REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A C SHIVE GOWDA Vs. COFFEE BOARD	September 28, 1973
A F COLASO Vs. STATE OF MYSORE	October 10, 1973
A GOVINDARAJAN Vs. SUPERINTENDENT OF CENTRAL EXCISE	November 30, 1973
A J ARAMHA Vs. MYSORE ROAD TRANSPORT CORPORATION	November 22, 1973
A K AHMED Vs. SPECIAL LAND ACQUISITION OFFICER CITE	December 13, 1973
A P RAVI Vs. MYSORE REVENUE APPELLATE TRIBUNAL	August 28, 1973
A RAHIMAN Vs. M WABBER	January 31, 1973
A S SHERKHAN Vs. R APPAJAPPA	July 9, 1973
ABDUL RAHAMAN Vs. STATE	August 23, 1973
ABDUL RAZACK SAB Vs. H K GOPAL SHETTY	April 17, 1973
AGNEE DSOUZA Vs. SPECIAL LAND ACQUISITION OFFICER MANGALORE	August 28, 1973
AGRO PRIVATE LTD Vs. STATE OF MYSORE	November 13, 1973
AKBAR SAB SULTAN SAB KHAJI Vs. EXECUTIVE ENGINEER SRS DN HUBLI	August 10, 1973
ALL INDIA SEWING MACHINE CO Vs. COMMISSIONER OF INCOME TAX	July 26, 1973
ALL INDIA SEWING MACHINE CO Vs. COMMISSIONER OF INCOME TAX MYSORE	March 26, 1973
ALLUM KARIBASAPPA Vs. STATE OF MYSORE	June 1, 1973
AMCO BATTERIES LTD Vs. PRESIDING OFFICER LABOUR COURT	November 8, 1973
ANANDIBAI Vs. SONABAI MAHADEV RAJADHYAKSHA	July 30, 1973
APPANNA Vs. STATE OF MYSORE	April 13, 1973
B A JAYARAM Vs. STATE OF MYSORE	April 6, 1973
B A RAMASWAMY Vs. DEPUTY COMMISSIONER	September 13, 1973
B BASAVALINGAPPA Vs. V NARASIMHAN	March 5, 1973
B CHANNABYRE GOWDA Vs. STATE OF MYSORE	September 7, 1973
B D GHODAKE Vs. MAHABOOB SAHEB FAKRUSAB DEVAGIRI	February 27, 1973
B DAMODAR AND COMPANY Vs. ADDITIONAL COMMISSIONER OF INCOME TAX MYSORE	March 11, 1973
B GANAPATHI PAI Vs. VEERAPPA RUDRAPPA KOTIWALA FIRM	September 7, 1973
B J JEEVENDRIAH Vs. STATE OF MYSORE	November 9, 1973
B K NARASINGA RAO Vs. DIVISIONAL COMMISSIONER MYSORE	October 19, 1973
B N PINTO Vs. COMMISSIONER OF INCOME TAX	August 29, 1973
B NAGAPPA Vs. UNIVERSITY OF MYSORE	September 3, 1973
B NAGAPPPA Vs. UNIVERSITY OF MYSORE	November 28, 1973
B P VENKATAPPA SETTY Vs. B N LAKSHMIAH	February 5, 1973
B R KUMBAR Vs. STATE OF MYSORE	August 27, 1973
B T TUKOL Vs. STATE OF MYSORE	September 10, 1973
B V MOKASHI Vs. MYSORE STATE ROAD TRANSPORT CORPORATION	April 13, 1973
B V NAGVEKAR Vs. CITY MUNICIPAL COUNCIL MANGALORE	August 4, 1973
B. Damodar and Company Vs. Additional Commissioner of Income Tax, Mysore and another	March 11, 1973
BABU DEVENDRAPPA YARNAL Vs. STATE OF MYSORE	September 14, 1973
BABURAO VITHALRAO SALUNKE Vs. KADARAPPA PARASAPPA DABBANNAVAR	June 7, 1973
BALAKRISHNA RAO Vs. STATE OF MYSORE	March 26, 1973
BANGALORE BOTTLING CO PVT LTD Vs. UNION OF INDIA UOI RESENTED	December 5, 1973
Bangalore Bottling Co. (Pvt.) Ltd., represented by its Director, Sri B.R. Kirshnaiah Setty Vs. Union of India (UOI), represented by the Minister of Finance, The Superintendent of Central Excise and Deputy Collector of Central Excise	December 5, 1973
