|
A C JOSEPH Vs. SPL DY COMMR BANGALORE
|
July 4, 1978 |
|
A K SUBBIAH Vs. CHAIRMAN KARNATAKA LEGISLATIVE COUNCIL BANGALORE
|
August 18, 1978 |
|
A S KARACHI Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
January 9, 1978 |
|
A SHIVARAMAIAH Vs. CHARDAPPA PAI
|
August 16, 1978 |
|
A V VENKATAKRISHNAIAH Vs. S A SATHYAKUMAR
|
August 21, 1978 |
|
A. THIMMOJI RAO AND OTHERS Vs. STATE OF KARNATAKA AND ANOTHER
|
September 26, 1978 |
|
ABDULMUNAF Vs. SALIMA
|
May 29, 1978 |
|
ADAM KHAN Vs. EDWARD JOHN MURNAL
|
July 7, 1978 |
|
ADAMKHAN MOHAMED Vs. RAMESH RAYA NAIK
|
March 27, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BHARAT FRITZ WERNER PRIVATE LIMITED
|
March 28, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. AROOR BROTHERS CHARITABLE TRUST
|
March 30, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KHANCHAND THAKURDAS
|
March 31, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BAGALKOTI AND SONS
|
April 12, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RYOTS AGRL PRODUCE CO OPERATIVE MARKETING SOCIETY LIMITED
|
August 10, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VASANAIK M A J
|
September 12, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MAHARASHTRA APEX CORPORATION LIMITED
|
October 17, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BHARAT FRITZ WERNER PRIVATE LIMITED
|
October 19, 1978 |
|
AMEER PASHA Vs. KARNATAKA STATE TRNST APP TRI
|
May 29, 1978 |
|
ANANDA SOAP FACTORY Vs. STATE OF KARNATAKA
|
June 28, 1978 |
|
ANANT A SHETTY Vs. G L SHAH
|
March 28, 1978 |
|
ANJANEYAPPA Vs. DEPUTY COMMR KOLAR
|
May 29, 1978 |
|
ANKAPUTTASWAMY Vs. PAPEGOWDA
|
January 25, 1978 |
|
ASIT KUMAR CHATURVEDI Vs. THE GENERAL MANAGER, SOUTHERN RAILWAY, MADRAS AND OTHERS
|
September 25, 1978 |
|
ASSISTANT COMMERCIAL TAX OFFICER YADGIRI Vs. SECRETARY NARAYANPET HANDLOOM WEAVERS CO OPERATIVE SOCIETY YADGIRI
|
March 13, 1978 |
|
AZEEZUDDIN Vs. STATE OF KARNATAKA
|
May 4, 1978 |
|
B BASAVARAJA Vs. ELECTION AUTHORITY
|
June 23, 1978 |
|
B IGNATIUS ANTHONEY JAYARAJ Vs. IMMY MARGARET FLORENCE
|
January 13, 1978 |
|
B NAGARAJ Vs. STATE OF KARNATAKA
|
November 8, 1978 |
|
B NARASIMHA BHANDARY AND SONS Vs. STATE OF KARNATAKA
|
January 4, 1978 |
|
B V SUBRAMANYA SASTRY Vs. R T O MYSORE
|
August 7, 1978 |
|
B V SUBRAMANYA SETTY Vs. SENIOR REGIONAL TRANSPORT OFFICER
|
June 30, 1978 |
|
B VIRUPAKSHAPPA Vs. STATE OF KARNATAKA
|
June 26, 1978 |
|
B.P. AVARADI Vs. THE UNIVERSITY OF AGRICULTURAL SCIENCES AND OTHERS
|
January 25, 1978 |
|
BALARAM Vs. M S VASANTH
|
January 3, 1978 |
|
BALLARPUR STRAW BOARD MILLS LIMITED NOW KNOWN AS BALLARPUR INDUSTRIES Vs. STATE OF KARNATAKA CASE
|
July 24, 1978 |
|
BASAPPA MAHADEVAPPA GANIGER Vs. BALASAHEB SHIVARUDRAPPA KUMAR DESAI
|
April 17, 1978 |
|
BASAVALINGAIAH, SHIVALINGAIAH HIREMATH Vs. THE MANAGEMENT OF SRI GANESHAR TEXTILE MILLS AND ANOTHER
|
July 11, 1978 |
|
BASAVARAJ S Vs. STATE OF KARNATAKA
|
June 21, 1978 |
|
BHAGIRATHI AMMA Vs. LAND TRIBUNAL UDUPI
|
November 23, 1978 |
|
BHARAMAPPA Vs. STATE OF KARNATAKA
|
January 17, 1978 |
|
BHARAT EARTH MOVERS LIMITED Vs. UNION OF INDIA AND ORS
|
January 1, 1978 |
|
BHASKAR TOURING TALKILES Vs. STATE OF KARNATAKA
|
December 20, 1978 |
|
BHOOMIAMMA K Vs. CONTROLLER OF ESTATE DUTY
|
June 27, 1978 |
|
C B CARIAPPA Vs. STATE OF KARNATAKA
|
April 17, 1978 |
|
C K KRISHNAMURTHY Vs. PANDT DIRECTOR GENERAL
|
March 8, 1978 |
|
