REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A F LAWRENCE Vs. STATE OF MYSORE	July 1, 1969
A K SWAMY Vs. STATE OF MYSORE	December 10, 1969
A MISRIMAL JAIN AND CO Vs. STATE OF MYSORE	October 15, 1969
ACHAMMA THOMAS Vs. E R FAIRMAN	July 26, 1969
AMALGAMATED ELECTRICITY CO LTD Vs. KUTUBUDDIN RAJESAHEB CHANCHA	September 26, 1969
ANNAIAH M M Vs. COMMISSIONER OF INCOME TAX	September 8, 1969
ARASAPPA D Vs. INCOME TAX OFFICER	October 30, 1969
ASHOK Vs. CHANDRAKANT DATTATRAYA KAMAT	December 10, 1969
B B MALI PATIL Vs. SREEDAR RAO PATIL	March 21, 1969
B CHANDRA GUPTA Vs. CHAIRMAN P T BOARD NEW DELHI	November 28, 1969
B H RADHAKRISHNA Vs. GURUVANNA	November 20, 1969
B M RAMALINGAPPA Vs. STATE OF MYSORE	June 26, 1969
B SIDDOJI RAO Vs. STATE OF MYSORE	June 20, 1969
B VENKATACHALACHAR Vs. UNION OF INDIA	January 7, 1969
BABU MURLIDHAR Vs. SOUDAGAR MOHAMMAD ABDUL BASHIR	October 31, 1969
BABURAO Alias BHIMARAO DESAI Vs. STATE OF MYSORE	July 30, 1969
BANGALORE RACE CLUB Vs. COMMISSIONER OF INCOME TAX	November 26, 1969
BASALINGAPPA GOWDA Vs. NAGAMMA	April 16, 1969
BASHA Vs. STATE OF MYSORE	February 18, 1969
BEGRAM LAKSHMIAH AND BROS Vs. TAX RECOVERY OFFICER BANGALORE	June 2, 1969
Begram Lakshmiah and Bros. and others Vs. Tax Recovery Officer, Bangalore and others	June 2, 1969
BHEEMAPPA BHEEMAPPA Vs. STATE OF MYSORE	December 9, 1969
BHIMANGOUDA MALLIKARJUNGOUDA DHARANAPPAGOUDAR Vs. GOLANGOUDA ADIVEPPAGOUDA HONNAWAD	August 18, 1969
BOGRAM LAKSHMIAH Vs. TAX RECOVERY OFFICER	June 2, 1969
BYRAPPA DECD Vs. S MANI	July 29, 1969
C JAYANNA Vs. UNIVERSITY OF AGRICULTURAL SCIENCES	November 14, 1969
CHITRADURGA DIST CO OP CENTRAL BANK LTD Vs. STATE OF MYSORE	December 12, 1969
CITY MUNICIPAL COUNCIL BELLARY Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY	January 16, 1969
COMMISSIONER OF INCOME TAX Vs. NAGARATHNAMMA SMT	October 27, 1969
CONSOLIDATED COFFEE ESTATES 1943 LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	December 16, 1969
D G VENKATARAMU Vs. MANAGING DIRECTOR PANDAVAPURA SAHAKARA SAKKARE KARKHANE LTD	January 8, 1969
D M NAGARAJA RAO Vs. INDIAN OIL CORPORATION LTD	March 29, 1969
D M THIPPESWAMY Vs. STATE OF MYSORE	October 31, 1969
D PADMARAJA SETTY Vs. GYANACHANDRAPPA	July 1, 1969
DALMIA CEMENTS BHARAT LTD Vs. REGIONAL TRANSPORT OFFICER BELLARY	March 28, 1969
DASAPPA D M Vs. LABOUR COURT	June 25, 1969
DEEPCHAND Vs. SAMPATHRAJ	March 24, 1969
DEVENDRAPPA Vs. STATE OF MYSORE	December 17, 1969
DEVISH Vs. M K SUBBIAH	July 30, 1969
ELKAL PADMASETTAPPA AJJAPPA Vs. COMMERCIAL TAX OFFICER CHITRADURGA	March 12, 1969
G B MUDAMBADITHAYA Vs. UNION OF INDIA	June 12, 1969
