|
A K APPANNA SETTY AND SONS Vs. STATE OF MYSORE
|
April 1, 1970 |
|
A PALANIAPPA MUDALIAR Vs. P T KANDASWAMY MUDALIAR
|
September 15, 1970 |
|
A T DASARATH KUMAR Vs. STATE OF MYSORE
|
April 2, 1970 |
|
A T P SHIVACHANDRA Vs. SWARNA SILK HOUSE
|
December 1, 1970 |
|
A T P SHIVACHANDRA Vs. SWARNA SILK HOUSE
|
December 2, 1970 |
|
ALPHONSO NAZARATH Vs. KAVIEER DIAS
|
September 15, 1970 |
|
AMAEAYYA Vs. AMARANNA
|
March 20, 1970 |
|
AMARAVATHI SERVICE CO OPERATIVE SOCIETY Vs. UNION OF INDIA
|
May 4, 1970 |
|
AMEER HAMZA Vs. DEPUTY COMMISSIONER COORG
|
April 9, 1970 |
|
ANGARA KOTIAN Vs. KAVU HEGGADTHJ
|
August 12, 1970 |
|
ANGESHE KHA Vs. M RAMADAS
|
March 10, 1970 |
|
ANJANAPPA Vs. LAND ACQUISITION OFFICER NANJUNGUD
|
August 28, 1970 |
|
ANNA RAO Vs. BANDEPPA
|
April 1, 1970 |
|
ANNU ALIAS KALLAPPA Vs. SHESHU GUNDAPPA
|
June 22, 1970 |
|
ARVINDRAO Vs. BANDALA IRANNA
|
October 16, 1970 |
|
ASHWATH RAO Vs. SUSHILABAI
|
November 3, 1970 |
|
B B BHAJANTRI Vs. RETURNING OFFICER CORPORATION OF BANGALORE
|
December 17, 1970 |
|
B CHANGAIAH Vs. STATE OF MYSORE
|
August 17, 1970 |
|
B M MOIDIN KUNHI Vs. STATE OF MYSORE
|
July 6, 1970 |
|
B M MUNIRATNAM NAIDU Vs. SHANTAMMA
|
July 30, 1970 |
|
B NARASIMHA PAI Vs. DAMODAR BHAT
|
September 21, 1970 |
|
B S PRASANNA KUMAR Vs. PINAKI BASAVARADHYA
|
August 3, 1970 |
|
B SHAMBUMAL GANGARAM Vs. STATE BANK OF MYSORE
|
August 10, 1970 |
|
B SHAMBUMAL GANGARAM Vs. STATE BANK OF MYSORE
|
August 20, 1970 |
|
BAGALKOT CEMENT CO LIMITED Vs. STATE OF MYSORE
|
February 26, 1970 |
|
BALAJI TRADING COMPANY Vs. STATE OF MYSORE
|
July 13, 1970 |
|
BASAPPA AND BROS Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES BELGAUM DIVISION I DHARWAR AND
|
October 15, 1970 |
|
BASAVVA KOM DYAMANGOUDA PATIL Vs. STATE OF MYSORE
|
July 17, 1970 |
|
BASAWANT GOWDA Vs. CHANNABASAWWA
|
September 1, 1970 |
|
BASWANAPPA Vs. STATE OF MYSORE
|
May 8, 1970 |
|
BHADRA RYOTS CO OPERATIVE SOCIETY LTD Vs. STATE OF MYSORE
|
June 15, 1970 |
|
BHIMAPPA KARIYAPPA GAZI Vs. STATE OF MYSORE
|
June 17, 1970 |
|
BHUJANGA HEDGE Vs. SAKARAMA HEGDE
|
November 3, 1970 |
|
C CHIKKA VENKATAPPA Vs. D HANUMANTHAPPA
|
January 30, 1970 |
|
C COLACO Vs. URBAN DSILVA
|
June 8, 1970 |
|
C H ERAIAH Vs. STATE OF MYSORE
|
January 16, 1970 |
|
C VENKATIAH Vs. STATE OF MYSORE
|
November 11, 1970 |
|
CECELIA FERRAO Vs. MANAGING DIRECTOR SHANKAR VITTAL MOTOR CO LTD
|
October 15, 1970 |
|
CHAMMA Vs. LAXMICHAND
|
June 23, 1970 |
|
CHAMU NEMAPPA GOTADKI Vs. N H NESARIKAR
|
December 23, 1970 |
|
CHANDRAPPA Vs. TAHSILDAR JAMKHANDI
|
November 3, 1970 |
|
CHANDRAPPA Vs. TOWN MUNICIPAL COUNCIL OF RABKAVI BANAHATTI
|
September 1, 1970 |
|