C S MOHAN Vs. ASST COMMR CHIKBALLAPUR
|
March 31, 1978 |
|
CENTRAL MACHINE TOOL INSTITUTE BANGALORE Vs. ASST LABOUR COMMISSIONER
|
August 1, 1978 |
|
CHAMPALA & COMPANY Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE
|
January 1, 1978 |
|
CHAMUNDESWARI COFFEE WORKS Vs. TOWN MUNICIPAL COUNCIL HOSANAGAR
|
November 8, 1978 |
|
CHANDRASHEKAR MATH Vs. STATE OF KARNATAKA
|
June 30, 1978 |
|
CHANNABASAPPA Vs. STATE OF KARNATAKA
|
August 25, 1978 |
|
Channappa Chanavirappa Katti and another Vs. Laxman Bhimappa Bajantri and others
|
June 26, 1978 |
|
CHANNAPPA CHANNAVEERAPPA KATTI MALLAPPA MALAKAJAPPA NIDAGUNDI Vs. LAXMAN BHIMAPPA BAJENTRI YELI BUDEPPA BANKAPUR
|
June 26, 1978 |
|
CHANNEGOWDA Vs. M N THIMMIAH
|
December 19, 1978 |
|
CHANNIAH Vs. RAMIAH
|
November 28, 1978 |
|
CHARLINGAPPA SHARANAPPA Vs. STATE OF KARNATAKA
|
April 12, 1978 |
|
CHOWDAPPA T Vs. PRESIDING OFFICER LABOUR COURT
|
April 21, 1978 |
|
CHURCH OF SOUTH INDIA TRUST ASSOCIATION Vs. SAMPANGIRAMAN
|
September 13, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. JAGADISH JAKATI AND CO
|
June 9, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. BANGALORE STOCK EXCHANGE LIMITED
|
July 19, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. NAGAPPA M
|
July 25, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. MYSORE IRON AND STEEL LIMITED
|
July 25, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. MYSORE TOBACCO COMPANY LIMITED
|
July 12, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. M N LAKSHMANA SHETTY
|
July 12, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. RAJKUVERBA DOWAGER MAHARANI SAHEB OF GONDAL H H
|
April 20, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. UNITED BREWERIES LIMITED
|
June 1, 1978 |
|
COMMISSIONER OF INCOME-TAX Vs. BANGALORE STOCK EXCHANGE LTD
|
July 19, 1978 |
|
COMMISSIONER OF WEALTH TAX Vs. YESHWANT RAO GHORPADE H H
|
July 18, 1978 |
|
COMMISSIONER OF WEALTH TAX Vs. CHRISTINE CARDOZA MRS
|
June 8, 1978 |
|
COMMISSIONER OF WEALTH TAX Vs. K M EAPEN
|
June 12, 1978 |
|
COMMISSIONER OF WEALTH TAX Vs. M L RAMACHANDRA SETTY AND SONS
|
August 10, 1978 |
|
COMMISSIONER OF WEALTH TAX Vs. PURUSHOTHAM PAI
|
June 2, 1978 |
|
COMMISSIONER OF WEALTH TAX Vs. MANVI C S
|
April 21, 1978 |
|
CONTROLLER OF ESTATE DUTY Vs. MAMLE DESAI R B
|
April 6, 1978 |
|
CONTROLLER OF ESTATE DUTY Vs. RAMACHANDRA BHAT N
|
August 2, 1978 |
|
CONTROLLER OF ESTATE DUTY Vs. NATARAJA K
|
July 19, 1978 |
|
CONTROLLER OF ESTATE DUTY Vs. RAGHAVENDRA PURNAIYA
|
July 11, 1978 |
|
D S SHAMALA Vs. ASST COMMR MYSORE
|
January 31, 1978 |
|
DAVID S. Vs. STATE OF KARNATAKA AND OTHERS
|
June 29, 1978 |
|
DAYASHANKARA DUBE Vs. EDUCATIONAL APPELLATE TRIBUNAL
|
April 4, 1978 |
|
DEPUTY GENERAL MANAGER AND DIVI CONTROLLER KARNATAKA STATE ROAD TRANSPORT Vs. JYOTI CONSTRUCTIONS MANGALORE
|
August 30, 1978 |
|
DEVENDRA KEERTHI BHATTARKA P SWAMIGALU Vs. JEJANNA H
|
May 4, 1978 |
|
DEVENDRAFPA BASAWANTAPPA Vs. KALLAYYA BASALINGAYYA
|
September 14, 1978 |
|
DHANJI KALYANJI and CO Vs. STATE OF KARNATAKA
|
July 4, 1978 |
|
DHAREPPA Vs. STATE OF KARNATAKA
|
November 24, 1978 |
|
DHIRENDRAKUMAR Vs. REGISTRAR OF SOCIETIES
|
November 28, 1978 |
|
DIBBADEERAPPA Vs. HONNAMMA
|
April 5, 1978 |
|
DODDA THIMMA NAIKA Vs. LAKSHMAIAH
|
September 20, 1978 |
|
DODDAPPA ALIAS SIDRAMAPPA NAGAPPA YATGIRI Vs. BASAVANNEPPA BASAPPA CHINNIWALAR
|
January 31, 1978 |
|
DSOUZA A. Vs. RAMA RAO D.
