REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A L N RAO CHARITABLE TRUST Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	July 26, 1974
A L N RAO CHARITABLE TRUST Vs. ADDL COMMISSIONER OF INCOME TAX	August 1, 1974
A LAKSHMIKANTA NAYAK Vs. STATE OF KARNATAKA	July 15, 1974
A RAMACHANDRA Vs. BANGALORE UNIVERSITY	December 4, 1974
A V RAJASHEKARAPPA Vs. COMMERCIAL TAX OFFICER HUBLI	February 8, 1974
ABDUL BASHEER SAB Vs. STATE OF MYSORE	June 14, 1974
ABDUL GHANI Vs. STATE OF KARNATAKA	March 6, 1974
ACCHANAIK Vs. STATE OF MYSORE	July 10, 1974
ADAM BASRA Vs. STATE OF KARNATAKA	September 16, 1974
ADIVEPPA Vs. TANGEWWA	February 15, 1974
AJJAMPUR RANGAPPA Vs. CITY MUNICIPALITY DAVANGERE	July 23, 1974
AKBARALI JAHASAHEB Vs. ABASAHEB JAHASAHIB	May 28, 1974
ALBERT DSOUZA Vs. DIVIL CONTROLLER and DY GENL MANAGER MSRTC	March 13, 1974
ALICE RAJ Vs. ANTHONY RAJU	June 25, 1974
ALLU Vs. MUNICIPAL CORPN OF THE CITY OF HUBLI	November 12, 1974
AMBADASARAO Vs. SHAMALABAI	June 6, 1974
AMBAJI Vs. SHORANAPPA	February 14, 1974
ANDANAPPA & ANR. Vs. R. GANESH JOIS & ORS.	August 16, 1974
ANNAJI SHANKAR NADAGOUDA Vs. STATE OF MYSORE	March 18, 1974
ANNAPPA VENKATARAMAN BHAT Vs. P M PARAMESHWAR SUBBA BHATTA	September 6, 1974
ARCTIC ICE COMPANY Vs. STATE OF MYSORE	July 16, 1974
AZEEZ and CO Vs. MARITHIMMIAH	August 22, 1974
B C CHANDRASHEKHARAPPA Vs. A SUNDARAMMA	April 5, 1974
B NARAGAPPA Vs. STATE OF KARNATAKA	June 3, 1974
B NARAYANA REDDY Vs. N R VASUDEVA BHATTA	January 25, 1974
B S GUDDAD and SONS Vs. STATE OF MYSORE	August 20, 1974
B SRIDHARA KAKKILAYA Vs. COMMISSIONER FOR TRANSPORT	February 12, 1974
B SRINIVASA REDDY Vs. KHATUMBI	March 21, 1974
B V RATHNIAH SETTY Vs. B VENKATA RAO	July 30, 1974
B VENUGOPALACHARYA Vs. B TATACHARI	April 17, 1974
B. RAMASWAMY Vs. STATE OF MYSORE AND OTHERS	February 13, 1974
BAFNA TEXTILES Vs. INCOME TAX OFFICER	January 10, 1974
BALAWANT SHAMRAO DESHPANDE Vs. SADASHIV HARIPANT KULKARNI	October 18, 1974
BALDWIN GIRLS HIGH SCHOOL Vs. CORPN CITY OF BLORE	March 7, 1974
BANDU HAMASINGA DANA WADE Vs. SASHI KUMAR	October 8, 1974
BASAPPA GULAPPA ALIAS SHIVALINGAPPA BALLAD Vs. BASAPPA NATAVEERAPPA HANJI & ANR.	August 22, 1974
BASAVANGUDT CO OPERATIVE SOCIETY LTD Vs. N NAGESHA RAO	June 3, 1974
BHAIDAS CURSONDAS AND CO Vs. COMMERCIAL TAX OFFICER II CIRCLE HUBLI	May 31, 1974
BHARAT EARTH MOVERS LTD Vs. BHAGYAMMA	July 19, 1974
BHASKAR KRISHNAJI Vs. STATE OF KARNATAKA	June 20, 1974
BHAWARILAL Vs. S JAICHAND	July 25, 1974
BHUTHA Vs. BABURAO	March 14, 1974
C JAYAVELOO Vs. STATE OP MYSORE	August 21, 1974
