REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A NORONHA Vs. STATE OF MYSORE	January 19, 1966
A P RAVI Vs. MYSORE STATE TRANSPORT APPELLATE TRIBUNAL BANGALORE	June 2, 1966
ABDUL RAHIMAN SAHIB T Vs. STATE OF MYSORE	June 9, 1966
ANDANAYYA Vs. IRAYYA AND STATE OF MYSORE	February 11, 1966
ANDREWS P Vs. DISTRICT EDUCATIONAL OFFICER BANGALORE	July 5, 1966
ANNEGOWDA Vs. STATE OF MYSORE	July 28, 1966
ANTHA Vs. LAKSHMI	December 9, 1966
APPANNA K T Vs. COMMISSIONER OF INCOME TAX	September 8, 1966
B B ASTEKAR Vs. COMMISSIONER OF COMMERCIAL TAXES MYSORE	November 16, 1966
B BASAVANNAPPA Vs. STATE OF MYSORE	December 13, 1966
BARAMAPPA BALAPPA Vs. YAMANAPPA	March 2, 1966
BHADRA COFFEE ESTATE LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER	July 25, 1966
BHARAT ELECTRONICS LTD Vs. ASWATHANARAYAN B	July 6, 1966
CANARA INDUSTRIAL AND BANKING SYNDICATE LTD Vs. V RAMACHANDRA GANAPATHY PRABHU	September 9, 1966
CANARA MINERALS PRIVATE LTD Vs. STATE OF MYSORE	September 6, 1966
CEMENT MARKETING CO OF INDIA LIMITED BANGALORE Vs. STATE OF MYSORE	March 3, 1966
CHANNABASAPPA NAGAPPA KHOT Vs. STATE OF MYSORE	July 18, 1966
Chikmagalur Public Conveyance Motor Service Vs. Industrial Tribunal and another	March 24, 1966
CHIKMAGALUR PUBLIC CONVEYANCE MOTOR SERVICE CHIKMAGALUR Vs. INDUSTRIAL TRIBUNAL IN MYSORE	March 24, 1966
CITY TOBACCO MART Vs. COMMISSIONER OF INCOME TAX	December 15, 1966
COMMISSIONER OF GIFT TAX Vs. SALDANHA J G X	February 2, 1966
COMMISSIONER OF GIFT TAX Vs. MARUTRARAO NAYAKOJI KADAM	September 9, 1966
COMMISSIONER OF INCOME TAX Vs. WOODLANDS CO	September 9, 1966
COMMISSIONER OF INCOME TAX Vs. ROOPCHAND SESHMULL	September 16, 1966
COMMISSIONER OF INCOME TAX Vs. SHAMIAH SETTY B BROTHERS	August 11, 1966
COMMISSIONER OF INCOME TAX Vs. HADIGE RANGAPPA SETTY	July 6, 1966
COMMISSIONER OF INCOME TAX Vs. KRISHNA RAO K	September 21, 1966
COMMISSIONER OF INCOME TAX Vs. THIMMAIAH M M	September 22, 1966
COMMISSIONER OF INCOME TAX Vs. BHARAT ENGINEERING AND CONSTRUCTION CO	October 4, 1966
COMMISSIONER OF INCOME TAX Vs. MANDAGI N A	March 16, 1966
COMMISSIONER OF INCOME TAX Vs. SANDUR MANGANESE AND IRON ORE P LIMITED	June 2, 1966
COMMISSIONER OF INCOME TAX Vs. SREENIVASA MURTHY Y V	June 3, 1966
COMMISSIONER OF INCOME TAX Vs. SRIMATI RAMA BAI	May 31, 1966
COMMISSIONER OF WEALTH TAX Vs. V C RAMACHANDRAN	January 27, 1966
CONCORD OF INDIA INSURANCE CO LTD Vs. L J MACHADO	January 28, 1966
CONTROLLER OF ESTATE DUTY Vs. ASWATHANARAYANA SETTY S	September 29, 1966
D G BHAGAVAN Vs. REGIONAL TRANSPORT OFFICER TUMKUR	September 6, 1966
DEVCHAND C SHAH Vs. COMMISSIONER OF EXPENDITURE TAX	December 15, 1966
DHARMA SINGH H R Vs. DIVISIONAL SUPERINTENDENT SOUTHERN RAILWAY HUBLI	March 24, 1966
EMPLOYEES STATE INSURANCE CORPORATION Vs. B M LAKSHMANAMURTHY	October 14, 1966