BANK OF MAHARASHTRA LTD Vs. OFFICIAL LIQUIDATOR	March 22, 1973
BHANDARI RAJMAL KUSHALRAJ Vs. COMMISSIONER OF INCOME TAX MYSORE	July 19, 1973
BHARATH BEEDI WORKS Vs. UNION OF INDIA	July 3, 1973
BHAVANI SHEDTHI Vs. LALITHA ALVA	September 11, 1973
BHEEMAPPA Vs. RUDRAYYA ADIVEYYA MATHAPATI	October 15, 1973
BHUPENDRA KUMAR MULCHAND BOHRA Vs. OFFICIAL LIQUIDATOR	April 13, 1973
BOMBAY GOODS CARRIERS P LTD Vs. SHAMULTHANMUL HASTIMAL and SONS	August 20, 1973
BORIAH BASAVISH AND SONS Vs. INDIAN TELEPHONE INDUSTRIES LTD	March 20, 1973
C R TAMRALLI Vs. STATE OF MYSORE	December 5, 1973
CANARA BANK Vs. CANARA SALES CORPORATION	June 25, 1973
CHAIRMAN HIREBIDRAI UNNIYAUDYOGIK SAHAKARI UTPADAKSANGH Vs. STATE OF MYSORE	September 3, 1973
CHAIRMAN K BIDARE GROUP PANCHAYAT Vs. STATE OF MYSORE	January 23, 1973
CHANDRASHEKHARAPPA VIKUPAKSHAPPA APPAJI Vs. SRIMAD SADGURU MUPPINENDRA SWAMI	October 29, 1973
CHANNABASAPPA DODDABASAPPA MURALIHALLI Vs. STATE OF MYSORE	June 5, 1973
CHANNAMMA HENGSU Vs. RAGAVA BONTRA	July 16, 1973
CHANNAVEERAPPA GOUDA Vs. LAND ACQUISITION OFFICER SAGAR	August 21, 1973
CITY IMPROVEMENT TRUST BOARD MYSORE Vs. M P RAMANNA	September 28, 1973
COMMISSIONER OF INCOME TAX Vs. SUJIRKARS TILE WORKS PRIVATE LIMITED	July 16, 1973
CONTROLLER OF ESTATE DUTY Vs. R R SRINIVASA MURTHY	August 10, 1973
CONTROLLER OF ESTATE DUTY BANGALORE Vs. SASHIKANT S KALGHATGI	December 17, 1973
CORPORATION OF THE CITY OF BANGALORE Vs. MYSORE HOUSING BOARD	November 15, 1973
D DAMODAR KINI Vs. STATE OF MYSORE	October 16, 1973
D H CHIKKADODDAIAH Vs. NATARAJ	July 16, 1973
D HALAPPA and SONS Vs. COMMISSIONER OF INCOME TAX BANGALORE	August 7, 1973
D MICHAEL RAJU Vs. SARAH JANAKI	March 8, 1973
D VENKATARAYAPPA Vs. K HIRANNAIAH	June 12, 1973
DALMIA CEMENT BHARAT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES	November 7, 1973
DAMODAR AND COMPANY B Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	July 11, 1973
DASAPPA D V Vs. COMMISSIONER OF INCOME TAX	October 31, 1973
DEVAKI SHEDTHI Vs. SANJIVI SHEDTHI	October 10, 1973
DODDARANGAIAH Vs. LAKSHMAMMA	November 29, 1973
DONGARAM VELLOSA POWER Vs. STATE OF MYSORE	July 4, 1973
DOULATBAI DINSHAW IRANI Vs. ENTERAINMENT TAX OFFICER GULBARGA	September 25, 1973
DURGA PRASAD CHIRANIA Vs. STATE OF MYSORE	October 18, 1973
EMPLOYEES STATE INSURANCE CORPORATION Vs. BAGH SINGH	February 27, 1973
EMPLOYEES STATE INSURANCE CORPORATION Vs. N B LENGDE	March 28, 1973
ERIAH Vs. BASAPPA ALIAS MALLAIAH	September 25, 1973
G D NAVAREKAR Vs. MYSORE REVENUE APPELLATE TRIBUNAL	March 6, 1973
G K KEMPE GOWDA Vs. M H BORIAH	January 20, 1973
G KRISHNA SINGH Vs. MANAGEMENT HAL	September 19, 1973
G LALCHAND Vs. BIDAN BAI	August 20, 1973
G M AGADI Vs. CTO ENFORCEMENT BELGAUM	June 29, 1973
