REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A B NANJAPPA Vs. SPECIAL LAND ACQUISITION OFFICER CITY IMPROVEMENT TRUST BOARD BANGALORE	September 21, 1964
A MANJUNDAPPA Vs. SONNAPPA	January 31, 1964
ABDUL WAHEEDKHAN PATHAN SOUDHAGAR Vs. RENY CHARLES PEVY AND	September 4, 1964
ADAMSAB USMANSAB KANAKYA Vs. GURUSHINDDAYYA LINGAYYA	April 10, 1964
ANTHAPPA BHANDARY Vs. POOVU	June 26, 1964
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. SITARAMA UDUPA	December 17, 1964
B HSHANKAR SINGH Vs. PABDUL AZEEZ	January 29, 1964
B MOHINDEEN HAJEE SONS Vs. CHAIRMAN MANGALORE PORT TRUST BOARD	January 29, 1964
BALIAH K Vs. COMMISSIONER OF INCOME TAX	March 12, 1964
BANGALORE WOOLLEN COTTON AND SILK MILLS COMPANY LTD Vs. ITS WORKMEN AND	October 23, 1964
BASAVARAJAPPA A G Vs. STATE OF MYSORE	January 30, 1964
BHEEMA RAO Vs. VENKAT RAO	February 7, 1964
C ABDUL AZIZ Vs. MYSORE STATE TRANSPORT APPELLATE TRIBUNAL AT BANGALORE	December 9, 1964
C JABBARCHAND Vs. C OLIVER	October 21, 1964
C N NATARAJ Vs. VTH INCOME TAX OFFICER BANGALORE	April 8, 1964
C NKRISHNA MURTHY Vs. ABDUL SUBBAN AND	May 6, 1964
C R GOWDA Vs. MYSORE REVENUE APPELLATE TRIBUNAL	February 5, 1964
C.N. Nataraj Vs. Fifth Income Tax Officer, City Circle II, Bangalore	April 8, 1964
CENTURY CLUB Vs. STATE OF MYSORE AND	November 12, 1964
CHANDRA SPINNING AND WEAVING MILLS LTD Vs. STATE OF MYSORE	July 17, 1964
CHANDRASEKHARA PAI Vs. TOWN CO OPERATIVE BANK LTD	July 15, 1964
CHIKKA VENKATAPPA Vs. PAPANNA	November 20, 1964
COFFEE BOARD BANGALORE Vs. JANAB DADA HAJI IBRAHIM HALARI	March 31, 1964
COMMISSIONER OF INCOME TAX Vs. VAN INGEN H B	February 12, 1964
COMMISSIONER OF INCOME TAX MYSORE Vs. H BVAN INGEN	February 12, 1964
COMMISSIONER OF INCOME TAX MYSORE Vs. K DKAMAT AND CO	January 21, 1964
COMMISSIONER OF WEALTH TAX MYSORE Vs. MYSORE COMMERCIAL UNION LTD	December 4, 1964
COMMISSIONER OF WEALTH TAX MYSORE AT BANGALORE Vs. YESHWANT RAO GHORPADE	November 18, 1964
D MUNIRANGAPPA Vs. AMIDAYALA VENKATAPPA	December 18, 1964
DAMODHAR RAO Vs. BHIMA RAO	November 20, 1964
DASAPPA Vs. JOGIAH	March 13, 1964
DASAPPA AND Vs. STATE OF MYSORE	September 18, 1964
DASSAPPA Vs. STATE OF MYSORE	September 18, 1964
DCAWASJI AND CO Vs. STATE OF MYSORE	July 6, 1964
DUGGAMMA Vs. GANESHAYYA	February 28, 1964
EMPLOYEES STATE INSURANCE CORPORATION Vs. M A H SIDDIQUE	May 25, 1964
FAKIRAPPA GANGAPPA MADLI Vs. STATE OF MYSORE	December 10, 1964
G N SARWADE Vs. STATE OF MYSORE	July 9, 1964
G RJAYARAMA REDDY Vs. COMMISSIONER OF INCOME TAX MYSORE	February 10, 1964
