REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A VISHWANATH RAO Vs. STATE OF MYSORE	October 27, 1967
ABDUL AZEEM Vs. FAHIMUNNISA BEGUM	January 18, 1967
ABDUL SHAKUR UMAR SAHIGARA AND CO Vs. COMMERCIAL TAX OFFICER ADDITIONAL CIRCLE MANGALORE	October 31, 1967
ACHUTHA ACHAR Vs. SHARADA JEWELLERY MART	June 5, 1967
ADVEPPA IRAPPA MORABAD Vs. STATE OF MYSORE	September 27, 1967
AKIL PASHA Vs. STATE OF MYSORE	March 21, 1967
AKKANGAMMA Vs. R NAGESWARIAH	December 7, 1967
ALFRED J PERIES Vs. STATE OF MYSORE	April 14, 1967
ANANDA RAO S M Vs. COMMISSIONER OF INCOME TAX	March 14, 1967
ASST COMMR and LAO DAVANAGERE Vs. BHARAT OIL MILLS LTD	June 2, 1967
ASWATHIAH AND BROS B V Vs. COMMISSIONER OF INCOME TAX	January 11, 1967
B B DANGANAVAR Vs. INCOME TAX OFFICER	February 9, 1967
B H SHYAMU Vs. BHOOPALAM K RAJASHEKHAR	December 5, 1967
B N GOVINDIAH SETTY Vs. COMMISSIONER FOR TRANSPORT	March 23, 1967
B SUBHAS CHANDRA SHETTY Vs. STATE OF MYSORE	December 20, 1967
B V DEVEERACHAR Vs. D VISWESWARIAH	February 23, 1967
B.N. Govindiah Setty Vs. The Commissioner for Transport and another	March 23, 1967
B.V. Deveerachar and another Vs. D. Visweswariah and others	February 23, 1967
BAJAL BASAPPA Vs. KESHAVA	February 24, 1967
BALACHANDRA CHENGAPPA Vs. UNION OF INDIA	July 5, 1967
BANGALORE CENTRAL CO-OPERATIVE BANK LTD Vs. MYSORE REVENUE APPELLATE TRIBUNAL BANGALORE	June 2, 1967
BANWARILAL NEMANI Vs. STATE OF MYSORE	July 19, 1967
BASAPPA Vs. SHRISHAILAPPA SHIVAPPA	November 21, 1967
BELGAUM BOROUGH MUNICIPALITY Vs. SHRIDHAR SHANKAR KUNDRI	June 27, 1967
BHIMA RAMA JADHAV Vs. ABDUL RAHID	September 21, 1967
BIBI PLANTATIONS Vs. AGRICULTURAL INCOME TAX OFFICER	January 9, 1967
C VENKATA REDDY Vs. INCOME TAX OFFICER CENTRAL I	January 3, 1967
C. Venkata Reddy and another Vs. Income Tax Officer (Central) I, Banglore and others	January 3, 1967
CANARA MINERALS PRIVATE LTD Vs. DIRECTOR OF MINES AND GEOLOGY GOVERNMENT OF MYSORE	September 13, 1967
CHANDRA BHAVAN BOARDING AND LODGING BANGALORE Vs. STATE OF MYSORE	September 18, 1967
CHANDRABHAVA BOARDING AND LOADING Vs. STATE OF MYSORE	September 8, 1967
CHANNEGOWDA Vs. MALLINATH	March 14, 1967
COMMISSIONER OF INCOME TAX Vs. SAMPANGIRAMAIAH V	August 21, 1967
COTMAC PRIVATE LTD Vs. COMMERCIAL TAX OFFICER 1ST CIRCLE HUBLI	February 27, 1967
D B BHANDARI Vs. STATE OF MYSORE	February 15, 1967
DODDAIAH Vs. STATE OF MYSORE	June 16, 1967
DYAMAPPA BUTTI Vs. SOMAPPA	December 14, 1967
EASTERN ENGINEERING WORKS Vs. STATE OF MYSORE	July 17, 1967
G P SHIVAPRAKASH Vs. UNION OF INDIA	August 18, 1967
G S KALBURGI Vs. COMMISSIONER FOR TRANSPORT IN MYSORE	June 30, 1967
G SHADAKSHARAPPA Vs. STATE OF MYSORE	February 24, 1967
G VENKATA NAIDU Vs. BELLARY CENTRAL CO OPERATIVE STORES LTD	July 14, 1967
