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A N NAGANOOR Vs. UNION OF INDIA
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July 1, 1965 |
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Abdul Karim Mehtab Ali Vs. The City Municipality Gulbarga and another
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August 19, 1965 |
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ABDUR RAHIM AHMED Vs. STATE OF MYSORE
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June 23, 1965 |
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ALOYSIUS HIGHER ELEMENTARY SCHOOL Vs. REGINA ALIAS ROSY MENEZES
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July 23, 1965 |
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Annaji Vasudev Dongarkar and others Vs. Venkatesh Ramchandra Deshpande and another
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November 18, 1965 |
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ATHNI MUNICIPALITY Vs. SHETTEPPA LAXMAN PATTAN
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March 2, 1965 |
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B ABDUL AMEED MOHAMAD HAYATH Vs. TOWN MUNICIPAL COUNCIL
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March 3, 1965 |
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B K VITTAL Vs. STATE OF MYSORE
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June 16, 1965 |
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B. Abdul Ameed Mohamad Hayath Vs. Town Municipal Council, Chitradurga
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March 3, 1965 |
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B. Sunkaiah Vs. Town Panchayat Kottur and others
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October 14, 1965 |
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BANASETTAPPA LALJICHIKKANNA Vs. DISTRICT REGISTRAR
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August 20, 1965 |
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BHASHYAGARLU NAYUDU Vs. RAMAYYA SETTI
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April 4, 1965 |
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BHATT Vs. B RATNAKARA RAO
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March 11, 1965 |
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Bhim Rao Swami Rao Desai Vs. Laxmibai and another
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April 1, 1965 |
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BOLANDANDA PEMMAYYA Vs. AYARADARA KUSHALAPPA
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January 20, 1965 |
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C B BASAPPA Vs. STATE OF MYSORE
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September 9, 1965 |
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CANARA PUBLIC CONVEYANCE COMPANY LTD Vs. USMAN KHAN
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July 29, 1965 |
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CANARA WORKSHOPS LTD Vs. UNION OF INDIA
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September 9, 1965 |
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Chamaraja Vs. State of Mysore and another
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October 21, 1965 |
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CHANDRASEKHARA HEBBAR Vs. VITTALA BHANDARI
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March 16, 1965 |
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CHANDRASHEKAR GURUPADAPPA KALADAGI Vs. BASAWANNEPPA SHIDAPPA MALI
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January 12, 1965 |
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CHRISTINE PAIS Vs. K UGAPPA SHETTY
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August 10, 1965 |
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CLIFFORD Vs. GOVERNMENT OF INDIA
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March 11, 1965 |
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COMMISSIONER OF INCOME TAX Vs. RAMAN B V DR
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September 13, 1965 |
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COMMISSIONER OF WEALTH TAX Vs. N G REDDY
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March 12, 1965 |
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DATTAPRASAD DINDAYAL KALWAR Vs. CANTONMENT BOARD CAMP
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June 22, 1965 |
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G T VENKATASWAMI REDDY Vs. REGIONAL TRANSPORT AUTHORITY
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March 26, 1965 |
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G T VENKATASWAMY REDDY Vs. K V PUTTANARASIMHARAJU
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September 10, 1965 |
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Gadag Cotton Sales Society Ltd. Vs. C.F. Angadi
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July 28, 1965 |
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GANGADHAR SHIVALINGAPPA NAGMOTI Vs. STATE OF MYSORE
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July 16, 1965 |
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GOPALAKRISHNA WEAVING MILLS Vs. LABOUR COURT HUBLI
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March 16, 1965 |
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H PARVATHAMMA HIREMATH Vs. STATE OF MYSORE
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April 16, 1965 |
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H S SIDDAPPA Vs. LAKSHMAMMA
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January 15, 1965 |
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H.J. Siddappa Vs. The State of Mysore and another
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October 19, 1965 |
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HAMJISAB MEHAMADSAB SHAHAPUR Vs. STATE OF MYSORE
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January 12, 1965 |
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HIND MERCANTILE CORPORATION P LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
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September 3, 1965 |
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In re : Saibanna Tippanna and others Vs.
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March 2, 1965 |
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In Re: S.V. Rama Rao Vs.
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September 14, 1965 |
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In Re: Tamappa and others Vs.
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July 21, 1965 |
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In Re: Zahirabi Vs.