GEORGE DA COSTA Vs. COLLECTOR OF ESTATE DUTY MYSORE	November 17, 1964
GOVINDAPPA TIRAPPA HORAKERI Vs. INSPECTOR GENERAL OF REGISTRATION AND COMMR OF STAMPS	April 24, 1964
H A K RAO Vs. COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA	July 2, 1964
H M KUMARASWAMY Vs. T P R RUDRARADHYA	August 6, 1964
HUTTI GOLD MINES COMPANY Vs. RATNAM	February 27, 1964
In Re: M. Gangadhariah Vs.	October 23, 1964
IRON AND STEEL INDUSTRIAL CO OPERATIVE SOCIETY LTD Vs. STATE OF MYSORE	December 15, 1964
IYENGAR B V N Vs. STATE OF MYSORE	March 12, 1964
J A DAIMET Vs. STATE OF MYSORE	August 3, 1964
J A DALMET Vs. STATE OF MYSORE	July 3, 1964
J DEVAIAH Vs. NAGAPPA	April 14, 1964
J K SHARMA Vs. K S RAMACHANDRA SETTY	September 22, 1964
JAVALI V K Vs. STATE OF MYSORE	March 24, 1964
JAVARAYI GOWDA Vs. SPL LAND ACQUISSITION OFFICER	October 10, 1964
JAVARAYI GOWDA Vs. SPECIAL LAND ACQUISITION OFFICER MANDYA	November 6, 1964
JAYARAMA REDDY G R Vs. COMMISSIONER OF INCOME TAX	February 10, 1964
K HAJEE KAHADER BACHA SAHIB AND SONS OF ORS Vs. COMMERCIAL TAX OFFICER II CIRCLE BANGALORE	July 27, 1964
K SIDDEGOWDA Vs. PARVATHAMMA	December 16, 1964
K. Hajee Khader Bacha Sahib and others Vs. Commercial Tax Officer, II Circle, Bangalore and others	July 27, 1964
KADETHOTADA GULAPPA BASAPPA Vs. ELECTION OFFICER	December 18, 1964
KBALIAH AND Vs. COMMISSIONER OF INCOME TAX MYSORE	March 12, 1964
KEMPIAH Vs. GIRIGAMMA	June 3, 1964
KHAJEE KHADER BACHA SAHIB Vs. COMMERCIAL TAX OFFICER II CIRCLE BANGALORE	July 27, 1964
KISHTA BAI Vs. MARTHAND RAO	September 18, 1964
KRISHNA FLOUR MILLS LTD Vs. COMMISSIONER OF INCOME TAX MYSORE	June 24, 1964
KRISHNA MURTHY Vs. STATE OF MYSORE	June 9, 1964
KRISHNAPUR MUTT UDIPI Vs. P GOPALAKRISHNAYYA	July 2, 1964
LUCY MARY AGENES SALDANAH Vs. LAND ACQUISITION OFFICER	April 14, 1964
M A MOHAMED BASHA Vs. WORKMEN OF TANNERY WORKERS ASSOCIATION	March 4, 1964
M AMOHAMAD BASHA TANNERY Vs. THEIR WORKMEN	March 4, 1964
M K PARAMESHWARA IYER Vs. MANAGEMENT OF MYSORE MACHINERY MANUFACTURERS LTD	June 17, 1964
M LAKSHMAMMA Vs. CONTROLLER OF ESTATE DUTY	February 17, 1964
M LNARASIMHIAH SETTY Vs. AGRICULTURAL INCOME TAX OFFICER CHIKMAGALUR	April 9, 1964
M MUNISWAMIAH AND SONS Vs. E K GOVINDA RAJ	November 11, 1964
M P KAVERAPPA Vs. D SAKONAYYA SETTY	June 2, 1964
M RAMAIAH Vs. STATE OF MYSORE	June 16, 1964
M SUBBANNA NAIK Vs. STATE OF MYSORE	November 26, 1964
M. Subbanna Naik and others Vs. The State of Mysore and others	November 26, 1964
MADANLAL DHARIWAL Vs. BHERULAL	September 24, 1964
MADAPPA Vs. MUDUMALLAMMA	December 1, 1964
