REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A NNAGNOOR Vs. STATE OF MYSORE AND	September 6, 1963
ABBAS BEARY Vs. STATE OF MYSORE	November 14, 1963
AKHTER BEGUM Vs. HASNA BEGUM	August 13, 1963
APPAYYA NAIKA AND Vs. STATE OF MYSORE AND	September 18, 1963
B ASRIRAMIAH Vs. INCOME TAX OFFICER KOLAR AND	March 31, 1963
B HHONNALIGE GOWDA Vs. STATE OF MYSORE	December 9, 1963
BELLARY DISTRICT MINE OWNERS ASSOCIATION LIMITED Vs. COMMISSIONER OF INCOME TAX	August 30, 1963
BHEEMA RAO Vs. V RAO	February 7, 1963
BIYAMMA Vs. STATE OF KARNATAKA	February 6, 1963
BOMBAY INDRA BHAVAN MYSORE Vs. RAMACHANDRA SASTRI S	November 29, 1963
BRAMA BHATTA Vs. BKODANDARAMA BHATTA	February 28, 1963
C K APPANNA Vs. STATE OF MYSORE	January 13, 1963
C SRATANCHAND Vs. MULTANMULL SESNAMULL	March 22, 1963
CENTURY BANK LTD Vs. M MARLINGAPPA	November 8, 1963
CHANDRAPPA SHARNAPPA Vs. BASALINGAPPA	March 25, 1963
CLAKSHMIAH SETTY Vs. GURUSWAMY ARADHYA AND	August 20, 1963
CMUTTU Vs. BHARATH MATCH WORKS	August 7, 1963
COFFEE BOARD Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX DEPUTY	July 5, 1963
COFFEE BOARD Vs. DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX MYSORE	March 5, 1963
COMMISSIONER OF INCOME TAX Vs. LAKSHMAMMA	July 12, 1963
COMMISSIONER OF INCOME TAX Vs. AMCO BATTERIES P LIMITED	July 31, 1963
COMMISSIONER OF INCOME TAX Vs. GURUSWAMY K N	August 27, 1963
COMMISSIONER OF INCOME TAX MYSORE Vs. K NGURUSWAMY	August 27, 1963
COMMISSIONER OF INCOME TAX MYSORE Vs. KDODDABASAPPA	August 28, 1963
COMMISSIONER OF INCOME TAX MYSORE Vs. LAKSHMAMMA	March 12, 1963
COMMISSIONER OF INCOME TAX/WEALTH TAX Vs. AMCO BATTERIES P LTD	March 31, 1963
Commissioner of Income-tax/Wealth Tax Vs. Amco Batteries (P) Ltd.	March 31, 1963
COMMISSIONER OF WEALTH TAX Vs. D C BASAPPA LT COL	July 31, 1963
COMMISSIONER OF WEALTH TAX MYSORE Vs. D CBASAPPA	March 31, 1963
COMMISSIONER OF WEALTH TAX MYSORE BANGALORE Vs. D CBA SAPPA	July 31, 1963
D GVISWANATH Vs. CHIEF SECRETARY TO THE GOVERNMENT OF MYSORE	September 30, 1963
DODDA MUNIAMMA Vs. GBHAKTAVAMMAL	June 5, 1963
DODDE GOWDA KAPANI Vs. STATE OF MYSORE AND	March 14, 1963
DUNDAPPA SHIVALINGAPPA ADI Vs. S G MOTOR TRANSPORT COMPANY P LTD	November 26, 1963
ERAPPA Vs. STATE OF MYSORE	June 17, 1963
ESTHURI ASWATHIAH Vs. COMMISSIONER OF INCOME TAX MYSORE	March 11, 1963
ESTHURI ASWATHIAH Vs. COMMISSIONER OF INCOME TAX	July 11, 1963
G KKUMAR Vs. STATE OF MYSORE	January 23, 1963
