REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A M ABDUL KHADER Vs. BERNARD LOBO	April 20, 1977
A M PUTTASWAMY Vs. K A MARIKALEGOWDA	January 4, 1977
ABDUL WAHID HASIM SAHEB Vs. SODARA BAI ALIAS SUNDARA BAI	January 25, 1977
ACADEMY OF GENERAL EDUCATION MANIPAL Vs. S VENKATARAJ	March 30, 1977
ACHAR MNA Vs. D L RAJAGOPAL	January 17, 1977
AJJAPPA REDDI Vs. SELVARAJ	March 11, 1977
ANANDAPPA Vs. LAND TRIBUNAL SHIKARIPUR	June 7, 1977
ANANTAPPA Vs. STATE OF KARNATAKA	July 25, 1977
ANANTHAMATHI Vs. RATNAVATHI	April 19, 1977
ANDREW SACHIDANANDA Vs. DIVL SUPPT S RLY	May 31, 1977
ANJANA MATCH WORKS Vs. MATCH GOA PRIVATE LTD	April 15, 1977
ANNAPPA Vs. STATE OF KARNATAKA	September 5, 1977
ANNIGERI AGRL PRODUCE CO OP SOCIETY Vs. SHANTAPPA	January 6, 1977
APPAJAPPA Vs. LAKSHMIRAMA SINGH	February 3, 1977
ARUN KUMAR AGARWAL Vs. BANGALORE UNIVERSITY	April 21, 1977
ASHOK TIMBER INDUSTRIES Vs. MYSORE ARTS and WOODWORKS CO P LTD	December 16, 1977
ASWATHARAMIAH Vs. SPECIAL DEPUTY COMMISSIONER	February 9, 1977
B S TOOKAPPA Vs. STATE	March 14, 1977
BAKILANA CHINNAPPA Vs. LAND TRIBUNAL MERCARA	November 25, 1977
BALESHA RAMA KHOT Vs. LAND TRIBUNAL CHIKODI	December 20, 1977
BANK OF BARODA Vs. OFFICIAL RECEIVER	February 10, 1977
BASALJNGAPPA Vs. RAMAKANT MALLAPPA	July 26, 1977
BASAPPA Vs. LAND TRIBUNAL BAGALKOT	November 28, 1977
BASAPPA BASAVANTAPPA SUREBAN Vs. NINGANGOUDA DYAVANAGQUDA PATIL	July 11, 1977
BASAPPA DURGAPPA KURUBAR Vs. STATE OF KARNATAKA	April 18, 1977
BASAVAGOWDA Vs. LAND TRIBUNAL ATHANI	December 1, 1977
BASAVARAJAPPA Vs. STATE	June 30, 1977
BEERAPPA LAKKAPPA DEVAKATTI Vs. LAND TRIBUNAL BIJAPUR	February 13, 1977
BHARAMAPPA NEELAPPA HADIMANI Vs. TOWN PANCHAYAT COMMITTEE SOUNSHI	February 22, 1977
BHASKAR MANUEL UGARGOL Vs. HENRITA IMMANUEL PUJAR	April 20, 1977
BHEEMAPPA Vs. LAND TRIBUNAL JAMKHANDI	June 6, 1977
BOMMA Vs. STATE OF KARNATAKA	July 14, 1977
CEMENT MARKETING CO OF INDIA LTD Vs. COMMISSIONER OF COMMERCIAL TAXES	February 7, 1977
CHAIRMAN KURIGALA SANGOPANEYA MATTU UNNEYA UDYOGIKA SAHAKARI SANGHA Vs. STATE OF KARNATAKA	February 2, 1977
CHANDRA BAI Vs. TUKARAM	February 21, 1977
CHIKKAMUNIRAMIAH Vs. DEPUTY COMMR BANGALORE DIST	September 8, 1977
CHOWRANNA Vs. BASAPPA	November 11, 1977
CITY MUNICIPAL COUNCIL SHIMOGA Vs. LAXMINARAYANA TIWARI	April 7, 1977
COMMISSIONER OF WEALTH TAX Vs. MANGALAMMA	April 21, 1977
CONTROLLER OF ESTATE DUTY Vs. T M NANAIAH	January 6, 1977