CHANNAGIRI RANGAPPA and SONS Vs. DISTRICT MAGISTRATE CHITRADURGA
|
November 27, 1970 |
|
CHANNIAH Vs. HYAMIAH
|
April 16, 1970 |
|
CHENNAVEERIAH Vs. MYSORE REVENUE APPELLATE TRIBUNAL
|
September 2, 1970 |
|
CHERADAPPA PAI P Vs. AGRICULTURAL INCOME TAX OFFICER
|
January 15, 1970 |
|
CHICKOTAPPA B Vs. INCOME TAX OFFICER
|
September 9, 1970 |
|
CHIKKAHANUMA alias MOTA Vs. VENKATAMMA
|
November 18, 1970 |
|
CHINNA SHEDTHI Vs. STATE OF MYSORE
|
December 17, 1970 |
|
CHINNAMMA Vs. SRINIVAS
|
August 6, 1970 |
|
COELHO BROTHERS Vs. STATE OF MYSORE
|
February 26, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. SOLE TRUSTEE LOKA SHIKSHANA TRUST
|
February 12, 1970 |
|
Commissioner of Income Tax, Mysore Vs. Sole Trustee, Loka Shikshana Trust
|
February 12, 1970 |
|
CYRIL LOBO Vs. STATE OF MYSORE
|
August 31, 1970 |
|
D E MANJANATHA SETTY Vs. STATE OF MYSORE
|
October 27, 1970 |
|
D R PUTTANNA Vs. HINDUSTAN AERONAUTICS LTD
|
November 8, 1970 |
|
D RUDRAIAH Vs. CHANCELLOR UNIVERSITY OF AGRICULTURAL SCIENCES
|
September 9, 1970 |
|
D S SRIRAMAIAH SETTY Vs. D KANTHAMMA
|
September 25, 1970 |
|
D SHAMANNA Vs. D GANGAPPA
|
September 28, 1970 |
|
D SURENDRANATH Vs. BANGALORE UNIVERSITY
|
April 1, 1970 |
|
DANAGOUDA NINGANGOUDA Vs. BASAPPA FAKEERAPPA
|
November 6, 1970 |
|
DEEPCHAND Vs. HANSRAJ SAIT
|
November 27, 1970 |
|
DEVARAJ URS Vs. MYSORE STATE ROAD TRANSPORT CORPORATION
|
September 9, 1970 |
|
DEVENDRA BASAPPA DODDANNAVAR Vs. PONUBAI
|
November 27, 1970 |
|
DEVON TEA AND PRODUCE CO LTD Vs. AGRICULTURAL INCOME TAX OFFICER
|
June 4, 1970 |
|
DHARAMARAJ KAMAGIRIYAPPA BADYANKAL Vs. UNION OF INDIA
|
July 22, 1970 |
|
DODDA THIMME GOWDA Vs. EREGOWDA
|
June 19, 1970 |
|
DOOKIAH Vs. T C HONNAPPA
|
October 20, 1970 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. WEBBS MOTOR SCOOTER MART
|
September 22, 1970 |
|
ERAPPA Vs. ISHWARGOUDA FAKIRGOUDA PATIL
|
June 5, 1970 |
|
G BASAPPA SON AND CO Vs. COMMERCIAL TAX OFFICER TUMKUR
|
December 10, 1970 |
|
G JAYAMMA Vs. G KANNIAH PRASAD
|
July 24, 1970 |
|
G K CHIKANARASIMHIAH Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES BANGALORE CITY DIVISION
|
July 9, 1970 |
|
G N CHIKKANAGAPPA Vs. DEPUTY COMMISSIONER CHITRADURGA DISTRICT
|
July 8, 1970 |
|
G V B NAIDU Vs. STATE OF MYSORE
|
August 5, 1970 |
|
GAJANAN CHINTAMAN DESHPANDE Vs. KARNATAK GLASS INDUSTRIES
|
December 18, 1970 |
|
GANESH RAMA NAIK Vs. DEPUTY COMMISSIONER NORTH KANAKA
|
December 8, 1970 |
|
GANESH TRADERS Vs. STATE OF MYSORE
|
July 13, 1970 |
|
GANGADHAR SHIVALINGAPPA NAGMOTI Vs. STATE OF MYSORE
|
June 19, 1970 |
|
GARAGIAH alias KALIAH Vs. MANCHE GOWDA
|
November 20, 1970 |
|
GODFREY PHILLIPS INDIA LIMITED Vs. MUNICIPAL COUNCIL OF GOWRIBIDANUR
|
