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A D CHAUDHARY Vs. MYSORE PAPER MILLS LTD
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March 25, 1975 |
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ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RANGA PAI M
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January 2, 1975 |
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ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KRISHNA KAMAT P
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February 11, 1975 |
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ADDITIONAL COMMISSIONER OF INCOME TAX Vs. A L N RAO CHARITABLE TRUST
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August 4, 1975 |
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ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VIJAYALAKSHMI LORRY SERVICE
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September 17, 1975 |
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ADDITIONAL COMMISSIONER OF INCOME-TAX Vs. VIJAYA BANK LTD.
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October 21, 1975 |
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ADDL COMMR OF INCOME TAX Vs. ALN RAO CHARITABLE TRUST
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September 4, 1975 |
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ADDL SPECIAL LAND ACQUISITION OFFICER Vs. K T ALVA
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June 18, 1975 |
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AHMED KHAN Vs. MOHAMAD KHASIM SAB
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July 14, 1975 |
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AMARAPPA ARLI Vs. COMMERCIAL TAX OFFICER GANGAVATHI
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April 4, 1975 |
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AMIRUDDIN Vs. DIVL SUPDT, SOUTH CENTRAL RLY AND OTHERS
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February 7, 1975 |
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ANNIAH N M AND COMPANY Vs. COMMISSIONER OF INCOME TAX
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April 8, 1975 |
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APPAYYA SHANBHOGUE and CO Vs. SECTY AGRI PRODUCE MARKET COMMITTEE MANGALORE
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January 22, 1975 |
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ARJANADAS JHAMATMAL SADARANGANI Vs. FATIMA BI
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July 11, 1975 |
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ASLAM IKBAL WALI MOHAMMED Vs. STATE OF KARNATAKA
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July 31, 1975 |
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AWABA NANA PATIL Vs. DIVISIONAL COMMR BELGAUM
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September 23, 1975 |
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AZRA ABDULLA Vs. SILTON HOTEL BANGALORE
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March 27, 1975 |
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B A DESHPANDE Vs. PUBLIC PROSECUTOR
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February 21, 1975 |
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B MARTIN Vs. UNION OF INDIA
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November 28, 1975 |
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B PADMAVATHI RAI Vs. PARVATHIAMMA
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September 15, 1975 |
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B RANGANATH Vs. STATE OF KARNATAKA
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December 5, 1975 |
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B S CHANDRASEKHAR Vs. TAHSILDAR and RETURNING OFFICER
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September 15, 1975 |
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B. KRISHTACHAR Vs. THE DIVISIONAL COMMISSIONER, GULBARGA DIVISION AND OTHERS
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April 7, 1975 |
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BAPU MALLU KHOT Vs. DEPUTY COMMR BELGAUM
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August 21, 1975 |
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BASAVANAPPA SIDDAPPA WALIKAR Vs. STATE OF KARNATAKA
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July 14, 1975 |
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CANARA LAND INVESTMENTS Vs. STATE OF KARNATAKA
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June 27, 1975 |
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CHAIRMAN DHARWAR DT GOVT EMPLOYEES CO OP BANK LTD Vs. MARTHAND BHIMABAI HANGAL
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October 28, 1975 |
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CHANDRANA EROS AND OTHERS Vs. K. VENKATA RAO AND OTHERS
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October 24, 1975 |
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CHANNE GOWDA Vs. STATE OF KARNATAKA
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July 3, 1975 |
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CHANNEGOWDA Vs. STATE OF KARNATAKA
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October 23, 1975 |
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CHURCH OF OUR LADY OF IMMACULATE CONCEPTION Vs. STATE OF MYSORE
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August 22, 1975 |
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CITY MUNICIPAL COUNCIL MANDYA Vs. RADIO ELECTRICALS
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January 7, 1975 |
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COMMISSIONER OF COMMERCIAL TAXES Vs. U M GULAM AND SONS
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June 3, 1975 |