COUNCIL OF CHARTERED ACCOUNTANTS Vs. SHANTARAM RAO	February 18, 1977
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. NARAYAN	April 14, 1977
D GARUDARAJ Vs. STATE OF KARNATAKA	July 1, 1977
D L RAMESH Vs. STATE OF KARNATAKA	September 1, 1977
D P CHIRANIA and CO Vs. COMMISSIONER OF INCOME TAX	June 16, 1977
D R PUNDALIK RAO Vs. ASST COMMR and LAO SHIMOGA	February 8, 1977
DATTATRAYA PANDIT Vs. LAND TRIBUNAL HUKKERI	August 8, 1977
E G THIMMAPPIAH Vs. GURUSIDDAPPA	February 21, 1977
ERANNA Vs. STATE OF KARNATAKA	February 23, 1977
G K LOKAMATHA Vs. DIRECTOR OF TECHNICAL EDUCATION	September 21, 1977
G S GUPTA Vs. BASHEER AHAMED	June 24, 1977
G S NIJAGUNIAH Vs. STATE OF KARNATAKA	August 2, 1977
GAJANAN KRISHNARAO Vs. SIDDANNAVAR	March 14, 1977
GANESH BISTO DESAI Vs. NAGESH BISTO DESAI	May 30, 1977
GANESH KAMATH Vs. STATE OF KARNATAKA	February 25, 1977
GANESHA NARAYANA HEGDE Vs. COMMERCIAL TAX OFFICER	February 10, 1977
GANGAMMA Vs. ALLAMMA	February 28, 1977
GHOUSE SAHEB Vs. SHARIF ABI	June 29, 1977
GIRIJA RUDRA Vs. HOUSE RENT and ACCOMMODATION CONLR	October 4, 1977
GIRIJAMMA Vs. TRIBUNAL MANGALORE	November 23, 1977
GOKULA EDUCATION FOUNDATION Vs. SIDDAGANGA EDUCATION SOCIETY	August 2, 1977
GOKULA EDUCATION FOUNDATION REGD Vs. STATE OF KARNATAKA	August 2, 1977
GOOTY THOTAPPA Vs. GOOTY GURUSIDDAPPA	February 1, 1977
GOVINDA Vs. STATE OF KARNATAKA	August 11, 1977
GOVINDA HARI KULKARNI Vs. LAND TRIBUNAL HUKKERI	March 8, 1977
GOVINDACHARI Vs. SHANTAKUMARI	February 17, 1977
GUNDAPPA MSR Vs. STATE OF KARNATAKA	January 12, 1977
GUNDU DATTATRAYA KALAGHATGI Vs. MANOHAR SOMANNA GODSE	March 1, 1977
GURAPPA HANAMANTHAPPA KATNALLI Vs. SHIVALINGAPPA DUNDAPPA TADKE	March 8, 1977
H B SHINGAPPA GOWDA Vs. LAND REFORMS TRIBL SRINGERI	August 18, 1977
H R RAMASINGH Vs. D NAGESHA RAO	September 9, 1977
HARIJANA SUBBIAH Vs. STATE OF KARNATAKA	February 8, 1977
HIRE MASUDI IMAM Vs. LAND TRIBUNAL SHIRGUPPA	February 22, 1977
HUBLI DHARWAR MUNICIPAL CORPORATION Vs. GANGAYYA VEERAYYA KASHIMATH	July 21, 1977
HUKAMICHAND DEVKISAN Vs. RATANLAL RUPCHAND	February 22, 1977
HUKUMCHAND INSURANCE CO LTD Vs. BANK OF BARODA	April 5, 1977
INDIAN BANK Vs. RAMASWAMY L	January 20, 1977
INDIAN HUME PIPE CO LTD Vs. MYSORE STATE ELECTRICITY BOARD	March 24, 1977
ISHWARAPPA Vs. M A MANIYAR and SONS	June 20, 1977
K B SATHYANARAYANA RAO Vs. STATE OF KARNATAKA	August 5, 1977
K G NARASIMHA SETTY Vs. STATE OF KARNATAKA	December 7, 1977