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October 28, 1965 |
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INCOME TAX OFFICER Vs. OFFICIAL LIQUIDATOR MYSORE HIGH COURT
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September 26, 1965 |
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JESU DASAN Vs. STATE OF KARNATAKA
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April 14, 1965 |
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K PANDURANGA Vs. STATE OF MYSORE
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July 24, 1965 |
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K S ADAM Vs. DIRECTOR OF PUBLIC INSTRUCTION IN MYSORE
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September 30, 1965 |
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K S LAKSHMINARAYANA SETTY Vs. STATE OF MYSORE
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January 29, 1965 |
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K V REVANNA Vs. SUSEELAMMA
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August 16, 1965 |
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K VENKAT RAO Vs. STATE OF KARNATAKA
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February 5, 1965 |
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K. Panduranga and others Vs. State of Mysore and others
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July 24, 1965 |
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KANTAPPA Vs. SHARANAMMA
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June 10, 1965 |
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KARNAKAR MANGESH DESAI Vs. STATE OF MYSORE
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November 23, 1965 |
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KENCHIA Vs. STATE LEVEL RECRUITMENT COMMITTEE
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June 3, 1965 |
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KOLAGADA CHENNABASAPPA Vs. STATE GOVERNMENT OF MYSORE
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September 16, 1965 |
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KUTTAPPA S Vs. DHARAMCHAND
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July 6, 1965 |
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L SRIKANTAIAH Vs. M PUTTASWAMY
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March 17, 1965 |
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LAGAMA APPAYYA NAIK Vs. STATE
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October 15, 1965 |
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LAKSHMANA NAIK Vs. COMMISSIONER FOR WORKMEN S COMPENSATION
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August 20, 1965 |
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LAKSHMINARASIMHIAH Vs. YALAKKI GOWDA
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January 5, 1965 |
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LALITHAMMA Vs. R KANNAN
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January 13, 1965 |
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M A VENKATACHALAPATHI Vs. STATE OF MYSORE
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October 22, 1965 |
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M PAIS AND SONS Vs. STATE OF MYSORE
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September 17, 1965 |
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M. Abdul Khader and another Vs. Mysore Revenue Appellate-Tribunal, Bangalore and others
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July 22, 1965 |
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M. Sejappa Madimallappa Vs. State of Mysore and another
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July 6, 1965 |
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M.I. Nadaf Vs. The State of Mysore and another
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November 24, 1965 |
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M.N. Ugrappa Vs. The Government of Mysore and others
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September 30, 1965 |
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MADE GOWDA Vs. STATE OF MYSORE
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February 25, 1965 |
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MADIVALAPPA CHANNAPPA HULGUR Vs. STATE OF KARNATAKA
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February 19, 1965 |
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MAHADEV Vs. MUNISWAMI
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July 19, 1965 |
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MAHADVAPPA Vs. CHANABASAPPA PURAD
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January 11, 1965 |
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MANIKANT LAKAMSEY NAGDA OF GADAG Vs. STATE OF MYSORE
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September 30, 1965 |
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MANMOHAN Vs. STATE OF MYSORE
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December 17, 1965 |
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MARY LAZRADO Vs. STATE OF MYSORE
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June 28, 1965 |
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MASCARENHAS Vs. UBBAN ESTATE
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September 1, 1965 |
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MOHAMMAD OSMAN ALI Vs. PATEL C M
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June 9, 1965 |
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MUNDYAPPU HENGSU Vs. SAMPA ALVATHI
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March 9, 1965 |
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MUNICIPAL BOROUGH BIJAPUR Vs. GUNDAWAN
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February 26, 1965 |
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Municipal Borough, Bijapur Vs. Gundawan (M.N.) and others
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February 26, 1965 |
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MUNIRUDDIN Vs. PEIRCE LESLIE AND CO
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July 9, 1965 |
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MURGEPPA VEERABHADRAPPA Vs. RACHAPPA VEERABHADRAPPA
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February 18, 1965 |
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N. Narayana Kamath Vs. The Director of Food Supplies in Mysore, Bangalore and others
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November 3, 1965 |
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N.K. Upadhyaya Vs. The State of Mysore and others
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September 21, 1965 |
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NANJAPPA Vs. INSPECTOR GENERAL OF POLICE