MADHU Vs. STATE OF KARNATAKA	November 25, 1964
MADRAS BANGALORE TRANSPORT COMPANY Vs. MADRAS BANGALORE TRANSPORT COMPANY WORKERS UNION	February 25, 1964
MADURAI MUDALIAR AND SONS Vs. COMMISSIONER OF COMMERCIAL TAXES MYSORE	June 23, 1964
MAHADEVAYYA VEERABHADRAYYA HIREMATH Vs. STATE OF MYSORE	October 23, 1964
MATHEW PHILIPS Vs. P O KOSHY	November 10, 1964
MOHAMED GHOUSE Vs. STATE	August 7, 1964
MOHAMMAD ABDUL AZIZ Vs. STATE OF MYSORE	November 23, 1964
MOHANLAL NAGARCHAND GUJAR Vs. GOPAL SAKHARAM BELEKAR	June 12, 1964
MOUNT CORPORATION Vs. DIRECTOR OF INDUSTRIES AND COMMERCE	April 14, 1964
MYSORE MACHINERY MANUFACTURERS LTD Vs. ASSISTANT COMMISSIONER OF LABOUR AND CONCILIATION OFFICER	August 12, 1964
MYSORE SILK WASTE MERCHANTS AND REELERS ASSOCIATION Vs. OFFICIAL LIQUIDATOR AND	March 26, 1964
MYSORE SPUN SILK MILLS LTD Vs. STATE	January 1, 1964
N R REVENNA Vs. T V MALLAPPA	September 1, 1964
NABDUL SUBHAN SAHEB AND SONS Vs. MYSORE SALES TAX APPELLATE TRIBUNAL BANGALORE AND	November 2, 1964
NANDAPPA PARAMANNA Vs. SHIDGOUDA NINGAPPA	March 23, 1964
NANJIAH SETTY Vs. COMMISSIONER OF GIFT TAX	March 11, 1964
NANJUNDAPPA B N Vs. STATE OF MYSORE	July 17, 1964
NARAYANA MURTHY SRINIVASA MURTHY Vs. STATE OF MYSORE AND	July 14, 1964
NEMINATH APPAYYA HANAMANNANAVAR Vs. JAMBOORAO SATAPPA KOCHERI	August 20, 1964
NEWSPAPER PUBLISHER PRIVATE LTD Vs. THEIR WORKMEN	December 14, 1964
NPEER SAHIB Vs. COMMISSIONER OF INCOME TAX MYSORE	March 4, 1964
OMPRAKASH DHAWAN Vs. SANTOSH KUMARI	September 3, 1964
P BHUVANESWARIAH Vs. STATE OF MYSORE	September 28, 1964
P CHANNAPPA Vs. MYSORE REVENUE APPELLATE TRIBUNAL BANGALORE	October 6, 1964
P MMURUGAPPA MUDALIAR RATHINA MUDALIAR AND SONS Vs. RAJU MUDALIAR P	September 18, 1964
PADMANABHA B M Vs. STATE OF MYSORE	June 18, 1964
PAKIRA BHANDARY Vs. DEVU BHANDARY	December 17, 1964
PANDURANGA K Vs. STATE OF MYSORE	July 24, 1964
PARAMESHWARA AYYAR M K Vs. MYSORE MACHINERY MANUFACTURERS LTDAND	June 17, 1964
PARWATAWWA Vs. CHANNAWWA	June 26, 1964
PCHANNAPPA Vs. MYSORE REVENUE APPELLATE TRIBUNAL	October 6, 1964
PEER SAHIB N Vs. COMMISSIONER OF INCOME TAX	March 4, 1964
PODDAR MARTIN MINING AND MINERALS LTD Vs. STATE OF MYSORE	January 30, 1964
PURUSHOTTAM GANAPATH MEHATA Vs. RAJARAM DHONCICHAND SHAHA	January 17, 1964
RAJUBANDI VENKAIAH RAMIAH Vs. COMMISSIONER OF INCOME TAX	September 4, 1964
RALLIS INDIA LIMITED Vs. STATE OF MYSORE	July 17, 1964
RAMACHARYA NARAYANA CHARYA BURLI Vs. STATE OF MYSORE	March 13, 1964
RAMAYYA MDISTRICT STATISTICAL OFFICER KOLAR Vs. STATE OF MYSORE AND	June 16, 1964