G MAHADEVU Vs. B A KAVERAPPA	August 20, 1973
G PHALANETRA Vs. STATE OF MYSORE	July 31, 1973
G R HANUMAYYA Vs. STATE OF MYSORE	November 9, 1973
G VENKATESH Vs. SPECIAL LAND ACQUISITION OFFICER CITB BANGALORE	June 28, 1973
GAJANANA MOTOR TRANSPORT CO LTD Vs. STATE OF MYSORE	September 19, 1973
GANAPATHI PAI Vs. DISTRICT MAGISTRATE MANGALORE	August 7, 1973
GANGADEVAMMA Vs. MUDDEGOWDA	August 10, 1973
GANGAMMA Vs. VEERAPPA GOWDA	August 10, 1973
GANGAWWA Vs. GURUPPA SIDDAPPA BASAVADIER	September 14, 1973
GANGAYYA VEERAYYA KASHINATH Vs. COMMISSIONER, HUBLI AND ANR.	August 20, 1973
GOPAL FILMS Vs. CORPORATION OF THE CITY OF BANGALORE	July 18, 1973
GOPAL KRISHNA VISHWESHWAR JADDIPAL Vs. YELLAPUR TALUK AGRICULTURAL PRODUCE CO OPERATIVE MARKETING SOCIETY LTD	November 22, 1973
GOPAL SUBRAMANI PANDIT Vs. STATE OF MYSORE	April 2, 1973
GOVERDHAN CEMENT AGENCIES Vs. STATE OF MYSORE	August 8, 1973
GOVIND Vs. ROOPCHAND	June 7, 1973
GUMMANNA SHETTY Vs. NAGAVENI AMMA	July 23, 1973
GUNDAPPA Vs. STATE OF MYSORE	July 19, 1973
GUNDAPPA CHANDAPPA BABLAD Vs. TALUK A DEVELOPMENT BOARD GULBARGA	September 4, 1973
GUNDU RAO PRAHLAD BELGAUMKAR Vs. CHANNAWWA	March 9, 1973
H K DASAPPA SETTY Vs. M C JAYAKRITI	September 7, 1973
H KRISHNA Vs. STATE OF MYSORE	August 7, 1973
H L SRINIVASA RAO Vs. STATE OF MYSORE	February 2, 1973
H M ABDUL SALAM Vs. STATE OF MYSORE	August 28, 1973
H M S CHITRAMANDIR Vs. ASSISTANT COMMERCIAL TAX OFFICER	September 19, 1973
HAJI M ABDUL KHADER Vs. S K DISTRICT MAGISTRATE	August 2, 1973
HAKKALAVELLI CHANNABASAPPA GOWDA Vs. V MALLAPPA	June 27, 1973
HALAPPA SONS D Vs. COMMISSIONER OF INCOME TAX	August 7, 1973
HAMUMAGA Vs. ANJANAPPA	July 10, 1973
HANAMANT KEDAREPPA SURYAWANSHI Vs. VEERAPPA ANIKEPPA SOGALAD	August 22, 1973
HANMANT MURHAR DESHPANDE Vs. STATE OF MYSORE	June 4, 1973
HANUMAN TRANSPORT CO PVT LTD Vs. RUBY GENERAL INSURANCE CO LTD	February 19, 1973
HANUMANTHAPPA Vs. CITY MUNICIPAL COUNCIL DAVANAGERE	December 17, 1973
HARATHI ADIRAJAIAH Vs. SAVANDAMMA	December 13, 1973
HAYATHSAHEB Vs. RASULMA	June 28, 1973
HEGGAPPANAVARA MARKHANDAPPA Vs. STATE OF MYSORE	August 23, 1973
HUBLI DHARWAR MUNICIPAL CORPN Vs. RAMACHANDRA GURURAO DHARWARKAR	March 27, 1973
HUBLI MUSLIM CO OPERATIVE BANK LTD Vs. I M KIREETAGERI	November 13, 1973
HUDUGARANGANAIKA Vs. GOWRAMMA	July 19, 1973
HUTCHEGOWDA Vs. M R VENKATESHA IYENGAR	June 7, 1973
IRAPPA Vs. RAMAPPA SANGAPPA POTRADDI	September 4, 1973
ISMAIL K Vs. CONTROLLER OF ESTATE DUTY	September 20, 1973
J H GOTLA Vs. COMMISSIONER OF INCOME TAX	March 21, 1973
JANATA PICTURES Vs. A V M PRODUCTIONS	March 29, 1973
JAYA BHARATH ENTERPRISES Vs. S DHONDUSA SILK EMPORIUM	February 13, 1973
JAYANTHI SHEDTHI Vs. SPECIAL LAND ACQUISTION OFFICER	November 7, 1973
JOSEPHDSOUZA Vs. STATE OF MYSORE	April 3, 1973