|
January 20, 1978 |
|
DURGAPPA HANUMAPPA PUJARI Vs. TOWN MUNICIPAL COUNCIL GANGAVATHI
|
March 30, 1978 |
|
E L J REBELLO Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
January 2, 1978 |
|
EMPLOYEES STATE INSURANCE CO Vs. GOKAK MILLS
|
July 31, 1978 |
|
ERAPPA Vs. SHANKARAPPA ADIVEPPA HANGAL
|
March 16, 1978 |
|
FAKIRAPPA YELLAPPA KALI Vs. COMMR DHARWAD
|
June 19, 1978 |
|
G CHALUVE GOWDA Vs. STATE OF KARNATAKA
|
April 13, 1978 |
|
G P REDDY Vs. STATE OF KARNATAKA
|
November 28, 1978 |
|
GAJARAJ ENTERPRISES Vs. STATE OF KARNATAKA
|
April 13, 1978 |
|
GANGA BIRAPPA Vs. STATE OF KARNATAKA
|
January 3, 1978 |
|
GANGADHARAYYA GURUSIDDIAH NARENDRAMATH Vs. LAND TRIBUNAL HALIYAL
|
October 27, 1978 |
|
GANGAPPA H K Vs. KARNATAKA APPELLATE TRIBUNAL
|
January 24, 1978 |
|
GANGARAM Vs. KAMALABAI
|
August 22, 1978 |
|
GANGAYYA VEERAYYA KASHIMATH Vs. COMMISSIONER HUBLI
|
August 20, 1978 |
|
GENERAL MANAGER KSRTC Vs. PEERAPPA PARASAPPA
|
September 4, 1978 |
|
GENERAL MANAGER KSRTC Vs. KWAJA HUSSAIN SHAIKSAB
|
April 13, 1978 |
|
GENL MANAGER K S R T C Vs. S SATALINGAPPA
|
August 2, 1978 |
|
GOPAL KRISHNA VISHWESHAR Vs. YELLAPUR TALUKA AGRICULTURAL PRODUCE CO OP MKTG SOCIETY LTD
|
September 20, 1978 |
|
GOPAL RAO Vs. LAND REFORMS TRIBUNAL BASAVAKALYAN
|
October 13, 1978 |
|
GOPAL VAMAN Vs. KRISHNAJI TATYARAO
|
November 22, 1978 |
|
GOVINDA SETTY T Vs. GOVT OF KARNATAKA
|
May 4, 1978 |
|
GOVINDA SHETTY Vs. SHIVARAMA SHETTY
|
July 5, 1978 |
|
GOVINDAPPA Vs. SOMASEKHAR ISHWARAPPA
|
August 31, 1978 |
|
GURUBASAPPA GURUPADAPPA Vs. STATE OF KARNATAKA
|
April 13, 1978 |
|
GURUBASAVAIAH Vs. STATE OF KARNATAKA
|
July 27, 1978 |
|
GURUPADAGOUDA SHIVANAGOUDA PATIL Vs. BASAVANNEPPA MARTANDAPPA PUJAR
|
March 28, 1978 |
|
GURUPADAYYA SHIVAYYA HIREMATH Vs. SHIVAPPA BASAPPA GURAMMANAVAR
|
February 1, 1978 |
|
H J THIRTHEGOWDA Vs. STATE OF KARNATAKA
|
June 19, 1978 |
|
H K CHINDAIAH Vs. STATE OF KARNATAKA
|
January 20, 1978 |
|
H PUTTAPPA Vs. STATE OF KARNATAKA
|
February 3, 1978 |
|
H.S. SREERAMULU Vs. STATE OF KARNATAKA AND ANOTHER
|
November 29, 1978 |
|
H.V. SREENIVASA MURTHY AND OTHERS Vs. KARNATAKA PUBLIC SERVICE COMMISSION, BANGALORE AND OTHERS
|
August 11, 1978 |
|
HANAMAPPA LAXMAPPA Vs. LAXMAVVA
|
April 7, 1978 |
|
HANMAWWA Vs. VENKATESH DEVARU
|
March 6, 1978 |
|
HARILAL Vs. ISMAILSAB
|
November 2, 1978 |
|
Hayat Bi and others Vs. Nissar Ahmed and others
|
April 21, 1978 |
|
HAYATH BI Vs. NISSAR AHMED
|
April 20, 1978 |
|
HIRANYAKESHI SAHAKARI SAKKARE KARKHANE Vs. STATE OF KARNATAKA
|
March 16, 1978 |
|
IBCON PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 11, 1978 |
|
IBRAHIM SHERIFF Vs. SUB INSPECTOR OF POLICE PERIYAPATNA
|
June 15, 1978 |
|
IDEAL JAWA INDIA PVT LTD Vs. T RAMU