C LAKSHMINARASIMHA MURTHY Vs. REGISTRAR BLORE UNIVERSITY	November 25, 1974
C R VENKATESHA RAO Vs. CENTRAL BOARD OF DIRECT TAXES	August 2, 1974
C S REDDY Vs. YAMUNA REDDY	September 20, 1974
C SEETHAHAMA REDDY Vs. H T SHANKARA REDDY	January 17, 1974
CHANDRAPPA Vs. DIVL COMMR GULBARGA	February 28, 1974
CHANNABASAWWA ALIAS CHANNAWWA Vs. BHIMAPPA RAMAPPA HOSAMANI	July 23, 1974
CHERIAN VARKEY Vs. DEAN KASTURBA MEDICAL COLLEGE	November 11, 1974
CHIDAMBARAM BROS Vs. COMMR OF CORPORATION OF THE CITY OF BANGALORE	March 28, 1974
CHIKKAVEEREGOWDA Vs. DEVEGOWDA	June 14, 1974
CITY MUNICIPAL COUNCIL MANDYA Vs. STATE OF MYSORE	July 3, 1974
COMMISSIONER OF INCOME TAX Vs. SRINIVASA SETTY B C	July 4, 1974
COMMISSIONER OF INCOME TAX Vs. NARAYANA PAI T	June 18, 1974
COMMISSIONER OF INCOME TAX Vs. T NARAYANA PAI	June 18, 1974
COMMISSIONER OF INCOME TAX Vs. JEWELS PARADISE	November 5, 1974
COMMISSIONER OF INCOME TAX Vs. SUNDARAM	July 17, 1974
CONTROLLER OF ESTATE DUTY Vs. JOHN DSOUZA	January 9, 1974
D P SHARMA Vs. STATE OF MYSORE	October 10, 1974
D S JAYADEVIAH Vs. NARASIMHA GOWDA	July 19, 1974
D S REKHT Vs. SHIVARATHRI RAJENDRA SWAMIJI	January 25, 1974
D T AYACHIT Vs. REGISTRAR HIGH COURT OF MYSORE	February 8, 1974
DASAPPA Vs. STATE OF KARNATAKA	January 25, 1974
DHIRAJLAL VITTALJI Vs. IVY DICKSON	September 11, 1974
DURGA ENTERPRISES BRINDAVAN HOTEL Vs. INCOME TAX OFFICER	September 12, 1974
ELECTRO MECHNICAL CORPORATION Vs. STATE OF KARNATAKA	January 29, 1974
FAKIRAIAH CHANNAMALLAIAH HIREMATH Vs. SAVANUR TALUKA PRIMARY CO OP LAND DEVPT BANK	September 9, 1974
G HANUMANTHA RAO Vs. UNION OF INDIA	July 19, 1974
G K GANESH Vs. STATE OF KARNATAKA	September 25, 1974
G K MAHADEVAPPA Vs. STATE OF KARNATAKA	July 5, 1974
G P BANAWALIKAB Vs. STATE OF MYSORE	August 8, 1974
G R ENGINEERING WORKS P LTD Vs. ADDITIONAL COMMERCIAL TAX OFFICER XI CIRCLE BANGALORE	September 5, 1974
GANGU SHEDTHI Vs. KAMALA SHEDTHI	November 28, 1974
GANJAM NAGAPPA AND SON Vs. STATE OF MYSORE	July 23, 1974
GAVISIDDIAH Vs. STATE OF KARNATAKA	August 27, 1974
GHASIRAM Vs. MAHADEVAMMA	September 6, 1974
GOVINDA RAO D KANANAVARE Vs. DATTATRAYA NABAYAN DESAI	March 13, 1974
GOVINDARAJULU Vs. UNION OF INDIA	May 31, 1974
GOVINDARAJULU R V Vs. COMMISSIONER OF INCOME TAX	July 25, 1974
GOWRAMMA Vs. BASAVAN GOUD	February 28, 1974
GOWRANNA Vs. BASAVANA GOWD	February 28, 1974
GUDAMA Vs. BABULAL	October 4, 1974
GURAWWA Vs. DILAWAR HUSSAIN SHILEDAR	November 8, 1974
GYANOBA Vs. NANAYYA	November 29, 1974
H A HAJEE ISMAIL Vs. STATE OF KARNATAKA	August 29, 1974