G B NATARAJ Vs. STATE OF MYSORE	December 16, 1969
G M GOPALAKRISHNA Vs. A S MACHAYYA	January 10, 1969
G R Vs. STATE OF MYSORE	January 2, 1969
G V JOSHI Vs. STATE OF MYSORE	February 4, 1969
GOKAK MILLS LTD , Vs. STATE OF MYSORE	March 21, 1969
GOWRA SUBRAYA SETTY AND SONS Vs. YELLAMMA COTTON WOOLLEN AND SILK MILLS CO LTD	April 10, 1969
GULAM IBRAHIM Vs. BASHEER AHMED	February 17, 1969
H H DODDA GANGADHARAIAH Vs. V H CHANNABASAVAIAH	June 24, 1969
H M VENKATACHALIAH Vs. STATE OF MYSORE	March 13, 1969
H.H. Dodda Gangadharaiah Vs. V.H. Channabasavaiah and another	June 24, 1969
HINDUSTAN DRUG HOUSE Vs. STATE OF MYSORE	June 17, 1969
HONNAYYA H Vs. STATE OF MYSORE	January 9, 1969
I P MUNAVALLI Vs. COMMISSIONER OF INCOMETAX MYSORE	March 11, 1969
In Re: B.V. Padmanabha Rao Vs.	December 1, 1969
INDIAN SUGARS AND REFINERIES LTD Vs. COMMERCIAL TAX OFFICER HOSPET	November 20, 1969
INDIRABAI Vs. YESHWANTRAO ANNARAO	November 3, 1969
INTERNATIONAL COTTON CORPORATION P LTD Vs. BANK OF MAHARASHTRA	April 11, 1969
INTERNATIONAL COTTON CORPORATION P LTD Vs. COMMERCIAL TAX OFFICER CIRCLE III HUBLI	December 22, 1969
IRAPPA CHANNABASAPPA WANI Vs. COMMERCIAL TAX OFFICER FIRST CIRCLE HUBLI	December 15, 1969
ISHWARA BHATTA Vs. PAKEERAPPA RAI	July 25, 1969
JAMKHANDI MUNICIPALITY Vs. LAXMAVVA VENKAPPA	October 30, 1969
JINARAJA HEGDE Vs. STATE OF MYSORE	August 13, 1969
K CHANDRAHASA SHETTY Vs. JAYARAMA SASANI	November 18, 1969
K DASAPPA HALI GOWDA, PETITIONER Vs. STATE OF MYSORE AND OTHERS	April 10, 1969
K N MARULARADHYA Vs. MYSORE STATE	February 3, 1969
K O KRISHNASWAMY Vs. DIRECTOR ENFORCEMENT DIRECTORATE MINISTRY OF FINANCE DEPARTMENT OF REVENUE	June 4, 1969
K RATHNAM Vs. K N SOMANNA	December 5, 1969
K S SHANKARA IYER Vs. K S SRIKANTA IYER	November 7, 1969
K SHANTHA KUMAR Vs. STATE OF MYSORE	December 16, 1969
K SHIVAPPA Vs. STATE OF MYSORE	September 11, 1969
K SHIVASHANKAR Vs. UNIVERSITY OF MYSORE	December 15, 1969
K Y PILLIAH AND SONS Vs. COMMISSIONER OF INCOME TAX MYSORE BANGALORE	June 18, 1969
K.Y. Pilliah and Sons Vs. Commissioner of Income Tax, Mysore, Bangalore	June 18, 1969
KALAIAH Vs. ARASAIAH	January 23, 1969
KHAZI KHURSHID AHMED Vs. UNION OF INDIA	January 21, 1969
KRISHNA PRASAD C Vs. COMMISSIONER OF INCOME TAX	September 10, 1969
KRISHNA PRASAD C Vs. COMMISSIONER OF WEALTH TAX	December 3, 1969
KRISHNARAJ URS Vs. DIRECTOR OF TREASURIES IN MYSORE	July 31, 1969
LAKSHMINARAYANA Vs. SARASWATI	August 25, 1969
LALITHA BAI Vs. RETURNING OFFICER CITY MUNICIPALITY ELECTIONS GULBARGA	March 24, 1969
LAST WILL AND TESTAMENT OF EUNICE ANNETTE JOHNSON Vs. TADIMALLA SUBBARAO	August 8, 1969