|
June 20, 1978 |
|
INDIAN PROCESS CHEMICAL LABOURATORY P LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
June 16, 1978 |
|
INDIAN TELEPHONE INDUSTRIES LTD Vs. STATE OF KARNATAKA
|
April 18, 1978 |
|
INTERNATIONAL INSTRUMENTS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 3, 1978 |
|
JADAV DESAI S R Vs. WEALTH TAX OFFICER
|
December 13, 1978 |
|
JAGADEESAN Vs. STATE OF KARNATAKA
|
June 16, 1978 |
|
JAGADISH PATIL Vs. STATE OF KARNATAKA
|
October 13, 1978 |
|
JAHIRODIN Vs. LAND TRIBUNAL
|
October 27, 1978 |
|
JAIN SWETAMBARA MURTHI PUJAKA SAMASTHA Vs. WAMAN DATTATREYA PUKALE
|
June 29, 1978 |
|
JAYA CHAMARAJA WADIYAR MAHARAJA OF MYSORE H H Vs. UNION OF INDIA
|
December 19, 1978 |
|
JAYA FRAME WORKS Vs. KARNATAKA SALES TAX APPELLATE TRIBUNAL
|
July 18, 1978 |
|
JOE PEREIRA Vs. UNION OF INDIA
|
July 7, 1978 |
|
JOINT REGISTRAR OF CO OPERATIVE SOCIETIES Vs. SYED ASADULLAH HUSSAINI
|
October 17, 1978 |
|
K BANAPPA Vs. STATE OF KARNATAKA
|
March 31, 1978 |
|
K JAYARAJA BALLAL Vs. ALFRED QUADRES
|
June 8, 1978 |
|
K R PURANIK Vs. STATE OF KARNATAKA
|
April 12, 1978 |
|
K SUBBA RAO Vs. STATE OF KARNATAKA
|
July 5, 1978 |
|
K VEERABASAPPA Vs. COURT OF DISTRICT JUDGE AT CHITRADURGA
|
July 4, 1978 |
|
K.N. MUNI REDDY Vs. DEPUTY DIRECTOR OF PUBLIC INSTRUCTION KOLAR DISTRICT, KOLAR AND OTHERS
|
July 24, 1978 |
|
KADAPPA APPAYYA Vs. TAHSILDAR GOKAK
|
June 13, 1978 |
|
KALLAAPPA Vs. MARIAPPA
|
February 6, 1978 |
|
KALLIAH NAGAIAH Vs. BASAPPA TIRAKAPPA
|
June 22, 1978 |
|
KAMALA C Vs. COMMISSIONER OF INCOME TAX
|
April 14, 1978 |
|
KANJI MOORARJI Vs. SRIPATI VENKATARAMANA HEGDE
|
October 25, 1978 |
|
KARNATAKA AGRO-INDUSTRIES CORPORATION LTD , BANGALORE Vs. REGIONAL PROVIDENT FUND COMMISSIONER, KARNATAKA, BANGALORE
|
June 23, 1978 |
|
KARNATAKA BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 12, 1978 |
|
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. KARNATAKA STATE ROAD TRANSPORT APPELLATE TRIBUNAL BANGALORE
|
August 9, 1978 |
|
KATANUR DODDAPPA Vs. STATE OF KARNATAKA
|
April 17, 1978 |
|
KEMPARAJE URS Vs. LAND TRIBUNAL MALAVALLI
|
November 16, 1978 |
|
KESHAVA MURTHY D Vs. STATE OF KARNATAKA
|
April 10, 1978 |
|
KESHAVLAL Vs. TALUK MAGISTRATE RAIBAG
|
September 8, 1978 |
|
KIRLOSKAR ASEA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 9, 1978 |
|
KIRLOSKAR ASEA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 21, 1978 |
|
KIRLOSKAR ELECTRIC COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 3, 1978 |
|
KULKARNI V S Vs. SALIGOUDAR S B
|
August 29, 1978 |
|
KUM GOWRI NARAYAN AMBIGA Vs. STATE OF KARNATAKA
|
September 15, 1978 |
|
KUMARASWAMY Vs. STATE OF KARNATAKA
|
August 4, 1978 |
|
KUSUMABAI Vs. SPECIAL LAND ACQUISITION OFFICER