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COTMAC COY Vs. RALLIS INDIA LTD
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December 4, 1975 |
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D D IRANI Vs. ENTERTAINMENT TAX OFFICER
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October 22, 1975 |
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D M JAWARILAL Vs. SPL LAO CITB BANGALORE
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February 28, 1975 |
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D NARAYANA GOWDA Vs. I N KRISHNA MADYATHA
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July 30, 1975 |
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DASAPPA Vs. RAMACHANDRA
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August 27, 1975 |
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DEPUTY COMMR CHITRADURGA Vs. GANGAIAH
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June 4, 1975 |
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DUNDAPPA LAXMAPPA Vs. MALLAPPA BHIMAPPA
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July 3, 1975 |
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EAGLE STAR INSURANCE CO LTD Vs. GWALIOR TRANSPORT P LTD
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March 19, 1975 |
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ERIC A SUARES Vs. STATE OF KARNATAKA
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June 10, 1975 |
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FAKRUSAB HUSSAINSAB Vs. STATE OF KARNATAKA
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May 29, 1975 |
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G AILDAS Vs. CHAIRMAN CITB
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June 19, 1975 |
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G S BASAVEGOWDA Vs. STATE OF KARNATAKA
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July 25, 1975 |
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GANESH NARAYANA HEGDE Vs. COMMERCIAL TAX OFFICER SIRSI N K
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October 28, 1975 |
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GANESH RAO Vs. SARPHINA DSOUZA BAI
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August 11, 1975 |
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GIRIYAPPAGOUDA Vs. BASAVARAJAPPA
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April 16, 1975 |
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GOOTI SANNAIAH Vs. STATE OF KARNATAKA
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July 25, 1975 |
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GOUSMOHKDDIN GAJABUR SAHEB Vs. APPA SAHEB
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November 13, 1975 |
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GOWDARA KRISHNAPPA Vs. S D RUDRAPPA
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January 8, 1975 |
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GUNJAHALLI NAGAPPA Vs. STATE OF KARNATAKA
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February 6, 1975 |
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GURAPPA VEERAPPA MENSINAKAI Vs. ADDITIONAL COMMERCIAL TAX OFFICER THIRD CIRCLE HUBLI
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May 27, 1975 |
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GURUPADAYYA NAGAYYA Vs. MAHADU ARJUN
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November 28, 1975 |
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H ANNAPPA KAMATH Vs. DEPUTY COMMISSIONER
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October 8, 1975 |
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H L KUMAR Vs. V JAYAMMA
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September 24, 1975 |
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H N VINAYAKA Vs. FIRM OF H VENKATASASTRY
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January 16, 1975 |
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HANAMAGOWDA G PATIL Vs. ASST COMMR and SUB DIVL MAGISTRATE
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March 5, 1975 |
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HANUMAKKA Vs. DASE GOWDA
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July 10, 1975 |
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IDEAL HOMES CO OPERATIVE BUILDING SOCIETY LTD Vs. P I JOSEPH
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August 18, 1975 |
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INDIA SUGARS and REFINERIES LTD Vs. UNION OF INDIA
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December 4, 1975 |
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INDIAN TELEPHONE INDUSTRIES Vs. REGIONAL TRAPT OFFICER
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June 13, 1975 |
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IRAMMA Vs. CHANDAMMA
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July 16, 1975 |
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J DIWAKAR HEGDE Vs. KARKALA TALUK AGRICULTURAL PRODUCE CO OPERATIVE MARKETING SOCIETY LTD
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August 12, 1975 |
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J KRISHNA MOORTHY Vs. BANGALORE TURF CLUB
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August 13, 1975 |
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J MANDANLAL Vs. V NARAYANASWAMY
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June 9, 1975 |
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JAICHAND Vs. TOWN MUNICIPALITY ROBERTSONPET
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September 11, 1975 |
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JANARDHANA Vs. VICTOR SEQUEIRA
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February 20, 1975 |
