STATE OF KARNATAKA	November 28, 1979
SYED ABDUL WAHID Vs. STATE OF KARNATAKA	October 4, 1979
SYED KALIMULLA Vs. MUNISWAMY	April 4, 1979
SYED MOHAMMED PEER PASHA KHADRI Vs. KAR ST BOARD OF WAKFS	August 2, 1979
T DAYANANDA Vs. TALUKDEV B D SHIKAR IPUR	August 2, 1979
T K ABDUL SATTAR Vs. COURT OF MUNSIFF KOLAR	February 2, 1979
T K DEVARAJU Vs. STATE OF KARNATAKA	June 13, 1979
T M RENUKAPPA Vs. FAHMIDA	March 20, 1979
T RAMESAN Vs. CHANCELLOR BANGALORE UNIVERSITY	June 26, 1979
T S VARGHESE Vs. RESERVE BANK OF INDIA	November 20, 1979
T.M. Renukappa Vs. Fahmida and others	March 20, 1979
THIMMA REDDY Vs. K A KRISHNAMURTHY	November 20, 1979
THIMMAPPA SHAMBU Vs. RAMACHANDRA KRISHNA	November 16, 1979
URMILA KOTHARI Vs. TOWN MUNICIPAL COUNCIL KALGHATGI	January 16, 1979
V C RAMACHANDRAN Vs. COMMISSIONER OF WEALTH TAX	July 16, 1979
V R SHAMBULINGA Vs. STATE OF KARNATAKA	October 10, 1979
V S TARIHAL and SANGHA LTD Vs. JOINT REGISTRAR OF CO OP SOCIETIES	July 3, 1979
V. KRISHNA RAO Vs. SUB DIVISIONAL MAG. MYSORE & ORS.	November 5, 1979
VANAJAKSHI Vs. LAND TRIBUNAL UDUPI	February 19, 1979
VARMA INDUSTRIALS LIMITED Vs. COMMERCIAL TAX OFFICER BANGALORE DISTRICT III CIRCLE BANGALORE	October 26, 1979
VEERANNA ARADYA Vs. M V JAYAMMA	August 29, 1979
VENKATACHAR Vs. LAND TRIBUNAL K R PET	October 4, 1979
VICON L T D Vs. ASSISTANT COMMR BENGALORE REV	February 26, 1979
VIDYA GANAPATHI MANDALI Vs. DY COMMR OF MYSORE	August 29, 1979
VIRUPAKSHAPPA Vs. DIVISIONAL COMMISSIONER BELGAUM	November 5, 1979
VIRUPAKSHAPPA NAGARAJAPPA JAGALI Vs. TALUKA AGRICULTURAL PRODUCE CO OP SOC LTD	January 2, 1979
VISHWANATH N. Vs. STATE OF KARNATAKA AND ORS.	January 12, 1979
VISWESWARA Vs. STATE OF KARNATAKA	March 5, 1979
VITTAL Vs. LAND TRIBUNAL SUPA	July 31, 1979
WEST END MINERALS AND EXPORTS P LTD Vs. HUBLI DHARWAR MUNICIPAL CORPORATION	August 31, 1979
Y H SAWKAR Vs. DIRECTOR OF A GRICULTURE	January 1, 1979

Year 1979 of HIGH COURT OF KARNATAKA

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address