REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A G BELGAUM Vs. PLANNING AUTHORITY HUBLI DHARWAR	July 30, 1976
A K KAIMAL Vs. SUDARSHAN TRADING CO LTD	March 12, 1976
A PRABHAKAR Vs. CORPORATION OF THE CITY OF BANGALORE	September 6, 1976
A THAKURDAS Vs. A VENILAL	August 19, 1976
ABDUL JABBAR Vs. SHANKAR RAO	September 15, 1976
ABDULSAB RAJASAB Vs. SPECIAL DEPUTY COMMISSIONER DISTRICT DHARWAR	July 26, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RATNASWAMY AND SONS	July 29, 1976
ADDL SPL LAND ACQUISITION OFFICER BANGALORE DEVELOPMENT AUTHORITY Vs. A THAKOREDAS	September 9, 1976
AHMED RAMLAN Vs. GERTIE MATHIAS	April 8, 1976
ARUN NARAYAN Vs. STATE OF KARNATAKA	March 5, 1976
B A BASITH Vs. INCOME TAX OFFICER CENTRAL CIRCLE I BANGALORE	February 18, 1976
B CHANDRASHEKAR Vs. B VAMAN SHET	January 23, 1976
B G ARAVINDU Vs. K MANIKYA RAO	July 6, 1976
B G GUTTAL Vs. R R DIWAKAR	December 9, 1976
B K UCCHAL Vs. STATE OF KARNATAKA	April 9, 1976
B M KRISHNAMURTHY Vs. STATE OF KARNATAKA	October 21, 1976
B.M. CHINNIAH SHETTY Vs. PUTTABASAPPA AND OTHERS	November 4, 1976
BABU Vs. TALUK DEVELOPMENT BOARD BIJAPUR	February 3, 1976
BANDT SURAPPA AND OTHERS Vs. STATE	August 17, 1976
BASANAGOUDA TAKANAGOUDA PATIL Vs. STATE OF MYSORE	March 26, 1976
BASAPPA GHAVIYAPPA Vs. STATE OF KARNATAKA	June 10, 1976
BASAPPA NINGAPPA Vs. ASST COMMR BAGALKOT	March 28, 1976
BASAVANNAGOUDA FAKIRA GOUD PATIL BY LRS Vs. STATE GOVERNMENT AND OTHERS	February 10, 1976
BHAIRAVASINGH MALOJIRAO GHCRPODE Vs. SHANKAR RAO BINDU RAO	March 26, 1976
BHAKAT GOLD MINES P LTD Vs. A THEODORE	November 16, 1976
BHARATIYA SAMSKRITHI VIDHYAPITH Vs. G PARTHASARATHY	September 9, 1976
BHIMAPPA GOLAPPA Vs. SILEMANSAHEB KASLMSAHEB	February 2, 1976
BHUJANG FAKIRAPPA KARADE Vs. STATE OF KAKNATAKA	September 10, 1976
C D DEVALAPURMATH Vs. STATE OF KARNATAKA	July 12, 1976
C MUNIYAPPA NAIDU Vs. STATE OF KARNATAKA	May 28, 1976
C R SHIVANANDA Vs. ELECTION OFFICER AND HEAD QUARTERS ASSISTANT TO THE DEPUTY COMMISSIONER	March 4, 1976
CANARA BANK Vs. STATE	April 2, 1976
CHANDRAKANT Vs. SHARADABAI	November 12, 1976
CHANNABASAVE GOWDA Vs. STATE OF MYSORE	June 28, 1976
CHIKKATHARMAIAH Vs. CHIKKAHUTCHIAH	March 5, 1976
CHIKKAVEERAPPA Vs. STATE OF KARNATAKA	September 6, 1976
CHIKKAVEERAPPA Vs. SECTY LAND TRIBUNAL DEVANAHALLI	April 1, 1976
CHINNA Vs. STATE	August 31, 1976
CHUNILAL PARSURAM Vs. COMMISSIONER AND ACQUISITION OFFICER CORPORATION OF THE CITY OF BANGALORE AND	July 22, 1976