K A AZEEZ and CO Vs. STATE OF MYSORE	September 20, 1973
K A PARAMESWARA BHATTA Vs. DEPUTY COMMR OF COMML TAXES	July 9, 1973
K BALAKRISHNA Vs. SPECIAL DEPUTY COMMISSOINER BANGALORE	May 2, 1973
K G SREENIVASA SETTY Vs. M S SASHIKUMAR GUPTA	June 19, 1973
K GANESH Vs. NARAYANA IYER	November 20, 1973
K HANUMANTHA RAO Vs. NATIONAL AERONAUTICAL LABORATORY	January 17, 1973
K HIRIYANNA SETTY Vs. STATE OF MYSORE	October 18, 1973
K ISMAIL Vs. CONTROLLER OF ESTATE DUTY MYSORE	September 20, 1973
K JAYVARMARAJA BALLAL Vs. MYSORE STATE TRANSPORT APPELLATE TRIBUNAL	October 23, 1973
K KATHADRU Vs. STATE OF MYSORE	November 13, 1973
K M SUBBAIAH Vs. UNION OF INDIA	July 27, 1973
K MRUTHYUNJAYA Vs. TOWN MUNICIPAL COUNCIL SHIRALKOPPA	February 2, 1973
K N K KEDDY Vs. COMMISSIONER OF INCOME TAX MYSORE	October 31, 1973
K N NITHYANANDA Vs. MYSORE STATE AGRO INDUSTRIES CORPORATION	February 16, 1973
K PUNDALIKA NAYAK Vs. CITY MUNICIPAL COUNCIL MANGALORE	January 29, 1973
K R SRIRAMULU Vs. SUPERINTENDENT OF CENTRAL EXCISE	June 22, 1973
K RAGHAVENDRA NAIK Vs. STATE OF MYSORE	October 30, 1973
K RAGHAVENDRA NAYAK Vs. STATE OF MYSORE	September 10, 1973
K S GOPALA RAO Vs. STATE OF MYSORE	November 15, 1973
K S RAMAIAH Vs. TAHSILDAR HOSAKOTE	July 18, 1973
K V BALLURGI Vs. STATE OF MYSORE	September 21, 1973
KALLAPPA Vs. MUDAKAPPA PARAPPA CHAKRASALE	October 10, 1973
KARUPAKULA SURYANARAYANA SETTY Vs. COMMISSIONER OF INCOME TAX	August 7, 1973
KASHAPPA Vs. HANUMANTRAO	June 26, 1973
KASHINATHA RAO Vs. STATE OF MYSORE	April 12, 1973
KAVYA HUSANAPPA TALWAR Vs. RAMAPPA SHIVAPPA MAHAR	August 21, 1973
KIRIT HOME INDUSTRIES Vs. DE9SABI D GABBA	August 10, 1973
KISHINDAS AGENCIES Vs. STATE OF MYSORE	October 30, 1973
KRISHNA INDUSTRIES Vs. STATE OF MYSORE	April 12, 1973
KRISHNASWAMI APPASWAMI RAGHUVEER Vs. SIDRAMAPPA RUDRAPPA KALADGI	July 26, 1973
KULLE GOWDA Vs. MAY1 GOWDA	January 23, 1973
KUMARAPPA Vs. COMMISSIONER FOR TRANSPORT	September 17, 1973
KUNDUR RUDRAPPA Vs. MYSORE REVENUE APPELLATE TRIBUNAL	February 9, 1973
L C NAGESHA RAO Vs. UNIVERSITY OF AGRICULTURAL SCIENCES	November 6, 1973
L SRINIVASAN Vs. MYSORE PUBLIC SERVICE COMMISSION	July 30, 1973
LAND ACQUISITION OFFICE DAVANAGERE Vs. NAGAPPA	June 22, 1973
LAND ACQUISITION OFFICER TUMKUR Vs. T S ASWATHANARAYANA RAO	August 20, 1973
LAWRENCE MASCERNHAS Vs. IGNATIUS PEREIRA	June 22, 1973
LAXMAN Vs. STATE OF KARNATAKA	March 25, 1973
LAXMAN NINGU VAIRAT Vs. KRISHNABAI	August 24, 1973
LAXMIBAI Vs. AMBAJAPPA	April 9, 1973
LIFE INSURANCE CORPORATION OF INDIA Vs. CANARA BANK LTD	June 28, 1973
M B DESAX and BROS Vs. COORG and MYSORE COFFEE CO LTD	January 22, 1973
M D BEPARI Vs. GENERAL MANAGER MSRTC	July 10, 1973
M D NARAYAN Vs. AGRICULTURAL INCOME TAX OFFICER CHIKMAGALUR	July 12, 1973
M D NARAYAN Vs. AGRICULTURAL INCOME TAX OFFICER CHIKMAGALUR	March 12, 1973
