REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A K ABDUL KADAR SAHEB Vs. STATE OF MYSORE	January 21, 1971
A MUNIVENKATAIAH Vs. GENERAL MANAGER GOVT SOAP FACTORY	August 3, 1971
A V IBRAHIM Vs. MANDEPANDA CARIAPPA	February 24, 1971
ABDUL KAREEM Vs. STATE OF MYSORE	July 29, 1971
ABDUL RAB SHAH KHADRI Vs. COURT OF DIST JUDGE MANDYA	August 17, 1971
ABDUL RAHIM Vs. STATE OF MYSORE	February 22, 1971
ABDULSAB RAJASAB GULEDGUD Vs. MAHIBOOBSAHEB WD KHADIRSAHEB	July 6, 1971
ALICE SEQUEIRA Vs. L MIRANDA	May 24, 1971
ALLISAHEB MASUMSAHEB ALAS Vs. BABU LAXMAN CHAMBAR	July 27, 1971
ANANT VINAYAKRAO BOTE Vs. MAHADEV APPANNA NANDI	July 1, 1971
ANANTHA REDDY Vs. STATE OF MYSORE	November 5, 1971
ANDANUR BASAPPA Vs. ADHIKAR CHANNABASAPPA	December 1, 1971
ANJUMAN E ISLAM Vs. GANAPATLAL SHIVALAL JAMADAR	November 22, 1971
APPASAHEB ANNAPPA SIRUGUPPI Vs. TOWN MUNICIPAL COUNCIL RAMDURG	July 7, 1971
ARIYAMMA Vs. NARASIMHIAH alias MARI	August 17, 1971
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. P ANANT OZA	August 3, 1971
B B BIDDAPPA Vs. DEPUTY COMMR OF AGRICULTURAL INCOME TAX MYSORE	September 2, 1971
B M NANJUNDASWAMY Vs. JOINT DIRECTOR OF PUBLIC INSTRUCTION	February 19, 1971
B M SHYAMU Vs. B K RAJASEKHAR	November 13, 1971
B MUTHAIAH Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY SHIMOGA	March 23, 1971
B PUTTAMMA Vs. C V RAMANA IYER	September 10, 1971
B R S BASH Ali ABDUL ALI SAHEB Vs. IMAMBI	June 25, 1971
B R VENKAPPAYYA Vs. STATE OF MYSORE	July 22, 1971
B RAMAIAH Vs. STATE OF MYSORE	July 8, 1971
B S IRANNAVAR Vs. DEPUTY COMMISSIONER OF BELGAUM	August 12, 1971
B S NAGARAJ Vs. S NANJAPPA	March 31, 1971
B SRINIVASACHAR Vs. RAILWAY BOARD	April 16, 1971
B U VENKAT ARMANIAH Vs. STATE OF MYSORE	February 12, 1971
B. Muthaiah and another Vs. Secretary, Regional Transport Authority, Shimoga and another	March 23, 1971
BABU GANGARAM Vs. BABU GALGOUDA PATIL	April 5, 1971
BADUVAKUNHI BEARY Vs. VENKATESHA SHANBHONGUE	February 4, 1971
BAGALKOT UDYOG LTD Vs. UNION OF INDIA UOI NEW DELHI	August 26, 1971
BASANGOUDA CHANNAPPA GOUDAR Vs. NINGANGOUDA BUDDANGOUDA PATIL	April 6, 1971
BASAWWA Vs. NINGAPPA GOPALAPPA UPPIN	October 27, 1971
BASAYYA SHIVAYYA PUJAR Vs. NARAYAN SHYASTRI RAMA SHYASTRI	July 1, 1971
BIDDAPPA B B Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX DEPUTY	September 2, 1971
C B SHANBHAG Vs. STATE OF MYSORE	March 24, 1971
C RANGAPPA Vs. STATE OF MYSORE	June 25, 1971
C SYED GHOUSE Vs. UNION OF INDIA	November 23, 1971
C V HAYAGRIV Vs. MYSORE SILK MUSEUM	January 29, 1971
CANARA PUBLIC CONVEYANCE CO LTD Vs. REGIONAL TRANSPORT AUTHORITY S K	June 15, 1971
CHANDRASEKHARA RAMAPPA GAVALI Vs. STATE OF MYSORE	June 29, 1971