|
June 20, 1978 |
|
LALAJIBAISHAH Vs. ASALCHAND HUKMISCHAND PORAWAL
|
April 17, 1978 |
|
LINGAIAH Vs. CHIKKAHONNALAGAIAH
|
January 10, 1978 |
|
LIQUIDATOR MYSORE AGENCIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 29, 1978 |
|
M K IBRAHIM SHARIFF Vs. SUB INSPECTOR OF POLICE
|
June 15, 1978 |
|
M MOHAMED NABI Vs. STATE OF KARNATAKA
|
November 20, 1978 |
|
M R CHANDRASEKHARAN Vs. STATE OF KARNATAKA
|
April 14, 1978 |
|
M SUBRAMANYA BHAT Vs. GOVINDARAJ
|
May 31, 1978 |
|
M.P. VISWANATH Vs. DIRECTOR OF SERICULTURE, GOVT, OF KARNATAKA, BANGALORE AND ANOTHER
|
August 21, 1978 |
|
M.R. SAMPANGIRAMAIAH Vs. KARNATAKA PUBLIC SERVICE COMMISSION, BANGALORE AND OTHERS
|
August 23, 1978 |
|
MADHU ALIAS M C MADAPPA Vs. MAHADEVA
|
April 11, 1978 |
|
MAHALINGESHWARA DEVARU Vs. SEETHARAMA BHATTA
|
June 9, 1978 |
|
MAHANTHAGOUDA Vs. STATE OF KARNATAKA
|
February 22, 1978 |
|
MAHARAJAKUMARI MEENAKSHI DEVI AVARU Vs. UNION OF INDIA
|
December 12, 1978 |
|
MAMTAJ BEGUM Vs. MOHAMMAD HASSAN ISSOOR
|
March 9, 1978 |
|
MANAPPA MANIKAPPA SHEDED Vs. BHASKHRAPPA A BHASANA
|
March 8, 1978 |
|
MANAWWA Vs. CHANDRANAPPA SANGAPPA
|
March 6, 1978 |
|
MANIK BHAT Vs. STATE OF KARNATAKA
|
January 4, 1978 |
|
MANJE GOWDA M Vs. STATE OF KARNATAKA
|
April 21, 1978 |
|
MARIYAPPA Vs. LAND TRIBUNAL, MANDYA
|
February 24, 1978 |
|
MEENAKSHAMMA Vs. LAND TRIBUNAL RAICHUR
|
January 10, 1978 |
|
MEGHDOOT ELECTRICAL CORPORATION Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
August 23, 1978 |
|
MELEGOWDA Vs. GAIBU SAB
|
January 3, 1978 |
|
MOHANDAS Vs. VIJAYA S KAIKINI
|
August 18, 1978 |
|
MOOLANNAGAPPA Vs. STATE OF KARNATAKA
|
June 9, 1978 |
|
MOTOR INDUSTRIES CO LTD Vs. D ADINARAYANAPPA
|
January 23, 1978 |
|
MOTOR INDUSTRIES CO LTD Vs. SHAIK MOHAMMED
|
April 5, 1978 |
|
MUDAKAFPA Vs. RUDBAPPA
|
February 23, 1978 |
|
MUHAMMAD YACOOB HUSSAIN Vs. MAHENDAR KAUR
|
January 12, 1978 |
|
MUKUND DALSUKHALAL JANI Vs. ASST COLLECTOR OF CENTRAL EXCISE
|
March 10, 1978 |
|
MURULI TOURING TALKIES AND Vs. STATE OF KARNATAKA AND
|
December 20, 1978 |
|
MYSORE ELECTRICAL INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 20, 1978 |
|
MYSORE KIRLOSKAR LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 17, 1978 |
|
MYSORE SILK FILATURES LTD Vs. USMANKHAN
|
February 16, 1978 |
|
MYSORE TOBACCO COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 30, 1978 |
|
N G VENKATARATHNAM Vs. N S NAGENDRA GUPTA
|
October 19, 1978 |
|
N N PONNAPPA Vs. STATE OF KARNATAKA
|
June 9, 1978 |
|
NAGAMMAL V K Vs. SPL DY CMMR BANGALORE
|
September 8, 1978 |
|
NAGAPPA GOWDA Vs. AKKU HENGSU
|
May 4, 1978 |
|
NAGARAJ K R Vs. STATE OF KARNATAKA
|
July 4, 1978 |
|
NANAIAH Vs. REGIONAL TRANSPORT OFFICER COORG REGION MERCARA