COMMANDER WORKS ENGINEERS Vs. SARVASHRI SREENIVASAN FOUNDRIES and ENGINEERING WORKS	January 6, 1976
COMMISSIONER OF INCOME TAX Vs. MOOLCHAND NARAINDAS	August 9, 1976
COMMISSIONER OF INCOME-TAX KARNATAKA-I Vs. MYSORE PAPER MILLS LTD	April 5, 1976
D P SHARMA Vs. REGIONAL TRANSPORT AUTHORITY BANGALORE	August 2, 1976
D P SHARMA Vs. SECRETARY RTA BANGALORE	November 17, 1976
DAKSHINAMURTHY Vs. UNION OF INDIA AND OTHERS	February 26, 1976
DASE GOWDA Vs. ASST COMMISSIONER RAMANAGARAM	November 2, 1976
DAVALASAB Vs. STATE OF KARNATAKA	November 24, 1976
DAYANAND R KALLE Vs. N R PURA TQ	July 16, 1976
DIIARMACHAND BANDULAL GANDHI Vs. STATE OF KARNATAKA	June 30, 1976
DIVISIONAL MANAGER KSRTC Vs. BHIMAIAH	October 18, 1976
ESWARAPPA Vs. STATE OF KARNATAKA	November 17, 1976
FAKIRAGOUDA S PATIL Vs. PARVATIBAI MAHADEV MAHENDRAKAR	November 4, 1976
FAKIRAPPA Vs. VENKATESH	August 11, 1976
Fakirappa Hanumanthappa Vs. Babnlal Makabal Sab and others	January 8, 1976
GADIGEYYA GUALIAH Vs. CHANDRAPPA BASAWANYAPPA	September 7, 1976
GANAPATI LAXMAN SHET Vs. SITABAI KOM RAMDAS VERNEKAR	July 22, 1976
GENERAL MANAGER BANGALORE TRANSPORT SERVICE BANGALORE Vs. N NARASIMHAIAH	July 20, 1976
General Manager, Bangalore Transport Service Vs. V.N. Narasimhiah and others	July 20, 1976
GOPALAN and CO Vs. CORPORATION OF THE CITY OF BANGALORE	January 5, 1976
GOPICHAND BALWANTHARAO Vs. PUNDALIK GOVINDAPPA	November 6, 1976
GUDDO GIRIDHAR KULKARNI Vs. IMAMSAB JAMMUSAB WALIKAR	June 22, 1976
GULABCHAND Vs. LAND TRIBUNAL BHALKI	December 10, 1976
GULAM MOHIUDDIN Vs. KARNATAKA ELECTRICITY BOARD	January 2, 1976
GURUPUTRAPPA PHAKIRAPPA HALAKATTI Vs. HASHIMBI	August 26, 1976
GYANU MADHU Vs. STATE OF KARNATAKA	October 20, 1976
H G KULKARNI Vs. ASST COMMISSIONER BELGAUM	January 16, 1976
H K KRISHNAMURTHY Vs. REGIONAL TRANSPORT AUTHORITY	January 2, 1976
H N SIDDALINGAIAH Vs. SPL TAHSILDAR and SECRETARY LAND TRIBUNAL TUMKUR	August 30, 1976
H SUBBA RAO Vs. LIFE INSURANCE CORPORATION	January 21, 1976
HABIBULLA SHARIFF Vs. UNIVERSITY OF MYSORE	August 20, 1976
HANUMANTAPPA KALLAPPA Vs. VEERAPPA BUDRAPPA	September 16, 1976
HINDUSTAN AERONAUTICS LTD Vs. STATE OF KARNATAKA	December 18, 1976
HIRANYAKESHI SAHAKARI SAKKARE KARKHANE NIYAMIT Vs. STATE OF KARNATAKA	January 5, 1976
IAHWARAPPA Vs. DISTRICT MAGISTRATE	July 20, 1976
ISHAWABAPPA Vs. DISTRICT MAGISTRATE BIJAPUR	July 20, 1976
JAI BAHADUR Vs. MOTOR INDUSTRIES CO LTD	July 15, 1976
JASMINE AMARAJOTHI NAVARATNAM Vs. UNION OF INDIA	March 18, 1976