K P BABULAL Vs. SUB DIVISIONAL MAGISTRATE CHIKBALLAPUR	March 31, 1977
K R LAKSHMANA RAO Vs. GOVERNOR OF KARNATAKA	September 2, 1977
K RAMALINGAM Vs. M V RAMANATHAN	August 26, 1977
KADAPPA Vs. STATE OF KARNATAKA	March 10, 1977
KALLANGOUDA SOMANGOUDA Vs. RUDRAGOUDA	November 4, 1977
KANGALE AND COMPANY Vs. COMMERCIAL TAX OFFICER INT II NORTHERN ZONE BELGAUM	October 10, 1977
KANVIHALLI CHINNAPPA Vs. TIGARI SHIVAPPA	March 11, 1977
KARNATAKA BANK LTD Vs. THRIYAMBAK VENKATESH HEBSUR	February 8, 1977
KASHAPPA SHIVALINGAPPA KARAMBALLI Vs. AHMADSAHEB ABDUL RAHAMAN SAHEB DONI	February 18, 1977
KENZIES Vs. STATE OF MYSORE	September 23, 1977
KONANDUR LINGAPPA Vs. STATE OF KARNATAKA	November 2, 1977
KORAGAMMA PARVATHI Vs. COONDAPUR TLK LAND TRIBUNAL	October 26, 1977
KRISHANI BHIMARAO Vs. GHULAPPA BELAPPA	March 23, 1977
KRISHNA GOWDA Vs. SHEIK SULEMAN SAB	April 21, 1977
KRISHNA RAO Vs. LAND REFORMS TRIBUNAL BHALKI	August 26, 1977
L B SHIRAGUPPI Vs. DEPUTY SUPDT OF POLICE MERCARA	April 20, 1977
L NARASIMHIAH Vs. STATE OF KARNATAKA	August 12, 1977
LAXMI SHEDTHI Vs. UDUPI TALUK LAND TRIBUNAL	November 8, 1977
LINGAYYA SHETTY Vs. COONDAPUR TALUK LAND TRIBUNAL	July 1, 1977
M B CHANNABASAPPA Vs. PALLAGATTI SHIVAYOGAPPA	January 11, 1977
M B NANJUNDA SETTY Vs. LAND TRIBUNAL SOMARPET	November 7, 1977
M GURUSHANTHAPPA Vs. DIRECTOR OF AGRICULTURE	October 14, 1977
M K SOMIAH Vs. STATE OF KARNATAKA	November 3, 1977
M M YARAGATTI Vs. VASANT SIDDOJI JADHAV	June 28, 1977
M MADIAH Vs. STATE OF KARANATAKA	July 29, 1977
M MALLAPPA GOWDA Vs. STATE OF KARNATAKA	June 8, 1977
M NAGARAJ Vs. CONTROLLER OF CUSTOMS and CEN EXCISE	December 13, 1977
M P JAYARAJ Vs. STATE OF KARNATAKA	March 15, 1977
M P KENCHACHARY Vs. LAND TRIBUNAL MUDIGERE	November 24, 1977
M P PONNAMMA Vs. STATE OF KARNATAKA	August 11, 1977
M POOSWAMY Vs. UNION OF INDIA	December 27, 1977
M R NANJUNDA SETTY Vs. LAND TRIBUNAL SOMWARPET TALUK	November 7, 1977
M RAMAPPA Vs. CITY MUNICIPAL COUNCIL BELLARY	January 24, 1977
MADHAV RAO Vs. MOHD ABDUL MATEEN	July 21, 1977
MAHADEVAPPA SANGAPPA Vs. STATE OF KARNATAKA	December 5, 1977
MAHALINGAPPA SHIVALINGAPPA MOTI Vs. SANGANABASAPPA SANGAPPA PARADDI	January 25, 1977
MAHALINGASW AMIGALU Vs. STATE OF KARNATAKA	April 13, 1977
MAHAPURSHA DURGA JOGLEKAR Vs. STATE OF KARNATAKA	September 22, 1977
MALLAPPA Vs. VEERABASAPPA	August 10, 1977
MALLIAH Vs. STATE OF KARNATAKA	January 31, 1977
MANJAPPA Vs. LAND TRIBUNAL SHIMOGA	January 28, 1977