June 9, 1970 |
|
GOPAL Vs. KUPPUSWAMY
|
August 12, 1970 |
|
GOVINDA Vs. MARY FERNANDES
|
September 25, 1970 |
|
GOVINDA NAIK GURUNATH NAIK Vs. GURURAO PUTTANBHAT KADEKAR
|
August 6, 1970 |
|
GOVINDARAJA SETTY Vs. K L PUTTASWAMIAH AND Sons
|
September 1, 1970 |
|
GOWRAMMA S B Vs. AGRICULTURAL INCOME TAX OFFICER
|
July 21, 1970 |
|
GULDAS NARASAPPA THIMMIAH OIL MILLS Vs. COMMERCIAL TAX OFFICER RAICHUR
|
March 18, 1970 |
|
GURUMURTHY S MARATHE Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE SAGAR
|
July 1, 1970 |
|
H A DHARANAPPA Vs. P L KUMARASWAMY
|
August 20, 1970 |
|
H ANJANAPPA AND SON Vs. COMMISSIONER OF COMMERCIAL TAXES IN MYSORE BANGALORE
|
March 9, 1970 |
|
H H SRI LAXMIMANOJNA THIRTHA SWAMIAR OF SRI SHIRIRUR MUTT Vs. H H SRI SUJNANDRA THIRTHA SWAMIAR
|
January 30, 1970 |
|
H SIDDAPPA Vs. DEPUTY COMMISSIONER HASSAN
|
December 3, 1970 |
|
H T GANGAL Vs. NARAYAN
|
September 16, 1970 |
|
HANUMAPPA VENKAPPA DYAVANUR Vs. HANUMANTA GOWDA NINGANAGOWDA BHANDI
|
July 7, 1970 |
|
HINDUSTAN AERONAUTICS LTD Vs. BONE JAN
|
December 3, 1970 |
|
HUDDAPPA Vs. GURIKALLA THIMMAIAH
|
August 28, 1970 |
|
HUKMICHAND Vs. STATE OF MYSORE
|
January 22, 1970 |
|
INCOME TAX OFFICER Vs. DANDI MOHAMAD HUSSAIN
|
March 30, 1970 |
|
INDIAN MUTUAL GENERAL INSURANCE SOCIETY LTD Vs. HELEN MINEZES
|
December 10, 1970 |
|
JAHG1R CO OPERATIVE STORES LTD Vs. MYSORE CO OPERATIVE APPELLATE TRIBUNAL
|
August 14, 1970 |
|
JANARDHANA R P Vs. AGRICULTURAL INCOME TAX OFFICER
|
June 11, 1970 |
|
JYOTIBA YELLAPPA JADHAV Vs. HUBLI CO-OPERATIVE COTTON SALE SOCIETY LIMITED
|
August 20, 1970 |
|
K BALAKRISHNA RAO Vs. UDHAYA
|
July 3, 1970 |
|
K C DEVEGOWDA Vs. K T SOMAIAH
|
September 18, 1970 |
|
K ERANNA Vs. COMMISSIONER for H R AND C E
|
February 20, 1970 |
|
K H SRINIVASAN Vs. STATE OF MYSORE
|
January 15, 1970 |
|
K L VENUGOPAL Vs. KHATOOM BEE
|
July 17, 1970 |
|
K MANMATHA RAO Vs. ADDITIONAL DIST MAGISTRATE AND LICENSING AUTHORITY MYSORE
|
January 22, 1970 |
|
K NARASAIAH Vs. CHANCELLOR BANGALORE UNIVERSITY
|
November 25, 1970 |
|
K PADMANABHAN Vs. GENERAL MANAGER MSRTC
|
September 10, 1970 |
|
K R DATTATRAYA RAO Vs. STATE OF MYSORE
|
September 21, 1970 |
|
K RAMACHANDRAYYA Vs. FIRST ADDL DISTRICT JUDGE BANGALORE
|
March 5, 1970 |
|
K T KADIRAPPA Vs. COMMISSIONER OF COMMERCIAL TAXES MYSORE
|
October 27, 1970 |
|
K V NARASAPPA Vs. STATE OF MYSORE
|
August 18, 1970 |
|
KARKAL BALAKRISHNA RAO Vs. STATE OF MYSORE
|
August 20, 1970 |
|
KARNATAKA TRADING CO Vs. COMMERCIAL TAX OFFICER II CIRCLE
|
July 13, 1970 |
|
KITTANNA RAI Vs. STATE OF MYSORE
|
January 6, 1970 |
|
KONAPPA Vs. STATE OP MYSORE
|
October 13, 1970 |
|
KRISHN AMURTHY Vs. STATE
|
April 9, 1970 |
|
