|
A HARSHA V RAI Vs. K V KARNA
|
July 31, 1972 |
|
A NARNAPPA Vs. FOOD INSPECTOR CITY MUNICIPALITY RAICHUR
|
June 23, 1972 |
|
A SHIYANANDA SUVARNA Vs. DIVISIONAL COMMISSIONER MYSORE
|
March 3, 1972 |
|
ADDITIONAL SPECIAL LAND ACQUISITION OFFICER PORTS MANGALORE Vs. P ANANTHA BHAT
|
March 27, 1972 |
|
AITHAPPA CHANNAN Vs. STATE OF MYSORE
|
February 25, 1972 |
|
ALLAPPA NINGAPPA MUGALKHOD Vs. STATE OF MYSORE
|
February 3, 1972 |
|
AMBANNA HANUMAPPA NAIK Vs. SHARNAPPA
|
October 11, 1972 |
|
ANNAPURANA BAI Vs. F M GANESH DATTATRAYA
|
November 28, 1972 |
|
APPAIAH ANNAPPA DESAI Vs. TAVANAVVA
|
July 25, 1972 |
|
ARALIMATTI KALLAPPA Vs. TOWN MUNICIPAL COUNCIL
|
June 6, 1972 |
|
ARVIND RAO Vs. RAMAKANT
|
September 1, 1972 |
|
ASSISTANT COLLECTOR OF CENTRAL EXCISE BANGALORE Vs. BASIKLAL CHANDMAL BORA
|
July 4, 1972 |
|
ASSISTANT COLLECTOR OF CENTRAL EXCISIE and CUSTOMS Vs. NAMADEV JAYARAM JADHAV
|
October 20, 1972 |
|
ASSTT COLLECTOR OF CENTRAL EXCISE AND CUSTOMS Vs. RIKABDAS TEJMAL SHAH
|
February 16, 1972 |
|
ASWATHAPPA Vs. RAMACHANDRAPPA
|
February 2, 1972 |
|
ASWATHIAH Vs. MYSORE PUBLIC SERVICE COMMISSION
|
August 25, 1972 |
|
AZEEZULLA SHERIFF alias ANWAR PASHA Vs. BHABHUTHIMUL
|
June 28, 1972 |
|
B ANANTHA SOMAYAJI Vs. STATE OF MYSORE
|
February 25, 1972 |
|
B B BANNAD Vs. BETGERI URBAN CO-OPERATIVE BANK LTD
|
September 21, 1972 |
|
B BABU RAO Vs. DAVANGERE TALUK AGRICULTURAL PRODUCE CO OPERATIVE MARKETING SOCIETY LTD
|
January 19, 1972 |
|
B BASAVANGOUD Vs. DEPUTY COMMR AND DIST REGISTRAR OF ASSURANCES BELLARY
|
July 7, 1972 |
|
B H GAVIAPPA Vs. KUNNIAH
|
February 22, 1972 |
|
B J LINGEGOWDA Vs. H D GANGAEAJ
|
February 14, 1972 |
|
B KRISHNA RAI Vs. STATE OF MYSORE
|
July 26, 1972 |
|
B LAKSHMINARAYANA SETTY Vs. R RAJMALL
|
February 14, 1972 |
|
B S MOHADDIN Vs. L D NARVEKAR
|
June 26, 1972 |
|
B S RAMADEVI Vs. PRAMEELAMBA
|
October 3, 1972 |
|
B T KEMPANNA Vs. T KRISHNAPPA
|
June 23, 1972 |
|
B T SANNABASAVE GOWDA Vs. STATE OF MYSORE
|
February 25, 1972 |
|
B.T. Sannabasave Gowda and another Vs. State of Mysore and others
|
February 25, 1972 |
|
BAKULABAI Vs. SHIDARAYA
|
September 26, 1972 |
|
BANAPPA DYAVAPPA KUMBAR Vs. GURUNATH KRISHNAJI INGALGI
|
July 18, 1972 |
|
BANDO BANAJI MUTALIK Vs. BHASKAR BALAJI KULKARNI
|
April 12, 1972 |
|