LIGORY MINEZES Vs. J C LOBO	July 2, 1969
M AYYAPPAN Vs. MOKTAR SINGH	July 25, 1969
M C SRINIASAN Vs. COLLECTOR OF CENTRAL EXCISE	September 23, 1969
M KRISHNAMURTHY Vs. STATE OF MYSORE	June 30, 1969
M R PUNDARKAKSHAPPA Vs. MOLAKALMURU TALUK DEVELOPMENT BOARD	April 2, 1969
M S DEVORAJ Vs. S V KRISHNAMURTHY	February 4, 1969
M SANNAPPA Vs. STATE OF MYSORE	February 17, 1969
M SHIVARAMA BHAT Vs. MAHABALA BHATT MULIYA	April 8, 1969
M SIDDALINGAPPA Vs. T NATARAJ	July 22, 1969
MADIVALAPPA AND SONS Vs. COMMISSIONER OF INCOME TAX	August 8, 1969
MAHADESWARA LORRY SERVICE Vs. MUNIAPPA P	July 11, 1969
MAHADEVAPPA NINGAPPA DODDAGANIGAR Vs. SHANKERAPPA CHANNAPPA GINIMAV	November 20, 1969
MALEGOWDA Vs. MUGAIAH	March 31, 1969
MALLANNA Vs. ERAMMA	July 23, 1969
MALLAPPA GURULINGAPPA KAMERI Vs. NEELAWWA MALAPPA KAMERI	July 21, 1969
MANAGEMENT OF BHARAT ELECTRONICS, LTD , Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL IN MYSORE	May 28, 1969
MANAGEMENT OF GOVERNMENT SOAP FACTORY BANGALORE 12 Vs. PRESIDING OFFICER LABOUR COURT BANGALORE	October 14, 1969
MARAMMADEVARA DEVASTAN Vs. NAGAPPA	November 3, 1969
MENUR MADHAVA KAMATH Vs. STATE OF MYSORE	November 13, 1969
MUDDU SUVARNA Vs. STATE OF MYSORE	November 27, 1969
MUKUNDA NAYAK Vs. SUNDARA NAYAK	December 12, 1969
MULTANMAL CHEMPALAL Vs. C P SHAH AND CO	July 31, 1969
MUNAVALLI I P Vs. COMMISSIONER OF INCOME TAX	March 11, 1969
MYSORE CO OPERATIVE SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX	April 30, 1969
MYSORE ELECTRICAL INDUSTRIES LIMITED Vs. COMMISSIONER OF SURTAX	October 28, 1969
Mysore Electrical Industries Ltd. Vs. The Commercial Tax Officer and others	November 26, 1969
MYSORE ELECTRICALS INDUSTRIES LTD Vs. COMMERCIAL TAX OFFICER V CIRCLE BANGALORE	November 26, 1969
N BOMMON BEHRAM Vs. GOVERNMENT OF MYSORE	June 6, 1969
N G E F LTD Vs. INDUSTRIAL TRIBUNAL	April 3, 1969
N SREEPADACHAR Vs. VASANTHA BAI	December 3, 1969
NAGAPPA DATTATRAYA ANKOLEKAR Vs. STATE OF MYSORE	November 27, 1969
NAGAPPA GULAPPA AMMINABHAVI Vs. FAKIRAPPA BHIMAPPA HANCHINAL	February 11, 1969
NAGREDDY Vs. KHANDAPPA	September 24, 1969
NEELAWWA KOM ANNAPPA ENAPE Vs. CHINNAWWA MARUTI ENAPE	July 31, 1969
NEW INDIA CORPORATION Vs. DIRECTOR ENFORCEMENT DIRECTORATE	January 17, 1969
P JANARDHANA SHETTY Vs. UNION OF INDIA	December 24, 1969
P PARAMESWARAIAH Vs. A MOIDU HAJI	November 5, 1969
P RAMACHANDRA RAO Vs. N SUBRAMANYA	August 21, 1969
P. Janardhana Shetty Vs. Union of India and others	December 24, 1969
PALANIMALAL S V Vs. REGIONAL PROVIDENT FUND COMMISSIONER	February 13, 1969