KRISHNA GANAPATHI RAYKAR Vs. VILLAGE PANCHAYAT SHIRALI
|
September 26, 1970 |
|
KRISHNAMARUTI WATARKAR Vs. COMMISSIONER OF COMMERCIAL TAXES MYSORE BANGALORE
|
March 11, 1970 |
|
KUPPUSWAMY Vs. YELLAMMAL
|
September 2, 1970 |
|
KYATEGOWDA Vs. STATE OF MYSORE
|
August 26, 1970 |
|
L MAHADEV Vs. A K ANANTHA KRISHNA
|
December 2, 1970 |
|
LAKSHMIDEV AMMA Vs. DODDA LAKKANNA
|
January 21, 1970 |
|
LAXMINARAYANACHAR Vs. DODDABASAPPA
|
September 9, 1970 |
|
LEO SEQUIERA Vs. MAGDALENE SEQUIERA BAI
|
August 28, 1970 |
|
LINGA REDDY Vs. RAMACHANDRAPPA
|
November 6, 1970 |
|
M A HUSSAIN Vs. PANCHAMAL VASUDEV GANAPATH KAMATH
|
June 8, 1970 |
|
M A USMAN Vs. STATE OF MYSORE
|
June 15, 1970 |
|
M ANWAR Vs. HAJI ABDUL AZIZ SAHEB
|
September 14, 1970 |
|
M I ISHAQUE YAKUB AND CO Vs. COMMERCIAL TAX OFFICER I CIRCLE MYSORE
|
December 9, 1970 |
|
M KRISHNAPPA Vs. MADRAS MOTOR and GENERAL INSURANCE CO
|
November 6, 1970 |
|
MAHABALESHWAR NAGAPPA Vs. GOPAL VENKAPPA HEGDE
|
June 3, 1970 |
|
MAHABOOB SHAHI KULBARGA MILLS LTD Vs. KAMALADEVI
|
January 5, 1970 |
|
MAHADEV MALHAR LAD Vs. MOHAMED RASUL HATELSAHEB SHAIK
|
September 29, 1970 |
|
MAHADEVAPPA AND CO G Vs. COMMISSIONER OF INCOME TAX
|
August 5, 1970 |
|
MAHAMAD GHAUS MURTHUSA SAB DAKANI Vs. IRRADALI ABDULLASA HANGI
|
August 11, 1970 |
|
MALAI KOLANDAI MUDALIAR Vs. M R SWAMINATHAN
|
February 9, 1970 |
|
MALLADAD AND BROS Vs. COMMERCIAL TAX OFFICER CIRCLE I GADAG
|
February 4, 1970 |
|
MALLAVA ALIAS AVALABAI Vs. PARVATEVVA
|
October 16, 1970 |
|
MANGILAL Vs. J CHANDRAMOULI SASTRY
|
November 17, 1970 |
|
MIZAR GOVINDA ANNAPPA PAI Vs. STATE OF MYSORE
|
June 18, 1970 |
|
MOHAMMED SALEEM Vs. LARSEN AND TOUBRO Ltd
|
August 10, 1970 |
|
MOHANLAL PREMCHAND Vs. COMMERCIAL TAX OFFICER
|
December 7, 1970 |
|
MURGEPPA RUDRAPPA GUGWAD Vs. AGRICULTURAL INCOME TAX OFFICER
|
January 8, 1970 |
|
MURIGAPPA KARABASAPPA MEKKI Vs. STATE OF MYSORE
|
September 25, 1970 |
|
MUSHTAQUE AND CO Vs. COMMISSIONER OF INCOME TAX
|
August 4, 1970 |
|
MYSORE LAMP WORKS WORKMEN Vs. MANAGEMENT OF MYSORE LAMP WORKS
|
August 18, 1970 |
|
MYSORE STATE ROAD TRANSPORT CORPORATION Vs. MYSORE STATE TRANSPORT APPELLATE TRIBUNAL
|
July 8, 1970 |
|
N A V NAIDU Vs. STATE
|
March 23, 1970 |
|
N CHANDRAMOULI Vs. STATE OF MYSORE
|
July 23, 1970 |
|
N M PRABHU Vs. STATE OF MYSORE
|
May 25, 1970 |
|
NEW AMBADI ESTATES PRIVATE LTD Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
September 3, 1970 |
|
NINGAPPA Vs. VITHAPPA CHANDRAPPA KADATAGAR
|
September 29, 1970 |
|
NISSAR AHMED Vs. STATE OF MYSORE
|
July 10, 1970 |
|
NUTRINE CONFECTIONARY CO P LTD Vs. STATE OF MYSORE
|
July 28, 1970 |
|
OFFICIAL LIQUIDATOR MYSORE SPUN SILK MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 14, 1970 |
