REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A RKHALEEL AND SONS Vs. REGISTRAR OF TRADE MARKS IN INDIA	June 29, 1962
A TPARTHASARATHIAH AND BROS Vs. COMMISSIONER OF INCOME TAX MYSORE	March 1, 1962
ADINARAYANA SETTY K V Vs. INCOME TAX OFFICER	August 8, 1962
Amco Batteries (P) Ltd. Vs. Assistant Collector, Central Excise and another	October 12, 1962
AMCO BATTERIES P LTD Vs. ASSISTANT COLLECTOR CENTRAL EXCISE AND	October 12, 1962
B KNARAYANA SINGH Vs. H HMOHUM SHUMSHERE JUNG BAHADUR AND	December 4, 1962
B RRANGASWAMY Vs. UPPARIGE GOWDA	January 5, 1962
B VASWATHIAH Vs. COMMERCIAL TAX OFFICER VII CIRCLE BANGALORE	July 24, 1962
B WDEVADAS Vs. SELECTION COMMITTEE FOR ADMISSION OF STUDENTS TO THE KARNATAK ENGINEERING	February 28, 1962
B. Karunakar Hegde Vs. The State of Mysore	November 26, 1962
BASAMMA Vs. SHIVAMMA AND	September 21, 1962
BASAPPA RAMAPPA NAIK Vs. STATE	August 17, 1962
BASAVANNEPPA SANGAPPA Vs. RAJASAHEB MAHAMMADAHNIF SAHEB AND	November 16, 1962
BHAVANI AMMA Vs. NARAYANA ACHARYA	August 10, 1962
BILIGERI RANGAMMA Vs. ANNAPURNAMMA	June 27, 1962
BKARUNAKAR HEGDE Vs. STATE OF MYSORE	November 26, 1962
BKRISHNA RAI Vs. STATE OF MYSORE AND	October 16, 1962
BOMBAY STATE ROAD TRANSPORT CORPORATION AND Vs. NARAYAN PANDURANG KAMATH	April 11, 1962
BSANJEEVA RAO Vs. COMMISSIONER OF COMMERCIAL TAXES IN MYSORE BANGALORE	November 16, 1962
BSATYANARAYANA SINGH Vs. REGIONAL TRANSPORT AUTHORITY AND	February 14, 1962
C KCHANDRASEKHARIAH AND Vs. STATE OF MYSORE	December 4, 1962
C SNAGARAJA SETTY AND Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES CITY DIVISION BANGALORE AND	January 22, 1962
C.P. Nanjunda Chetty Vs. Mysore Revenue Appellate Tribunal and others	October 1, 1962
CANARA INDUSTRIAL AND BANKING SYNDICATE LIMITED Vs. COMMISSIONER OF INCOME TAX	July 6, 1962
CANARA INDUSTRIAL AND BANKING SYNDICATE LTD Vs. COMMISSIONER OF INCOME TAX MYSORE	March 6, 1962
CGOVINDASWAMY Vs. STATE OF MYSORE	August 9, 1962
CHANDRASEKHAR S Vs. ABDULLAH H	November 1, 1962
CHANNAPPA KORI Vs. COMMERCIAL TAX OFFICER DHARWAR DISTRICT I HUBLI AND	August 6, 1962
CHIKMALLAPPA Vs. NAGARAJ AND	March 7, 1962
CMALLARAPPA AND SONS Vs. STATE OF MYSORE	January 15, 1962
CODIALABAIL PRESS Vs. MONAPPA K	April 12, 1962
COMMISSIONER OF COMMERCIAL TAXES IN MYSORE BANGALORE Vs. SAMANT BROTHERS	February 21, 1962
COMMISSIONER OF INCOME TAX Vs. BANGALORE WOOLLEN COTTON AND SILK MILLS COMPANY LIMITED	October 6, 1962
COMMONWEALTH TRUST LTD Vs. LABOUR COURT HUBLI	August 1, 1962
COTACADU AND JEYNACADU ESTATES Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	July 30, 1962
COTACADU AND JEYNACADU ESTATES Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX MYSORE	March 30, 1962
CRAMANUJAN Vs. STATE OF MYSORE	January 2, 1962
D H HAZARETH Vs. GIFT TAX OFFICER	March 22, 1962