JASMINE AMARJOTHI Vs. UNION OF INDIA	March 8, 1976
JAYAMMA Vs. GENERAL MANAGER KSRTC	October 19, 1976
JAYAVANT YELLAPPA Vs. NAGESH YILARI	July 21, 1976
K A ASWATHANARAYANA SETTY Vs. SUB DIVISIONAL MAGISTRATE MADHUGIRI	November 2, 1976
K B MULLA Vs. STATE OF KARNATAKA	January 29, 1976
K C BASAVEGOWDA Vs. SESHAPPA SETTY	July 13, 1976
K C RAVISHANKAR Vs. STATE OF KARNATAKA	September 10, 1976
K K BASAPPA Vs. LAND TRIBUNAL SOMWARPET	January 16, 1976
K MALKOJI RAO KAPATHAPPA Vs. ASST COMMR AND LAND ACQUISITION OFFICER BELLARY	December 10, 1976
K P NANJUNATH Vs. STATE OF KARNATAKA	March 19, 1976
K RAMAIAH Vs. DIVL COMMR BANGALORE DIVN	February 24, 1976
K S RANGAIAH SETTY Vs. L S VASUDEVAMURTHY	September 13, 1976
K S SUBBAIAH Vs. DEPUTY COMMR TUMKUR	February 10, 1976
KADIDAL S RAMAPPA GOWDA Vs. ADDL CHIEF MARKG OFFICER	June 7, 1976
KALLAWWA Vs. TAMANNA MURARI PATIL	June 21, 1976
KAMALAKAR MAHAVIR Vs. SUNDAR AND CO.	July 12, 1976
KAMALAMMA MUCKANNAPPA Vs. G S PANDURANGA RAO	September 13, 1976
KARIYAIAH Vs. PUTTAHAYAMMA	August 27, 1976
KARNATAKA BANK LTD Vs. GAJANAN SHANKARARAO	July 5, 1976
KAVERI STRUCTURALS Vs. BHAGYAM	October 14, 1976
KISHANDAS DALWANI Vs. ADDL DIST MAGISTRATE BANGALORE	February 9, 1976
KRISHNABAI Vs. KALAWATI	July 22, 1976
KRISHNAJI Vs. BHIMAJI	November 11, 1976
KRISHNAJI PANDURANG NAIK Vs. GOVIND NARASIMHA UMARJI	March 16, 1976
KRISHNAMURTHY Vs. STATE OF KARNATAKA	April 8, 1976
KRISHNAMURTHY Vs. SYAMANTHAKAMANI	October 13, 1976
KRISHNAPUR MATADIPATHI VIDYASAGARA THIRTHA SWAMIAR Vs. KAMALA SHEDTHY	November 26, 1976
KUMARI LOKAMMA Vs. SUNDARA SAPAIYA	April 7, 1976
KUTUBBUDIN HASANSAB Vs. STATE OF KARNATAKA	September 20, 1976
L DHANYA NAIK Vs. STATE	July 22, 1976
LEELA VENUGOPAL Vs. RAJASEKHARA SHETTY	February 4, 1976
LINGA JOIS Vs. B S SHAMA RAO	November 5, 1976
M A MOHAN RAM Vs. SHANTHAKUMARI	April 15, 1976
M G PATIL Vs. KARNATAKA STATE ROAD TRAPT CORPN	September 16, 1976
M JB BALIPADI Vs. CHIEF SECRETARY TO GOVT	February 10, 1976
M S KANNAPPANAVAR Vs. PATIL SANNABASANAGOUDA	November 12, 1976
M S NARAYANAGOUDA Vs. GIRIJAMMA	August 30, 1976
M VAIKUNTA PRABHU Vs. ROSARI D ALMEDA	March 2, 1976
MADRAS MOTOR AND GENERAL INSURANCE CO LTD Vs. NANJAMMA	April 8, 1976
MAHADEV BALAPPA BABSHET Vs. RAMESH NARAYAN NAGWEKAR	June 29, 1976
MAHADEV TEXTILE MILLS HUBLI Vs. ADDL INDUS TRIBUNAL	February 13, 1976
MAHALINGA BHAT Vs. PARVATHI AMMA AND OTHERS	January 7, 1976