|
P BALCHAND Vs. COMMERCIAL TAX OFFICER FOURTH CIRCLE BANGALORE
|
November 18, 1970 |
|
P R VENKATERAIAH Vs. MADAKUPPA MUNIYAPPA
|
August 14, 1970 |
|
P. Cheradappa Pai Vs. Agricultural Income Tax Officer, Puttur
|
January 15, 1970 |
|
PADMANABA NARAYANA KHADILKAR Vs. AGRICULTURAL INCOME TAX OFFICER
|
January 8, 1970 |
|
PADMANABHA BALIGA B Vs. COMMISSIONER OF INCOME TAX
|
November 18, 1970 |
|
PATEL MADEGOWDA Vs. STATE OF MYSORE
|
July 6, 1970 |
|
PINTO B N Vs. COMMISSIONER OF INCOME TAX
|
July 7, 1970 |
|
PRABHAKARI Vs. SHAMLAL GULABLAL
|
July 13, 1970 |
|
PRASANNA KUMAR Vs. SUGUNA
|
December 23, 1970 |
|
PULAKURTHI HUSSAIN SAHIB Vs. S GURURAJA RAO
|
April 17, 1970 |
|
PYAREIAN Vs. STATE OF MYSORE
|
December 18, 1970 |
|
R B BUDI Vs. STATE OF MYSORE
|
June 29, 1970 |
|
R RAGHAVAN Vs. MYSORE STATE ROAD TRANSPORT CORPORATION
|
September 11, 1970 |
|
R S KALOLIMATH Vs. STATE OF MYSORE
|
September 8, 1970 |
|
R V SHANBOGUE Vs. M VENKATASWAMY
|
August 17, 1970 |
|
RADHA BAI Vs. SURENDRA
|
August 28, 1970 |
|
RADHABAI Vs. PANDURANG KRISHNA TARASE
|
December 9, 1970 |
|
RAGHUNANDAN PRASAD GARG Vs. SREERAMIAH SETTY
|
July 31, 1970 |
|
RAJAMMA Vs. G C VENKATAREDDY
|
June 12, 1970 |
|
RAJARATHNAM V C Vs. COMMISSIONER OF INCOME TAX
|
July 15, 1970 |
|
RALLIS INDIA LTD Vs. COMMERCIAL TAX OFFICER BELLARY
|
May 25, 1970 |
|
RAM SINGH Vs. R SUSILA BAI
|
January 8, 1970 |
|
RAMA BOVI Vs. STATE OF MYSORE
|
March 18, 1970 |
|
RAMACHARYA HUCHACHARYA PANDURANGI Vs. ANANTHACHARYA JAYACHARYA PANDURANGI
|
November 12, 1970 |
|
RAMAZAN BI Vs. BHIMSEN RAO
|
January 21, 1970 |
|
RANGA RAMACHANDRA KULKARNI Vs. HAJUMA
|
January 19, 1970 |
|
RANGA V1LAS MOTOR SERVICE Vs. DEPUTY COMMISSIONER BANGALORE
|
September 1, 1970 |
|
RANGAYYA KANANTHA Vs. GOVINDA CHATRA
|
February 5, 1970 |
|
RASTAPUR SHARANAPPA Vs. CONTROLLER OF ESTATE DUTY
|
January 7, 1970 |
|
S C SOBAGAIAH Vs. DEPUTY COMMISSIONER
|
August 11, 1970 |
|
S CHANDRA KEERTI Vs. ABDUL GAFFAR
|
July 10, 1970 |
|
S CHICKOTAPPA Vs. INCOME TAX OFFICER CENTRAL CIRCLE I BANGALORE
|
September 9, 1970 |
|
S K SHETTY Vs. STATE OF MYSORE
|
July 30, 1970 |
|
S KARIAPPA Vs. STATE OF MYSORE
|
July 19, 1970 |
|
S R CHANNAVEERIAH Vs. B PRAKASH
|
December 2, 1970 |
|
S RAJANNA Vs. S M DHONDUSA
|
March 23, 1970 |
|
S S NAVALGI Vs. COMMERCIAL TAX OFFICER JAMKHANDI
|
December 10, 1970 |
|
S SAJJANSA Vs. S N DHONDUSA
|
March 23, 1970 |
|
S. Rajanna Vs. S.M. Dhondusa and others
|
March 23, 1970 |
|
SADIQ SUHEEL Vs. UNION OF INDIA
|
August 19, 1970 |
|
SALAR JUNG SUGAR MILLS LTD Vs. STATE OF MYSORE
|
November 26, 1970 |
|
SATHYANARAYANA Vs. MYSORE PUBLIC SERVICE COMMISSION
|
July 20, 1970 |