G.S. Kalburgi Vs. The Commissioner for Transport in Mysore and another	June 30, 1967
GANGAWWA Vs. STATE OF MYSORE	February 17, 1967
GANJAM NAGAPPA AND SONS Vs. STATE OF MYSORE	August 10, 1967
GHOUSE MOHIUDDIN Vs. NAGOJI ACCUSED 1 TO 3	December 7, 1967
GIRIDHARLAL PARASMAL Vs. STATE OF MYSORE	February 24, 1967
GIRIJA BAI Vs. A THAKUR DAS	June 9, 1967
GOKHALE B G Vs. STATE OF MYSORE	March 2, 1967
GOPAL SRINIVASA SHENOY Vs. STATE OF MYSORE	July 19, 1967
GOVINDA Vs. CHIMABAI	December 20, 1967
GUNDATHUR THIMMAPPA AND SONS Vs. COMMISSIONER OF INCOME TAX	February 9, 1967
H R ANNAMALAI MUDALIAR Vs. DEVARAJA URS	August 1, 1967
HAJEE ABDUL SATTAR SAIT Vs. CONTROLLER OF ESTATE DUTY	February 3, 1967
HANUMANTHAPPA R AND SON Vs. COMMISSIONER OF INCOME TAX	January 4, 1967
IN RE, GAVISIDDAPPA Vs. STATE	November 16, 1967
In Re: Basawarajaswami Vs.	February 10, 1967
In Re: Rajesa Husensa Kannolli and others Vs.	March 3, 1967
J K APPACHA Vs. STATE OF MYSORE	September 18, 1967
J VAMANA PRABHU Vs. STATE OF MYSORE	February 24, 1967
JAVAREGOWDA Vs. MULLEGOWDA	April 7, 1967
JAYARAMA REDDY G R Vs. COMMISSIONER OF INCOME TAX	March 7, 1967
K ANANTHARAJAIAH Vs. SHIVARAMAIAH	July 14, 1967
K N KRISHNASWAMY Vs. COMMERCIAL TAX OFFICER CHIKMAGALUR	February 23, 1967
K S RAJASEKHARIAH Vs. STATE OF MYSORE	November 8, 1967
K V NARASAPPA Vs. KAMALAMM	December 7, 1967
KANTILAL MANILAL AND CO Vs. BELGAUM MUNICIPAL BOROUGH	March 28, 1967
KAPPA PUTTANNA NINGAIAH Vs. M S SREEMAN	August 2, 1967
KATTIMANI CHANDAPPA JAMPANNA Vs. LAXMAN SIDDAPPA NAIK	July 24, 1967
KESARBAI Vs. COMMISSIONER OF COMMERCIAL TAXES BANGALORE	February 15, 1967
KHAJE KHANAVAR KHADSKHAN HUSHENKHAN Vs. SIDDAVANHALLI NIJALINGAPPA	August 8, 1967
KITTI ALIAS KITTARAJU Vs. THAMMAIAH SETTY	June 30, 1967
KRISHNA VENKATESH PAI Vs. DEVAPPA AYYU NAIK	January 24, 1967
KRISHNARAJENDRA MILLS WORKERS UNION Vs. ASSISTANT LABOUR COMMISSIONER	April 6, 1967
LAXMI Vs. KRISHNA BHATTA	April 17, 1967
LAXMIBAI NARAYANA RAO NERLEKAR Vs. COMMISSIONER OF GIFT TAX	January 12, 1967
LILLY STELLA RODRIGUES Vs. GIRIJA BAI	December 20, 1967
M D KRISHNA Vs. M C PADMA	July 20, 1967
M DAMODAR BHAT Vs. THIRD INCOME TAX OFFICER MANGALORE	February 1, 1967
M G GURUBASAPPA Vs. RUDRIAH	November 23, 1967
M V GOVINDARAJU CHETTY Vs. COMMERCIAL TAX OFFICER HASSAN CIRCLE HASSAN	February 6, 1967
MALATIBAI Vs. DIVISIONAL CONTROLLER BELGAUM	November 28, 1967
MALLHARRAO KRISTRAO GADGOLI Vs. STATE OF MYSORE	June 2, 1967
MANAGEMENT OF THE BANGALORE WOOLLEN COTTON AND SILK MILLS CO LTD Vs. WORKMEN OF THE BANGALORE WOOLLEN COTTON AND SILK MILLS CO LTD	March 17, 1967
MANIYAR R S Vs. STATE OF MYSORE	July 20, 1967
MANJAPPA MOOLYA Vs. RAMA BHANDARY	March 27, 1967
MOHAMMAD ALI Vs. STATE OF MYSORE	October 31, 1967