M G AUTOMOBILESU Vs. COMMERCIAL TAX OFFICER BELLARY	June 12, 1973
M K BASH A SAHEB Vs. DIVISIONAL COMMISSIONER BANGALORE	January 4, 1973
M K KRISHNA MURTHY Vs. MYSORE REVENUE APPELLATE TRIBUNAL	November 12, 1973
M K KUMARASWAMY Vs. STATE OF MYSORE	August 8, 1973
M K SAMBAYYA Vs. FOOD INSPECTOR CITY MUNICIPAL COUNCIL RAICHUR	April 10, 1973
M L GOPALASWAMY Vs. STATE OF MYSORE	June 29, 1973
M L SHANKARANARAYANA RAO Vs. CORPORATION OF THE CITY OF BANGALORE	June 26, 1973
M P Vs. MYSORE REVENUE APPELLATE TRIBUNAL	November 9, 1973
M S GURUSHANKARIAH Vs. G V HALLIKERE	May 29, 1973
M S RAMIAH Vs. SPECIAL LAND ACQUISITION OFFICER	November 9, 1973
M SUBRAYA HEGDE Vs. M G PRABHU SHIKAR	September 4, 1973
MADHWACHARYA Vs. SHIVARAMA SHETTY	January 5, 1973
MADRIRA GANAPATHY Vs. VOKKALIGAR MURUGAPPA	February 22, 1973
MAHABOOB SAHEB Vs. V ANJANEYULU	June 29, 1973
MAHESHA HEGDE B Vs. COMMISSIONER OF INCOME TAX	August 21, 1973
MAIKAPPA Vs. MALLAPPA	October 6, 1973
MAJI BI Vs. F MOHAMMED IBRAHIM	February 13, 1973
MALLAPPA KALLAPPA Vs. AGRICULTURAL INCOME TAX OFFICER	July 13, 1973
MANIKAPPA DHULAPPA KOLI Vs. SIDRAM DHULAPPA KOLI	July 3, 1973
MANILAL MONAJI SOMAYYA Vs. COMMERCIAL TAX OFFICER GOKAK	July 11, 1973
MARUTHI TOURING TALKIES Vs. DIVISIONAL COMMISSIONER MYSORE	August 28, 1973
MARUTI HANAMANT KULLOLLI Vs. STATE	August 29, 1973
MASTIGOWDA Vs. DIVISIONAL COMMISSIONER	October 17, 1973
MICHAEL FERNANDES Vs. COMMISSIONER OF WEALTH TAX	July 12, 1973
MIDCHE LINGE GOWDA Vs. CHANNAMMA	July 9, 1973
MIRLE L KRISHNA MURTHY Vs. K VENKATARAMAN	August 14, 1973
MOHAMMAD TAHAIR Vs. SYED KHAJA ALI	July 3, 1973
MOHAMMED INAYAT KHAN Vs. DIVISIONAL COMMISSIONED GULBARGA	January 18, 1973
MOHAMMED KHALEELULLAH SHAKIL Vs. SELECTION COMMITTEE MYSORE MEDICAL COLLEGES	September 25, 1973
MOHMED YAHAYA KOLA Vs. JAMES DSOUZA	August 27, 1973
MOVVAR SUBRAMANYA BHAT Vs. STATE OF MYSORE	September 11, 1973
MUNDARGI MAHADEVAPPA SONS Vs. CENTRAL BANK OF INDIA	September 13, 1973
MURUGHARAJENDRA CO Vs. CHIEF CONTROLLING REVENUE AUTHORITY	November 22, 1973
MYSORE HOUSING BOARD Vs. SYED AFZAL AHMED QADRI	June 25, 1973
MYSORE IRON AND STEEL LTD Vs. STATE OF MYSORE	August 21, 1973
MYSORE STATE BOARD OF WAKFS Vs. K S LAKSHMIAH SETTY	August 1, 1973
MYSORE STATE BOARD OF WAKFS Vs. M CHANNABASAVIAH	March 7, 1973
MYSORE STATE CO OPERATIVE MARKETING SOCIETY LTD Vs. KOMAUNGGYI and SONS	January 25, 1973
MYSORE STATE FINANCIAL CORPORATION Vs. KSHETRAPALA RICE and FLOUR MILES	August 9, 1973
MYSORE TAINTS and WATER PROOF LTD Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSUCE CORPN	March 1, 1973
N BANSIDHAR Vs. DWARAKALAL	December 3, 1973
N BASAVAPPA Vs. MYSORE REVENUE APPELLATE TRIBUNAL	February 19, 1973
N ERUKALIAH Vs. COMMANDANT, AIR FORCE-TECHNICAL COLLEGE, JALAHALLI, BANGALORE	April 5, 1973