EMPLOYEES STATE INSURANCE CORPORATION Vs. NARAYANASWAMI AND SONS	October 14, 1966
ESTHURI ASWATHIAH Vs. COMMISSIONER OF INCOME TAX	March 15, 1966
FRANCIS R Vs. CHIEF SECRETARY TO GOVERNMENT	April 6, 1966
G N NANJUNDIAH Vs. INSPECTOR GENERAL OF POLICE IN MYSORE BANGALORE	September 27, 1966
G VATSALA RANI Vs. SELECTION COMMITTEE FOR ADMISSION TO MEDICAL COLLEGES BANGALORE MEDICAL	September 23, 1966
G.N. Nanjundiah Vs. Inspector General of Police in Mysore, Bangalore	September 27, 1966
GANESHMUL CHANNILAL GANDHI Vs. COLLECTOR OF CENTRAL EXCISE AND ASSISTANT COLLECTOR BANGALORE	March 30, 1966
GOVINDA REDDI Vs. UNION OF INDIA	January 13, 1966
GOVINDARAJ SETTY S Vs. STATE OF MYSORE	September 20, 1966
GUMTHANNAVAR R N Vs. COMMISSIONER OF INCOME TAX	March 17, 1966
GUPTA B G Vs. STATE OF MYSORE	November 15, 1966
GURUSHIDDAWWA VIRASANGAYYA SHIVAPPANAMATH Vs. STATE OF MYSORE	March 28, 1966
GYAN PRAKASH GUPTA Vs. STATE OF MYSORE	August 10, 1966
H B HUILGOL Vs. DIVISIONAL SUPERINTENDENT PERSONNEL SOUTHERN RAILWAYS HUBLI	April 13, 1966
HANUMAN MOTOR SERVICE Vs. COMMISSIONER OF INCOME TAX	September 22, 1966
HEMAVATHIAMMA Vs. KUMARAVELU MUDALIAR	October 5, 1966
HULEKAR AND SONS Vs. COMMISSIONER OF INCOME TAX	June 3, 1966
HYDER KHAN Vs. SAFOORA BEE	November 18, 1966
In Re: Dattatraya Gangadhar Samant Vs.	December 15, 1966
INTERNATIONAL COTTON CORPORATION P LTD Vs. COMMISSIONER OF COMMERCIAL TAXES	February 11, 1966
JAFFAR KHAN C M Vs. COMMISSIONER OF INCOME TAX	February 3, 1966
K DORESWAMY IYENGAR Vs. SPECIAL DEPUTY COMMISSIONER FOR ABOLITION OF INAMS BANGALORE	March 30, 1966
K NANJUNDIAH SETTY Vs. CORPORATION OF THE CITY OF BANGALORE	October 7, 1966
K R YEGNESWARAN Vs. DIRECTOR GENERAL POSTS AND TELEGRAPHS NEW DELHI	July 12, 1966
KASHAWWA Vs. PHADEPPA SANGAUM	January 21, 1966
KESHAV LAXMAN SANGORAM Vs. STATE OF MYSORE	July 6, 1966
KISHAN RAO Vs. STATE OF MYSORE	January 19, 1966
LAXMAN SITARAM PAI Vs. STATE OF MYSORE	February 2, 1966
LAXMIBAI Vs. MADHANKAR VINAYAK KULKARNI	October 4, 1966
LIFE INSURANCE CORPORATION OF INDIA Vs. THILOTHAMA	July 22, 1966
LIFE INSURANCE CORPORATION OF INDIA Vs. B V R GUPTA	September 20, 1966
M G SIRSIKAR Vs. STATE OF MYSORERESENTED	September 22, 1966
M HALAPPA GOWDA Vs. KUPPERAMANE MANJAMMA	December 1, 1966
M LINGAPPA Vs. JOINT REGISTRAR OF INDUSTRIAL CO OPERATIVES BANGALORE	October 11, 1966
M MUNIVENKATAPPA Vs. COMMISSIONER OF CORPORATION OF CITY OF BANGALORE	November 17, 1966
M N SESHADRI SETTY Vs. STATE OF MYSORE	November 30, 1966
M S SHIRAHATTI Vs. COMMERCIAL TAX OFFICER HAVERI	November 14, 1966
M VENKATASUBBA REDDY Vs. INSPECTOR GENERAL OF POLICE MYSORE BANGALORE	September 22, 1966
MAIMUNNISA BEGUM Vs. DEPUTY COMMISSIONER BANGALORE	March 9, 1966
MANDANNA A M Vs. DIRECTOR OF MEDICAL SERVICES	October 28, 1966
MANDYA NATIONAL PAPER MILLS LTD Vs. RAI BAHADUR SHREERAM DURGAPRASAD PRIVATE LTD	December 9, 1966