S J DHARMACHAND Vs. SHA SAKALCHAND BABULAL JAIN	March 13, 1964
SAFDAR HUSAIN MANAGING PARTNER JALEEL BEEDI WORKS SIRA Vs. ANANTHARAMAYYA H	June 17, 1964
SANGAPPA BASAPPA UPNAL Vs. STATE OF MYSORE	March 24, 1964
SAUNDATTI S B Vs. BIYAMMA	June 12, 1964
SAYED RASHIAMAD SYED ZAINUDDIN MOULVI Vs. STATE OF MYSORE	October 19, 1964
SEGU BUCHIAH SETTY Vs. INCOME TAX OFFICER	March 4, 1964
SHANKAR VITTAL MOTOR COLTD Vs. STATE OF MYSORE	April 24, 1964
SHIVARUDRAPPA GIRIMALLAPPA SABOJI Vs. KAPURCHAND MEGHAJI MARWADI	July 27, 1964
SIDDAPPA ADIVEPPA ROKHADI Vs. VENKATESH RAGHAVENDRA HUBBALLI	February 28, 1964
SREENIVASAYYA G V Vs. STATE OF MYSORE	September 8, 1964
STATE Vs. GANGAMMA A 4	December 17, 1964
STATE Vs. B CHIKKAVENKATAPPA	December 4, 1964
STATE Vs. KAMPU SHETTY	January 28, 1964
STATE Vs. DORAISWAMY	June 19, 1964
STATE OF MYSORE Vs. LAXMAN SHARANAPPA SHIRAGUPPA	March 26, 1964
STATE OF MYSORE Vs. M N VRAO	March 26, 1964
STATE OF MYSORE Vs. OFFICIAL LIQUIDATOR H C MYSORE	February 2, 1964
STATE OF MYSORE Vs. H CRAMASWAMY	February 26, 1964
STATE OF MYSORE Vs. HIBRAHIM SAHEB AND SONS	January 10, 1964
STATE OF MYSORE Vs. KOTI POOJARY	October 20, 1964
STATE OF MYSORE Vs. NARAYANA RAGHAVENDRA SHIRUR	August 20, 1964
STATE OF MYSORE Vs. MENSINAKAL S P	July 30, 1964
STATE OF MYSORE Vs. HANMANTH NAGAPPA GAVADA	July 31, 1964
STATE OF MYSORE Vs. MUGALIHAL S R	July 23, 1964
STATE OF MYSORE Vs. HANAMANT NAGAPPA GAVADA OF HATTARWAD	July 13, 1964
State of Mysore Vs. Narasimhe Gowda N.G. and others	November 20, 1964
SUBHASHINI K Vs. STATE OF MYSORE	December 9, 1964
SWASTI CASHEW INDUSTRIES PRIVATE LTD Vs. INDUSTRIAL TRIBUNAL	November 19, 1964
T B SRINIVASA RAO Vs. GULABCHAND KUNDANMAL	November 12, 1964
T C MALLESHAPPA Vs. FIRM OF SHA VEERCHAND PRATAPMAL	September 1, 1964
T P SRIDHARAN Vs. MANAGEMENT OF KEDUKAL ESTATE	October 21, 1964
T.P. Sridharan Vs. The Management of Kedukal Estate, and another	October 21, 1964
THOMAS DSOUZA Vs. STATE OF MYSORE	October 20, 1964
V R KELKAR Vs. STATE OF MYSORE	March 24, 1964
V.R. Kelkar Vs. The State of Mysore	March 24, 1964
VEERAPPA SHIDDALINGAPPA VIRUPATHI Vs. STATE OF MYSORE	March 13, 1964
VIRABHADRAPPA Vs. STATE OF MYSORE	August 7, 1964
WADI STONE MARKETING COMPANY PRIVATE LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND	September 15, 1964
WEST COAST PAPER MILLS LTD Vs. DEPUTY SUPERINTENDENT CEX DANDELI	January 28, 1964
ZAIBUNNISSA Vs. SOUTHERN RAILWAY	December 16, 1964

Year 1964 of HIGH COURT OF KARNATAKA

List of Cases

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