MANJU RAMAKRISHNA NAIK Vs. UMESH SHRIDAR	April 15, 1977
MATADA RUDWAH Vs. STATE OF KARNATAKA	October 10, 1977
MEGHRAJ Vs. SESHAGIRI RAO	February 28, 1977
MININ KAMAL ALFANSO Vs. RAMAKANT VINAYAK GAONKAR	February 8, 1977
MIR EAKEUDDIN SHERIFF Vs. LAND TRI KANAKAPURA	November 11, 1977
MOHAMED KHAJA SAHEB Vs. ABDUL SHUKUR	April 6, 1977
MOHAMMAD Vs. STATE OF KARNATAKA	July 4, 1977
MOHAMMAD KHAN HANEEF KHAN Vs. MEHRUNNISA	February 2, 1977
MOHAMMED HASHIM Vs. SARABI	February 21, 1977
MOHAMMED KUNHI B Vs. DIVISIONAL FOREST OFFICER and TREE OFFICER CHIKMAGALUR	October 5, 1977
MONNAPPA Vs. CHIEF SECRETARY GOVT OF KARNATAKA	March 30, 1977
MUDAKAPPA VEERUPAXAPPA KORI Vs. CHANNABASAPPA RUDRAPPA KORI	March 1, 1977
MUDDABASAPPA Vs. ASST REGISTRAR OF CO OP SOCIETIES	February 2, 1977
MUDLAIAH T.G. Vs. ARJUNAIAH T.H.	March 1, 1977
MUNIYALLAPPA Vs. B M KRISHNAMURTHY	April 4, 1977
MYSORE MANUFACTURERS and TRADERS Vs. KARNATAKA STATE ELECTRICITY BOARD	June 1, 1977
MYSORE MANUFACTURERS TRADERS Vs. RAY CHOUDHRY	November 3, 1977
N MARULAPPA Vs. STATE OF KARNATAKA	October 24, 1977
N VENKATARAMANAPPA Vs. D K NAIKAR	November 7, 1977
NAGAPPA DEVANNA Vs. VENKATARAMANA THIMMANNA	November 23, 1977
NANJUNDAIAH Vs. RANGAIAH	August 1, 1977
NARASINGAPPA Vs. STATE OF KARNATAKA	July 5, 1977
NARAYANA GANGASA BHURE Vs. RAMACHANDRA AMBASA KALBURGI	March 16, 1977
NAVALGUND TALUKA AGRI PRODUCE CO OP MARKETING SOCIETY LTD Vs. STATE OF KARNATAKA	December 19, 1977
NEW INDIA ASSURANCE CO LTD Vs. PARVATHAMMA	March 4, 1977
NGEF EMPLOYEES ASSN Vs. RPF COMMR	September 21, 1977
NINGAMMA Vs. LAND TRIBUNAL MADDUR TALUK	November 18, 1977
P C KONANAHALLI Vs. STATE OF KARNATAKA	March 22, 1977
P M RAJU Vs. STATE OF KARNATAKA	February 18, 1977
P NARASIMHAIAH Vs. P V SUBBA RAO	April 21, 1977
PALLUCHAMY Vs. SHERIFABI	May 31, 1977
PALTHUR RAJA SAHEB Vs. NOOR MOHAMED	December 20, 1977
PANDITHA MURTHYACHARYA Vs. LAND TRIBUNAL TUMKUR	April 22, 1977
PARVATHAMMA Vs. SHIVAMMA	February 1, 1977
PATEL GARUDAPPA GOWDA Vs. LAND TRI THIRTHAHALLI	October 28, 1977
PATEL GIRIYAPPA Vs. DEPUTY TRANSPORT COMMR	December 9, 1977
PATIL CHANNABASAVANA GOUDA Vs. KARNATAKA APPELLATE TRIBUNAL	March 10, 1977
PATRE S RUDRA MURTHY Vs. KARNATAKA BOARD OF WAKFS	March 2, 1977
PREMSAGAR Vs. STATE OF KARNATAKA	July 21, 1977
PUPPEGOWDA Vs. GOWRAMMA	January 21, 1977
PURNA INVESTMENTS LTD Vs. SOUTHERN STEELMET and ALLOYS LTD	June 22, 1977
R G HIREMATH Vs. T KRISHNAPPA	March 25, 1977