BASAVANNAPPA KOTRAPPA HUBLI Vs. KRISHNA TRADING CO
|
October 10, 1972 |
|
BASAVANNEPPA MAHARUDRAPPA PATTANSHETTI Vs. PARVATEVVA
|
June 23, 1972 |
|
BEERAPPA Vs. YESHWANTRAO alias VASANTRAO
|
March 24, 1972 |
|
BHARAMARAMBIKA alias AMBAKKA Vs. STATE OF MYSORE
|
July 18, 1972 |
|
BHARAT ELECTRONICS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 24, 1972 |
|
BHARAT ELECTRONICS LTD Vs. COMMISSIONER OF INCOME TAX MYSORE
|
August 24, 1972 |
|
BHARAT TIMBER CONSTRUCTION CO Vs. REGIONAL LABOUR COMMISSIONER
|
September 1, 1972 |
|
BHAWANI SHANKAR WAMAN SAUNSHI Vs. GIRIDHAR RANGANATH KULKARNI
|
June 27, 1972 |
|
BHIMAPPA NINGAPPA HIRESOMANNAWAR Vs. PARASHURAM RAO alias PRANAYA PARASHURAMARAO PATWARDHAN
|
June 30, 1972 |
|
BHIMRAO GURURAO DESHPANDE Vs. PRALHAD SUBBARAO MUTALIK DESHPANDE
|
January 31, 1972 |
|
BIKABHAI PRABHUDAS PAREKH AND COMPANY Vs. COMMERCIAL TAX OFFICER ADDITIONAL CIRCLE SOUTH KANARA MANGALORE
|
July 17, 1972 |
|
BORA GOWDA Vs. RAMA NAIKA
|
November 3, 1972 |
|
C A OOMEN Vs. MANAGEMENT OF HAL
|
June 7, 1972 |
|
C HANUMANTHAPPA Vs. BELLARY CITY MUNICIPALITY
|
May 30, 1972 |
|
C RUDRE GOWDA Vs. ANGADI CHIKKANNA
|
February 9, 1972 |
|
C VEERA CHOWDAIAH Vs. STATE OF MYSORE
|
July 31, 1972 |
|
CANARA BANK LTD Vs. LARSEN AND TOUBRO LTD
|
February 25, 1972 |
|
CHAMPALAL Vs. SUMITHRAMMA
|
June 16, 1972 |
|
CHANAMMA Vs. LINGAMMA
|
June 21, 1972 |
|
CHANNAMMA Vs. LINGAMMA allas MALLAMMA
|
June 21, 1972 |
|
CHIEF CONTROLLING REVENUE AUTHORITY Vs. D S JAMES TAHSILDAR GOKAK
|
September 15, 1972 |
|
CHIEF CONTROLLING REVENUE AUTHORITY MYSORE BANGALORE Vs. D S JAMES
|
September 15, 1972 |
|
CHINNAMMA Vs. DEVANGA SANGHA
|
September 1, 1972 |
|
COMMANDANT SUB-AREA BANGALORE Vs. KANTAMMA
|
July 13, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. SITA BHATEJA DR MRS
|
June 27, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. BANGALORE WOOLLEN COTTON AND SILK MILLS COMPANY LIMITED
|
June 14, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. BALASOOR TEA AND RUBBER CO LTD
|
May 31, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. HAJEE C M ABDUL RAHIMAN KHAN
|
February 1, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. UNITED BREWERIES
|
January 6, 1972 |
|
COMMISSIONER OF INCOME-TAX MYSORE Vs. BALANOOR TEA AND RUBBER CO LTD
|
May 31, 1972 |
|