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JAYALAKSHMI TRADING CO Vs. STATE OF KARNATAKA
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June 25, 1975 |
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JENNI VASUDEVA UDPA Vs. DEVADIGA HERIYA
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July 17, 1975 |
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JHAMATMAL SONS Vs. FATIMA BI
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July 17, 1975 |
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K B MUMVENKATA REDDY Vs. BANGALORE UNIVERSITY
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January 30, 1975 |
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K G JAYASEELAN Vs. STATE OF KARNATAKA
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July 23, 1975 |
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K G VIRUPAXAYYA Vs. STATE OF KARNATAKA
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December 3, 1975 |
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K H ANNE GOWDA Vs. STATE OF KARNATAKA
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September 19, 1975 |
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K J ANJANAPPA Vs. S MARAPPA
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July 30, 1975 |
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K KESHAVAMURTHY Vs. STATE
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December 12, 1975 |
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K N KAMA SETTY Vs. KAR S T A TRIBUNAL
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November 10, 1975 |
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K NANJUNDAPPA Vs. STATE OF KARNATAKA
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July 2, 1975 |
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KALLINGRAO Vs. FAKIRAPPA
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August 19, 1975 |
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KAMAXT Vs. VAMAN THIPPAYYA BHATTAGERI
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May 30, 1975 |
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KANNA BELCHADA Vs. RAMAPPA POOJARY
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September 22, 1975 |
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KARIYAPPA Vs. PATEL RUDRAPPA
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July 22, 1975 |
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KARNATAKA STATE ROAD TRANSPORT CORPN Vs. L E PATIL
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February 4, 1975 |
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KENCHE GOWDA Vs. REVENUE APPELLATE TRIBUNAL
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November 17, 1975 |
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KHADI AND VILLAGE INDUSTRIES COMMISSION Vs. N S PAI
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December 15, 1975 |
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KHATIJA BI Vs. STATE OF KARNATAKA
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August 25, 1975 |
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KORAPOLU HENGSU Vs. SESU
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September 12, 1975 |
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KOSORAM INDUSTRIES and COTTON MILLS LTD Vs. BANGALORE CITY MUNICIPAL CORPORATION
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February 26, 1975 |
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KOTI SRINIVASACHAR Vs. LAND TRIBUNAL HARPANAHALLI
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September 5, 1975 |
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KRISHNA SETTY A S AND SONS Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
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February 11, 1975 |
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KRISHNAJI RAMACHANDRA Vs. CANARA BANK HUBLI
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August 14, 1975 |
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KRISHNARAJENDRA MILLS LTD Vs. UNION OF INDIA
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February 7, 1975 |
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KUMAR NAIK Vs. STATE OF KARNATAKA
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September 29, 1975 |
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L MUNISWAMY Vs. STATE OF KARNATAKA
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September 30, 1975 |
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LAKSHMANA REDDY Vs. STATE OF KARNATAKA
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July 29, 1975 |
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LAKSHMINARASAMMA Vs. C V RAGHAVACHAR
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November 21, 1975 |
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LAND ACQUISITION OFFICER Vs. PUTTEGOWDA
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February 28, 1975 |
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LINKS ADVERTISERS and PROMOTERS Vs. COMMR CORPN CITY OF BLORE
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December 3, 1975 |
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M C NAGAPPA Vs. KARNATAKA FILM INDUSTRY DEVELOPMENT CORPN
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July 7, 1975 |
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M N RAMACHANDRA SETTY Vs. SUB INSPECTOR OF POLICE
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November 21, 1975 |
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M NANJAPPA Vs. KARNATAKA STATE TRAMS APP TRI
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July 21, 1975 |
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M RANGAPPA Vs. AGRL PRODUCE MKTG COMM HIRIYUR
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November 11, 1975 |