H OBEDULLA Vs. STATE OF KARNATAKA	October 14, 1974
H P SRINIVASA SETTY Vs. MUNIYAPPA	September 5, 1974
H R JAYADEVA Vs. ASSISTANT COMMERCIAL TAX OFFICER HOSPET	August 6, 1974
H S CHANDRASEKHAR Vs. GENERAL MANAGER MSRTC	July 16, 1974
H SHAEANAPPA SWAMY GOWDA Vs. STATE OF MYSORE	September 2, 1974
H V DATTATHRI SHASTRI Vs. VAMANA RAO APTE	August 30, 1974
H V GOVINDARAJULU Vs. COMMR OF INCOME TAX BLORE	July 25, 1974
H V SRINIVASA MURTHY Vs. REGIONAL TRANSPORT AUTHORITY	July 9, 1974
H.S. KATHYAYINI Vs. STATE OF MYSORE	January 8, 1974
HADALI RAJEEVA SHETTY Vs. MANJAYYA SHETTY	March 28, 1974
HANMANTHRAO Vs. SARUPCHAND	March 20, 1974
HANUMANTH Vs. MYSORE REV APP TRIBUNAL	July 9, 1974
HINDUSTAN AERONAUTICS LTD Vs. STATE OF MYSORE	May 29, 1974
HUSSEINSAB IMAMSAB BALLEKKAI Vs. VEERABHADRAPPA MALLAPPA GULEDGUD	March 25, 1974
I T C LTD Vs. UNION OF INDIA	November 6, 1974
INDIAN OXYGEN LTD Vs. CORPORATION OF THE CITY OF BANGALORE	February 15, 1974
J B CHANNABASAPPA Vs. DEPUTY COMMR OF FOOD and CIVIL SUPPLIES SHIMOGA DIST	June 12, 1974
J MOHANLAL Vs. UNION OF INDIA	October 1, 1974
J T MATHIAS Vs. A M BANGALORIE	August 1, 1974
JUBEDABI Vs. JAINABI	July 26, 1974
K Vs. HENJARI GOWDA	July 17, 1974
K CHANDRASHEKARA NAIK Vs. NARAYANA	October 11, 1974
K M BASHEER and CO Vs. STATE OF MYSORE	October 15, 1974
K N REVANASIDBIAH Vs. BANDIHAL BASAVANA GOWDA	January 11, 1974
K P LAKSHMANACHAR Vs. VEERAPPA	July 17, 1974
K R DHANANJAYA Vs. K S KUMARAN	November 18, 1974
K R PRASANNA KUMAR Vs. INCOME TAX OFFICER	February 1, 1974
K RAYAPPA Vs. LINGAPPA	July 31, 1974
K SHANKARA GOWDA Vs. S BHARATHI	August 8, 1974
K. GOVINDASWAMY AND ANOTHER Vs. V. LAKKANNA AND OTHERS	February 15, 1974
KADAPPA PARAPPA Vs. BADEMIYA HASANMIYA	October 14, 1974
KAGUNANDAN PRASAD GARG Vs. D SREERAMASETTY	April 3, 1974
KALE GOWDA Vs. AKKAYYAMMA	February 8, 1974
KALIDASA TRADERS Vs. STATE OF KARNATAKA	October 3, 1974
KALLAPPA SHETTAPPA CHOUGULE Vs. MAHADEV LAXMAN SHAHAPURKAR	October 30, 1974
KAMALA HANDTHY AND ANOTHER Vs. ANANTHAYYA HEBBAR	July 11, 1974
KAMPLI CO-OPERATIVE SUGAR FACTORY LIMITED Vs. STATE OF MYSORE	July 30, 1974
KARAVAN Vs. R VAIDYANATH	August 29, 1974
KARI GOWDA Vs. DIVISIONAL COMMISSIONER & ORS.	August 8, 1974
KARIAPPA Vs. STATE OF MYSORE	February 5, 1974
KARNATAKA EXPORTS LTD Vs. MYSORE IRON and STEEL LTD	June 21, 1974
KASTURIRANGA IYENGAR Vs. TOWN MUNICIPAL COUNCIL HASSAN	September 17, 1974
KHAJI ABDUL WAHAB SIDDIGIR Vs. GOVT OF KARNATAKA	November 11, 1974
KORI BHARMAPPA Vs. BAPANAHALLI OBALESHAPPA	July 2, 1974