CHANDRASHEKAR C G Vs. STATE OF MYSORE	October 21, 1971
CHANDRASHEKHAR JAYANGOUDA PATIL Vs. SHIDAGIREPPA	March 24, 1971
CHANNABASAPPA KAMADAL Vs. KISHAN CHAND AND COMPANY	July 8, 1971
CHANNABASAYYA SHIVALINGAYYA HIREMATH Vs. CHINTAMAN ANANTKULKARNI	July 12, 1971
CHICKARANGAPPA Vs. STATE OF MYSORE	July 2, 1971
CHIKKAGANGAMMA Vs. CHUNCHANAKUPPA RUDRIAH	August 20, 1971
CHIKKE GOWDA Vs. CHIKKARAJEGODWA	February 4, 1971
CHINNAPPA LAKSHMA SETTY Vs. STATE OF MYSORE	January 12, 1971
COMMISSIONER OF GIFT TAX Vs. RAMACHANDRA BHAT V	May 24, 1971
COMMISSIONER OF WEALTH TAX Vs. RAJKUVERBA H H SMT	July 19, 1971
D F CHINNAPPA Vs. PUJARI SHIVANNA	March 3, 1971
D M THIPPESWAMY Vs. MYSORE REVENUE APPELLATE TRIBUNAL	August 10, 1971
D MAHESWARAPPA Vs. UNION OF INDIA	September 21, 1971
D N RAMAIAH Vs. D R ASWATHANARAYANASETTY	September 16, 1971
D P HIREMUTT Vs. STATE OF MYSORE	January 20, 1971
D S NANJAPPA Vs. STATE OF MYSORE	March 12, 1971
D SRINIVASA IYER Vs. INSPECTOR GENERAL OF POLICE	January 6, 1971
DALAPATHY SHETTY Vs. HONNE GOWDA	March 19, 1971
DATTATRAYA NAGAPPA SHETTY ANKOLEKAR Vs. STATE OF MYSORE	June 23, 1971
DATTU RAMA ATWADKAR Vs. PARVATHIBAI	July 5, 1971
DAVUD BHAI HASAN ALLI KOLHAPURWALA Vs. ABHAS BHAI ABDUL KARIM BHURISHET	August 13, 1971
DEVAPPA alias DEVAGOWDA Vs. STATE	November 5, 1971
DIGAMBAR NARAYAN TAGORE Vs. FIRM GADMAL MOTIJI MARWADI	October 4, 1971
DILIP VISHWANATH DESHPANDE Vs. PARASHARAM VENKOBA PAWAR	September 15, 1971
E C K MURTHY Vs. STATE OF MYSORE	August 31, 1971
EARAMMA Vs. PARWATAMMA	March 5, 1971
ENNAR SYNDICATE Vs. CORPORATION OF THE CITY OF BANGALORE	November 2, 1971
ESWARAN K S Vs. STATE OF MYSORE	May 26, 1971
FAKIRAPPA AMRETAPPA ANNIGERI Vs. YELLAPPA BASAPPA GENAPPANAVAR	May 28, 1971
FIRM OF T MUDDU VEFRAPPA Vs. UNION OF INDIA	March 26, 1971
FITTER PEERA SAHEB Vs. K BALACHANDRA RAO	April 12, 1971
FRANK L J LOBO Vs. PIAD PINTO BAI	May 31, 1971
FUNDABAI ALIAS SARASWATHIBAI Vs. RAMANAGOUDA MALLANAGOUDA PATIL	April 1, 1971
G B NESRIKAR Vs. UNION OF INDIA	September 21, 1971
G N GUDIGAR Vs. STATE OF MYSORE	December 6, 1971
G R GURURAJACHAR Vs. STATE OF MYSORE	July 22, 1971
G R NANJUNDASWAMI Vs. MYSORE STATE TRANSPORT APPELLATE TRIBUNAL	July 7, 1971
G S JOSHI Vs. STATE OF MYSORE	February 19, 1971
G VEERANNA Vs. MYSORE REVENUE APPELLATE TRIBUNAL	December 3, 1971
GADAG CO OPERATIVE COTTON SALE SOCIETY LTD Vs. ANNIGERI AGRICULTURAL PRODUCE CO OPERATIVE SALE SOCIETY LTD	January 15, 1971
GAJRA BAI Vs. CONTROLLER OF ESTATE DUTY	August 16, 1971
GANAPATHI SHRINIWAS SETH Vs. STATE OF MYSORE	March 17, 1971
GANAPATHI SUBBARAYA HEGDE Vs. STATE OF MYSORE	January 29, 1971
GANAPATI alias BASANNA Vs. STATE OF MYSORE	March 19, 1971