G MMOHAN Vs. AGRICULTURAL INCOME TAX OFFICER COORG AND	March 1, 1963
GOVINDAGOUDA NARAYANAGOUDA Vs. MADHAVA RAO NARASINGA RAO	November 8, 1963
GURUNATH Vs. CIT	August 22, 1963
H.K. Dasappa Setty and others Vs. K.N. Tammanna Gowda and another	March 11, 1963
HANUMAPPA Vs. KONDAPPA	June 28, 1963
HINDUSTAN LEVER LTD Vs. BOMBAY SODA FACTORY	March 15, 1963
HVEERABHADRAPPA Vs. COMMISSIONER OF COMMERCIAL TAXES BANGALORE	August 20, 1963
ISMSIL SHERIFF Vs. NASARIN	August 27, 1963
JANAB MANA MOHAMAD IAMAIL SAHEB Vs. V B	October 16, 1963
K S NAIK REGIONAL PROVIDENT FUND Vs. OFFICIAL LIQUIDATOR	August 29, 1963
K TAPPANNA Vs. CORPORATION OF CITY OF BANGALORE	January 29, 1963
K TVENKATA GOWDA Vs. DEVAMMA	January 25, 1963
K VADINARAYANA SETTY Vs. COMMERCIAL TAX OFFICER KOLAR CIRCLE KOLAR	April 10, 1963
K YPILLIAH Vs. COMMISSIONER OF INCOME TAX BANGALORE	August 19, 1963
KADETHOTADA GULAPPA BASAPPA Vs. ELECTION OFFICER, NAREGAL TOWN PANCHAYAT AND ORS.	December 18, 1963
KAPGAL KONDA GIREANNA AND Vs. KAPGAL KONDA BASAPPA	February 8, 1963
KAPILA TEXTILES MILLS LTD Vs. STATE OF KARNATAKA	November 26, 1963
KESHAVAYYA V Vs. STATE OF MYSORE	June 28, 1963
KGANESH Vs. KVENKATASWARA IYER	June 27, 1963
KHAJA BI Vs. MOHAMMAD HUSSAIN	July 8, 1963
KHAWJABI Vs. MOHAMMAD HUSSAIN	June 24, 1963
KISHANCHAND LUNIDASINGH BAJAJ Vs. COMMISSIONER OF INCOME TAX MYSORE	March 19, 1963
KISHANCHAND LUNIDASINGH BAJAJ Vs. COMMISSIONER OF INCOME TAX	July 19, 1963
KONKALKONDA NARASIAH GOVINDAPPA YADGIRI Vs. COMMISSIONER OF INCOME TAX	July 3, 1963
KONKALKONDA NARASIAH GOVINDAPPA YADGIRI Vs. COMMISSIONER OF INCOME TAX MYSORE	March 3, 1963
KVAMAN SHENOY Vs. COLLECTOR OF SOUTH KANARA MANGALORE	March 7, 1963
LAXMAN OMANA MUCHANDI Vs. RAMACHANDRA OMANA MUCHANDI	November 7, 1963
M CKRISHNA MURTHY Vs. MYSORE REVENUE APPELLATE TRIBUNAL	February 5, 1963
M S SHESHAGIRI RAO Vs. SPECIAL LAND ACQUISITION AND REHABILITATION OFFICER	November 6, 1963
M UMA SHENOY Vs. STATE OF MYSORE	September 18, 1963
MAGUNDAPPA NEELAPPA KORI Vs. SC	September 27, 1963
MAHADEVAPPA Vs. H P MADAVERAPPA	June 12, 1963
MAHAVARAYA UDPA Vs. DASA TANTRI	July 11, 1963
MAINUDDIN ALISAB KAZI Vs. STATE OF MYSORE	November 7, 1963
MALIKAJAPPA BHIMAPPA BENNUR Vs. BHIMAPPA KASHAPPA PARASANNAVAR	November 7, 1963
MALLIKARJUNAPPA H M Vs. AGRICULTURAL INCOME TAX OFFICER	August 13, 1963
MANA MOHAMED ISMAIL Vs. V BALARATHNAM	October 16, 1963