|
January 17, 1978 |
|
NANDA KISHORE Vs. STATE OF KARNATAKA
|
April 12, 1978 |
|
NANDINARAVANDA MEDAPPA Vs. NANDINARAVANDA GANAPATHY
|
December 5, 1978 |
|
NANJAPPA S Vs. STATE OF KARNATAKA
|
March 15, 1978 |
|
NARASIMHA MURTHY G Vs. STATE OF KARNATAKA
|
April 17, 1978 |
|
NARAYANA C Vs. DEPUTY GENERAL MANAGER BTS DIVN
|
April 10, 1978 |
|
NARAYANA RAO SWAMI RAO KULKARNI Vs. BHEEMA RAO SWAMI RAO KULKARNI
|
July 4, 1978 |
|
NARAYANAPPA DIVAKARAPPA Vs. GOPALA RAO SRINIVASA BHAT
|
September 8, 1978 |
|
NATESHAN Vs. STATE OF KARNATAKA
|
May 4, 1978 |
|
NEELAKANTHATAH Vs. R M DESAI
|
July 4, 1978 |
|
NEPOLI RESTAURANT Vs. COMMISSIONER OF INCOME TAX
|
July 19, 1978 |
|
NINGAPPA Vs. BASREDDY
|
April 20, 1978 |
|
NIPPON ELECTRONICS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 13, 1978 |
|
O B RATHOD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
January 3, 1978 |
|
O.B. Rathod Vs. Commissioner of Commercial Taxes, Karnataka, Bangalore
|
January 3, 1978 |
|
P V NAYAK Vs. SYNDICATE BANK
|
August 10, 1978 |
|
P.V. Nayak Vs. Syndicate Bank and another
|
August 10, 1978 |
|
PEMYA Vs. STATE
|
March 13, 1978 |
|
PERUMAL M C Vs. STATE OF KARNATAKA
|
February 15, 1978 |
|
PETER MASCARENHAS Vs. M BALAKRISHNA BABA PAI
|
March 14, 1978 |
|
PURANDHAR LAGAMA INGALE and ORA LAND TRIBUNAL RAIBAG Vs. STATE
|
March 8, 1978 |
|
R G NARAYANA REDDY Vs. CHINNAPPA
|
September 18, 1978 |
|
R GOVINDASWAMY Vs. C S PANNALAL
|
March 8, 1978 |
|
R.B. SANGAM Vs. STATE OF KARNATAKA AND ANOTHER
|
May 29, 1978 |
|
RAGHAVENDRA B G Vs. ENTERTAINMENT TAX OFFICER
|
June 6, 1978 |
|
RAGHUNATH MALLU BASTAVADE Vs. RAMA BASALINGA BASTAWADE
|
September 9, 1978 |
|
RAJASEKHARIAH Vs. TIPTUR AGRL PRODUCE MARKET COM AND ANOTHER
|
September 28, 1978 |
|
RAJPUR PAMPAPATHY Vs. STATE
|
April 20, 1978 |
|
RAM BHADUR THAKUR AND CO Vs. STATE OF KARNATAKA
|
August 11, 1978 |
|
RAMACHANDRA Vs. STATE OF KARNATAKA
|
June 16, 1978 |
|
RAMADAS KELU NAIK Vs. V M MUDDAYYA
|
April 5, 1978 |
|
RAMADAS M PAI T DR Vs. COMMISSIONER OF INCOME TAX
|
June 28, 1978 |
|
RAMAIAH C S Vs. STATE OF KARNATAKA
|
April 6, 1978 |
|
RAMAN S Vs. STATE OF KARNATAKA
|
April 13, 1978 |
|
RAMANJANEYULU Vs. K M MALLOJI RAO
|
February 16, 1978 |
|
RATNAKAR RAMARAO Vs. ABDUL KARIM JAILANISAHEB
|
March 28, 1978 |
|
RAVI MACHINE TOOLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 21, 1978 |
|
RAVINDRA PATALI Vs. STATE OF KARNATAKA
|
June 20, 1978 |
|
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. FIBRE BANGALORE P LTD
|
April 19, 1978 |
|
REVANAPPA SANGAPPA Vs. R T A BIDAR
|
September 1, 1978 |
|
RUDRACHARI AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
June 5, 1978 |
|
RUDRAPPA P. Vs. MUKESH TEXTILES MILLS (P) LTD.