GANESH FOUNDRY Vs. COMMERCIAL TAX OFFICER BANGALORE DISTRICT CIRCLE BANGALORE	March 18, 1971
GANGARAM BANGALE Vs. BALGOUDA PATIL	April 5, 1971
GOLLALESHWAR DEV Vs. GANGAWA KOM SHANTAYYA MATH	March 18, 1971
GOPAL Vs. COMMISSIONER CORPN OF THE CITY OF BANGALORE	December 9, 1971
GOPAL FILMS Vs. ASSISTANT REVENUE OFFICER	March 25, 1971
GOPALAKRISHNA KALLURAYA Vs. RAMACHANDRA KALLURAYA	February 10, 1971
GOVERNMENT OF MYSORE Vs. HARI RAJ and CO	July 20, 1971
GROUP VILLAGE PANCHAYAT COMMITTEE HARLAPUR Vs. RAMANGOUDA ANANTHAGOUDA PATIL	July 19, 1971
GROUP VILLAGE PANCHAYAT OF NERALAKERE Vs. DIVISIONAL COMMISSIONER BANGALORE	July 6, 1971
GUNDABAI alias SARASWATIBAI Vs. RAMANGOUDA MALLANGOUDA PATIL	April 1, 1971
GURUPAD RAMACHANDRA NANDANI Vs. STATE OF MYSORE	January 8, 1971
GURUSHIDDAYYA KALKAYYA SELIMATH Vs. SHAH HIRACHAND VANECHAND AND CO	October 15, 1971
H A RAMANUJA Vs. STATE OF MYSORE	October 22, 1971
H R GURAPPA Vs. BANNUR VENKATAPPA	January 11, 1971
H S SHIVALINGIAH Vs. STATE OF MYSORE	September 15, 1971
H S SUBBANNA Vs. STATE OF MYSORE	August 19, 1971
H SIDDAVEERAPPA Vs. STATE OF MYSORE	March 12, 1971
H VEERABHADRAPPA Vs. DEPUTY COMMISSIONER BELLARY DISTRICT BELLARY	August 10, 1971
HABIBULSAB HASANSAB SINDAGI Vs. STATE OF MYSORE	June 29, 1971
HANAMANGOUDA Vs. HANAMANGOUDA	October 29, 1971
HANUMAN TRANSPORT CO P LTD Vs. STATE OF MYSORE	April 16, 1971
HARIKISANDAS GULABDAS AND SONS Vs. STATE OF MYSORE	March 5, 1971
HAYAT BEIG Vs. MUNIVENKATE GOWDA	June 18, 1971
HIRIANNA SHETTY Vs. STATE OF MYSORE	October 8, 1971
I J J REBELLO Vs. CHIEF CONTROLLING REVENUE AUTHORITY IN MYSORE	March 30, 1971
IDEAL JAWA INDIA PVT LTD Vs. C MADAN MOHAN	July 22, 1971
II ADDITIONAL SPL AND ACQUISITION OFFICER HARBOUR MANGALORE Vs. B FAKRUDDIN AHMED	March 30, 1971
In re Fakirappa Yellappa Tukkappanawar Vs.	March 5, 1971
In Re: Basi Reddy and others Vs.	August 10, 1971
In Re: Madhukar Dasarath Mendekar and others Vs.	August 26, 1971
In Re: Narasing Naik Vs.	August 13, 1971
In Re: Surchand Ramji Chavan Vs.	October 21, 1971
In Re: Thippanna Vs.	January 8, 1971
INCOME TAX OFFICER Vs. DHARMCHAND MULTANMUL	August 27, 1971
INDIAN TELEPHONE INDUSTRIES CO OPERATIVE SOCIETY LIMITED Vs. INCOME TAX OFFICER	July 21, 1971
INTER STATE TRANSPORT P LTD Vs. CORPORATION OF THE CITY OF BANGALORE	November 16, 1971
J SATYANARAYANA Vs. J SEETHAMMA	July 16, 1971
J V JAHAGIRDAR Vs. S L BIJALI	November 11, 1971
JOHN AUGUSTINE PETER MIRANDE Vs. N DATHA NAIK	June 2, 1971
JOSEPH DSOUZA Vs. STATE OF MYSORE	October 29, 1971
K B LAXMINARANIAH Vs. STATE OF MYSORE	November 15, 1971
K BURMAN Vs. COMMERCIAL TAX OFFICER CALCUTTA	April 14, 1971
K C D SWAMY Vs. LEELA MARATHEY	February 22, 1971