CONTROLLER OF ESTATE DUTY Vs. J KRISHNA MURTHY
|
October 5, 1972 |
|
CORPORATION OF THE CITY OF BANGALORE Vs. MYSORE STATE BOARD OF WAKFS
|
September 27, 1972 |
|
D ACHAIAH SETTY Vs. CITY OF BANGALORE MUNICIPAL CORPORATION BANGALORE
|
January 19, 1972 |
|
D CAWASJI AND CO Vs. STATE OF MYSORE
|
December 6, 1972 |
|
D H RAGHAVENDRA RAO Vs. BELLARY TOWN CO OPERATIVE STORES LTD
|
September 29, 1972 |
|
DEPUTY DIRECTOR OF MINES Vs. P NAGABHUSHANAM
|
August 16, 1972 |
|
DEVAGYA TUKLYA MARATHE Vs. SHIVGYA IGYA MARATHE
|
June 21, 1972 |
|
DEVAKI Vs. DEEDA S PUTRAN
|
April 13, 1972 |
|
DEVAKI Vs. DOODA S PUTRAN
|
April 11, 1972 |
|
DEVAYYA GOWDA Vs. M GANAPATHI SRINIVAS KAMATH
|
September 27, 1972 |
|
DHANAKEERTHIAH Vs. VlMALAPPA
|
June 13, 1972 |
|
G GOVINDARAJU Vs. BABU POOJARYR
|
September 14, 1972 |
|
G S SHYAMALAKUMARI Vs. STATE OF MYSORE
|
March 14, 1972 |
|
G V RUDRAPPA Vs. K S SIDDAPPA
|
October 10, 1972 |
|
GADIGEYYA VEERAYYA KALMATH Vs. VISHNU DEV
|
July 19, 1972 |
|
GANAPAIAH N K Vs. AGRICULTURAL ITO
|
August 17, 1972 |
|
GANAPATSA NARAYANSA HABIB Vs. TULJANSA NARAYANSA HABIB
|
April 14, 1972 |
|
GANESH NEELAKANT KULAKARNI Vs. STATE
|
July 10, 1972 |
|
GANGAPPA RAMAPPA DAMANNAVAR Vs. KALLAPPA SONKAPPA KATTI
|
September 7, 1972 |
|
GILL AND COMPANY P LIMITED Vs. COMMERCIAL TAX OFFICER II CIRCLE GADAG
|
September 15, 1972 |
|
GOPAL BAGWAVANT KULKARNI Vs. KALLAPPA MARUTI NIMBALKAR
|
February 15, 1972 |
|
GURAPPA KALLAPPA ASHTAGI Vs. DANAPPA SHARANAPPA VARAD
|
March 3, 1972 |
|
H A BOREGOUDA Vs. STATE OF MYSORE
|
October 30, 1972 |
|
H BASAVAIAH Vs. H G KRISHNAPPA
|
October 19, 1972 |
|
H F S KNIGHT Vs. STATE OF MYSORE
|
January 25, 1972 |
|
H K DASAPPA SETTY Vs. VEDAVATHAMMA VEDAMMA
|
January 7, 1972 |
|
HANAMAPPA BHIMAPPA JANGLI Vs. PRALHAD
|
May 24, 1972 |
|
HARTHI ADIRAJAIAH Vs. SAVANDAMMA WD/O SRI N C NAGARAJAIAH
|
December 15, 1972 |
|
HAYALAPPA Vs. HAYALAPPA
|
March 10, 1972 |
|
HINDUSTAN AERONAUTICS LTD Vs. P VENU PERUMAL
|
January 7, 1972 |
|
HINDUSTAN IDEAL INSURANCE CO LTD Vs. PAPPU POOJARY
|
April 14, 1972 |
|
HIRACHAND Vs. SYED BASHEERUDDIN
|
May 30, 1972 |
|
I A DESAI Vs. STATE OF MYSORE
|
February 9, 1972 |
|
I B HEBBALLI Vs. STATE OF MYSORE
|
June 1, 1972 |
|
I P HUNSRAJ Vs. G S PANNALAL
|
March 8, 1972 |
|
IN RE: CANARA BANK LTD. AND ANR. Vs. STATE
