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ABDUR RAHIM AHMED Vs. STATE OF MYSORE
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January 12, 1968 |
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ALI SAHEB Vs. HAJRA BEGAUM
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February 9, 1968 |
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AMIR BI Vs. COMMITTEE OF MANAGEMENT OF NILASANDRA MOSQUE BANGALORE
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August 12, 1968 |
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ANGADI AND SONS R B Vs. COMMISSIONER OF INCOME TAX
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October 17, 1968 |
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APPASAHEB ANNAPPA SIRGUPPI Vs. TOWN MUNICIPAL COUNCIL RAMDURG
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November 21, 1968 |
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B C SAMATHANMATH Vs. COMMERCIAL TAX OFFICER I CIRCLE HUBLI
|
December 13, 1968 |
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B MALLIKARJUNIAH Vs. STATE OF MYSORE
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August 20, 1968 |
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B T NARAYANA SHENOY Vs. STATE OF MYSORE
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November 26, 1968 |
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BALDWIN BOYS HIGH SCHOOL Vs. DIRECTOR OF PUBLIC INSTRUCTION
|
December 4, 1968 |
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BANK OF MAHARASHTRA LTD Vs. OFFICIAL LIQUIDATOR MYSORE HIGH COURT
|
August 30, 1968 |
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BASAPPA TIPPANNA DURGANNAVAR Vs. BHIMAPPA RAMAPPA DURGANNAVAR
|
August 30, 1968 |
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BASWANTARAYA SHANTAPPA BIRADAR Vs. GURAPPA MALLAPPA GUNDAGI
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March 22, 1968 |
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BEDI AND CO PRIVATE LIMITED Vs. INCOME TAX OFFICER
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November 7, 1968 |
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BHAGWANTHA RAO GOVINDA RAO Vs. STATE OF MYSORE
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November 18, 1968 |
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BHARAT ELECTRONIC EMPLOYEES UNION Vs. STATE OF MYSORE
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October 8, 1968 |
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BHARATI TRADING AND INDUSTRIAL CO BHARATHI COFFEE CURING WORKS Vs. COFFEE BOARD BANGALORE
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September 12, 1968 |
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BHIMAPPA TIMMAPPA KIVIDI Vs. GIREPPA LAXMAPPA KIVADI
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September 2, 1968 |
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BISSE GOWDA Vs. STATE OF MYSORE
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August 2, 1968 |
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BORAMMA Vs. DHARMAPPA
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February 8, 1968 |
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BORE GOWDA Vs. B NAGARAJU
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February 28, 1968 |
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C S NARAYANA RAO Vs. CITY IMPROVEMENT TRUST BOARD BANGALORE
|
November 19, 1968 |
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CANARA WORKSHOPS LTD Vs. STATE OF MYSORE
|
November 21, 1968 |
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CHHOTALAL MORARJI DHAMI Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
October 21, 1968 |
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CHIEF OFFICER TOWN MUNICIPAL COUNCIL NIPPANI Vs. RAMACHANDRA DATTATRAYA PATIL
|
April 5, 1968 |
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CHINNAYA CHETTIAR Vs. STATE OF MYSORE
|
July 23, 1968 |
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COMMISSIONER OF INCOME TAX Vs. LIQUIDATORS HUBLI ELECTRICITY COMPANY LIMITED
|
October 23, 1968 |
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COMMISSIONER OF INCOME TAX Vs. PATEL K R
|
November 12, 1968 |
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COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. A UMANATH RAO
|
June 24, 1968 |
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D ARASAPPA Vs. COMMISSIONER OF COMMERCIAL TAXES MYSORE BANGALORE
|
June 27, 1968 |
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D CAWASJI AND CO Vs. STATE OF MYSORE
|
May 2, 1968 |
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D V SHINDAGI Vs. SARASWATIBAI
|
July 30, 1968 |
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DEVARAJ URS Vs. GENERAL MANAGER MYSORE STATE ROAD TRANSPORT CORPORATION BANGALORE
|
October 16, 1968 |
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DEVRAJ URS Vs. MYSORE STATE ROAD TRANSPORT CORPORATION
|
October 16, 1968 |
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FERNANDES R Vs. STATE OF MYSORE
|
September 4, 1968 |
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GAMBLI Vs. K RAMAKRISHNAPPA
|
June 12, 1968 |
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GOKAK MILLS LTD Vs. STATE OF MYSORE
|
September 9, 1968 |
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GOKAK MILLS LTD , Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL IN MYSORE, BANGALORE-2
|
November 22, 1968 |
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GOVERNMENT OF INDIA Vs. JEEVARAJ ALVA
|
July 26, 1968 |
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GURAPPA GUGAL Vs. STATE OF MYSORE
|
June 11, 1968 |
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GURUNATH RAO Vs. VENU BAI
|
July 22, 1968 |
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H C NARAYANAPPA Vs. MYSORE REVENUE APPELLATE TRIBUNAL BANGALORE
|
September 17, 1968 |
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H D KOLKAR Vs. STATE OF MYSORE
|
April 16, 1968 |
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HARAKCHAND RUGCHAND Vs. STATE OF MYSORE
|
June 28, 1968 |
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HINDUSTAN AIRCRAFT LTD Vs. SAMBANDHAM G
|
August 7, 1968 |
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HONORARY SECRETARY KANIYARA SEVA SAMAJ Vs. STATE OF MYSORE
|
December 10, 1968 |
|
In Re: H.B. Shamasundariah Vs.