K G JAGANNATH Vs. STATE OF MYSORE	April 15, 1971
K HANUMANTHA RAO Vs. STATE OF MYSORE	March 15, 1971
K HUTCHU RAO Vs. STATE OF MYSORE	March 15, 1971
K MUNISWAMAPPA Vs. P CHENNAKRISHNAPPA	January 13, 1971
K N GURUSWAMY AND CO Vs. STATE OF MYSORE	March 24, 1971
K N SRINIVASACHARI Vs. STATE OF MYSORE	April 1, 1971
K NANJUNDAPPA Vs. PADMAMMA	September 10, 1971
K P HANUMAPPA Vs. STATE OF MYSORE	August 12, 1971
K R NADGIR Vs. STATE OF MYSORE	February 16, 1971
K R SHIVADATTA Vs. SELECTION COMMITTEE TO GOVT MEDICAL COLLEGES	November 24, 1971
K RAGHAVENDRA RAO Vs. STATE OF MYSORE	February 12, 1971
K RAJA BHAT Vs. STATE OF MYSORE	February 22, 1971
K S SURYANARAYANA SETTY Vs. STATE OF MYSORE	May 27, 1971
K SREENIVASA RAO Vs. K M NARASIMHIAH	August 18, 1971
K VISHNUMOORTHI Vs. STATE OF MYSORE	March 16, 1971
K.R. Shivadatta Vs. The Selection Committee to Govt. Medical College and another	November 24, 1971
KAMALAMMA Vs. LAKSHMINARAYANA RAO	February 10, 1971
KAMALAMMA Vs. KENCHE GOWDA	October 8, 1971
KANTHARAJAIAH Vs. CITY IMPROVEMENT TRUST BOARD	May 24, 1971
KEMPEGOWDA Vs. M MAHALINGIAH	August 4, 1971
KESHAYYA CHANNAYYA HIREMATH Vs. UNIVERSITY OF AGRICULTURAL SCIENCES	June 2, 1971
KHATHIJABI Vs. P S ABDULLA	February 3, 1971
KORAGA SHETTY Vs. STATE OF MYSORE	March 10, 1971
KRISHNA BAI Vs. CHOMA GOWDA	September 21, 1971
KRISHNA JETTY Vs. STATE OF MYSORE	November 8, 1971
KRISHNA RAO DESHPANDE Vs. DEPUTY COMMR CHITRADURG DISTRICT	January 13, 1971
KRISHNAGOUDA Vs. BHIMANGOUDA VENKANAGOUDA	March 11, 1971
KRISHNAPPA Vs. STATE	March 11, 1971
KRISHNARAJA WADAYAR CO-OPERATIVE SOCIETY LTD Vs. RATNAM GOPALASWAMY IYENGAR	July 13, 1971
KRISHNARAJENDRA MILLS LTD Vs. LAKSHMINARAYANA	February 9, 1971
L GOWRAMMA Vs. CHAIRMAN City Improvement Trust Board	March 22, 1971
LAKSHMI BAGS MANUFACTURING CO Vs. COMMERCIAL TAX OFFICER IIII CIRCLE BANGALORE	August 3, 1971
LAKSHMIBAI Vs. INCOME TAX OFFICER	October 19, 1971
LAKSHMIDAS Vs. AROORCHAND	June 16, 1971
LALITHAMMA Vs. SELECTION COMMITTEE FOR ADMISSION TO MEDICAL COLLEGES	July 6, 1971
LAXMAN Vs. RATNABAI	March 5, 1971
LAXMINARAYANA UDPA Vs. PADMANABHA UDPA	July 22, 1971
LETITIA CASTELINO Vs. JEROME D SILVA	February 24, 1971
LUMANNA SOMANNA MALIK Vs. BHARMARAO ANNARAO CHOUGULE	March 19, 1971
M BASAVALINGIAH Vs. T P PAPANNA	June 2, 1971
M C S RAO Vs. STATE OF MYSORE	March 26, 1971
M C SUBBANNA Vs. NANJAMMA	August 23, 1971
M K MANJAPPA Vs. KALYANI PUJARTHY	January 20, 1971
M KORGA SHETTY Vs. STATE OF MYSORE	March 10, 1971
M KRISHNA Vs. CHECK POST OFFICER PADIL CHECK POST MANGALORE S K	July 19, 1971
M LSREENIVASA RAO Vs. HARINATH UPADYAYA	January 22, 1971
M M THAMMAIAH Vs. STATE OF MYSORE	March 18, 1971