|
February 25, 1972 |
|
INDIA TIN INDUSTRIES P LTD Vs. COMMISSIONER OF INCOME TAX
|
February 3, 1972 |
|
IRAWWA ALIAS KANCHAWWA Vs. BASALINGAPPA SHIDDAPPA KARIKATTI
|
November 29, 1972 |
|
J JAWAHARLAL Vs. K S BASAVARAJAPPA
|
November 7, 1972 |
|
J S PRAKASH Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY BANGALORE 2
|
August 10, 1972 |
|
JAIPAL SRIPAL BADNIKAI Vs. PAYAPPA JAKKAPPA WAGHE
|
October 15, 1972 |
|
JAIPAL SRIPAL BADNIKAI Vs. PAYAPPA JAGGAPPA WAGHE
|
October 5, 1972 |
|
JOHN A SALDHANA Vs. CITY MUNICIPAL COUNCIL MANGALORE
|
October 25, 1972 |
|
K N ANJANAPPA Vs. STATE OF MYSORE
|
November 30, 1972 |
|
K P JAYARAMA REDDY Vs. BANGALORE UNIVERSITY
|
December 4, 1972 |
|
K R CHINNAKRISHNA SETTY Vs. AMBAL AND CO MADRAS
|
July 25, 1972 |
|
K RAFFUDDIN AHMED Vs. STATE OF MYSORE
|
October 19, 1972 |
|
K RAMA RAO Vs. STATE OF MYSORE
|
August 2, 1972 |
|
K S SATYPALA Vs. ALICE DSOUZA
|
August 25, 1972 |
|
K SATYANARAYANA Vs. CENTRAL BOARD OF DIRECT TAXES
|
June 21, 1972 |
|
K VENKATAPPA Vs. STATE OF MYSORE
|
July 24, 1972 |
|
KALAPPA Vs. DEPUTY COMMISSIONER MANDYA
|
July 14, 1972 |
|
KALLAPPA SIDDAPPA SURYAWANSHI Vs. AKKAVVA alias LEELAVATHI
|
February 24, 1972 |
|
KAMALABAI NARAYAN NAIK Vs. RUKMANIBAI KRISHNAJI NAIK
|
February 2, 1972 |
|
KARIBASAPPA Vs. MD KHAJA HUSSAIN
|
June 1, 1972 |
|
KARNATAKA BANK LTD Vs. K SHAMANNA
|
February 29, 1972 |
|
KECHANDA PONNAPPA Vs. CHOTTORA THAMMAIAH
|
July 6, 1972 |
|
KEMPANNA Vs. M SHANTARAJIAH
|
September 28, 1972 |
|
KEMPEGOWDA Vs. RAME GOWDA
|
August 16, 1972 |
|
KRISHNA MILLS CO Vs. REGIONAL DIRECTOR BMP STATE INCE
|
October 4, 1972 |
|
KRISHNAJI Vs. N E MATTIKOPPA AND CO
|
March 27, 1972 |
|
KRISHNAJI VASUDEV PARADESHI Vs. N R MATTIKOPPA AND CO
|
March 27, 1972 |
|
KRISHNAPPA RAMSA WALVEKAR Vs. RAMACHANDRASA RAMASA WALVEKAR
|
December 11, 1972 |
|
KUNNIMELLIHALLII DODDA PRAMANAND PRATHAMI PATTIN VYAVASAYA SAHAKARI SANGH LTD Vs. SHIVAPPA GUDDAPPA SURAD
|
September 20, 1972 |
|
KUNTAPPA Vs. AIYAPPA KUNTAPPA DESAI
|
July 5, 1972 |
|
L R SALDHANA Vs. STATE OF MYSORE
|
May 25, 1972 |
|
L.R. Saldhana Vs. The State of Mysore and others
|
May 25, 1972 |
|
LAKSHMINARAYANA MINING Vs. TALUK DEVELOPMENT BOARD SANDUR
|
March 30, 1972 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. B R HONNAPPA