|
February 23, 1968 |
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In Re: Rudalph Gregory Vs.
|
July 18, 1968 |
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INDIAN SUGARS AND REFINERIES LTD Vs. STATE OF MYSORERESENTED
|
April 16, 1968 |
|
JAGADGURU SACHIDANANDA SHANKARABHARATHI SWAMI OF SRI KUDLI SRINGERI MUTT Vs. STATE OF MYSORE
|
April 3, 1968 |
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JINARAJA HEGDE Vs. KUSUMU
|
February 29, 1968 |
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K M MUNISWAMAPPA Vs. STATE OF MYSORE
|
July 29, 1968 |
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K S ACHUTHAN Vs. STATE OF MYSORERESENTED
|
August 19, 1968 |
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K V SUBBAIAH Vs. STATE OF MYSORE
|
August 6, 1968 |
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KANMANI FILMS Vs. G K KUTTY
|
September 27, 1968 |
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KRISHNA MADIWALA N Vs. INSPECTOR OF POST OFFICES MANGALORE SOUTH SUB DIVISION
|
August 2, 1968 |
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KRISHNAMURTHI R Vs. DIRECTOR OF PUBLIC INSTRUCTION MYSORE
|
June 19, 1968 |
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KULKARNI V H Vs. DIVISIONAL SUPERINTENDENT SOUTHERN RAILWAY
|
November 22, 1968 |
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L B BELAMKAR Vs. COMMISSIONER OF INCOME TAX
|
October 16, 1968 |
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LAKSHMI BAGS MANUFACTURING CO Vs. STATE OF MYSORE
|
October 25, 1968 |
|
LAXMI Vs. PARAMESHWARI HENGSU
|
August 13, 1968 |
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M A SHARADA BAI Vs. STATE OF MYSORE
|
April 4, 1968 |
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M AKBAR SAHEB Vs. PRESIDING OFFICER THE MYSORE STATE TRANSPORT APPELLATE TRIBUNAL BANGALORE AND
|
June 18, 1968 |
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M G BROS Vs. COMMISSIONER OF COMMERCIAL TAXES MYSORE BANGALORE
|
July 2, 1968 |
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M GURUMURTHAPPA Vs. COMMISSIONER CORPORATION OF THE CITY OF BANGALORE
|
August 21, 1968 |
|
M MUDDEGOWDA Vs. STATE OF MYSORE
|
October 16, 1968 |
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M R REVANNA Vs. MYSORE REVENUE APPELLATE TRIBUNAL BANGALORE
|
November 12, 1968 |
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M RAMACHANDRA RAO Vs. M S KOWSALYA
|
April 10, 1968 |
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M S SADANANDA Vs. STATE OF MYSORE
|
October 7, 1968 |
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M SOMESWARA Vs. LEELAVATHI
|
February 15, 1968 |
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MAHADEVAYYA G S Vs. STATE OF MYSORE
|
April 15, 1968 |