M N KRISHNA RAO Vs. BOARD OF TRUSTEES CITB	March 30, 1971
M S RAMAN Vs. CORPORATION OF THE CITY OF BANGALORE	February 9, 1971
M SAVITRI Vs. STATE OF MYSORE	September 30, 1971
M T BHAT Vs. KANAKA LAXMI	September 15, 1971
M V LAKSHMINARAYANAPPA Vs. CHIKKASIDDE GOWDA	October 21, 1971
M V VENKATAPPA Vs. MYSORE STATE TRANSPORT APPELLATE TRIBUNAL	March 23, 1971
M VEERAPPA Vs. CONTROLLER OF EXAMINATIONS	October 29, 1971
MADAIAH SIDDALINGAIAH Vs. STATE OF MYSORE	June 24, 1971
MADHUKAR ATMARAM JOGALEKAR Vs. NINGAPPA RAMA CHATAGASTI	December 17, 1971
MADIAH Vs. STATE OF MYSORE	June 24, 1971
MADIVALAPPA CHANNAPPA CHOWDARY Vs. STATE OF MYSORE	July 2, 1971
MAIGA Vs. STATE	October 27, 1971
MANAGEMENT OF MODI PRINTING WORKS Vs. PRESIDING OFFICER LABOUR COURT	October 7, 1971
MANAGEMENT OF STATION CANTEEN Vs. PRESIDING OFFICER JABOUR COURT	August 26, 1971
MANJA SHETTY Vs. STATE OF MYSORE	November 19, 1971
MARIYAPPA PARAPPA HONAGUDI Vs. BABURAO KRISHNARAO KURADEKAR	July 19, 1971
MEDHI ALI Vs. UNION OF INDIA	December 6, 1971
MOHAMMAD ALI TAHIR Vs. UNION OF INDIA	September 1, 1971
MONAPPA MULYA Vs. KUSUMA S SHETTY	June 10, 1971
MOTOR INDUSTRIES CO LTD Vs. STATE OF MYSORE	February 17, 1971
MUNISWAMAPPA Vs. STATE OF MYSORE	March 24, 1971
MUNISWAMAPPA Vs. STATE OF MYSORE	May 24, 1971
MUTHANNA SHETTY Vs. BHAGI RAITHI	June 23, 1971
MYSORE BANGLE WORKS Vs. STATE OF MYSORE	July 19, 1971
MYSORE CEMENTS LTD Vs. UNION OF INDIA	August 9, 1971
MYSORE IRON AND STEEL WORKS LABOURERS ASSOCIATION Vs. COMMISSIONER OF I ABOUR AND REGISTRAR OF TRADE UNIONS IN MYSORE	August 4, 1971
MYSORE STATE ROAD TRANSPORT CORPORATION Vs. P V MOTOR SERVICE	July 28, 1971
MYSORE STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. A C NANJUNDAPPA	August 9, 1971
MYSORE STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. P V MOTOR SERVICE MANGALORE	June 28, 1971
N ANNAIYAPPA Vs. ASSISTANT COMMERCIAL TAX OFFICER BANGALORE	June 23, 1971
N C RAMAKRISHNAIAH Vs. CHIEF SECRETARY GOVT OP MYSORE	March 12, 1971
N M NATARAJA Vs. SELECTION COMMITTEE MEDICAL AND DETAL COLLEGES	November 23, 1971
N M ZACKRIAH Vs. N SWAMY PROPR ELEC HAIR DRESSERS	August 10, 1971
N NAGARAJ Vs. D S RAJESWARAMMA	February 18, 1971
N RAMA RAO Vs. TAHSILDAR NAGAMANGALA	March 19, 1971
N S RAJENDRA Vs. REGIONAL PROVIDENT FUNDS COMMISSIONER	November 4, 1971
N SHIVARAMAIAH Vs. MYSORE REVENUE APPELLATE TRIBUNAL	August 26, 1971
N SRINATH Vs. STATE OF MYSORE	June 29, 1971
N SUBBA RAO Vs. DEPUTY COMMISSIONER CHITRADURGA	March 16, 1971
NAGARAJU Vs. K RAMARAJU	February 25, 1971
NANDEESWARA TILES AGENCY Vs. TOWN MUNICIPAL COUNCIL BHADRAVATI AND HOLENARSIPUR	November 25, 1971
NARASIMHA GOVIND KAMAT Vs. STATE OF MYSORE	July 12, 1971