KOTRAPPA KAGANAHALLI Vs. GADAG BETGERI CITY MUN COUNCIL	August 20, 1974
KRISHNA MOHAN AND CO Vs. STATE OF MYSORE	August 20, 1974
KUNHI Vs. KUTTIAMI BEARY	August 8, 1974
KURI DODDA HANUMAPPA Vs. SPECIAL ASST COMMISSIONER	August 20, 1974
L NAGENDRA RAO Vs. KOLLIMI KESIMBI	November 5, 1974
LALITA SHIVARAM UBHAYKAR Vs. COMMERCIAL TAX OFFICER XII CIRCLE BANGALORE 9	August 16, 1974
LAND ACQUISITION OFFICER CHICKABALLAPUR Vs. P S SURYANARAYANA RAO	August 27, 1974
LARGE SIZED CO OPERATIVE SOCIETY LTD Vs. H N RAJU	January 3, 1974
LAXMAYYA Vs. HARICHANDRA	June 12, 1974
LAXMI TOURING TALKIES Vs. STATE OF KARNATAKA	October 18, 1974
M G JAYARAM NAIDU Vs. UNIVERSITY OF MYSORE	February 12, 1974
M GANGAPPA Vs. MYS REV APPELLATE TRIBUNAL	July 12, 1974
M GURURAJA RAO Vs. GOVERNMENT OF INDIA	July 25, 1974
M K BALAPPACHAR Vs. STATE OF MYSORE	April 17, 1974
M K DEVARAJ Vs. STATE OF MYSORE	June 12, 1974
M N SAMARTHA RAMADAS Vs. COMMR OF LABOUR BANGALORE	March 21, 1974
M NAGAPPA Vs. ADDL COMMR OF INCOME TAX	April 11, 1974
M NANJAPPA Vs. M P MUTHUSWAMY	August 7, 1974
M NARAYANA GOWDA Vs. MYS REV APP TRIBUNAL	March 11, 1974
M R ANANTHASWAMY Vs. PUTTAMMA	April 2, 1974
M S PARTHASARATHI Vs. DIRECTOR OF PUBLIC INSTRUCTION	February 8, 1974
M S RANGANATH Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA	April 3, 1974
M VASUDEVA RAO Vs. S K GANAPTHI HOLLA	June 20, 1974
M.S. Ranganath Vs. Institute of Chartered Accountants of India and others	April 3, 1974
M/S. AMBASSADOR AND OTHERS Vs. EMPLOYEES STATE INSURANCE CORPORATION	March 22, 1974
M/S. KIRLOSKAR ELECTRIC CO. LTD Vs. THE CORPORATION OF THE CITY OF BANGALORE	October 11, 1974
M/S. VIJAYA WINE STORES & ORS. Vs. STATE OF KARNATAKA & ORS.	August 23, 1974
MAHADEV Vs. BAINABAI	March 15, 1974
MAHAMMAD Vs. BUKNASAB	June 20, 1974
MALLESHAPPA LINGAPPA KALLED Vs. UNION OF INDIA	January 9, 1974
MALLIKARJUNAPPA Vs. STATE OF KARNATAKA	August 16, 1974
MANAGEMENT AMALAGAMATED ELEC CO LTD Vs. WORKMEN	August 19, 1974
MANAGEMENT OF KIRLOSKAR ELECTRIC CO Vs. WORKMEN OF KIRLOSKAR ELECTRIC CO	February 14, 1974
MANAGEMENT OF KRISHNA RAJENDDRA MILLS LTD Vs. PRESIDING OFFICER LABOUR COURT	November 7, 1974
MANORAMA PANDURANG PATIL Vs. APPAYYA THAKKAPPA KALKHAMBKAR	October 15, 1974
MANUSUKHLAL A SHAH Vs. STATE OF MYSORE	July 16, 1974
MARGARINE and REFINED OIL CO Vs. INCOME TAX OFFICER	June 7, 1974
MOHAMMED QASIM Vs. MOHAMMED MAINUDDIN	January 29, 1974
MUNISWAMAPPA ALIAS APPAYYANNA Vs. PUTTABASAPPA	March 19, 1974
MURPHY HOUSE Vs. OFFICIAL RECEIVER	January 25, 1974