|
September 21, 1978 |
|
RUDRAVVA Vs. STATE OF KARNATAKA
|
April 18, 1978 |
|
RUPCHAND P CHAUHAN Vs. SUPDT OF CENTRAL EXCISE
|
March 9, 1978 |
|
S A SHUKOOR Vs. REGIONAL TRANSPORT OFFICER
|
July 14, 1978 |
|
S M CHANDRASEKHAR Vs. STATE
|
April 7, 1978 |
|
S NARASIMHA BHANDARY Vs. V VIJAYA BAI
|
February 2, 1978 |
|
S P PUTTARAJU Vs. STATE OF KARNATAKA
|
January 17, 1978 |
|
S SANJIVA SHETTY Vs. ANANTHA
|
June 30, 1978 |
|
S SHIVASHANKARAPPA Vs. DAVANGERE CITY MUNICIPALITY DAVANGERE
|
February 20, 1978 |
|
S V SREEKANTHAYYA Vs. LAKSHMI HARDWARE STORES
|
January 18, 1978 |
|
S Y MODAGEKAR Vs. COMMR OF COMML TAXES
|
January 18, 1978 |
|
S.Y. Modagekar and Sons Vs. Commissioner of Commercial Taxes and another
|
January 18, 1978 |
|
S.Y. Modagekar and Sons Vs. Commercial Tax Officer (Int.), Northern Zone, Belgaum
|
January 18, 1978 |
|
SANGAPPA Vs. STATE OF KARNATAKA
|
January 24, 1978 |
|
SANNA BASAPPA Vs. BASAPPA SATHYAPPA
|
January 13, 1978 |
|
SANNAKKA Vs. ELECTION AUTHORITY and TAHSILDAR
|
July 3, 1978 |
|
SARASWATHI SHEDTHI Vs. APPANNA MAISTRY
|
March 1, 1978 |
|
SAROJINI SHEDTHI Vs. PUTTA NAIK
|
January 10, 1978 |
|
SEKRAPPA Vs. BELGAUM DIVISION REGULATED MARKET EMPLOYEES WELFARE AND CREDIT CO OP SOCIETY
|
November 2, 1978 |
|
SHA PUCKARAJ PARASMAL AND CO Vs. COMMERCIAL TAX OFFICER INTELLIGENCE III SOUTH ZONE BANGALORE 9
|
March 23, 1978 |
|
SHA VAJESHANKAR VASUDEV AND CO Vs. ASSISTANT COMMISSIONER OF COMMERCIAL OF COMMERCIAL TAXES ASSESSMENTS
|
June 9, 1978 |
|
SHAH D C Vs. COMMISSIONER OF WEALTH TAX
|
April 11, 1978 |
|
SHAMPUR LAKSHMIDEVAMMA Vs. CONTROLLER OF ESTATE DUTY
|
June 21, 1978 |
|
SHIVADEVI Vs. SHIVAPPA R MULAMUTTAL
|
September 21, 1978 |
|
SHIVANNA Vs. STATE OF KARNATAKA
|
September 4, 1978 |
|
SHIVAPPA VEERAPPA MASUR Vs. SHRIMAN MAHARAJ NIRANJAN JAGADGURU
|
February 24, 1978 |
|
SHIVAYOGAPPA TAMBAKE Vs. SEETHABAI
|
September 4, 1978 |
|
SIDRAMAPPA RACHAPPA Vs. SHANKARALINGAPPA
|
August 7, 1978 |
|
SOMA SUNDARAMS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 4, 1978 |
|
SOUTH KANARA CENTRAL CO OPERATIVE WHOLESALE STORES Vs. COMMISSIONER OF INCOME TAX
|
April 21, 1978 |
|
SOUTHERN RODWAYS PVT LTD Vs. K PADMANABHAN
|
May 29, 1978 |
|
STATE BANK OF MYSORE Vs. COMMISSIONER OF INCOME TAX
|
May 29, 1978 |
|
STATE OF KANATAKA Vs. NARAYANA IYER
|
July 25, 1978 |
|
STATE OF KARNATAKA Vs. LOBO MEDICALS
|
July 10, 1978 |
|
STATE OF KARNATAKA Vs. GANGIAH
|
July 11, 1978 |
|
STATE OF KARNATAKA Vs. GOVINDA NAIKA
|
June 27, 1978 |
|
STATE OF KARNATAKA Vs. LAXMI TOURING TALKIES
|
September 1, 1978 |
|
STATE OF KARNATAKA Vs. SHIVASHANKAR
|
January 10, 1978 |
|
STATE OF KARNATAKA Vs. R M K SIVASUBRAMANYA OM
|
January 25, 1978 |
|
STATE OF KARNATAKA Vs. C P CHANDRASEKHAR
|
February 2, 1978 |
|
STATE OF KARNATAKA BY ITS SECRETARY TO GOVT. HEALTH AND MUNICIPAL ADMINISTRATION Vs. R. VARDHARAJAN
|
April 28, 1978 |
|
STATE OF MYSORE Vs. FATIMA MANVAIL FERNANDIS