MOHAMMED RAHAMATHULLA Vs. STATE OF MYSORE	September 21, 1967
MULTANMAL HARAKMAL Vs. STATE OF MYSORE	March 20, 1967
MUNSHI ABDUL RAHIMAN AND BROS Vs. COMMERCIAL TAX OFFICER I CIRCLE HUBLI	February 14, 1967
MYSORE MACHINERY MANUFACTURERS LTD Vs. STATE OF MYSORE	June 6, 1967
MYTHILI Vs. STATE OF MYOSRE	November 23, 1967
NARASIMHAMURTHI M C Vs. DIRECTOR OF COLLEGIATE EDUCATION	February 8, 1967
NARAYAN HOSABHAYYA NAIK Vs. STATE OF MYSORE	March 8, 1967
NARAYAN LAXMAN MULERKHI Vs. POSTMASTER GENERAL BANGALORE	February 10, 1967
NARAYAN SESHAYYA NAIK Vs. STATE OF MYSORE	March 6, 1967
NARAYANA B Vs. B DAMODARA PRABHU AND CO	April 17, 1967
OFFICIAL LIQUIDATOR HIGH COURT OF MYSORE BANGALORE Vs. T MUNISWAMY ACHARY	March 17, 1967
P F PINTO Vs. COMMISSIONER OF WEALTH TAX	January 18, 1967
P GOVINDAPPA Vs. DODDATHAYAPPA	August 16, 1967
P JANAKIRAM CHETTY Vs. PUNJAB NATIONAL BANK LTD	June 23, 1967
P V MUNAVALLI Vs. STATE OF MYSORE	March 3, 1967
PANDURANGA K Vs. STATE OF MYSORE	October 18, 1967
PARAPPA PAYAPPA DESAI Vs. STATE OF MYSORE	December 14, 1967
PATHIKONDA BALASUBBA SETTY Vs. COMMISSIONER OF INCOME TAX	January 11, 1967
PILLAPPA T Vs. STATE OF MYSORE	June 6, 1967
PRESIDENT AND DIRECTORS OF THE AGRICULTURAL PRODUCE CO OPERATIVE MARKETING SOCIETY Vs. M K MOHAMED ALI	June 15, 1967
PUJARI S R Vs. STATE OF MYSORE	August 14, 1967
PUTTAMADAMMA Vs. PUTTAPPA	March 29, 1967
PUTTANNA SETTY M Vs. STATE OF MYSORE	March 6, 1967
R N ABDUL WAHAB AND CO Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES INTELLIGENCE BANGALORE	January 3, 1967
R NARAYANA SWAMY Vs. STATE OF MYSORE	June 14, 1967
R P MUNISWAMAPPA Vs. ERAMMA	June 14, 1967
R.N. Abdul Wahab and Co. Vs. Assistant Commissioner of Commercial Taxes (Intelligence), Bangalore	January 3, 1967
RACHAPPA MAHARUDRAPPA KALAGI Vs. IRAPPA	November 13, 1967
RAJA BAI NIKKAM Vs. COMMISSIONER OF INCOME TAX	March 21, 1967
RAJA PID NAIK Vs. AGRICULTURAL INCOME TAX OFFICER	September 15, 1967
RAJAGOPALA PRASAD Vs. STATE OF MYSORE	February 3, 1967
RAJASEKHARAPPA N Vs. GOVERNMENT OF MYSORE	September 28, 1967
RAMACHANDRA SHIDDOJIRAO PARVATRAO Vs. SADASHIVA RAO SHIDDOJIRAO	July 21, 1967
RAMACHANDRAPPA T Vs. STATE OF MYSORE	July 20, 1967
RAMAKRISHNAYYA Vs. STATE OF MYSORE	January 31, 1967
RAMAPPA RAMALINGAPPA PADEPPANAVAR Vs. TAYAVVA	March 20, 1967
RATNAMALA Vs. STATE OF MYSORE	August 2, 1967
RUDRAPPA CHANNAMALLAPPA PATIL Vs. KADEPPA DAREPPA PATIL	February 13, 1967
SAJJAD M G Vs. STATE OF MYSORE	July 18, 1967
SANJEEVAPPA Vs. AJJAPPA	February 17, 1967
SATAPPA GULLYAPPA PARASHATTI Vs. BASAPPA SANGAPPA KARIKATTI	April 13, 1967
SETH CHUNILAL PARSRAM Vs. COMMISSIONER OF INCOME TAX	February 1, 1967
SHIVAGE GOWDA Vs. T NARAYANA	March 30, 1967