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MALLICK HASHIM AND CO Vs. COMMERCIAL TAX OFFICER BIJAPUR
|
September 18, 1968 |
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MALLIHAL VILLAGE PANCHAYAT Vs. STATE OF MYSORE
|
November 12, 1968 |
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MALNAD ARECANUT SYNDICATE PVT LTD Vs. COMMERCIAL TAX OFFICER SHIMOGA DISTRICT SHIMOGA
|
September 11, 1968 |
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MANAGEMENT OF NATIONAL NEWSPAPERS TAINADU Vs. K JAYATHIRTHA RAO
|
September 30, 1968 |
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MANJUNATHA TYPE RETREADING WORKS Vs. STATE OF MYSORE
|
November 14, 1968 |
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MANORAMA Vs. JAYABORE GOWDA
|
June 20, 1968 |
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MARIDEV M M MARIYAPPA Vs. STATE OF MYSORE
|
February 23, 1968 |
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MEREY SOANS Vs. STATE OF MYSORE
|
December 5, 1968 |
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MUNDEVADI V R Vs. STATE OF MYSORE
|
July 31, 1968 |
|
MUTHYALA REDDY Vs. STATE OF MYSORERESENTED
|
April 18, 1968 |
|
MYSORE SPUN SILK MILLS LTD Vs. IN RE
|
January 23, 1968 |
|
MYSORE STATE ROAD TRANSPORT CORPORATION Vs. KHAJA MOHIDEEN
|
March 26, 1968 |
|
MYSORE STATE ROAD TRANSPORT CORPORATION Vs. KHAJA MOHIDDIN
|
March 26, 1968 |
|
NANJAYYA HEGDE Vs. MAHABALA SHETTY
|
February 8, 1968 |
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NANJUNDAPPA R N Vs. THIMMAYYA T
|
September 12, 1968 |
|
NARASAPPA Vs. STATE OF MYSORE
|
November 15, 1968 |
|
NARASIMHA REDDY B Vs. COMMISSIONER OF INCOME TAX
|
October 17, 1968 |
|
NARAYANA BALTHILAYA Vs. VENKATESHA BALTHILAYA
|
January 12, 1968 |
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NARAYANA RAO A K Vs. GENERAL MANAGER SOUTHERN RAILWAY
|
November 28, 1968 |
|
NATIONAL NEWSPAPERS TAINADU Vs. JAYATHIRTHA RAO K
|
September 30, 1968 |
|
NIPPANI ELECTRICITY COMPANY PRIVATE LTD Vs. BHIMARAO LAXMAN PATIL
|
July 5, 1968 |
|
PANDAVAPURA SAHAKARA SAKKARE KARKHANA LTD Vs. STATE OF MYSORE
|
July 8, 1968 |
|
PANDHARINATH GYANOBA RAO Vs. MANIKRAO SHAMRAO
|
July 17, 1968 |
|
PATEL MUNISWAMY GOWDA Vs. MYSORE REVENUE APPELLATE TRIBUNAL BANGALORE
|
December 4, 1968 |
|
PILLAYYA NAGAMANGALA VENKATAPPA Vs. STATE OF MYSORERESENTED
|
November 18, 1968 |
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PRABHU C D Vs. DEPUTY COMMISSIONER MANGALORE
|
November 29, 1968 |
|
R KANNAIAH Vs. BANGALORE WOOLLEN COTTON AND SILK MILLS LTD
|
August 14, 1968 |
|
R N NANJUNDAPPA Vs. T THIMMIAH
|
September 12, 1968 |
|
R T HULAKAL Vs. COMMERCIAL TAX OFFICER SIRSI
|
September 18, 1968 |
|
RAJARAM GANGARAM ATHALE Vs. STATE OF MYSORE
|
July 25, 1968 |
|
RAMACHANDRA Vs. ANASUYABAI
|
February 29, 1968 |
|
RAMAGOUDA Vs. GONHAL BASANGOUDA BASAVARAJAPPA RAJENDRA GUNJ RAICHUR