|
June 15, 1972 |
|
LINGEGOWDA RAYANAGOWDA PATIL Vs. SHARAMAWWA
|
August 16, 1972 |
|
LOKAPPA Vs. NARAYANA
|
August 21, 1972 |
|
M K SUBBA RAO Vs. STATE OF MYSORE
|
May 29, 1972 |
|
M M SANKANAGOUDER Vs. STATE OF MYSORE
|
January 18, 1972 |
|
M MALLIKARJUNAIAH Vs. SHIVANNA
|
August 16, 1972 |
|
M PANCHAKSHARAPPA Vs. SHIVAYOGESHWARA COTTON PRESS CO
|
September 19, 1972 |
|
M R MISHRIKOTI Vs. MUKTUMSAB HASANSAB ASOTI
|
August 4, 1972 |
|
M S RAMAIAH Vs. STATE OF MYSORE
|
March 8, 1972 |
|
M V SHIVAJI RAO KORE Vs. RUKMINIYAMMA
|
May 24, 1972 |
|
M. MALLIKARNJUNAIAH Vs. SHIVANNA AND ANR.
|
August 18, 1972 |
|
M.R. Mishrikoti Vs. M.H. Asoti
|
August 4, 1972 |
|
Mahadevamma and another Vs. M. Nanjappa Setty and others
|
September 28, 1972 |
|
MAHADEVAPPA SHANKERAPPA Vs. GAURAMMA
|
June 25, 1972 |
|
MAHANTAYYA BASALINGAYYA KOPPAL Vs. SRI KOTTURESWAR AND CO
|
March 3, 1972 |
|
MAHIPAL SINGH SHANKARSING PAWAR Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
February 9, 1972 |
|
MALLAPPA DHARMANNA BALAGAL Vs. SRIPATHIGURACHARYA GALAGALI
|
May 25, 1972 |
|
MANIKRAO PATIL Vs. BAPU RAO PATIL
|
September 20, 1972 |
|
MIRZA BAIG Vs. STATE OF MYSORE
|
September 13, 1972 |
|
MOHAMMED ALI ABDUL GHANIMOMIN Vs. BISAHEMI
|
October 3, 1972 |
|
MOHIDDINSAB GAFFARSAB KUNDGOL Vs. ROHIDAS HARI KINDALKAR
|
February 16, 1972 |
|
MUNISWAMAPPA Vs. RAMIAH
|
October 19, 1972 |
|
MYSORE STATE ROAD TRANSPORT CORPORATION Vs. ALBERT DIAS
|
November 9, 1972 |
|
N B K REDDY Vs. KARNATAK UNIVERSITY
|
January 17, 1972 |
|
N K GANAPAIAH Vs. AGRICULTURAL INCOME TAX OFFICER
|
August 17, 1972 |
|
N NANJAPPA Vs. SIDDIAH
|
June 29, 1972 |
|
N RAMARAO MANE Vs. RADHA RUKMINI BAI
|
August 4, 1972 |
|
N S GIRI Vs. DIVISIONAL COMMISSIONER MYSORE DIVISION
|
March 7, 1972 |
|
N SUBRAMANYAM Vs. K UMMAR
|
August 25, 1972 |
|
N THYAGARAJU Vs. UNION OF INDIA
|
October 31, 1972 |
|
NACHARAMMA Vs. CHAIRMAN MOTOR ACCIDENT CLAIMS TRIBUNAL BANGALORE
|
July 7, 1972 |
|
NARASINGA RAO SRINIVASARAO INAMDAR BHIRDIKAR Vs. BHIMAPPA ANNAPPA DALWAI
|
June 9, 1972 |
|
NARAYAN GOVIND ANIKHINDI Vs. KRISHNAJI
|
July 7, 1972 |
|
NORTHERN INDIA GENERAL INSURANCE CO LTD Vs. L KRISHNAN
|
August 24, 1972 |
|
OBANNA RAJU Vs. COMMISSIONER and RETURNING OFFICER CORPORATION OF CITY OF
BANGALORE
|
February 22, 1972 |
|
P A MACHIAH Vs. M B PONNAVVA
|
July 19, 1972 |
|
P G VENKATASWAMY Vs. MIR ZAHID HUSSAIN SAHEB SHA
|
May 31, 1972 |
|
P GOVINDA PRABHU Vs. STATE OF MYSORE
|
February 11, 1972 |
|
P HIRIANNA SHETTIGARA Vs. DEPUTY COMMR for HR AND CE MANGALORE
|
August 8, 1972 |
|
P K NARASIMHA IYENGAR Vs. P K RAMASWAMY IYENGAR
|
May 23, 1972 |
|
P NARANAPPA Vs. A SHANKER ALVA
|
July 5, 1972 |
|
P S RAO Vs. UNION GOVERNMENT
|
March 17, 1972 |
|