N HUCHMASTHI GOWDA Vs. JAMMADA AIYAPPA	October 10, 1973
N R REVANNA Vs. STATE OF MYSORE	July 27, 1973
N S SUBBA RAO Vs. STATE OF MYSORE	September 5, 1973
NAGAPPA C R Vs. INCOME TAX OFFICER	October 9, 1973
NAGARAJA OVERSEAS TRADERS Vs. STATE OF MYSORE	July 11, 1973
NANDAKUMAR T G Vs. CONTROLLER OF ESTATE DUTY	October 29, 1973
NANDANAGOUDA Vs. STATE OF MYSORE	April 18, 1973
NAOAVVA Vs. PARVATHAVVA	April 10, 1973
NARASIMHA Vs. YELLAPPA AMHASE	February 16, 1973
NARASOJI RAO Vs. STATE OF MYSORE	March 20, 1973
NARASOPALLI OIL MILLS Vs. STATE OF MYSORE	July 19, 1973
NARAYANASWAMY Vs. MUNIAMMA	January 23, 1973
NEMICHAND TAVANAPPA KUDACHI Vs. JINNAPPA MAHADEV KUDACHI	July 20, 1973
NINGAFPA UDACHAPPA HOLALAFUR Vs. TAHSILDAR SHIRATTI	February 2, 1973
NINGAPPA KONERAPPA Vs. SHANKARAPPA SHIDARAYAPPA	September 2, 1973
Ningappa Udachappa Holalapur Vs. Tahsildar Shiratti and another	February 2, 1973
OBAIAH Vs. STATE OF MYSORE	March 30, 1973
P ANJANAPPA Vs. ASST COMMR and RETURNING OFFICER PAVAGADA	February 28, 1973
P BALCHAND Vs. TAX RECOVERY OFFICER	September 20, 1973
P G BEWOOR Vs. RAMACHANDRA ANANTA RAO	August 30, 1973
P R SIDDAPPA Vs. DEPUTY COMMR CHIKMAGALUR	November 20, 1973
P RAGHUNATHA SHENOY Vs. STATE OF MYSORE	March 28, 1973
P SADASHIVACHAR Vs. COLLECTOR OF CENTRAL EXCISE	April 18, 1973
P T KUMARASWAMY Vs. STATE OF MYSORE	March 29, 1973
PADMA RAMAMOORTHY Vs. M RAGHU	June 21, 1973
PAMPA Vs. STATE	June 4, 1973
PARASHURAM RAO ANANTHA RAO PISE Vs. PRATIBHA PARASHURAM RAO PISE	November 12, 1973
PATEL DODDA GOWDA Vs. STATE OF MYSORE	June 13, 1973
PUTTAVEERAMMA Vs. KRISHNANANDASARASWATHI SWAMIGALU	August 22, 1973
R A JAYARAM Vs. STATE OF MYSORE	September 27, 1973
R C PATIL Vs. STATE OF MYSORE	November 19, 1973
R G ATTAR and SONS Vs. ADDITIONAL COMMERCIAL TAX OFFICER CHIKODI	September 10, 1973
R NALINI DEVI Vs. STATE OF MYSORE	September 13, 1973
R R DIWAKAR Vs. B GUTTAL	October 19, 1973
R R KASHAPPANAVAR Vs. STATE OF MYSORE	October 16, 1973
R V BIDAP Vs. STATE OF MYSORE	June 4, 1973
RAHIM KHAN Vs. STATE OF MYSORE	September 18, 1973
RAI MANOHAR PERSHAD Vs. SECRETARY TO THE UNION GOVERNMENT	July 30, 1973
RAJAMMA Vs. MAHANT P KRISHNANANDAGIRI GOSWAMY	June 12, 1973
RAJAPPA NAGUSA MEHAEWADE Vs. SAGAR KRISHNAPPA and SONS	June 25, 1973
RAMACHANDRA BHAT Vs. SRIDEVIAMMA	November 30, 1973
RAMACHANDRA GOVIND JADHAV Vs. RAMA BALA PATIL	November 28, 1973
RAMAPPA MALLAPPA KARUNNAVAR Vs. VINAYAK SHRIPATRAO PATWARDHAN	January 24, 1973
RAMESH Vs. STATE OF MYSORE	July 20, 1973
RANAGANATHA TRIYAMBAKARAO KULKARNI Vs. STATE OF MYSORE	June 21, 1973
RATNAVATHI Vs. MUNDA BELCHADA	November 9, 1973
REDDY K N K Vs. COMMISSIONER OF INCOME TAX	October 31, 1973
REGIONAL DIRECTOR OF ESIC Vs. MANAGEMENT OP MYSORE KIRLOSKAR LTD	November 14, 1973