|
February 20, 1968 |
|
RAMAPPA PARAPPA KHOT Vs. GOURWWA
|
February 18, 1968 |
|
RANGA VILAS MOTOR TRANSPORT KRISHNAGIRI Vs. STATE OF MYSORE
|
March 15, 1968 |
|
RANGAPPA K Vs. STATE OF MYSORE
|
November 11, 1968 |
|
RAVI VEGETABLE AND OIL INDUSTRIES Vs. REGULATED MARKET COMMITTEE DAVANGERE
|
December 6, 1968 |
|
RIKHABCHAND Vs. R V SUBRAMANYAM
|
December 16, 1968 |
|
S ADAPPA Vs. TRANSPORT COMMISSIONER IN MYSORE
|
September 21, 1968 |
|
S M RAMAKRISHNA RAO Vs. BANGALORE RACE CLUB LTD
|
January 4, 1968 |
|
S T VENKATAIAH THIMMAIAH Vs. STATE OF MYSORE
|
July 26, 1968 |
|
SHAIK HASSAN Vs. CONTROLLER OF ESTATE DUTY ASST
|
September 12, 1968 |
|
SHANTABAI BASWANTH RAO Vs. MANIK RAO PANDURANGA RAO
|
August 19, 1968 |
|
SHIDDAPPA H S Vs. ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES
|
November 8, 1968 |
|
SHIVADAS SUBRAO AND CO Vs. V D DIVEKAR
|
June 5, 1968 |
|
SPECIAL LAND ACQUISITION OFFICER CITY IMPROVEMENT TRUST BOARD BANGALORE Vs. CHIKKABORANNA
|
February 20, 1968 |
|
SREE YELLAMMA COTTON WOOLLEN AND SILK MILLS CO LTD Vs. OFFICIAL LIQUIDATOR HIGH COURT BUILDINGS
|
August 30, 1968 |
|
SREEKANTAYYA L Vs. PUTTASWAMI M
|
April 5, 1968 |
|
SRINIVASA RAO Vs. BABURAO
|
May 31, 1968 |
|
STATE OF MYSORE Vs. ABDUL HAMEED KHAN
|
April 5, 1968 |
|
STATE OF MYSORE Vs. COMMISSIONER BELLARY CITY MUNICIPALITY
|
March 7, 1968 |
|
STATE OF MYSORE Vs. K A CHADDA
|
August 28, 1968 |
|
STATE OF MYSORE Vs. A BATEHUMIAH SAHEB AND CO
|
August 29, 1968 |
|
STATE OF MYSORE Vs. S R BHIDE
|
September 10, 1968 |
|
STATE OF MYSORE Vs. S S UMANDI
|
December 3, 1968 |
|
STATE OF MYSORE Vs. F D MALLADAD AND BROS
|
November 14, 1968 |
|
STATE OF MYSORE Vs. F LOUIS
|
February 14, 1968 |
|
SUBBAMMA Vs. V KANNAPPACHARI
|
July 12, 1968 |
|
SUBRAMANYA K G Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
November 14, 1968 |
|
SYED ISMAIL QADRI Vs. SYED ABDUL NABI
|
June 24, 1968 |
|
T NANJAPPA AND SONS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES MYSORE DIVISION MYSORE
|
May 31, 1968 |
|
T NARAYANASWAMY Vs. REGIONAL TRANSPORT AUTHORITY
|
February 26, 1968 |
|
T S NAZIR KHAN ABDUL GAFFAR KHAN Vs. STATE OF MYSORE
|
November 14, 1968 |
|
TEJANASA TULJANSA BHANDAGE Vs. FIRST COMMERCIAL TAX OFFICER II CIRCLE GADAG
|
July 19, 1968 |
|
THYAVANIGE VILLAGE PANCHAYAT Vs. DIVISIONAL COMMISSIONER BANGALORE DIVISION
|
April 4, 1968 |
|
V PANCHAKSHARAPPA Vs. RETURNING OFFICER CUM TAHSILDAR
|
June 26, 1968 |
|
VASTHIMAL JORAJI BHURAL AND CO Vs. STATE OF MYSORE
|
September 9, 1968 |
|
VENKANNA P Vs. COMMISSIONER OF INCOME TAX
|
October 17, 1968 |
|
VIJAYA TRADERS Vs. COMMISSIONER OF INCOME TAX
|
November 29, 1968 |
|
WOOL INDUSTRY DEVELOPMENT CO-OPERATIVE ASSOCIATION LTD Vs. KHADI AND VILLAGE INDUSTRIES COMMISSION BOMBAY
|
July 1, 1968 |
|
YOUSOOF MARAKAIR Vs. STATE OF MYSORE
|
August 23, 1968 |