PANDAVAPURA SAHAKARA SAKKARE KHARKHANE P LIMITED Vs. STATE OF MYSORE
|
June 28, 1972 |
|
PARUTAPPA DASAPPA MACHA Vs. KRISHTAPPA SATAPPA YADALLI
|
July 12, 1972 |
|
PARVATHAMMA K L Vs. INCOME TAX OFFICER
|
April 5, 1972 |
|
PATEL ADIRAJASHETTY Vs. KORAGAPPA MANSA ALIAS RAMANNA
|
September 28, 1972 |
|
PATEL H M MALLE GOWDA Vs. STATE OF MYSORE
|
November 3, 1972 |
|
PIADADE DCUNHA Vs. MANAKKE HENGSUE
|
March 8, 1972 |
|
PLEADINGS D CUNHA Vs. MANAKKE HENGAUE
|
March 8, 1972 |
|
PRAKASH TRAVELS PVT LTD Vs. STATE OF MYSORE
|
August 24, 1972 |
|
PREMA Vs. M ANANDA SHETTY
|
September 21, 1972 |
|
PUTTANNA D R Vs. COMMISSIONER OF INCOME TAX
|
November 21, 1972 |
|
PYARU SAB Vs. STATE OF MYSORE
|
November 7, 1972 |
|
R ANANTHA RAO Vs. INDUMATHI ALIAS LAKSHMI BAI
|
September 1, 1972 |
|
R B SOMAPPA Vs. MYSORE CO-OPERATIVE APPELLATE TRIBUNAL
|
August 22, 1972 |
|
R DAYANANDA SAGAR Vs. VATAL NAGARAJ
|
August 23, 1972 |
|
R V SWAMY Vs. VICE CHANCELLOR UNIVERSITY OF BANGALORE
|
September 1, 1972 |
|
R.B. Somappa Vs. The Mysore Co-operative Appellate Tribunal by its Secretary, Bangalore and others
|
August 22, 1972 |
|
RADHAKRISHNA BHAKTHA Vs. RAMANNA SHETTY
|
March 23, 1972 |
|
RADIO HOUSEKULLAPPA SPINNING MILLS SHANKARA TEXTILE MILLS Vs. UNION OF INDIA ENFORCEMENT OFFICER EMERGENCY RISKS INSURANCE SCHEME
|
July 20, 1972 |
|
RAGHAVENDRARAO VAKIL AND CO BIJAPUR Vs. B R ELAVIA
|
October 3, 1972 |
|
RAHMATH SAHEB Vs. ZAINABI
|
October 20, 1972 |
|
RAMA DIXIT Vs. STATE OF MYSORE
|
March 7, 1972 |
|
RAMACHANDRA HANMANT DEV ADAS Vs. GOPALA RAO RAMA RAO NADKARNI
|
December 1, 1972 |
|
RAMAKKA Vs. K MUNIAPPA ALIAS DODDANNIAH
|
October 11, 1972 |
|
RANGASWAMY Vs. NAGAMMA
|
March 2, 1972 |
|
RATNA BAI Vs. N NARAYANI
|
June 6, 1972 |
|
REDDY CHANNABASAVANNA GOUD Vs. STATE OF MYSORE
|
August 30, 1972 |
|
S DASARATHY Vs. MYSORE ELECTRICITY
|
October 11, 1972 |
|
S DEVARAJ Vs. PATEL NANJEGOWDA
|
June 8, 1972 |
|
S K KALANJI Vs. COMMISSIONER OF COMMERCIAL TAXES
|
February 4, 1972 |
|
S MAHADEVA SINGH Vs. DIVISIONAL COMMISSIONER Mysore Division
|
August 21, 1972 |
|
S P HAMIDSHA CHANDSHAWALA Vs. SBSHAGIRI BHIKU PAI
|
September 26, 1972 |
|
S S DHUNDSHI AND CO Vs. BAILUR RAMARAYA MANJUNATH SHANBHAG
|
August 23, 1972 |
|
S V KRISHNAMURTHY Vs. DEPUTY COMMISSIONER CHIKMAGALUR
|
February 23, 1972 |
|
S VASUDEVA RAO Vs. DEPUTY COMMISSIONER MYSORE DIST
|
June 20, 1972 |
|
S.P. Hamidsha Chandshawale Vs. Seshagiri Bhiku Pai and others
|
September 26, 1972 |
|
SAIBANNA BHOJI Vs. STATE OF MYSORE
|
July 13, 1972 |
|
SANGAPPA SANGANBASAPPA Vs. AMJABI ANAND RAO
|
February 21, 1972 |
|
SANGAVVA Vs. ONKARAPPA VENKATESHAPPA
|
January 14, 1972 |
|
SHA CHUNNILAL SOHANRAJ Vs. T GURUSHANTAPPA
|
January 13, 1972 |