MAHBOOB BI Vs. MOHAMMAD MASTAN SAB	August 19, 1976
MALLAYYA MURIGAYYA Vs. PUTTAPPA SHIVAPPA	March 30, 1976
MALLIKARJUN VIRAPPA Vs. GOVIND WAMAN	September 3, 1976
MALLIKARJUNA KALLAYYA SWAMI Vs. STATE OF KARNATAKA	October 11, 1976
MANAGEMENT OF N G E F LTD Vs. IR WORKMEN	July 9, 1976
MANCH ALIAS CHIKKAHYDA Vs. DISTRICT JUDGE MANDYA	May 24, 1976
MANIKRAO PATIL Vs. RETURNING OFFICER FOR BIDAR LOCAL AUTHORITY CONSTITUENCY	September 22, 1976
MARI GOWDA Vs. STATE OF KARNATAKA	October 20, 1976
MOIDU KUTTI Vs. T B RAMACHANDRAYYA	November 29, 1976
MUNILINGIAH Vs. DIVISIONAL COMMR BANGALORE DIVN	October 21, 1976
MURIGAPPA Vs. CHANNAPPA	November 11, 1976
MUTHAPPA GOWDA Vs. PUTTA MASTER	February 17, 1976
MYSORE STATE CO OP PTG WORKS Vs. REGIONAL P F COMMR	January 16, 1976
N G E F LIMITED, BANGALORE Vs. LABOUR OFFICER & INSPECTOR, BANGALORE	July 22, 1976
N V CHINNE GOWDA Vs. STATE OF KARNATAKA	July 29, 1976
N.M. BYRASWAMY SETTY Vs. N. PUTTANNA	August 6, 1976
NAGA SASTRY Vs. TAHSILDAR SHIMOGA	October 8, 1976
NARAYANAPPA B. AND OTHERS Vs. GURAPPA K.P. AND OTHERS	August 12, 1976
NATIONAL PRODUCTS Vs. COMMISSIONER OF INCOME TAX	March 18, 1976
NGEF LTD. Vs. THE LABOUR OFFICER AND INSPECTOR AND OTHERS	July 22, 1976
P A SHIVE GOWDA Vs. SYNDICATE BANK	October 12, 1976
P KANNASWAMY Vs. B L SHANKARANARAYANA SHETTY	September 10, 1976
P T DODDIAH Vs. HANUMANTHAPPA	January 21, 1976
PADMANABHA SHETTIGARA Vs. SRINIVASA ACHARYA	August 27, 1976
PANDURANGA MALLYA Vs. ALPHONSO A RODRIGUES	October 20, 1976
PANNALAL BANTIA Vs. S SARASWATHAMMA	October 5, 1976
PARVATAMMA Vs. SYED AHMED	October 19, 1976
PATEL B ADEVAPPA Vs. SAMPURNAMMAL	October 28, 1976
PATEL MUNIREDDY Vs. DEPUTY COMMISSIONER BANGALORE	July 29, 1976
PATEL SIDDEGOWDA Vs. K SIDDEGOWDA	May 28, 1976
PILLAMMA Vs. ADDL SPECIAL LAND ACQUISITION OFFICER	July 14, 1976
POOVANI POOJARY Vs. NARAYANA BHAT	December 10, 1976
PORWAL and SONS Vs. AMANULLA KHAN MAHAMADKHAN	September 20, 1976
PREMIER INSURANCE CO Vs. PADMA SRINIVASAN	January 19, 1976
PULLAMMA Vs. ADDITIONAL SPECIAL LAND ACQUISITION OFFICER BANGALORE	July 14, 1976
R P PATIL Vs. S G DESHPANDE	November 3, 1976
RACHASHETTY Vs. SAMBALINGASHETTY	December 9, 1976
RAGHAVENDRA NAYAK Vs. JMFC KARKALA	September 2, 1976
RAGHAVENDRA RAO Vs. TALUKA MAGISTRATE RAICHUR	November 2, 1976
RAGHAVENDRA SWAMY MUTT Vs. STATE OF KARNATAKA	January 5, 1976
RAHMATBI AND ANOTHER Vs. YAVAGAL AND SONS V S	August 6, 1976
RAJ MOHAMMED Vs. SAEEDA AMINA BEGUM	March 22, 1976