SHIVANGOUDA MALLIANGOUDA Vs. STATE OF MYSORE	February 23, 1967
SHIVASHARAN REDDY Vs. STATE OF MYSORE	October 6, 1967
SIDDAGANGIAH Vs. LAKSHAMMA	February 14, 1967
SIVHAMURTHY SWAMY Vs. AGODI SONGANNO	September 15, 1967
SPECIAL LAND ACQUISITION OFFICER S V H E P SAGAR DIST SHIMOGA Vs. B CHANNAVEERAPPA	February 2, 1967
STATE Vs. ABDUL RASHEED	March 2, 1967
STATE OF MYSORE Vs. R J SHAH AND CO LTD	February 24, 1967
STATE OF MYSORE Vs. ANTHONY BENEDICT	February 1, 1967
STATE OF MYSORE Vs. UNION OF INDIA	September 5, 1967
STATE OF MYSORE Vs. A K KHOJA	August 7, 1967
STATE OF MYSORE Vs. NAGAPPA	June 13, 1967
STATE OF MYSORE Vs. NARSAPPA	June 13, 1967
STATE OF MYSORE Vs. B RAMACHANDRA RAO	November 17, 1967
STATE OF MYSORE Vs. A G RAMASWAMY	December 19, 1967
STATE OF MYSORE Vs. RAMIAH	December 22, 1967
STATE OF MYSORE Vs. S S YALAMALI	December 22, 1967
SUBBANNA N R Vs. STATE OF MYSORE	February 3, 1967
SUNDARA RAO B Vs. REGIONAL PROVIDENT FUND COMMISSIONER BANGALORE	August 25, 1967
SUPDT , C EX HQRS PREV , BANGALORE Vs. V N MALAVIYA	February 24, 1967
SUPERINTENDENT OF CENTRAL EXCISE Vs. A ARMUGAM PILLAI	March 27, 1967
SURATHKAL CO-OPERATIVE TOWN BANK LTD Vs. PADMANABHAYYA E	October 6, 1967
T G M ASIDE AND SONS Vs. COFFEE BOARD	January 6, 1967
T MAHALAXMIAMMA Vs. N S RADHAKRISHNA RAO	June 28, 1967
T VENKATASUBBIAH SETTY Vs. COMMISSIONER CORPORATION OF THE CITY OF BANGALORE	August 25, 1967
T. Venkatasubbiah Setty Vs. Commissioner, Corporation of the City of Bangalore and others	August 25, 1967
THIMMARAYAPPA V C Vs. STATE OF MYSORE	November 21, 1967
THIMMAYYA AJIRI Vs. MARUDEVI	February 24, 1967
TOWN MUNICIPAL COUNCIL Vs. PRESIDING OFFICER LABOUR COURT HUBLI	August 25, 1967
TOWN MUNICIPAL COUNCIL ATHANI Vs. LABOUR COURT HUBLI	August 25, 1967
TOWN MUNICIPAL COUNCIL GOKAK Vs. MIRZABHAI A R	August 25, 1967
Town Municipal Council, Athani Vs. Labour Court, Hubli and others	August 25, 1967
V C THIMMARAYAPOPA Vs. STATE OF MYSORE	January 21, 1967
V K UCHAL Vs. COMMISSIONER OF COMMERCIAL TAXES MYSORE	February 23, 1967
V NAGAPPA THIMMAPPA Vs. IRON ORE MINES CESS COMMISSIONER FOR MYSORE BANGALORE	February 21, 1967
V SEETHARAMAN Vs. STATE OF MYSORE	December 20, 1967
V. Seetharaman Vs. The State of Mysore and others	December 20, 1967
VASUDEVA SETTY P Vs. COMMISSIONER OF INCOME TAX	February 2, 1967
VENKATA REDDY C Vs. INCOME TAX OFFICER	January 3, 1967
VENUGOPALASWAMY AND CO Vs. STATE OF MYSORE	August 16, 1967
VIJAY RAO Vs. LAXMAN RAO	January 25, 1967
VITTAL LAXMAN KALGUTKAR Vs. STATE OF MYSORE	January 10, 1967
WORKMEN OF INDIAN TELEPHONE INDUSTRIES LIMITED Vs. INDIAN TELEPHONE INDUSTRIES LIMITED	July 14, 1967

Year 1967 of HIGH COURT OF KARNATAKA

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address