MURUGAN and CO Vs. STATE OF MYSORE	February 1, 1974
MUZRAI OFFICER AND REVENUE ASST COMMR CHIKMAGALUR Vs. C R SHIVANANDA	January 23, 1974
MYSORE STATE ROAD TRANSPORT CORPORATION Vs. COMMISSIONER OF INCOME TAX	September 16, 1974
N KONAPPA ALIAS K R NADAGOUDA Vs. DELHI SPECIAL POLICE ESTABLISHMENT	April 5, 1974
N NARAYANAPPA Vs. NARASIMHAIAH	March 20, 1974
N S MANKALE Vs. TOWN MUNICIPAL COUNCIL SAGAR	February 27, 1974
N VENKATARAMANA BHAT Vs. A PRABODH NAIK	September 13, 1974
NAGAPPA Vs. INCOME TAX OFFICER	January 25, 1974
NAGAPPA M Vs. INCOME TAX OFFICER	April 11, 1974
NAGAWWA Vs. VEERANNA SHIVALINGAPPA KOUJALAGI	December 16, 1974
NANJAMMA Vs. CHANDRAPPA	March 7, 1974
NARAYANA JETTI PATAGAR Vs. ISHWAR GANAPA HEGDE	March 29, 1974
NATIONAL INSTITUTE OF ENGINEERING Vs. LABOUR INSPECTOR MYSORE CIRCLE	November 7, 1974
NAVALGUNDKAR D B AND COMPANY Vs. COMMISSIONER OF INCOME TAX	February 26, 1974
NEMANI IRAPPA HUNDRE Vs. BELGAUM MUNICIPAL COUNCIL	March 29, 1974
P HAJEE ABDUL SUBHAN SAHIB Vs. JANAB MUSTAFA KHAN SAHIB	February 15, 1974
P M MADURAI MOODALIAR Vs. P M MADURAI MOODALIAR	September 26, 1974
P RAGHURAMA SHETTY Vs. B C SAVADI	November 29, 1974
P SESHACHAK Vs. STATE OF KARNATAKA	November 12, 1974
PACHAKHAN Vs. H D GOPALAKRISHNA RAO	July 10, 1974
PADMA BAI PUSHPANADAN Vs. BANGALORE UNIVERSITY	February 27, 1974
PADMASHRI HUMAYUN MIRZA Vs. STATION DIRECTOR AIR	July 18, 1974
PADMAVATHI Vs. DUGGANAIKA	August 9, 1974
PANDURANG BHIMAJI KULKARNI Vs. BHIMAPPA GHULAPPA ADAHALAI	March 29, 1974
PARASAPPA NAGAPPA WALIKAR Vs. CHANDRAWWA	February 15, 1974
PREM AGNANI Vs. HEAD QUARTERS SUB REGISTRAR GANDHINAGAR BANGALORE	August 30, 1974
PUTTAPPA EDEPPA KURLI Vs. HASANSAB USMANSAB MUJAHID	July 24, 1974
R GOPALA RAO Vs. STATE OF MYSORE	January 11, 1974
R R DIWAKAR Vs. M S PATIL	April 18, 1974
RAJABIBI Vs. S AMEERALI	January 25, 1974
RAJABIBI AND OTHERS Vs. S. AMEERALI AND ANOTHER	January 26, 1974
RAJAGOPALA Vs. P REVANNA	January 9, 1974
RAJARAM MOULSAB KALAL Vs. BASAWWA	August 9, 1974
RALLIS INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES ASSESSMENTS BELLARY	February 15, 1974
RALUS INDIA LTD Vs. ASSISTANT COMMR OF COMML TAXES BELLARY	February 15, 1974
RAMACHANDRA MANJANATH KAMATH Vs. JAGANNATH LAXMAN PRABHU	March 20, 1974
RANGARAO RAMARAO DESHPANDE Vs. CHANNAPPA BASAPPA LAKAMANAHALLI	March 21, 1974
S ANNAJJ JADHAV Vs. STATE OF MYSORE	December 11, 1974
S G NADAKATTINAVAR Vs. COMMERCIAL TAX OFFICER II CIRCLE HUBLI	July 18, 1974
S G NAGABHUSHAN RAO Vs. STATE OF KARNATAKA	November 18, 1974
S KRISHNAVENI Vs. STATE OF KARNATAKA	November 5, 1974