MANEYAPANDA MADAPPA Vs. KUTTANDA KARIAPPA	August 6, 1963
MANGALORE GANESH BEEDI WORKS Vs. COMMISSIONER OF INCOME TAX	July 16, 1963
MANGALORE GANESH BEEDI WORKS Vs. COMMISSIONER OF INCOME TAX MYSORE	March 16, 1963
MCLARANCE Vs. MRAICHEAL AND	April 11, 1963
MINOO KAIKUSHRU BELGAMWALA Vs. MANECK MARZBAN KOTHAWALA	April 11, 1963
MKUPPUSWAMY NAICKER Vs. COMMERCIAL TAX OFFICER FIRST CIRCLE BANGALORE AND	July 2, 1963
MOHAN G M Vs. AGRICULTURAL INCOME TAX OFFICER	July 1, 1963
MRAMKRISHNA BHATTA Vs. BPARAMESWARA SOMAYAJI	March 21, 1963
MUNISWAMI T Vs. STATE OF MYSORE	June 6, 1963
MUPPANNA HALAPPA Vs. CHANNAPPA HALAPPA AND	August 9, 1963
MUTHUVALLI LHAJEE AHAMED HUSSAIN SAHIB AND CO Vs. STATE OF MYSORE	November 28, 1963
MYSORE SPUN SILK MILLS LTD Vs. STATE OF KARNATAKA	July 12, 1963
NARAPPA NAIDU Vs. VENKATAMMA	March 14, 1963
NATARAJAN S Vs. COMMISSIONER OF INCOME TAX	July 10, 1963
NATIONAL ADVERTISERS Vs. MYSORE STATE ROAD TRANSPORT CORPORATION	September 4, 1963
NEELAPPA GOUDA RAMANGOUDA PATIL Vs. KARIAYAPPA GOUDA	September 19, 1963
New India Assurance Co. Ltd. and others Vs. T.K. Nanjunda Setty and Sons and another	September 11, 1963
NEW INDIA ASSURANCE COLTD Vs. T KNANJUNDA SETTY AND SONS AND	September 11, 1963
P ATENDOLKAR Vs. OFFICIAL LIQUIDATOR	June 28, 1963
P HALPHONSO Vs. C FDE COSTA	January 25, 1963
P SVENKATASWAMY SETTY Vs. UNIVERSITY OF MYSORE	April 5, 1963
PANGAL NAYAK BANK LTD Vs. COMMISSIONER OF INCOME TAX MYSORE	March 2, 1963
PEERAJADE HUSENSAB MOHADIN Vs. COMMISSIONER OF LABOUR	December 9, 1963
Peerjade Husen Sab Mohadin Vs. Commissioner of Labour, Bangalore and others	December 9, 1963
PGANESH NAYAK Vs. COMMERCIAL TAX OFFICER	July 31, 1963
PILLIAH K Y Vs. COMMISSIONER OF INCOME TAX	August 19, 1963
PKRISHNA RAO Vs. STATE OF MYSORE	December 2, 1963
PNARASIMHA IYENGAR Vs. LAKKANNA	January 10, 1963
RAJULBANDI VENKAIAH RAMAIAH Vs. COMMISSIONER OF INCOME TAX MYSORE	March 15, 1963
RAJULBANDI VENKAIAH RAMAIAH Vs. COMMISSIONER OF INCOME TAX	July 15, 1963
RANGANNA Vs. CHIEF SECRETARY GOVERNMENT OF MYSORE	March 20, 1963
RAYAPPA Vs. SHIVAMMA	February 7, 1963
RAYAPPA AND Vs. STATE OF MYSORE	September 13, 1963
REGIONAL PROVIDENT FUND COMMISSIONER K SNAIK Vs. OFFICIAL LIQUIDATOR	November 12, 1963
SADEPPA YELLAPPA DALAWAI Vs. SADASIVA MAHARUDRAPPA CHEELAD	March 29, 1963
SANNAGOUNDARA SIDDAPPA Vs. MAHADEVAPPA AND	June 14, 1963
SARJERAO APPASAHEB SHITOLE Vs. WEALTH TAX OFFICER	August 6, 1963