MARIA SOAMS Vs. COMMONWEALTH HOSIERY FACTORY BALMATTA	December 1, 1966
MAYANNA Vs. STATE OF MYSORE	January 17, 1966
MEDA RAMAIAH SETTY Vs. COMMISSIONER OF INCOME TAX	July 8, 1966
MEENAKSHI Vs. DIRECTOR OF PUBLIC INSTRUCTION	September 19, 1966
MINERVA MILLS LTD Vs. LABOUR COURT BANGALORE	November 16, 1966
MIZAR KRISHNA ANNAPPA PAI AND CO Vs. COMMISSIONER OF INCOME TAX	September 16, 1966
MOHAMED SHERIFF Vs. CHICKMAGALUR TOWN MUNICIPAL COUNCIL	March 15, 1966
MOHAMED YOUSUFF HUSSAIN Vs. DEPUTY SECRETARY G A D	September 29, 1966
MUNI AKKAYYAMMA Vs. MAISTEY PAPAIAH	January 17, 1966
MYSORE KIRLOSKAR LIMITED Vs. COMMISSIONER OF INCOME TAX	October 5, 1966
MYSORE KIRLOSKAR LTD Vs. STATE OF MYSORE	March 10, 1966
MYSORE STATE ROAD TRANSPORT CORPORATION Vs. MYSORE REVENUE APPELLATE TRIBUNAL BANGALORE	December 21, 1966
MYSORE STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. LABOUR COURT BANGALORE	November 7, 1966
MYSORE SUGAR COMPANY EMPLOYEES UNION Vs. COMMISSIONER OF LABOUR STATE CONCILIATION OFFICER	August 25, 1966
MYSORE SUGAR COMPANY LTD Vs. MANAVENDRA B K	February 15, 1966
N C IYANNA Vs. N CHANNAMMA	December 15, 1966
N M NARAYANA SETTY Vs. COURT OF THE MUNSIFF KOLAR	February 4, 1966
N S SUDHA Vs. SELECTION COMMITTEE FOR ADMISSION TO MEDICAL COLLEGES BANGALORE	December 14, 1966
N V GIRIYAPPA SETTY AND SONS Vs. STATE OF MYSORE	September 28, 1966
NAGAPPA C R Vs. COMMISSIONER OF INCOME TAX	December 15, 1966
NANEPPA Vs. DIVISIONAL COMMISSIONER BANGALORE DIVISION	June 28, 1966
NEW TAJ MAHAL CAFE PRIVATE LTD Vs. ITS WORKMEN	April 7, 1966
P A TENDOLKAR Vs. OFFICIAL LIQUIDATOR	January 7, 1966
PRINTERS MYSORE PRIVATE LTD Vs. UNION OF INDIA	February 11, 1966
PUNJA B T R Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	June 15, 1966
R R KULKARNI Vs. STATE OF MYSORE	August 24, 1966
R T J ALBUQUERQUE Vs. DISTRICT JUDGE SOUTH KANARA	November 14, 1966
R.R. Kulkarni and others Vs. The State of Mysore and others	August 24, 1966
RAFIUDDIN Vs. ZUBEDABI	January 17, 1966
RAMA Vs. SUPERINTENDENT OF POLICE	November 9, 1966
RAMACHANDRA SRINIVAS KULKARNI Vs. RAMAKRISHNA KRISHNA KULKARNI	November 9, 1966
RAMAKRISHNA MINING COMPANY Vs. COMMISSIONER OF INCOME TAX	June 20, 1966
RAMASANJEEVAYYA K R Vs. STATE OF MYSORE	November 21, 1966
RAMIAH SETTY AND BROS B S Vs. COMMISSIONER OF INCOME TAX	October 10, 1966
RANGANATHACHAR AGNIHOTRI Vs. STATE OF MYSORE	July 5, 1966
RANGANNA M G Vs. STATE OF MYSORE	March 21, 1966
S A MANJUNATH ANNAYYAPPA Vs. UNIVERSITY OF BANGALORE	March 3, 1966
S C MAGAVI Vs. COMMISSIONER OF INCOME TAX	August 10, 1966
S PUTTASWAMY Vs. CITY MAGISTRATE, BANGALORE, CITY MAGISTRATE, BANGALORE	January 31, 1966
S SUBBA RAO Vs. COMMISSIONER OF COMMERCIAL TAXES IN MYSORE BANGALORE	September 29, 1966
S SUBBA RAO Vs. STATE OF MYSORE	November 29, 1966
SANNAPPA R AND SONS Vs. COMMISSIONER OF INCOME TAX	October 7, 1966