RADHAKRISHNA SETTY Vs. LAND TRIBUNAL SOMWARPET	August 22, 1977
RADIO and ELECTRICALS MFG CO LTD Vs. INDUSTRIAL TRIBUNAL	December 20, 1977
RAGHAVENDRA Vs. MARATHA CO OP CREDIT BANK LTD	March 23, 1977
RAGHAVENDRA PRASANNA COFFEE CLUE Vs. VENKATA RAO	December 8, 1977
RAHAMTULLA Vs. STATE	September 20, 1977
RAMACHANDRA SETTY Vs. RAJALAKSHMI	November 30, 1977
RAMAKARADI NAIK Vs. ADAWI MANJA NAIK	November 4, 1977
RAMAKRISHNA GOVINDA HANMASHET Vs. BELGAUM BIDI BEPARI SANGH	February 23, 1977
RAMANNA Vs. BANGALORE UNIVERSITY	April 4, 1977
RAMAPPA BHIMAPPA KULGOD Vs. UNION OF INDIA NEW DELHI	January 28, 1977
RAMAYYA ACHARYA Vs. CYRIL LESRADO	February 21, 1977
RAMEGOWDA Vs. SUB DIVL MAGISTRATE RAMANAGARA	October 13, 1977
RANGE FOREST OFFICER SIRSI Vs. ANANT VENKATARAM	November 25, 1977
RAVISHANKAR NAIK Vs. STATE OF KARNATAKA	December 9, 1977
REVANNA SIDDAPPA HADRI Vs. ASST COMMISSIONER INDI	April 22, 1977
S DASAPPA and CO Vs. COMMERCIAL TAX OFFICER MYSORE	February 2, 1977
S M BASAPPA Vs. B ANANDA RAO	August 19, 1977
S N SESHADRI Vs. LIC OF INDIA	April 22, 1977
S R RAMANUJAM Vs. KARNATAKA MINING CO P LTD	February 25, 1977
SAMUEL THYAGARAJA KUMAR Vs. K SITARAMA ACHAR	April 12, 1977
SANGAPPA Vs. LAND TRIBUNAL BIDAR	November 21, 1977
SANJIVA POOJARY Vs. SULOCHANA N NAYAK	December 28, 1977
SANKARASETTY POMPANNA Vs. STATE OF KARNATAKA	September 2, 1977
SARASWATHIBAI Vs. MALATI	July 14, 1977
SATYANARAYAN NARASIMHA HEBBAR Vs. LAND TRIBUNAL KUMTA	October 28, 1977
SAYYAD MOHAMMAD VALLAD Vs. SHALAMBI AND ANOTHER	February 4, 1977
SHA CHANDANAMALL HIRACHAND and CO Vs. J F CASTELINO	June 8, 1977
SHAMA RAO Vs. PREMILAMMA	June 27, 1977
SHANKARAMMA Vs. MADAPPA	June 23, 1977
SHEVADE CAMERA WORKS LTD Vs. RAMACHANDRA KHEMAJIRAO GODSE	March 16, 1977
SHIDDAPPA KARIYAPPA Vs. LAND TRIRANEBENNUR	November 30, 1977
SHIVAPUTRAPPA GURSHANTAPPA ANGADI Vs. STATE OF KARNATAKA	February 21, 1977
SHIVARAMAIAH Vs. MALLIKARJUNIAH	November 8, 1977
SHIVASHARANAPPA VEERABHADRAPPA Vs. ASSISTANT COMMISSIONER AND RETURNING OFFICER BIDAR	November 18, 1977
SIDDALINGAPPA Vs. M C MOBEN	March 31, 1977
SOWCAR T THIMMAPPA Vs. S L PRASAD	July 14, 1977
SOWCAR T THIMMAPPA and SONS Vs. STATE OF KARNATAKA	September 23, 1977
SRIKANTAPPA Vs. SELECTION COMMITTEE FOB ADMISSION TO MEDICAL COLLEGES	November 8, 1977
SRIKANTE GOWDA Vs. LAND REFORMS TRIBUNAL THIRTHAHALLI	June 10, 1977
SRINIVASA MURTHY Vs. STATE OF KARNATAKA	July 12, 1977