PILLIAH K Y AND SONS Vs. COMMISSIONER OF INCOME TAX	June 18, 1969
POOVAMMA Vs. SUMATHI	March 28, 1969
POTTI S K Vs. UNION OF INDIA	January 7, 1969
PRABHAKAR MALLAPPA PANADARE Vs. AGRICULTURAL INCOME TAX OFFICER	December 15, 1969
R S MADDIM SETTY Vs. A R A BASITH	October 28, 1969
RAGHAVENDRA KALMESHWAR KULKARNI Vs. SIWAYA BASYA HIREMATH	July 8, 1969
RAMACHANDRA BABANNA GHANTI Vs. STATE OF MYSORE	November 27, 1969
RAMAMURTHY Vs. STATE OF MYSORE	August 6, 1969
RATNAMALA AMMA M Vs. CONTROLLER OF ESTATE DUTY ASST	February 26, 1969
REVAPPA Vs. HASSAN PATEL	November 27, 1969
S A SHERIFF Vs. MYSORE REVENUE APPELLATE TRIBUNAL BANGALORE	July 17, 1969
S H KELKAR Vs. MANDAKINI BAI	July 31, 1969
S SWAMY Vs. CHIKKAMUNISWAMISA	September 23, 1969
SARASWATHAMMA Vs. BHADRAMMA	October 27, 1969
SATTLER A Vs. INCOME TAX OFFICER	December 23, 1969
SEGU BUTCHAIAH SETTY Vs. INCOME TAX OFFICER	June 9, 1969
SHAMBHU MADA HEGDE Vs. RAMA ISHWAR HEGDE	June 9, 1969
SHANKARANARAYANA RAO A S Vs. STATE OF MYSORE	February 19, 1969
SHANKARAPPA GURAPPA KIRAHAGI Vs. RAMANAGOWDA SAHEBAGOWDA PATIL	January 27, 1969
SHANMUKHAPPA FAKIRAPPA BALLOLI Vs. STATE OF MYSORE	September 3, 1969
SHARIYAT ALI Vs. STATE OF MYSORE	September 12, 1969
SHIVAPUTRA MAHADEVAPPA Vs. STATE	January 18, 1969
SIDDALINGAPPA HANUMAPPA MARAMBID Vs. ELECTION OFFICER GANJIGATTI GROUP GRAM PANCHAYAT	March 6, 1969
STATE OF MYSORE Vs. M N VASANTHA KUMAR	April 11, 1969
STATE OF MYSORE Vs. KRISHNARAO MANJREKAR	December 5, 1969
SUBBA RAO AND SONS J Vs. COMMISSIONER OF INCOME TAX	October 9, 1969
SURESH GOPAL KRISHNA GHANTOJI Vs. MUNICIPAL COMMITTEE GULBARGA	October 30, 1969
SYED HABIBULLAH Vs. STATE OF MYSORE	September 2, 1969
T KRISHNA KAMAT Vs. T UPENDRA KAMAT	November 20, 1969
T S KRISHNAMURTHY SHETTY Vs. M BHARAMAPPA	June 3, 1969
TATA KESHAVAIAH SETTY Vs. M RAMAYYA SETTY	February 18, 1969
TIMMANNA VISHWESHWAR BHAT Vs. VAJRAVALLI VILLAGE VYAVASAYA SAHAKAR SANGH LTD	September 1, 1969
U C S BHAT Vs. STATE OF MYSORE	January 3, 1969
V LAKKANNA Vs. STATE OF MYSORE	September 10, 1969
V N NADGIR Vs. UNION OF INDIA BY SECRETARY, MINISTRY OF HOME AFFAIRS; NEW DELHI	July 25, 1969
V RAMACHANDRA BHAT Vs. STATE OF MYSORE	December 24, 1969
VEERABHADRAPPA CHIGATERI Vs. CONTROLLER OF ESTATE DUTY	December 4, 1969
VENGAIAH SETTY Vs. TRANSPORT COMMISSIONER	July 7, 1969
VISHRAM KRISHNA ANVEKAR Vs. VENKATESH VITHALRAO KAMATH	September 17, 1969
WEBBS SALES AND SERVICE P LTD Vs. COMMISSIONER OF COMMERCIAL TAXES BANGALORE	January 2, 1969

Year 1969 of HIGH COURT OF KARNATAKA

List of Cases

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