SAROJA Vs. EMMANUAL	August 28, 1963
SETTAPPA Vs. STATE OF MYSORE	February 7, 1963
SHA NATHUMAL GOMAJI AND CO Vs. STATE OF MYSORE	July 30, 1963
SHANKARAPPA Vs. BASAMMA	June 12, 1963
SHIVABASAPPA SHIVAPPA Vs. STATE OF MYSORE	October 11, 1963
SHIVANGOWDA AND Vs. VEERAPPA AND	June 11, 1963
SHOP SIDDEGOWDA AND FAMILY Vs. COMMISSIONER OF INCOME TAX	July 4, 1963
SHOP SIDDEGOWDA AND FAMILY Vs. COMMISSIONER OF INCOME TAX MYSORE	March 4, 1963
SIDDALINGAPPA Vs. SPECIAL LAND ACQUISITION OFFICER MANDYA AND	February 4, 1963
SNATARAJAN Vs. COMMISSIONER OF INCOME TAX MYSORE	March 10, 1963
SRIRAMIAH B A Vs. INCOME TAX OFFICER	July 31, 1963
STATE Vs. PATIL MOHAMMAD MIRA	November 14, 1963
STATE Vs. BHIMRAO AND	January 4, 1963
STATE Vs. MOOKAMMA ALIAS YELLAMMA AND	June 28, 1963
STATE Vs. G LUDYAWAR AND	June 21, 1963
STATE Vs. MAHADEVAPPA GOUNDAPPA GODI AND	June 6, 1963
State Vs. Kampu Shetty	January 28, 1963
STATE OF MYSORE Vs. GOWRI VITHAL DESHBHANDARI	January 11, 1963
STATE OF MYSORE Vs. SEETHARAM	January 25, 1963
STATE OF MYSORE Vs. SAIB GUNDA	August 13, 1963
STATE OF MYSORE AND Vs. MYSORE PAPER MILLS LTD	November 27, 1963
T NNANJUNDA SETTY AND Vs. STATE OF MYSORE	March 22, 1963
THOTADA SANNA THIPPIAH Vs. K SPALAIAH	June 21, 1963
TMUNISWAMY Vs. STATE OF MYSORE	June 6, 1963
TOKYO SHIBAURA ELECTRIC COLTD Vs. COMMISSIONER OF INCOME TAX MYSORE	March 12, 1963
TOKYO SHIBAURA ELECTRIC COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	July 12, 1963
UMAMAHESWAR COTTON GINNING AND PRESSING FACTORY Vs. COMMISSIONER OF INCOME TAX	August 8, 1963
UNITED TRANSPORT COMPANY Vs. REGIONAL TRANSPORT AUTHORITY	February 1, 1963
VANDSE GOPALAKRISHNA SHANABHOGUE Vs. TRASI GAVISANDRAYA LAXMAN SHANBHOGUE AND SONS	February 21, 1963
VARDICHAND LADAJI Vs. ACHALAJI BABUTMAL AND CO	August 6, 1963
VARTHAKAVARDHINI BANK LTD Vs. STATE OF KARNATAKA	November 12, 1963
VARTHAKAVARDHINI BANK LTD Vs. STATE OF KARNATAKA	December 31, 1963
VASUDEVA RAO B K Vs. STATE OF MYSORE	August 7, 1963
VEDAVALLI Vs. M CRAMASWAMY	December 12, 1963
VEDAVATHI WILLIAMS Vs. RAMA BAI	November 11, 1963
VEERATHAIAH AND Vs. RAMASWAMY IYENGAR	January 11, 1963
VENUGOPALASWAMY AND CO Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES CITY DIVISION BANGALORE AND	February 20, 1963
VISWANATHA CHETTIAR Vs. AGRICULTURAL INCOME TAX OFFICER MERCARA	December 17, 1963

Year 1963 of HIGH COURT OF KARNATAKA

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