|
June 1, 1978 |
|
SUGUNABAI Vs. TRIPURI SUNDARI TALKIES
|
December 19, 1978 |
|
SULEMAN APPASAHEB MULLA Vs. GOPAL MURARI PADIYAR DESAI
|
October 25, 1978 |
|
SURENDER Vs. HOUSE RENT CONTROLLER
|
February 28, 1978 |
|
SUVARNAMMA Vs. MUKUNDA RAO
|
December 20, 1978 |
|
SWARAN AHUJA Vs. STATE OF KARNATAKA
|
March 8, 1978 |
|
T KHANDE RAO AND SONS AND Vs. STATE OF KARNATAKA
|
September 14, 1978 |
|
T M SRIRAMULU NAIDU Vs. DIVISIONAL COMMISSIONER
|
September 1, 1978 |
|
T S CHANDRASEKARIAH Vs. KARNATAKA ROAD TRANSPORT CORPORATION
|
December 4, 1978 |
|
T SATISH U PAI Vs. COMMISSIONER OF INCOME TAX
|
July 27, 1978 |
|
T SHAMBULINGAPPA Vs. STATE OF KARNATAKA
|
June 23, 1978 |
|
T T PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
September 28, 1978 |
|
T THIPPA REDDY Vs. ASSISTANT COMMISSIONER BANGALORE
|
April 19, 1978 |
|
THAMMANNA PARISA GUNDALE Vs. STATE OF KARNATAKA
|
January 19, 1978 |
|
THAYARAMMAL Vs. PEOPLES CHARITY FUND BANGALORE
|
February 15, 1978 |
|
THE DISTRICT AND SESSIONS JUDGE, MYSORE AND OTHERS Vs. N. M. KEMPE GOWDA AND OTHERS
|
April 4, 1978 |
|
THE MANAGEMENT OF KARNATAKA STATE ROAD TRANSPORT CORPORATION (B.T.S. DIVISION), BANGALORE Vs. LABOUR COURT, BANGALORE AND ANOTHER
|
July 10, 1978 |
|
THIMMAIAH T N Vs. STATE OF KARNATAKA
|
April 14, 1978 |
|
THIMMARAYAPPA Vs. COMMR CORPN OF BANGALORE
|
June 24, 1978 |
|
UMASHANKAR HALL Vs. COMMISSIONER OF INCOME TAX
|
August 1, 1978 |
|
UMESH RUDRA Vs. CONTROLLER OF ESTATE DUTY
|
June 1, 1978 |
|
UNION OF INDIA Vs. SRINATH
|
March 9, 1978 |
|
V M KRISHNAN Vs. UNION OF INDIA
|
April 21, 1978 |
|
V NARASIMHAN Vs. STATE OF KARNATAKA
|
February 22, 1978 |
|
V VIRUPAKSHAPPA Vs. DANGADI HANUMANTHAPPA
|
March 8, 1978 |
|
VARDHA RAO Vs. STATE OF KARNATAKA
|
February 28, 1978 |
|
VDO TACHOMETER WERKE WEST GERMANY Vs. COMMISSIONER OF INCOME TAX
|
July 27, 1978 |
|
VEERANNA SHIVALINGAPPA Vs. NAGAWWA
|
March 9, 1978 |
|
VENKAPPA Vs. REGIONAL TRANSPORT OFFICER
|
June 6, 1978 |
|
VENKATAMMA Vs. COMMISSIONER OF INCOME TAX
|
August 1, 1978 |
|
VENKATARAMANAPPA Vs. STATE OF KARNATAKA
|
July 3, 1978 |
|
VENKATASWAMY K R Vs. STATE OF KARNATAKA
|
April 20, 1978 |
|
VINOBABAI Vs. K S R T C
|
September 4, 1978 |
|
VIRUPAX KRISHNAJI Vs. LAND TRIBUNAL RON
|
February 17, 1978 |
|
VISHALAKSHI N Vs. SPL DEPUTY COMMR BLORE
|
March 9, 1978 |
|
VITTOBAI Vs. RAGHAVAN S
|
April 14, 1978 |
|
WRITERS and ARTISTS HOUSE BUILDING CO OP SOCIETY LTD Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
|
October 13, 1978 |
|
Y SHANTHA Vs. SELECTION COMMITTEE FOR POST GRADUATE DEGREE AND DIPLOMA COURSES IN
|
January 18, 1978 |
|
YALEMELI S S Vs. CHANABBASAPPA BASAPPA WARAD
|
April 14, 1978 |
|
YELI BENKAPPA Vs. SADASHIVAPPA
|
March 28, 1978 |
|
YELLAPPACHARI Vs. STATE OF MYSORE
|
September 10, 1978 |
|
ZINGADE T S Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
June 27, 1978 |
|
ZUBEDABI Vs. ABDUL KHADER
|
March 22, 1978 |
LOGIN