NARASING NAIK alias NARASA NAIK Vs. STATE OF MYSORE	August 13, 1971
NARASINGA GOWDA Vs. SUBRAMANYA SARALAYA	June 9, 1971
NARAYAN BHIKKAJI PAUSKAR Vs. MANGESH MAHADEV TERGAONKAR	October 22, 1971
NARAYANA HEBBARA Vs. RADHAKRISHNA SHANKER SHENAI	December 25, 1971
NARAYANA JOIS Vs. ALAMELAMMA	October 28, 1971
NARAYANA SHETTY Vs. RAMA SHETTY	March 26, 1971
NEELAWWA Vs. KALLAPPA BASAPPA NHAVI	December 2, 1971
OFFICIAL RECEIVER BANGALORE Vs. SELLAMMA	October 15, 1971
P K RUKMINI BAI Vs. VENKATESWARA SILK HOUSE	July 20, 1971
P R NAYAK Vs. UNION OF INDIA	August 27, 1971
P SYED SAHEB AND SONS Vs. STATE OF MYSORE	June 24, 1971
P V AITHALA Vs. STATE OF MYSORE	October 26, 1971
P V RANGASWAMY Vs. SHAH KRISHNAJI VALAJI and CO	February 10, 1971
P VENKATA RAO Vs. STATE OF MYSORE	January 8, 1971
PADMANABHAYYA alias CHANNARAYA SAVANTHA Vs. REVATHIAMMA	March 10, 1971
PANDIKUTHIRA MRS CHENGAPPA Vs. MURUVANDA MACHAYYA	October 5, 1971
PAPE GOWDA Vs. STATE	July 21, 1971
PARAPPA SANGAPPA PALLED Vs. ASTULSAHEB HASANSAHEB	July 12, 1971
PATEL CHANNE GOWDA Vs. KRISHNA GOWDA	February 17, 1971
PATIL IRANGOWDA BHIMANGOWDA Vs. AGRICULTURAL INCOME TAX OFFICER	November 30, 1971
PERYAKKAL Vs. DAKSHAYINI	March 2, 1971
POMPANNA GOWDA Vs. STATE OF MYSORE	March 26, 1971
PRAKASH TRIMBAKRAO PATWARDHAN Vs. TIPPANNA BHEEMAPPA AKKALE	April 8, 1971
PRANAY Vs. STATE OF MYSORE	December 3, 1971
PROVIDENT FUND INSPECTOR Mangalore South Vs. A J COELHO	October 25, 1971
QURUSHIDDAYYA KALKAYYA Vs. SHAH HIRACHAND VANECHAND AND CO	October 15, 1971
R CHINNASWAMY GOUNDER Vs. C H LAXMINARAYANA HARIYACHAR	March 30, 1971
R K KULKARNI Vs. DIVISIONAL COMMISSIONER BELGAUM	January 6, 1971
R RANGAPPA REDDY Vs. MYSORE REVENUE APPELLATE TRIBUNAL BANGALORE	November 23, 1971
RAGHUNATH BALAKRISHNA DESHPANDE Vs. BIHARILAL KRISHNAPRASAD DAVE	July 16, 1971
RAGHUNATH BHANDARY Vs. SEETHARAMA PUNJA	July 5, 1971
RAJAGOPAL C T Vs. STATE OF MYSORE	June 22, 1971
RAMACHANDER RAO Vs. DEPUTY COMMISSIONER GULBARGA	March 19, 1971
RAMACHANDRA APPAYYA DESURKAR Vs. TULASABAI	April 8, 1971
RAMACHANDRA GAJANANA HEGDE Vs. UANAPATI UMAMAHESHWAR HEGDE	February 11, 1971
RAMAPPA Vs. YELLAPPA GUNDAPPA	November 2, 1971
RAMASHING Vs. STATE OF MYSORE	September 15, 1971
RAMSINGH BABANJI Vs. STATE OF MYSORE	January 15, 1971
RANG RAO RAM RAO DESHPANDE Vs. STATE OF MYSORE	July 2, 1971
RANGA NAIKA Vs. SARASWATHI RATNA BAI	February 26, 1971
RANGA RAO Vs. STATE OF MYSORE	July 22, 1971
RANGACHARYA RAMACHARYA JOSHI Vs. VIRUPAX KARVIR KULKARNI	April 5, 1971
RAOJI APPAJI KULKARNI Vs. BADIBI	January 7, 1971
REVAMMA Vs. SHANTHAPPA	July 20, 1971
S JANAB Vs. CORPORATION OF THE CITY OF BANGALORE	August 10, 1971