REGISTRAR OF TRADE UNIONS IN MYSORE Vs. M MARISWAMY	July 25, 1973
RUKAMODDIA DASTAGIRSAB Vs. BASAWWA	July 17, 1973
S A SHERIFF Vs. MYSORE REVENUE APPELLATE TRIBUNAL	September 5, 1973
S K NARAINDAS Vs. RADHAKRISHNADAS	February 13, 1973
S KOTHANDRAMA MURTHY Vs. DIRECTOR GENERAL OF INSPECTION DEFENCE HEADQUARTERS	August 21, 1973
S MOHAMMED OMER Vs. SARAN BI	August 8, 1973
S NARAYANA MURTHY Vs. STATE OF MYSORE	July 27, 1973
S RAJAGOPAL Vs. C M ARMUGAM	July 19, 1973
S S UMADI Vs. STATE OF MYSORE	December 13, 1973
S SHYAM SUNDER Vs. UNION OF INDIA	February 2, 1973
S SIDDE GOWDA Vs. MYSORE STATE TRANSPORT APPELLATE TRIBUNAL	September 7, 1973
SALANKI HANMANTHRAO Vs. H GURUSHANTHAMMA	July 29, 1973
SANGANNA Vs. AMRUTH RAO	June 11, 1973
SANGAPPA VEERAPPA ANGADI Vs. FAKIRAPPA TIPPANNA HUDED	August 14, 1973
SANNAHALAMMA Vs. STATE OF MYSORE	August 13, 1973
SANNAIAH S Vs. COMMISSIONER OF INCOME TAX	January 19, 1973
SANNIAH Vs. COMMISSIONER OF INCOME TAX	January 19, 1973
SANNINGAPPA JAMALAPPA Vs. GOPALANAIK GURAPPA	August 23, 1973
SARASWATHI PRINTING WORKS Vs. STATE OF MYSORE	October 19, 1973
SAVITHRAMMA Vs. RAMDAS	July 18, 1973
SEENAPPA N Vs. INCOME TAX OFFICER	June 28, 1973
SETHUBAI Vs. HANUMANTHA RAO	June 5, 1973
SHAMARAYA Vs. BELOOR SRI MARIAMMA TEMPLE	June 26, 1973
SHANKARA BHAT Vs. BHEEMA BHAT	November 2, 1973
SHANTARAM SADASHIVA HARITHE Vs. SRIPADA BHAVANI SHANKAR CHINKKARAMANE	August 20, 1973
SHANTHA SHEELA B SHETTY Vs. CITY OF BANGALORE MUNICIPAL CORPORATION	October 23, 1973
SHARAVATHI RICE FLOUR MILLS Vs. DEPUTY COMMISSIONER FOOD and CIVIL SUPPLIES	June 13, 1973
SHIVANANDA ELECTRIC CO RAICHUR Vs. STATE OF MYSORE	September 16, 1973
SHRIMANT PARASHURAMRAO PRANAYA PARASHURAMRAO PATVARDHAN Vs. BASAPPA NAGAPPATELI	August 22, 1973
SIDDARAMANNA CHARITIES TRUST Vs. COMMISSIONER OF INCOME TAX	August 8, 1973
SITARAMA UDUPA Vs. GURURAJA UDUPA	July 18, 1973
SPECIAL LAND ACQUISITION OFFICER Vs. SANAGOUDA PARAGOUDA PATIL	July 25, 1973
SPECIAL LAND ACQUISITION OFFICER Vs. M S SIDDALINGIAH	December 5, 1973
SPECIAL LAND ACQUISITION OFFICER PORTS MANGALORE Vs. KALIST MONTERIO	August 20, 1973
SPECIAL LAND ACQUISITION OFFICER RAILWAYS MANGALORE Vs. N RAMA RAO	July 2, 1973
SPECIAL LAND ACQUISITION OFFICER SAGAR Vs. K S RAMACHANDRA RAO	August 13, 1973
Special Land Acquisition Officer, H.D.P. Vs. Shivaputra Appayya Patil and another	August 16, 1973
STATE OF MYSORE Vs. K L SUBBANNA	August 10, 1973
STATE OF MYSORE Vs. DISTRICT AND SESSIONS JUDGE BIJAPUR	August 13, 1973
STATE OF MYSORE Vs. VENKATA RAO	August 16, 1973
STATE OF MYSORE Vs. NARASINGADU	August 17, 1973
STATE OF MYSORE Vs. MANJEGOWDA	July 26, 1973
STATE OF MYSORE Vs. GURAPPA	July 24, 1973
STATE OF MYSORE Vs. M DEVENDRAPPA SETTY and SONS	July 18, 1973