|
SATYANARAYAN SAMBAYYA HEGDE Vs. STATE OF MYSORE
|
October 26, 1970 |
|
SESHAYYA Vs. ASSISTANT COMMERCIAL TAX OFFICER
|
October 28, 1970 |
|
SHA VAJESHANKER VASUDEV AND CO Vs. COMMERCIAL TAX OFFICER SOUTH KANARA MANGALORE
|
May 25, 1970 |
|
SHAIKH MOHAMMED SHAIKH HUSSAIN Vs. KAMALAKAR RAMACHANDRA BHAT
|
July 16, 1970 |
|
SHIDAGOUDA BAPUSAHEB KHANAGOUDA DESAI Vs. BALASAHEB SHIDAGOUDA DESAI
|
February 19, 1970 |
|
SHIVAMMA Vs. A B SHIVANNA
|
April 1, 1970 |
|
SHIVANNA Vs. STATE OF MYSORE
|
June 19, 1970 |
|
SHIVAPUTRA MAHADEVAPPA HADAPAD Vs. STATE OF MYSORE
|
January 15, 1970 |
|
SHRINIVAS KRISHNARAO KANGO Vs. NARAYAN DEVJI KANGO
|
November 13, 1970 |
|
SIDRAMAPPA Vs. MAHADEVI BAI
|
September 23, 1970 |
|
SOMAKKE Vs. HANMAKKE
|
March 10, 1970 |
|
SPENCER AND CO LTD Vs. STATE OF MYSORE
|
July 30, 1970 |
|
SREE NARAYAN TRANSPORT Vs. SHA MOHAN LAL MUKESH KUMAR
|
July 29, 1970 |
|
SRI SODE VADIRAJ MUTT Vs. THANYA PUJARY
|
October 3, 1970 |
|
SRINIVAS KRISHNARAO RANGE Vs. NARAYANA DEVJI KANGO
|
November 13, 1970 |
|
STATE BANK OF TRAVANCORE Vs. M RAMU
|
September 21, 1970 |
|
STATE OF MYSORE Vs. SHANKREPPA SHIVAPPA
|
August 31, 1970 |
|
STATE OF MYSORE Vs. IRAYYA BASAWANNAYYA BALIKAI
|
September 3, 1970 |
|
STATE OF MYSORE Vs. CHARODI ABHYUDAYA SANGHA
|
December 15, 1970 |
|
STATE OF MYSORE Vs. BORAMMA
|
August 19, 1970 |
|
STATE OF MYSORE Vs. NARAYANAPPA
|
August 21, 1970 |
|
STATE OF MYSORE Vs. KALILULLA AHMED SHARIFF
|
July 27, 1970 |
|
STATE OF MYSORE Vs. SUBBA
|
July 21, 1970 |
|
STATE OF MYSORE Vs. F LOUIS
|
March 3, 1970 |
|
STATE OF MYSORE Vs. KORES INDIA LTD
|
March 11, 1970 |
|
STATE OF MYSORE Vs. A VAMANA
|
January 13, 1970 |
|
SUBBANNA Vs. B SEETHAMMA
|
September 28, 1970 |
|
SUBHADRA BAI Vs. STATE OF MYSORE
|
January 5, 1970 |
|
T ADIRAJIAH Vs. SHAH NATHIMAL SOKAL CHAND
|
July 31, 1970 |
|
T L KRISHNAIAH Vs. STATE OF MYSORE
|
November 24, 1970 |
|
T R SHAMANNA Vs. STATE OF MYSORE
|
July 3, 1970 |
|
T S SRINIVASA GOWDA Vs. SIDDIAH ALIAS APPAJAIAH
|
September 21, 1970 |
|
T SHAIR SAHEB Vs. STATE OF MYSORE
|
August 12, 1970 |
|
THIMMAPPA SHETTY Vs. STATE OF MYSORE
|
March 31, 1970 |
|
U RADHAKRISHNA RAO Vs. STATE OF MYSORE
|
September 11, 1970 |
|
UNION OF INDIA Vs. T R RAO
|
March 20, 1970 |
|
V B PATIL Vs. COMMERCIAL TAX OFFICER HAVERI
|
March 11, 1970 |
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V M K MARIMUTHU NADAR Vs. STATE OF MYSORE
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May 27, 1970 |
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V NARAYANACHARI Vs. COMMISSIONER and RETURNING OFFICER CORPORATION OF
THE CITY OF BANGALORE
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December 14, 1970 |