D SRAJALAKSHMAMMA Vs. ASSISTANT CONTROLLER OF ESTATE DUTY INCOME TAX CUM ESTATE DUTY CIRCLE	August 6, 1962
D.H. Nazareth Vs. The 11 Enacted Gift-tax Officer	March 22, 1962
DATTATRAYA MELGIRIGOWDA PATIL Vs. SIDLINGAPPA ISHWARAPPA BULLA	November 16, 1962
EKAMBARAPPA Vs. ADDITIONAL INCOME TAX OFFICER	March 22, 1962
ETHEL RODRIGUES Vs. ASSTCONTROLLER OF ESTATE DUTY ESTATE DUTY CUM INCOME TAX CIRCLE MANGALORE	August 8, 1962
G KTHAMMANNA Vs. ASSISTANT COMMERCIAL TAX OFFICER SECOND CIRCLE BANGALORE AND	December 7, 1962
G MGOPALKRISHNA Vs. WEALTH TAX OFFICER MYSORE	March 29, 1962
G TRAJAMANNAR Vs. COMMISSIONER OF INCOME TAX MYSORE	March 6, 1962
GANAPATI ISHWARAPPA BAGEWADI Vs. COMMISSIONER OF INCOME TAX MYSORE	March 19, 1962
GANAPATI ISHWARAPPA BAGEWADI Vs. COMMISSIONER OF INCOME TAX	July 19, 1962
GANGADHAR GURUSIDDAPPA Vs. UNION OF INDIA UOI	June 29, 1962
GGOVINDARAJU JUNIOR ENGINEER MYSORE P W D Vs. STATE OF MYSORE	October 11, 1962
GOPALAKRISHNA BANNINATHAYA P R Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	July 25, 1962
GOPALKRISHNA G M Vs. WEALTH TAX OFFICER	March 29, 1962
GOVIND ALIAS MANJANATH PHONDU NAIK Vs. KRISHNA MADHAV SHANBHAG BALERI	June 14, 1962
GOWDAPPA GOWDA Vs. TIPPANGOWDA	September 10, 1962
GOWLI BUDDANA Vs. INCOME TAX OFFICER	July 26, 1962
GOWLI BUDDANNA Vs. COMMISSIONER OF INCOME TAX	June 20, 1962
GOWLI BUDDANNA Vs. INCOME TAX OFFICER RAICHUR	March 26, 1962
GPADMANABHAPPA Vs. EXCESS PROFITS TAX OFFICER BELLARY	August 13, 1962
GRSUBBIAH GOWDA Vs. MOHAMED ALAM	March 23, 1962
GURURAJACHAR Vs. STATE OF MYSORE	March 14, 1962
H C RAMASWAMY IYENGAR Vs. H C LAKSHMINARASIMHAN	November 9, 1962
H CCHANNIAH PROPH P CMOTOR SERVICE Vs. REGIONAL TRANSPORT AUTHORITY CHICKMAGALUR AND	November 22, 1962
H NNANJUNDASWAMY Vs. STATE OF MYSORE	August 21, 1962
H V RATHRE Vs. CHIEF SECRETARY AND	June 14, 1962
H.V.R. Athre Vs. The Chief Secretary and another	June 14, 1962
HARIBHAGVANDAS PARASRAM AND CO Vs. A DTHAKER	September 5, 1962
HINDUSTAN AIRCRAFT LIMITED Vs. COMMISSIONER OF INCOME TAX	June 29, 1962
HOBBS J N A Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX DEPUTY	August 9, 1962
IJJABBA BEARY Vs. IJJINABHA ALIAS IJJABHA BEARY	November 13, 1962
INCOME TAX OFFICER Vs. MYSORE SPUN SILK MILLS LIMITED	September 7, 1962
INCOME TAX OFFICER BANGALORE I AND Vs. MYSORE SPUN SILK MILLS LTDIN LIQUIDATION	September 7, 1962
INCOME TAX OFFICER BANGALORE I AND Vs. MYSORE SPUN SILK MILLS LTDIN LIQUIDATION	January 18, 1962
INDIA SUGARS AND REFINERIES LTD Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE	August 10, 1962
INDUSTRIAL AND GENERAL ENGINEERING COMPANY Vs. THEIR WORKMEN AND	August 9, 1962
J MANDREWS Vs. RADIO ENGINEERNG CO	August 2, 1962
J N AHOBBS Vs. DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX COORG	August 9, 1962
JAYARAM AND Vs. STATE OF MYSORE	January 3, 1962