|
SHETIKARI SAHAKARI SAKHAR KARKHANA LTD Vs. STATE OF MYSORE
|
March 27, 1972 |
|
SHIDDAPPA Vs. CHANNABASAPPA GIRIYAPPA BADAPPANAVAR
|
October 11, 1972 |
|
SHIDRAMAPPA AYYAPPAGOUDA PATIL Vs. PARASURAMASING KARAKSING RAJPUT
|
June 28, 1972 |
|
SHIVADEVIAMMA Vs. SUMANAJI
|
February 4, 1972 |
|
SHIVADEVIAMMA Vs. SUMANAJI
|
October 10, 1972 |
|
SHIVADEVIAMMA Vs. SUMANAJI
|
August 4, 1972 |
|
SHIVADEVIAMMA Vs. SUMANJI
|
September 15, 1972 |
|
SIDDANNA Vs. KAMALABAI
|
February 28, 1972 |
|
SIDDAPPA Vs. HANMANTHARAO
|
February 18, 1972 |
|
SIMON REBELLO Vs. DAVID SOUZA
|
June 2, 1972 |
|
SPECIAL LAND ACQUISITION OFFICER CITE Bangalore Vs. J B KEMPANNA SETTY CHARITIES
|
February 18, 1972 |
|
SPECIAL LAND ACQUISITION OFFICER H D P GHATAPRABHA Vs. APARAI KRISHNA GADAKARI
|
February 29, 1972 |
|
SPECIAL LAND ACQUISITION OFFICER MANGALORE Vs. PIADADE FERNANDES
|
April 14, 1972 |
|
SPECIAL LAND ACQUISITION OFFICER PORTS MANGALORE Vs. OVAMMA
|
March 23, 1972 |
|
SPECIAL LAND ACQUISITION OFFICER RAILWAYS MANGALORE Vs. NARAYANA BHAT MANGALORE
|
February 18, 1972 |
|
Special Land Acquisition Officer, Mangalore Vs. Smt. Ovamma
|
March 23, 1972 |
|
SRI HUCHESWAR L M SOCIETY Vs. LAND ACQUISITION OFFICER
|
July 28, 1972 |
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STAR CONSTRUCTION TRANSPORT CO Vs. STATE OF MYSORE
|
July 28, 1972 |
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STATE GOVERNMENT Vs. M L MANJUNATHA SHETTY
|
January 21, 1972 |
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STATE OF MYSORE Vs. BASTANV JAVAN V PINTO
|
January 28, 1972 |
|
STATE OF MYSORE Vs. HAMEED
|
February 1, 1972 |
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STATE OF MYSORE Vs. SOMALA
|
February 4, 1972 |
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STATE OF MYSORE Vs. RAMAJI RAMAPPA MALAGI
|
February 18, 1972 |
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STATE OF MYSORE Vs. SATYENDRA KUMAR
|
March 6, 1972 |
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STATE OF MYSORE Vs. SULAIMAN DA WOOD
|
April 5, 1972 |
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STATE OF MYSORE Vs. ANTEN BASTYNAV VANIYACHE SIDDI
|
April 7, 1972 |
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STATE OF MYSORE Vs. NAGAPPA SANNIGAPPA SANNAKKI
|
August 9, 1972 |
|
STATE OF MYSORE Vs. SHANTA alias SAVITRI
|
July 5, 1972 |
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STATE OF MYSORE Vs. VENKATARAMAN MANJUNATH HEGDE
|
August 26, 1972 |
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STATE OF MYSORE Vs. NAGAPPA SANNIGAPPA SUNNAKKI
|
August 29, 1972 |
|
STATE OF MYSORE Vs. M SRINIVASA
|
November 7, 1972 |
|
STATE OF MYSORE Vs. S R HULEKAL
|
November 9, 1972 |