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V RAMAKRISHNA Vs. A DAVIDAPPA
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July 1, 1970 |
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V SRIKANTHA Vs. STATE OF MYSORE
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January 23, 1970 |
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V V DYAVAKKALAVAR AND CO Vs. COMMERCIAL TAX OFFICER HAVERI
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September 10, 1970 |
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VANAJAKSHAMMA Vs. P GOPALAKRISHNA
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April 3, 1970 |
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VEERABHADRAPPA Vs. STATE OF MYSORE
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December 17, 1970 |
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VEERAPPA SIDRAMAPPA ANGADI Vs. COMMERCIAL TAX OFFICER II CIRCLE HUBLI
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October 28, 1970 |
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VENKATARAMANA DEVARU TRUST Vs. VANAJAKSHI AMMA
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June 10, 1970 |
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VENKATARAMANA GOVINDA HEGDE Vs. GAJANANA GANAPATHY HEGDE
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November 24, 1970 |
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VENKATARAMANASWAMY PERMANENT BHANDAR LTD Vs. IJARI PADMARAJAPPA
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November 17, 1970 |
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VENKATARAMANASWAMY PERMANENT BHANDAR LTD Vs. FATIMA BI
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September 10, 1970 |
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VENKATESH Vs. PRESIDENT No 2 AIR FORCE SELECTION BOARD
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May 26, 1970 |
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VERGHESE GEORGE Vs. OFFICER COMMANDING T T W
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June 16, 1970 |
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WARDEN MANIPAL ENGINEERING COLLEGE HOSTEL MANIPAL Vs. STATE OF MYSORE
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September 10, 1970 |
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WORKERS AND STAFF ASSOCIATION OF GOVT SOAP FACTORY Vs. STATE OF MYSORE
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July 23, 1970 |
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WORKMEN MYSORE PAPER MILLS LTD Vs. MANAGEMENT MYSORE PAPER MILLS LTD
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February 13, 1970 |
LOGIN