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M V SUNDAR RAJ Vs. KAMALAMMA
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September 11, 1975 |
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MADAPPA Vs. STATE OF KARNATAKA
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December 3, 1975 |
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MADHWA RAMACHANDRA MUTALIK Vs. AGRICULTURAL INCOME TAX OFFICER
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August 22, 1975 |
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MALAYALI SAROJA Vs. STATE OF KARNATAKA
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July 18, 1975 |
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MALLANGOUDA VEERANGOUDA PATIL Vs. DEPUTY COMMISSONER DHARWAR
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February 4, 1975 |
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MALNAD EDUCATIONAL SOCIETY Vs. KARNATAKA EDUCATIONAL APPELLATE TRIBUNAL
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August 13, 1975 |
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MAMMUNHI BEARY Vs. NEELAMMA
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August 6, 1975 |
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MANDGI BROS Vs. STATE OF KARNATAKA
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February 18, 1975 |
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MANGALA BAI Vs. SAYYAD FAKIR
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June 3, 1975 |
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MUNIYAPPA NAIDU Vs. STATE OF KARNATAKA
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September 22, 1975 |
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N JAYADEVAPPA Vs. G NANJUNDAPPA
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November 5, 1975 |
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NAGESH VENKATRAO NILKEKENI Vs. MAHABALESHWAR R HEGDE
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July 18, 1975 |
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NARASIMHAIAH Vs. STATE TRANSPORT APPELLATE TRIBUNAL
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August 29, 1975 |
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NARASIMHIAH Vs. Y H VENKATARAMANAPPA
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May 27, 1975 |
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NEELANKANTASHIVACHARYA Vs. VIRUPAKSHAYYA
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October 6, 1975 |
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NEELAPPA GOUDA Vs. DEPUTY COMMR DHARWAR
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September 22, 1975 |
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NILGIRI DAIRY FARM Vs. S A RATHNASABHAPTHY
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February 10, 1975 |
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OFFICIAL LIQUIDATOR HIGH COURT OF KARNATAKA Vs. B LAKSHMIKUTTY
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March 21, 1975 |
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P N SUBRAMANIYAM Vs. STATE OF KARNATKA
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November 26, 1975 |
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P VITTAL PAI Vs. AGRICULTURAL I T O PUTTOR
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January 31, 1975 |
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PADMANABHA SHETTIGARA Vs. SRINIVASA ACHARYA
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August 27, 1975 |
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PRINCIPAL BASAVAPRABHU KORE COLLEGE OF ARTS AND SCIENCE Vs. VIRUPAXAPPA CHANNABASAPPA
|
January 20, 1975 |
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R K MANOHAR Vs. KARNATAKA SECONDARY EDN EXAMN BOARD
|
December 11, 1975 |
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R KESHAVAYYA Vs. R NARASIMHA PRABHU
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June 25, 1975 |
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R L NARAYAN Vs. K S RANGAIAH SHETTY
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July 9, 1975 |
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R SRINIVASA Vs. PARASIVAMURTHY
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November 3, 1975 |
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R T CHINNAVENKATESH Vs. SENIOR RTO MYSORE
|
August 1, 1975 |
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RADHABAI BALAKRISHNA DESHPANDE Vs. RAGHAVENDRA HANUMANTH DESHPANDE
|
August 11, 1975 |
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RAJA RAO Vs. LAND TRIBUNAL KUNIGAL
|
June 24, 1975 |
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RAJU Vs. KARNATAKA REVENUE APPELLATE TRIBUNAL
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June 13, 1975 |
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RAMAPPA BHIMAPPA KALGOD Vs. UNION OF INDIA
|
June 4, 1975 |
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RAMATHAYAMMA Vs. N DORESWAMY MUDALIAR
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July 16, 1975 |
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RAMBHAVU BHIMARAO POTDAR Vs. STATE OF KARNATAKA
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July 30, 1975 |
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RAMDAS M PAI T Vs. COMMISSIONER OF INCOME TAX
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June 2, 1975 |
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S HARBANSLAL Vs. STATE OF KARNATAKA
|
October 20, 1975 |
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S M JAYARAM Vs. STATE OF KARNATAKA
|
July 30, 1975 |
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S R VEERASETTAPPA Vs. STATE OF KARNATAKA
|
September 25, 1975 |
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S. ALFROD SAMUEL, MAJOR Vs. STATE OF KARNATAKA AND ANOTHER