|
STATE OF MYSORE Vs. VENKAPPASETTY
|
November 3, 1972 |
|
STATE OF MYSORE Vs. RAMU B
|
November 3, 1972 |
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STATE OF MYSORE Vs. HOSBU KUSH GOWDA
|
December 11, 1972 |
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STATE OF MYSORE Vs. K B KARIAPPA
|
December 12, 1972 |
|
State of Mysore Vs. Venkappasetty and another
|
November 2, 1972 |
|
STATE OF MYSORE Vs. SATYENDRA KUMAR
|
March 7, 1972 |
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SUBBAKKA Vs. APPAYYA RAI
|
June 30, 1972 |
|
SUBHADRA Vs. STATE OP MYSORE
|
March 15, 1972 |
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SUBRAYA BHATTA Vs. LINGAPPA GOWDA
|
September 26, 1972 |
|
SUDARSHAN AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
April 13, 1972 |
|
T MANJANATHA IYER Vs. JANAKAMMAL
|
October 4, 1972 |
|
T MOHADIN KHAN Vs. DEPUTY COMMISSIONER SHIMOGA
|
July 11, 1972 |
|
T P KAPADIA Vs. COMMISSIONER OF INCOME TAX
|
January 13, 1972 |
|
T VENKANNA Vs. HIGH COURT OF MYSORE
|
December 13, 1972 |
|
THE NORTHERN INDIA GENERAL INSURANCE CO. LTD. Vs. L. KRISHNAN AND ORS.
|
August 25, 1972 |
|
THERESA GRACY DSOUZA Vs. THOMAS DSOUZA
|
September 18, 1972 |
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THIMMAIAH Vs. UNIVERSITY OF MYSORE
|
March 29, 1972 |
|
V K KANGAN Vs. STATE OF MYSORE
|
June 5, 1972 |
|
V N CHOWDIAH Vs. DEPUTY COMMISSIONER MYSORE
|
August 31, 1972 |
|
V.B. BADAMI AND OTHER Vs. STATE OF MYSORE AND OTHERS
|
December 15, 1972 |
|
Varadamma Vs. H. Mallappa Gowda and others
|
July 31, 1972 |
|
VASANTH KSHATRIYA Vs. PRESIDING OFFICER Labour Court Mangalore
|
July 26, 1972 |
|
VASAVAMBA Vs. PARASURAM SAIT
|
June 16, 1972 |
|
VEERBASAVARADHYA Vs. DEVOTEES OF LINGADAGUDI MUTT
|
June 19, 1972 |
|
VENKATA RAO Vs. BRIJPAL
|
February 17, 1972 |
|
VENKATAMMA Vs. SPECIAL LAND ACQUISITION OFFICER CITE MYSORE
|
January 31, 1972 |
|
VISHNU ATMARAM TENDOLKAR Vs. BALASAHEB ANANT PATIL
|
March 27, 1972 |
|
WORKMEN Vs. MANAGEMENT OF YELANDUR TALUK LAND MORTGAGE CO OPERATIVE SOCIETY LTD
|
June 6, 1972 |
|
WORKMEN OF HINDUSTAN MACHINE TOOLS LIMITED Vs. C N NANJAPPA
|
June 26, 1972 |
|
WORKMEN OF REMINGTON RAND OF INDIA LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
February 10, 1972 |
|
WORKMEN OF YELANDUR TALUK LAND MORTGAGE CO-OPERATIVE SOCIETY LTD Vs. YELANDUR TALUK LAND MORTGAGE CO OPERATIVE SOCIETY LTD
|
June 6, 1972 |
|
Y V SHANTHAMURTHY Vs. STATE OF MYSORE
|
March 10, 1972 |
|
YAMANAPPA Vs. STATE OF MYSORE
|
May 25, 1972 |
|
YELLAPPA LAXMAN POTE Vs. BASAVANTA SIDABASAPPA PATIL
|
January 6, 1972 |
|
ZUBAIDA BI alias PYARI Vs. MEHTAR M MOHAMMED ISMAIL
|
June 7, 1972 |
|
ZUBEIDA BI Vs. M MOHAMMED ISMAIL
|
June 7, 1972 |
LOGIN