RALLIS INDIA LIMITED MADRAS Vs. K NATARAJAN	June 22, 1976
RAMA METAL WORKS Vs. NATIONAL SMALL INDUS CORPN LTD	January 27, 1976
RAMACHANDRA BHAT Vs. SRIDEVIAMMA	May 28, 1976
RAMACHANDRAPPA Vs. DIST MAGISTRATE BLORE	June 14, 1976
RAMAKRISHNA ALIAS BABU BANGARI BILGIKAR Vs. M K PATIL	August 23, 1976
RAYAPPA BASAPPA KILLED Vs. LAND TRIBUNAL	January 20, 1976
REGIONAL DIRECTOR COMPANY LAW BOARD Vs. MYSORE GALVANISING CO P LTD	March 12, 1976
REGIONAL DIRECTOR ESI CORPN Vs. DAVANGERE COTTON MILLS LTD	October 27, 1976
REGIONAL DIRECTOR ESIC Vs. HIGH LAND COFFEE WORKS	October 28, 1976
RUDRAYYA Vs. GANGAWWA	March 26, 1976
RUKMAIAH GUNE MAISTHA Vs. DEPUTY COMMR KARWAR	May 26, 1976
S A RAHIM Vs. RAJAMMA	April 12, 1976
S P BAGALI Vs. SRISAILAPPA MALLAPPA	October 27, 1976
S P MOHANLAL BANGALORE Vs. COMMISSIONER OF INCOME TAX	February 26, 1976
S P YELLAPPA GOWDER Vs. STATE OF KARNATAKA	October 19, 1976
S RAMA MURTHY Vs. KARNATAKA ELECTRICITY BOARD	August 26, 1976
S SANJIVA SHETTY Vs. ANANTHA	March 26, 1976
S SREENIVASA SETTY Vs. STATE OF KARNATAKA	November 4, 1976
S.P. Mohanlal, Bangalore Vs. The Commissioner of Income-tax	February 26, 1976
SAKINA BEE Vs. MOHAMED AMEER	February 20, 1976
SANGANBHAT Vs. VASUDEV	February 18, 1976
SANJEEVAMMA Vs. DODDAVALLABI VILLAGE PANCHAYAT NARASAPURA HOBLI	July 14, 1976
SANNAPUTTAIAH Vs. STATE OF KARNATAKA	April 1, 1976
SHA PANNALAL PEMRAJ AND CO Vs. COMMERCIAL TAX OFFICER HASSAN CIRCLE HASSAN	July 28, 1976
SHA PANNALAL PREMRAJ AND CO CARDAMOM MERCHANT Vs. COMMERCIAL TAX OFFICER HASSAN CIRCLE HASSAN	August 28, 1976
Sha Pannalal Premraj and Co. Cardamom Merchant by Proprietor Sha Premraj Son of Pannalal, Sakleshpur and others Vs. The Commercial Tax Officer, Hassan Circle, Hassan and others	August 28, 1976
SHANKAR GANESH Vs. STATE OF KARNATAKA	January 16, 1976
SHANKARAPPA H Vs. STATE OF KARNATAKA	September 8, 1976
SHANKARAPPA SANGAPPA Vs. ALLISAB	October 8, 1976
SHANKERGOUDA Vs. GARANGOUDA	February 27, 1976
SHARANAPPA Vs. GOVINDAREDDY	November 2, 1976
SHIVAJI Vs. VAIJNATH	November 5, 1976
SHIVALINGAPPA Vs. STATE OF KARNATAKA	November 17, 1976
SHIVANNA Vs. GANGAMMA	November 15, 1976
SHIVAPUTRAGOUDA CHANDREGOUDA PATIL Vs. S G HIREMATH	July 8, 1976
SHIVARAJVEERAPPA PURAD Vs. STATE OF KARNATAKA	November 29, 1976
SHRINIVAS KENHERI KULKARNI Vs. SUBBAPPA MEHETRU NIDAGALKAR	August 25, 1976
SOURINDRA LAL DAS Vs. LATIKA DAS	July 19, 1976
SPECIAL LAND ACQN OFFICER ASST COMMR MANGALORE Vs. K NEMIRAJA ALVA	September 1, 1976