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July 4, 1965 |
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NANJUNDAYYA Vs. STATE OF MYSORE
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August 2, 1965 |
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NARAYAN NAGAPPA HEGDE Vs. SHANKAR NARASIMHA BHATTA
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January 6, 1965 |
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NARAYANA KAMATH Vs. GANAPATHI KAMATH
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August 20, 1965 |
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OMPRAKASH Vs. WORKMEN OF INDRA BHAVAN
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October 28, 1965 |
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P L BASAPPA Vs. SIDDAMMA
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June 17, 1965 |
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P VENKATACHALAPATHI Vs. COMMERCIAL TAX INSPECTOR INTELLIGENCE SECTION
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February 26, 1965 |
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PARASKER U S Vs. KARNATAK MINING COMPANY PRIVATE LTD
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April 20, 1965 |
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PEIRCE LESLIE AND CO LTD Vs. RAMA MOILY
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March 10, 1965 |
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RAHAMATHUNISA BEGUM Vs. STATE OF MYSORE
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March 26, 1965 |
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RAJARAM FACTORY Vs. STATE OF MYSORE
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October 21, 1965 |
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RAJASHEKAR Vs. STATE OF MYSORE
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September 30, 1965 |
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RATNAKUMAR Vs. STATE OF MYSORE
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March 18, 1965 |
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REVANNA YELERI Vs. STATE OF MYSORE
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March 18, 1965 |
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S KAVALI AND SONS Vs. COMMERCIAL TAX OFFICER
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October 1, 1965 |
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Sannabasappa Ningappa Bhagoji Vs. Sannagireppa Sankreppa Kumbar and others
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June 14, 1965 |
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SEETHAMMA Vs. BENEDICT D'SA
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August 19, 1965 |
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SESHADRI Vs. STATE OF MYSORE
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February 12, 1965 |
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SHA VELJI DEVASHI Vs. COMMERCIAL TAX OFFICER
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September 15, 1965 |
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SHANKARAYYA Vs. UNION OF INDIA
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March 26, 1965 |
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SHIVOGIGOWDA Vs. STATE OF MYSORE
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March 16, 1965 |
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SIDDAGONDAPPA GURAPPA KOPPAD Vs. STATE OF MYSORE
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August 20, 1965 |
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SPENCER AND CO LTD Vs. INDUSTRIAL TRIBUNAL BANGALORE
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January 13, 1965 |
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STATE OF MYSORE Vs. BASWANATH RAO
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February 24, 1965 |
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STATE OF MYSORE Vs. GUNDAPPA
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April 1, 1965 |
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STATE OF MYSORE Vs. M R SREENIVASAN
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June 3, 1965 |
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STATE OF MYSORE Vs. SIVASHANKAR MURIGEPPA MAMADAPUR
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August 20, 1965 |
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State of Mysore Vs. Raji
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April 20, 1965 |
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State of Mysore Vs. Anantreddy and others
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October 29, 1965 |
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State of Mysore Vs. Rangaiah
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April 23, 1965 |
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State of Mysore Vs. Susheela and others
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July 28, 1965 |
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State of Mysore Vs. Neelkanthgouda and others
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October 19, 1965 |
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STATE OF MYSORE (COMPLAINANT) Vs. HAJI A.M CONTRACTOR
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February 15, 1965 |
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SYED HASSAN ALI Vs. STATE OF MYSORE
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February 11, 1965 |
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Syed Yasin Vs. Syed Shaha Mohd. Hussain
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November 5, 1965 |
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Thomas Vs. John Dsa Marian Dsa
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June 18, 1965 |
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TIRUKAPPA Vs. KAMALAMMA
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January 17, 1965 |
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V RAJA MANICKAVELU Vs. OFFICIAL LIQUIDATOR HIGH COURT OF MYSORE
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June 4, 1965 |
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VASUDEV BHUPAL Vs. STATE OF MYSORE
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March 25, 1965 |
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VEERAPPA MALLAPPA HADLI Vs. NAGAPPA FAKIRAPPA HADLI
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January 22, 1965 |
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VENKOBA RAO Vs. STATE OF MYSORE
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April 14, 1965 |
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WORKMEN OF B R DARBAR GINNING AND PRESSING FACTORY Vs. B R DARBAR GINNING AND PRESSING FACTORY
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December 10, 1965 |
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