S R M S TOURIST SERVICE CO Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY	October 30, 1974
S RAMA RAO Vs. C SUBBIAH	May 31, 1974
S T GOPIKRISHNA Vs. COMMR CORPORATION OF THE CITY OF BANGALORE	July 18, 1974
SADANANDA ANATHA PRABHU Vs. HONAVAR AGRICULTURE PRODUCE MARKETING SOCIETY	May 27, 1974
SAKAMMA Vs. EREGOWDA	June 7, 1974
SAMBA DIXIT DAMODAR UPADHYA Vs. VATSALA	February 26, 1974
SANTHAMMAL Vs. S THANGARAJ	June 25, 1974
SATYENDRA KUMAR Vs. M V RAMACHANDRA MURTHY	September 26, 1974
SECOND ADDL SPL LAND ACQUISITION OFFICER Vs. BAIKAMPADDY MAGAVEERA DHARMA FUND	September 3, 1974
SHA PANNALAL PEMRAJ AND CO Vs. COMMERCIAL TAX OFFICER HASSAN CIRCLE HASSAN	September 25, 1974
SHA VAJESHANKAR VASUDEVA and CO Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES MANGALORE	July 5, 1974
SHARANAPPA Vs. SHRISHAILAPPA	August 1, 1974
SHEIK ABDUL AZEEZ Vs. STATE OF MYSORE	July 1, 1974
SHOUKAT MOHAMMED HATROT Vs. NARAYANA GOVINDA NAIK ANEKHINDI	July 1, 1974
SHUBHAKAR SRIDHAR SHASTRY Vs. MYS STATE ROAD TRAN CORPN	July 4, 1974
SIDDESWARA TRADING CO Vs. STATE OF MYSORE	June 10, 1974
SPECIAL MILITARY ESTATES OFFICER, BANGALORE Vs. MUNIVENKATARAMAYYA & ANR.	August 9, 1974
SRMS TOURIST SERVICE CO Vs. SECRETARY RTA	October 30, 1974
STATE Vs. T R MEETYA NAIKA	July 2, 1974
STATE OF KAENATAKA Vs. MANOJ DRUG HOUSE	September 13, 1974
STATE OF KARNATAKA Vs. SYED RAZAK	November 20, 1974
STATE OF KARNATAKA Vs. ABDUL NABI	August 5, 1974
STATE OF KARNATAKA Vs. R SAMPANGIRAMAIAH	September 3, 1974
STATE OF KARNATAKA Vs. SIDDA ALIAS L SIDDIAH	August 28, 1974
STATE OF KARNATAKA Vs. BOODI REDDAPPA	August 29, 1974
STATE OF KARNATAKA Vs. VIKRAM CHEMICAL LABORATORIES	August 19, 1974
STATE OF KARNATAKA Vs. S VENKATARAJ	August 21, 1974
STATE OF KARNATAKA Vs. UNION OF INDIA UOI	June 11, 1974
STATE OF KARNATAKA Vs. DURGAPPA	May 31, 1974
STATE OF MYSORE Vs. M CHANDRASEKHAR	April 18, 1974
STATE OF MYSORE Vs. MUKAHAO NARASINGA RAO	March 15, 1974
STATE OF MYSORE Vs. HANJARIMAL SAREMALJI	August 20, 1974
STATE OF MYSORE Vs. G V DESHANUR	August 20, 1974
STATE OF MYSORE Vs. S V PAGADI	July 30, 1974
STERLING CONSTRUCTION and TRADING CO Vs. INCOME TAX OFFICER	February 22, 1974
STERLING CONSTRUCTION AND TRADING COMPANY Vs. INCOME TAX OFFICER	May 31, 1974
STUMP SCHUELE and SOMAPPA LTD Vs. II INCOME TAX OFFICER COY CIRCLE	September 13, 1974
STUMPP SCHUELE AND SOMAPPA PRIVATE LIMITED Vs. INCOME TAX OFFICER SECOND	September 1, 1974
SUGANDA BAI Vs. SULU BAI	August 9, 1974
SUPERINTENDENT CENTRAL EXCISE Vs. V A RADHAKRISHNA SETTY	April 5, 1974