STATE OF MYSORE Vs. S S DHUNDUSHI and CO	July 19, 1973
STATE OF MYSORE Vs. PANYAM CEMENTS AND MINERAL INDUSTRIES LTD	September 24, 1973
STATE OF MYSORE Vs. BABULAL DUNGARCHAND AND CO	July 16, 1973
STATE OF MYSORE Vs. B M BURLI	July 17, 1973
STATE OF MYSORE Vs. TARACHAND VENKATACHAND SHAHA	May 31, 1973
STATE OF MYSORE Vs. AKKAMMA	March 27, 1973
STATE OF MYSORE Vs. YAMANAPPA SIDDAPPA ARABHAVI	November 2, 1973
STATE OF MYSORE Vs. KRISHNA RICE AND SAW MILLS	October 18, 1973
STATK OF MYSORE Vs. H SUBBA RAO	July 6, 1973
STERLING CONSTRUCTION and TRADING CO Vs. COMMERCIAL TAX OFFICER I CIRCLE BANGALORE	June 12, 1973
SYED AKBAR Vs. RAHIMUNNISSA BEG UMJAN	August 16, 1973
SYED SHAH SHAMSUL HAQ KHADRI Vs. MYSORE STATE BOARD OF WAKFS	November 2, 1973
T C GOPALAN NAIR Vs. P KELU	April 6, 1973
T P BORAIAH Vs. MYSORE REVENUE APPELLATE TRIBUNAL	November 12, 1973
T SHANKARAN Vs. IYPE CHERIAN	July 9, 1973
T V GOWDA Vs. STATE OF MYSORE	December 13, 1973
TOWN MUNICIPAL COUNCIL CHICKMAGALUR Vs. A M RAMASWAMY	November 23, 1973
TOWN PANCHAYAT HARAPANAHALLJ Vs. T H M CHANDRAMOULI	August 28, 1973
U KARIYAPPA Vs. T V DEVARAJULU NAIDU	July 3, 1973
U M ANIGOL Vs. STATE OF MYSORE	October 31, 1973
UNION OF INDIA Vs. YESUDOSS	March 27, 1973
UTAMRAO V1THALACHARYA ASTHAPUTRE Vs. BHIMA MAYAPPA KONKANI	November 19, 1973
V CHIKKAVEEEAYYA Vs. TOWN MUNICIPAL COUNCIL TUMKUR	July 24, 1973
V MUNI REDDY Vs. MYSORE STATE TRANSPORT APPELLATE TRIBUNAL	November 6, 1973
V VEMBU IYER Vs. UNION OF INDIA	January 25, 1973
VANGUARD INSURANCE CO LTD Vs. E RAMASWAMY	February 6, 1973
VASAMMA Vs. S K JAYADEVTAH	July 17, 1973
VEERENDRA STORES Vs. STATE OF MYSORE	July 17, 1973
VENKATARAMANA TEMPLE BOARD OF EDUCATION KARKALA Vs. C MANJUNATHA KAMATH	August 1, 1973
VIJAYA Vs. GOVERNMENT OF MYSORE	August 29, 1973
VIJAYA BANK LTD Vs. M S SUBBA RAO	July 31, 1973
VIJAYA BANK LTD Vs. ASSISTANT COMMISIONER MANDYA	December 10, 1973
VIRUPAKSHAPPA Vs. SENIOR REGIONAL TRANSPORT OFFICER RAICHUR	December 19, 1973
VISHNUMOORTHI BHAGWATHA AND ANOTHER Vs. RUDRA SHEDTHI AND ANOTHER	July 12, 1973
VISWANATH Vs. STATE OF MYSORE	January 22, 1973
VITHAL MANKARI Vs. STATE OF MYSORE	October 12, 1973
WORKMEN OF DAVANAGERE COTTON MILLS LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	January 2, 1973
WORKMEN OF MANGALORE FORT TRUST Vs. MANAGEMENT OF THE MANGALORE FORT TRUST	February 9, 1973
Y V SRINIVASA MURTHY Vs. PILLAMMA	June 21, 1973
YAMUNA Vs. STATE OF MYSORE	November 16, 1973
YASODAMMA Vs. INDERCHAND VIMALCHAND JAIN	August 1, 1973
YELLAPPA BHIMMAPPA DIDDI Vs. STATE OF MYSORE	November 19, 1973
YELLAPPA MALLARAPPA GAVALI Vs. STATE OF MYSORE	August 27, 1973
YESHWANT RAGHUNATH BHIDE Vs. INCOME TAX OFFICER	October 11, 1973

Year 1973 of HIGH COURT OF KARNATAKA

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