S N SESHADRI Vs. MANAGING DIRECTOR LIC BOMBAY	June 8, 1971
SABA Vs. STATE	June 29, 1971
SADASIVAIAH Vs. STATE OF MYSORE	August 31, 1971
SAJJEDA VEERANNA Vs. GOWNDER ERASAYAMMA	October 19, 1971
SELECTION COMMITTEE for ADMISSION to MEDICAL and DENTAL COLLEGES Vs. M R NAGRAJ	May 28, 1971
SHA RUPCHAND HIDUMAL Vs. STATE OF MYSORE	December 1, 1971
SHANKAR RAO Vs. BHIMASHANKAR	May 27, 1971
SHANKER SHIVALINGA MINACHE Vs. AGRICULTURAL INCOME TAX OFFICER	August 17, 1971
SHANTI TRADING CO Vs. COMMISSIONER OF INCOME TAX	December 3, 1971
SHARMILA JEWELLERY Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE MYSORE	June 3, 1971
SHIPAD BHIKU NAVGEKAR Vs. STATE OF MYSORE	March 18, 1971
SHIVALINGAPPA Vs. P B PUTTAPPA	January 6, 1971
SHIVAPPA SATYAPPA MUDAKANNAVAR Vs. SATYAPPA YELLAPPA MUTTAPAGOL	March 2, 1971
SHRINIVAS RAMACHANDRA NADIG Vs. VISHNU NAGESH NADIG	March 2, 1971
SIDDANAGOUDA Vs. STATE OF MYSORE	September 16, 1971
SIDDANNA BOVI Vs. HANUMANTHA REDDY	March 25, 1971
SRIKANTA SUBBARAJE Vs. S P SUNDARAJA CHAR	April 1, 1971
SRIPAD BHIKU NAGAVEKAR Vs. STATE OF MYSORE	March 18, 1971
STATE OF MYSORE Vs. VISHWANATH RAMAKRISHNA NAIK	March 19, 1971
STATE OF MYSORE Vs. STHAPATHI NATARAJAN	March 18, 1971
STATE OF MYSORE Vs. PANDURANG PARUSAPPA NAIK	March 31, 1971
STATE OF MYSORE Vs. FAKIRAPPA YELLAPPA TUKKAPPANAWAR	March 5, 1971
STATE OF MYSORE Vs. LALU	February 25, 1971
STATE OF MYSORE Vs. BHEEMAL	February 25, 1971
STATE OF MYSORE Vs. PAIMLEE	February 24, 1971
STATE OF MYSORE Vs. ANTHONY	January 8, 1971
STATE OF MYSORE Vs. PARVATHAMMA	February 16, 1971
STATE OF MYSORE Vs. GHOUSUDDIN	September 15, 1971
STATE OF MYSORE Vs. YALE MALLESAPPA	October 8, 1971
STATE OF MYSORE Vs. K L PATIL	August 13, 1971
STATE OF MYSORE Vs. B BASAVALINGAPPA	August 9, 1971
STATE OF MYSORE Vs. SHANKARAPPA SATEPPA INDI	August 2, 1971
STATE OF MYSORE Vs. SHIVAPPA CHANBASAPPA KUNAD	June 17, 1971
STATE OF MYSORE Vs. KANNAN	July 14, 1971
STATE OF MYSORE Vs. SHIVANNA	July 19, 1971
STATE OF MYSORE Vs. H GUNDAPPA	July 1, 1971
STATE OF MYSORE Vs. KRISHNASWAMY	November 15, 1971
SUBRAO RANBA RAVALU KEDARI Vs. KALLAPPA NANA KADAPURE	September 10, 1971
SUKUMAR Vs. STATE	October 12, 1971
SUPREME MOTORS Vs. CITY MUNICIPAL COUNCIL SHIMOGA	November 19, 1971
SURCHAND RAMJI CHAVAN Vs. STATE	October 21, 1971
SUSHILA Vs. BHIMAPPA RAYAPPA KARIGAR	December 17, 1971
SYNDICATE BANK Vs. VINCENT ROBERT LOBO	February 26, 1971
T HANAMAN THE GOWDA Vs. EREGOWDA	November 4, 1971
T L KRISHNA UPADHYAYA Vs. GOWRAMMA	March 15, 1971
T M RANGAPPA AND BROS Vs. MYSORE REVENUE APPELLATE TRIBUNAL	June 7, 1971
T MUDDU VEERAPPA SONS AND K H VEERANNA SETTY Vs. UNION OF INDIA UOI	March 26, 1971
T N MEDAPPA Vs. STATE OF MYSORE	July 27, 1971