SUPERINTENDENT OF POLICE DHAARWAR Vs. NIKHIL BINDURAO GALAGALI	July 11, 1974
SURYAKANT KASHIBHAI PATEL Vs. S C CHAVAN	May 30, 1974
SYED HUSSEIN Vs. RAHMATHAM	June 16, 1974
T GANGADHARASWAMY Vs. SETH DOWLATRAM MOHANDAS	December 12, 1974
T N NARASIMHA MURTHY Vs. GANDHI SIDDIAH	February 11, 1974
T R RAMAIAH Vs. DEPUTY COMMISSIONER	April 19, 1974
T V RAMARAJU NAIDU Vs. DIVL FOREST OFFICER MERCARA	September 18, 1974
T V SATHYAPRAKASH Vs. KARNATAKA PUBLIC SERVICE COMMN	November 25, 1974
THIMME GOWDA Vs. STATE OF MYSORE	March 1, 1974
THIPPESWAMY Vs. STATE OF KARNATAKA	June 24, 1974
THUNGA BAI Vs. VISHALAKHSI HEGGADTHI	October 4, 1974
THYAMPU SHETTY Vs. A KOTI SHETTY	January 18, 1974
TOWN MUN COUNCIL HARIHAR Vs. MURKAL MAHALINGAPPA	October 9, 1974
TUKAPPA BASAPPA KUPPALUR Vs. RAMAPPA SUBBAPPA KUPPALUR	February 21, 1974
TULASABAI Vs. IRAPPA SATTEPPA CHOUGULE	August 26, 1974
TULJARAM RAMACHANDRA Vs. NIJAGUNAPPA BASALINGAPPA	May 31, 1974
UDAYA MOTOR TRANSPORT Vs. STATE OF KARNATAKA	September 30, 1974
ULLAL NARAYAN HALLYA and SONS Vs. COMMR OF INCOME TAX	November 20, 1974
UMAVATHI Vs. N. A. NANDA SHETTY	July 26, 1974
V GIRIAPPA SETTY Vs. MUNI BOYEE	November 21, 1974
V GOPAL Vs. STATE OF KARNATAKA	February 25, 1974
V L NAGENDRA Vs. UNION OF INDIA	October 28, 1974
V NAGARAJA Vs. SOWCART PREMNATH	July 4, 1974
V NARAYANA BHAT Vs. S SUBBANNA BHAT	December 2, 1974
V PRAMILA Vs. CONTROLLER OF ESTATE DUTY	January 30, 1974
V R NARAYANA MURTHY Vs. K S JAGANNATHA and BROS	July 10, 1974
V S NARAYANASWAMY Vs. STATE OF MYSORE	March 20, 1974
VEERABHADRIAH Vs. MUDDAMMA	March 18, 1974
VENKATARAMANA GANESH BHAT Vs. VISVESWAR VENKATARAMANA	October 14, 1974
VENKATESH Vs. CITY MUN COUNCIL GULBARGA	June 12, 1974
VILLAGE PANCHAYAT COMMITTEE HARIHAL Vs. CHANAPPA PATRAPPA YALLAPPANNAVAR	August 12, 1974
VIPIN KUMAR JAIN Vs. COLLECTOR OF CENTRAL EXCISE BLORE	July 1, 1974
VITTAL PAI P Vs. AGRICULTURAL INCOME TAX OFFICER	January 31, 1974
WORKMEN OF HMT Vs. PREDG OFFICER NATIONAL TRIBUNAL	March 14, 1974
WORKMEN PSSK Vs. PEESIDING OFFICER LABOUR COURT MANDYA	August 29, 1974
Y LAXMAN Vs. COMMERCIAL TAX OFFICER 1ST CIRCLE UDIPI	July 18, 1974
Y M VEERANNA Vs. STATE OF MYSORE	January 31, 1974
Y R RAJU Vs. MYSORE REVENUE APPELLATE TRIBUNAL	October 31, 1974
Y. RUPLA NAIK Vs. STATE OF MYSORE & ORS.	July 19, 1974
YUSUF NUSVEE Vs. MRS. DEVASUNDER & ORS.	July 25, 1974
ZAHUR AHMED Vs. STATE OF KARNATAKA	February 7, 1974

Year 1974 of HIGH COURT OF KARNATAKA

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