SPECIAL LAND ACQN OFFICER VIJAYANAGAR STEEL PLANT Vs. SANNA SUBBANNA	September 7, 1976
SPECIAL LAND ACQUISITION OFFICER DEVANGERE Vs. KOTRAIAHFR	September 22, 1976
SPECIAL LAND ACQUISITION OFFICER MANGALORE Vs. PIADADE FERNANDES	January 7, 1976
STATE OF KARNATAKA Vs. V KAR REVENUE APPELLATE TRIBUNAL	September 8, 1976
STATE OF KARNATAKA Vs. S K RAMA RAO	July 30, 1976
STATE OF KARNATAKA Vs. SHIVALINGAPPA SHIVAPPA YENDIGERI	May 28, 1976
STATE OF KARNATAKA Vs. SHIVADEVA	July 27, 1976
STATE OF KARNATAKA Vs. R P VASUDEVA	October 8, 1976
STATE OF KARNATAKA Vs. OSMAN SAB	November 19, 1976
STATE OF KARNATAKA Vs. KARIYAPPA	November 15, 1976
STATE OF MYSORE Vs. B MADANAPPA	September 1, 1976
SUEBANANJIAH Vs. INSPECTOR OF FACTORIES	January 22, 1976
SUTARIA AUTOMOBIBES Vs. REGIONAL PROVIDENT FUND COMMR	April 14, 1976
SYED UMAR SAHEB Vs. B H SANTHAKUMARIAH	July 19, 1976
T H BUDRAMMA Vs. H M SOMASHEKHARAPPA	November 12, 1976
T N RAMA RAO Vs. DEPUTY COMMR CHIKMAGALUR	December 13, 1976
T V GOVINDARAJA IYENGAR Vs. B R RAMANNA	August 26, 1976
TAHSILDAR and RETURNING OFFICER AGRL PRODUCE MARKET COMMITTEE BHALKI Vs. EHIVAJI RAO	January 6, 1976
TAHSILDAR, PUTTUR AND ANOTHER Vs. KAR REV APP TRI AND ANOTHER	August 26, 1976
TAJAMA Vs. HIMMATMAL SUMERMAL and SONS	October 19, 1976
THE PREMIER INSURANCE CO. LTD. Vs. PADMA SRINIVASAN	January 9, 1976
THIMMAKKU Vs. BANDLU RANGAPPA	July 1, 1976
THIMMAPPA Vs. NAGAVENI	June 25, 1976
THIMMAPPA RAI Vs. PRESIDING OFFICER LABOUR COURT MANGALORE	February 12, 1976
THIPPERUDRAPPA Vs. STATE OF KARNATAKA	March 30, 1976
TIMOTHY BANGARA Vs. SHARADA BAI	October 21, 1976
UNION OF INDIA Vs. I T C LTD	February 20, 1976
UNION OF INDIA UOI Vs. I T C LIMITED	February 20, 1976
URMILA KOTHABI Vs. TOWN MUNICIPAL COUNCIL KALGHATGI	September 21, 1976
V K NARASIMHAN Vs. UNION OF INDIA	July 19, 1976
V LAXMAN MALLYA Vs. STATE OF MYSORE	March 1, 1976
VENKOBACHARYA JOSHI Vs. STATE OF KARNATAKA	February 26, 1976
VIJAYAKUMARA GUPTA K S Vs. DIVL COMMR BANGALORE	September 3, 1976
VITHAL MALLAPPA MOPAGAR Vs. STATE OF KARNATAKA	April 14, 1976
W G PATIL Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION	September 16, 1976
W M P D SOUZA MANGALORE Vs. COMMISSIONER OF INCOME TAX	February 16, 1976
W M P DSOUZA MANGALORE Vs. COMMISSIONER OF INCOME TAX MYSORE BANGALORE	February 16, 1976
YELLAPPA Vs. MURIGEPPA	October 12, 1976

Year 1976 of HIGH COURT OF KARNATAKA

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