|
September 22, 1975 |
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SANJEEVAIAH Vs. REGIONAL TRANSPORT OFFICER
|
April 14, 1975 |
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SANJIVI ALIAS LAXMI AMMA Vs. STATE OF KARNATAKA
|
July 15, 1975 |
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SARASWATHI SUNDARAM Vs. ASST COMMR AND LAO BANGALORE
|
November 25, 1975 |
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SECOND INCOME TAX OFFICER Vs. STUMPP SCHUELE AND SOMAPPA PRIVATE LIMITED
|
July 3, 1975 |
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SECRETARY, AGRICULTURAL PRODUCE MARKET COMMITTEE, MANGALORE Vs. K APPAYYA SHANBHOGUE AND CO
|
April 15, 1975 |
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SERVICE CO OP SOCIETY CHILKAPUR Vs. DY COMMR BIDAR
|
August 6, 1975 |
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SHAKANJI DEVJI Vs. ADDL COMMERCIAL TAX OFFICER
|
February 21, 1975 |
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SHANKARA APAYA SWAMI Vs. WEALTH TAX OFFICER
|
June 19, 1975 |
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SHANKARAPPA Vs. STATE OF KARNATAKA
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July 25, 1975 |
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SHANTAVEERAYYA Vs. K G VIRUPAXAYYA
|
December 1, 1975 |
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SHAVANGOUDA BASANGUDA PAVADIGOUDARS Vs. LAXMAPPA GANGAPPA BASHIDONI
|
July 17, 1975 |
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SHIDDAPPA SHIDALINGAPPA MUGALKOD Vs. STATE OF KARNATAKA
|
April 2, 1975 |
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SHIRAGANNAVAR Vs. STATE OF KARNATAKA
|
November 28, 1975 |
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SHIVALINGAWWA Vs. SANGANNA
|
January 8, 1975 |
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SHIVAPPA Vs. KUNIMELLALLI DODDAPARAMANANDA PATTIN VYAVASAYA SAHAKARI SANGHA LTD
|
February 27, 1975 |
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SHRISHAILAPPA Vs. COMMERCIAL TAX OFFICER JAMKHANDI
|
February 7, 1975 |
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SPECIAL LAND ACQUISITION OFFICER HASSAN Vs. M S MALLESHA
|
February 4, 1975 |
|
STATE Vs. R RAGHURAMA SHETTY
|
January 27, 1975 |
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STATE OF KARNATAKA Vs. J K NARAYANA RAO
|
January 9, 1975 |
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STATE OF KARNATAKA Vs. RAJASTHAN PHARMACEUTICAL LABORATORY
|
January 1, 1975 |
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STATE OF KARNATAKA Vs. GURUVA POOJARI
|
March 12, 1975 |
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STATE OF KARNATAKA Vs. K S RAMDAS
|
July 21, 1975 |
|
STATE OF KARNATAKA Vs. M SHIVAPPA
|
July 11, 1975 |
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STATE OF KARNATAKA Vs. T.V. RAMARAJU NAIDU
|
April 18, 1975 |
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STATE OF KARNATAKA Vs. THIMMEGOWDA
|
December 3, 1975 |
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STATE OF KARNATAKA Vs. SANGAPPA YAMANAPPA
|
October 28, 1975 |
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STATE OF KARNATAKA Vs. G SIDDALINGAIAH
|
August 5, 1975 |
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STATE OF KARNATAKA Vs. BALEKAL KRISHNA BHAT
|
August 22, 1975 |
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STATE OF KARNATAKA Vs. MAHADEVAPPA SIDRAMAPPA
|
September 4, 1975 |
|
STATE OF KARNATAKA Vs. ABDUL RAHIMAN
|
September 10, 1975 |
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STATE OF MYSORE Vs. P SHANKARANARAYANA RAO
|
July 23, 1975 |
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STATE OF MYSORE Vs. N S SUBBA RAO
|
January 27, 1975 |
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STATE OF MYSORE Vs. U M GULAM
|
June 3, 1975 |
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SUBRAMANYA Vs. STATE
|
October 10, 1975 |
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SUNEEL KEERTHI Vs. UNION OF INDIA
|
March 19, 1975 |
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SUPERINTENDENT OF CENTREAL EXCISE Vs. A GOVINDARAJAN
|
April 18, 1975 |
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SWASTIK ENTERPRISES Vs. DIST MAGISTRAE BANGALORE
|
October 24, 1975 |
|
T RAMAKRISHNAIAH Vs. STATE OF KARNATAKA
|
July 18, 1975 |
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TAX RECOVERY OFFICER BANGALORE Vs. P BALCHAND
|
January 20, 1975 |
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THALIBAI F JAIN Vs. INCOME TAX OFFICER
|
March 14, 1975 |
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UMAR HAYATH KHAN Vs. MAHABOOBUNNISSA
|
August 29, 1975 |
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V A NADKARNI Vs. STATE OF KARNATAKA
|
July 10, 1975 |
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V LAKSHMIAH Vs. SUB INSPECTOR OF POLICE
|
June 16, 1975 |
|
V RAMACHANDRAIAH SETTY Vs. KONDAPPA
|
January 9, 1975 |
|
V RASQUINHA Vs. STATE OF KARNATAKA
|
February 5, 1975 |
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VEERAPPA RUDRAPPA ALAGAWADI Vs. LAND TRIBUNAL
|
October 22, 1975 |
|
VEERICHETTY K A AND SONS Vs. INCOME TAX OFFICER
|
January 31, 1975 |
|
VENKANGOUDA RANGANGOUDA Vs. VEERABHADRAPPA PARAPPA
|
October 28, 1975 |
|
VENKANNA Vs. FAKIRAPPA
|
September 2, 1975 |
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VENKATESHA SHET Vs. NARAYAN ACHARI
|
June 24, 1975 |
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VIJAYALAKSHMI Vs. COMMISSIONER OF INCOME TAX
|
March 6, 1975 |
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VIRUPANNA SETTY AND SONS Vs. STATE OF KARNATAKA AND ANOTHER
|
December 16, 1975 |
|
VIRUPAXAPPA Vs. REVANAPPA SIDDAPPA GANIGAR
|
January 1, 1975 |
LOGIN