STATE OF KARNATAKA Vs. RAVINDRANATHAN NAIR	June 29, 1977
STATE OF KARNATAKA Vs. T K RAMACHANDRACHAR	April 1, 1977
STATE OF KARNATAKA Vs. HULKOTI	February 25, 1977
STATE OF KARNATAKA Vs. INDIAN UNION	February 22, 1977
STATE OF KARNATAKA Vs. M G CHOWDE GOWDA	January 27, 1977
STATE OF KARNATAKA Vs. MUNIVENKATAPPA	November 11, 1977
STATE OF KARNATAKA Vs. B G SHIVANANDA	November 4, 1977
STATE OF KARNATAKA Vs. KAMALAKSHA	September 21, 1977
STATE OF KARNATAKA Vs. RAYAPPA	August 11, 1977
STATE OF KARNATAKA Vs. SHAKTHI VELU	November 25, 1977
STATE OF KARNATAKA Vs. VEDAVATI	November 25, 1977
SUBHAS MOTICHAND SHETH Vs. STATE OF KARNATAKA	July 29, 1977
SYED RASOOL Vs. MOHAMMAD MOULANA	February 3, 1977
SYED SHAH MOHD HUSSAINI Vs. SHAIKH KHUTBUDDIN	April 4, 1977
T KRISHNA MURTHY Vs. K SHYAMA RAO	July 21, 1977
T N MANJULA DEVI Vs. STATE OF KARNATAKA	June 14, 1977
T P THOMAS Vs. UNION OF INDIA	January 31, 1977
T R SEETHARAMAIAH Vs. B V SHIVAPPA	February 25, 1977
T SHARADA Vs. PRINCIPAL VISWESWARIAH COLLEGE OF ENGG	December 28, 1977
TOWN MUNICIPAL COUNCIL COONDAPUR Vs. STATE OF KARNATAKA	March 7, 1977
U T SAYYAWE Vs. C H ABOOBAKAR	March 8, 1977
ULAVAPPA Vs. SUB DIVISIONAL MAGISTRATE DHARWAR	October 14, 1977
UNION OF INDIA Vs. C R PRABHANNA	February 14, 1977
UNITED BREWERIES LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	February 24, 1977
V K KULKARNI Vs. ACCOUNTANT GENERAL	September 28, 1977
V KRISHNA BHAT Vs. RAVISHANKAR	December 20, 1977
V LAKSHMIAH Vs. STATE	February 24, 1977
VARADHA RAO Vs. STATE OF KARNATAKA	February 23, 1977
VASUNDARA TRADERS Vs. STATE OF KARNATAKA	February 14, 1977
VAZAYIL MOHAMMED Vs. SRIDHAR PURANIKA	February 17, 1977
VEERA GOWDA Vs. SUSHEELAMMA	March 22, 1977
VEERABHADRAPPA Vs. STATE OF KARNATAKA	March 10, 1977
VEERAPPA SHIVAPPA HORADI Vs. KRISHNA TRIYAMBAK DESHPANDE	February 3, 1977
VENKATAPPA Vs. L N DATTATRI	December 6, 1977
VENKATARAMANA SUBRAYA BHAT Vs. THIMMAPPA VENKATARAMAN HEGDE	March 23, 1977
VENKATESH M MARIYAPPA GOWDA Vs. LAND REFORMS TRIBUNAL SRINGERI	September 27, 1977
VINCENT SHARES Vs. STATE OF KARNATAKA	February 24, 1977
VISHNU NARAYAN Vs. PAPLAL BALDEV	December 15, 1977
VISVESWARAYA IRON and STEEL LTD Vs. MEHRA FERRO ALLOYS	March 9, 1977
Y CHANDRASHEKARA HEGDE Vs. OMAYYA SHETTY	March 24, 1977
Y KICHAPPA SETTY Vs. SOMANNA NAIKA	June 24, 1977

Year 1977 of HIGH COURT OF KARNATAKA

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