SEGU BUCHIAH SETTY Vs. COMMISSIONER OF INCOME TAX	March 21, 1966
SHAMBU REDDY Vs. GHALAMMA	April 7, 1966
SHANTIRAJ B K Vs. CONTROLLER OF ESTATE DUTY	October 5, 1966
SHIVANAPPA YALGURDAPPA DESAI Vs. SUNDARABAI	August 3, 1966
SHIVANGOUDA LINGANGOUDA Vs. GANGAWWA BASAPPA	April 1, 1966
SHIVE GOWDA A C Vs. STATE OF MYSORE	March 22, 1966
SIDDANNA Vs. STATE OF MYSORE	January 7, 1966
SIDDAPPA Vs. PATEL SHIVAPPA	July 7, 1966
SIRSIKAR M G Vs. STATE OF MYSORE	September 22, 1966
SOMASUNDARA Vs. STATE OF MYSORE	October 4, 1966
SOUTHERN RAILWAY CO-OPERATIVE CANTEEN LTD Vs. COMMERCIAL TAX OFFICER II CIRCLE MYSORE CITY	March 11, 1966
SRINIVASA RAO C Vs. COMMISSIONER OF INCOME TAX	April 12, 1966
SRINIVASA REGHAVACHAR V T Vs. STATE OF MYSORE	April 7, 1966
SRINIVASAMURTHY Y V Vs. COMMISSIONER OF INCOME TAX	September 16, 1966
STATE Vs. RAMU SHIDLING BANDGAR	December 2, 1966
STATE OF MYSORE Vs. MANAGER BROOKE BOND INDIA PRIVATE LTD	November 25, 1966
STATE OF MYSORE Vs. GAYATHRI TRADING CO	July 5, 1966
STATE OF MYSORE Vs. TYTHAPPA	January 10, 1966
STATE OF MYSORE Vs. LULLI HANMANTHA	March 2, 1966
STATE OF MYSORE Vs. KRISHNACHARYA APPACHARYA JAHAGIRDAR	February 21, 1966
STATE OF MYSORE Vs. HANUMANTHA	February 4, 1966
SUNDARAM MOTORS PRIVATE LIMITED Vs. STATE OF MYSORE	November 17, 1966
SUPREME BANK OF INDIA LTD. AND P.A. TENDOLEKAR ANOTHER Vs. OFFICIAL LIQUIDATOR AND OTHERS	January 7, 1966
SURANNA S B Vs. STATE OF MYSORE	May 31, 1966
SURYANARAYANA H Vs. HINDUSTAN MACHINE TOOLS LTD	February 4, 1966
SWASTIC CASHEW INDUSTRIES PRIVATE LTD Vs. INDUSTRIAL TRIBUNAL BANGALORE	January 28, 1966
T VENKATASUBBIAH SETTY Vs. CORPORATION OF THE CITY OF BANGALORE	January 17, 1966
THIMMIAH Vs. STATE OF MYSORE	January 19, 1966
THIRUNARAYANAN N Vs. DIRECTOR OF DAIRY RESEARCH	June 16, 1966
TOWN PANCHAYAT COMMITTEE Vs. SIKANDAR SAHIB HUSSAIN SAHEB	October 27, 1966
U AHMED HUSSAIN Vs. INSPECTOR TEA WASTE CONTROL TEA BOARD INDIA NILGRIS	January 17, 1966
U S NAYAK Vs. COMMISSIONER OF WEALTH TAX	September 23, 1966
UGGAPPA SHETTY Vs. STATE OF MYSORE	January 7, 1966
V K KANGAN Vs. STATE OF MYSORERESENTED	October 6, 1966
VENKATARAMAN ANNAYYA HEGDE Vs. AGRICULTURAL INCOME TAX OFFICER	July 17, 1966
VENKATARAMAN ANNAYYA HEGDE Vs. AGRICULTURAL INCOME TAX OFFICER	June 17, 1966
VENKATESH Vs. STATE OF MYSORE	January 28, 1966
VENKATESH MURTHY G Vs. COMMISSIONER OF INCOME TAX	February 11, 1966
VIJAYALAKSHMI TALKIES Vs. COMMISSIONER OF INCOME TAX	July 15, 1966
VISALAKSHI Vs. INCOME TAX OFFICER	March 21, 1966
Y S ARABHAVI Vs. DISTRICT MAGISTRATE BELGAUM	April 11, 1966
Y V Sreenivasamurthy Vs. State of Mysore	January 31, 1966
YADUSHAILA HIGH SCHOOL MANAGING COMMITTEE MELKOTE Vs. REGISTRAR OF SOCIETIES BANGALORE	April 1, 1966

Year 1966 of HIGH COURT OF KARNATAKA

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