T N SHANKARARAO AND BROS Vs. S A WAJID	April 6, 1971
T P BORAIAH Vs. STATE OF MYSORE	October 27, 1971
T S CHANDRASEKARAN Vs. UNION OF INDIA	June 4, 1971
T SATHYANARAYANA Vs. STATE TRANSPORT AUTHORITY	April 12, 1971
TADIMALLA SUBBA RAO Vs. STATE	October 22, 1971
TALARI ERAPPA Vs. MUTHYALAPPA	January 18, 1971
TARABAI Vs. KRISHNA PANDURANG POWAR	August 3, 1971
THATTESARA SUBBARAYA Vs. CHTNNE GOWDA	September 21, 1971
THIMMAPPA DASAPPA Vs. THIMMAVVA KOM THIMMAPPA	December 2, 1971
THIPPANNA Vs. STATE	January 8, 1971
THOLAMAMIDI SURYANARAYANA RAO Vs. SINGAM SETTY VENKATARAMIAH SETTY and SONS	March 26, 1971
TULJANASA NARAYANASA HABIB Vs. S S K CO OPERATIVE BANK LTD	November 30, 1971
U C CHARANTIMATH Vs. STATE OF MYSORE	April 1, 1971
U LAXMIBAI MALLYA Vs. U RAMANATH MALLYA	April 1, 1971
UMAMAHESWAR COTTON GINNING and PRESSING FACTORY Vs. RAMA RAO SHROFF	March 16, 1971
V B POONACHA Vs. STATE OF MYSORE	September 17, 1971
V K GOVINDASWAMY Vs. N NANJAPPA	August 17, 1971
V M KULKARNI Vs. STATE OF MYSORE	June 15, 1971
V NARAYANAPPA Vs. NARAYANAPPA	March 16, 1971
V R MARADDI Vs. SHIRAHATTI TALUK AGRICULTURAL PRODUCE CO OPERATIVE MARKETING SOCIETY LTD	August 6, 1971
V R MUDVEDKAR Vs. STATE OF MYSORE	January 25, 1971
V RAMAPRASAD Vs. DIRECTOR ATOMIC MINERALS DIVISION	June 16, 1971
V RAMU Vs. M V VENKATAPPA	March 3, 1971
V S PARAMASHWARAN Vs. CHIEF SECRETARY GOVT OF MYSORE	February 19, 1971
V THIMMIAH Vs. MYSORE STATE ELECTRICITY BOARD	June 3, 1971
V V KUDVA Vs. EMPLOYEES STATE INSURANCE CORPORATION	November 9, 1971
VEERATHARADHYA Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	June 8, 1971
VEERATHRADHYA B V Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	June 9, 1971
VENKAT REDDY Vs. BUDENNA	January 21, 1971
VENKATAPPA Vs. S N VENKATESHAIAH	June 9, 1971
VENKATAPPA alias CHINNAPPA Vs. S N VENKATESHATAH	June 9, 1971
VENKATESWARA OIL MILLS Vs. COMMERCIAL TAX OFFICER	October 12, 1971
VENKATESWARA POWER ROLLING MILLS Vs. COMMISSIONER OF INCOME TAX	December 14, 1971
VENKATESWARA TRADERS Vs. ADMINISTRATOR AGRICULTURAL PRODUCE MARKET COMMITTEE CHICKBALLAPUR	November 16, 1971
VENKOBACHARY Vs. STATE OF MYSORE	January 6, 1971
VIRBHADRA DEVARU GOKAK Vs. GAJANAN	October 19, 1971
VITHAPPA BHIMAPPA KOLI Vs. STATE	September 3, 1971
VITTALDAS BHAGAVANDAS DARBAR Vs. GURULINGAPPA CHANNAGOWDAPPA PATIL	June 11, 1971
WAMAN KALLAPPA KUTTUR Vs. GUNDU BASALINGA	October 14, 1971
WEST COAST PAPER MILLS Vs. SUPERINTENDENT OF CENTRAL EXCISE	January 18, 1971
Y NARAYANA RAI Vs. A C APPAJI RAO	June 22, 1971
Y VENKATESWARA RAO Vs. K NAGAMMA	June 30, 1971

Year 1971 of HIGH COURT OF KARNATAKA

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