JEJAMMA Vs. SIVANNA	August 10, 1962
JIVUBAI Vs. NINGAPPA ADRISHAPPA YADWAD	March 23, 1962
K VADINARAYANA SETTY Vs. INCOME TAX OFFICER TUMKUR CIRCLE AND	August 8, 1962
KALLAPPA KADAPPA DESAI Vs. AGRICULTURAL INCOME TAX OFFICER	March 23, 1962
KAMALAMMA Vs. SOMASEKHARAPPA	June 22, 1962
KAPILA TEXTILE MILLS LTD Vs. MADHAVA AND COBY PARTNERS RUKN UI MULK SABDUL WAJID AND B SMADHAVA	January 18, 1962
KARNATAK COFFEE COMPANY Vs. COMMERCIAL TAX OFFICER DAVANAGERE	March 5, 1962
KASHAPPA SHIVAPPA Vs. CHIEF SECRETARY TO THE GOVTOF MYSORE	November 23, 1962
KASHINATH KRISHNA BAPAT Vs. STATE OF MYSORE AND	October 1, 1962
KHAITAN MINERALS Vs. SALES TAX APPELLATE TRIBUNAL FOR MYSORE AT BANGALORE	January 30, 1962
KHUNDRAKPAM THAMBALANGOU SINGH Vs. LAISRAM BEDA SINGH	February 8, 1962
KOKATI Vs. COMMERCIAL TAX OFFICER CIRCLE II HUBLI	July 30, 1962
KRAMAKRISHANAPPA Vs. AGRICULTURE INCOME TAX OFFICER CHICKMAGALUR	March 28, 1962
KRISHNA RAO L BALEKAI Vs. THIRD WEALTH TAX OFFICER	August 9, 1962
KRISHNASA Vs. COMMERCIAL TAX OFFICER DHARWAR III DHARWAR AND	July 26, 1962
KSHAMA RAO Vs. STATE OF MYSORE	September 13, 1962
KSHIVASHANKARAPPA Vs. WORKMEN OF JAYALAKSHMI TEXTILES AND	July 16, 1962
KSRIRANGACHAR Vs. STATE OF MYSORE AND	November 1, 1962
KVENKANNACHAR Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY AND	November 3, 1962
LAKKAJEE DOLAJI AND CO Vs. MAHAMOD GOUS KARIMSAHEB AINAPURI	June 14, 1962
LAXMANA SUBRAO PATIL Vs. BHAGUBAI	July 13, 1962
LIFE INSURANCE CORPORATION OF INDIA Vs. TSUBRAMANYAM	July 4, 1962
M GBROTHERS Vs. SHAH TOLCHAND PARSWACHAND AND COAND	January 11, 1962
M LABDUL MALIK AND CO Vs. COMMERCIAL TAX OFFICER 2ND CIRCLE BASAVANGUDI BANGALORE	August 10, 1962
M SDIWAKAR Vs. STATE OF MYSORE AND	August 16, 1962
M.A. Moqeem Vs. The State of Mysore and others	August 21, 1962
MADIAH Vs. STATE OF MYSORE	September 25, 1962
MALLAPPA LINGAPPA JOTAWAR Vs. CHOLAWWA AND	January 31, 1962
MANJUNATHA SETTY M L Vs. REGIONAL PROVIDENT FUND COMMISSIONER	August 24, 1962
MARULASIDDANNA GOWDA Vs. MAHADEVANAIK AND CVEERAPPA LIQUIDATORS MYSORE MALLEABLE IRON AND STEEL	July 25, 1962
MARUTI YESHWANT JADHAV Vs. AGRICULTURAL INCOME TAX OFFICER	August 6, 1962
MEENAKSHI Vs. PRESIDING OFFICER MYSORE STATE TRANSPORT APPELLATE TRIBUNAL	October 25, 1962
MTHIPPESWAMY SETTY Vs. TOWN MUNICIPAL COUNCIL	April 6, 1962
MYSORE IRON AND STEEL WORKS BHADRAVATHI Vs. APPELLATE AUTHORITY UNDER INDUSTRIAL EMPLOYMENT STANDING ORDERS ACT 1946	September 12, 1962
MYSORE PRESS PRIVATE LTD Vs. STATE OF MYSORE	November 23, 1962
MYSORE SILK HOUSE Vs. STATE OF MYSORE	January 31, 1962
MYSORE STANDARD BANK LIMITED Vs. COMMISSIONER OF INCOME TAX	February 27, 1962
MYSORE VEGETABLE OIL PRODUCTS LTD Vs. THEIR WORKMEN AND	August 7, 1962
N SUBBA RAO Vs. INCOME TAX OFFICER THIRD	February 28, 1962
N. Subramanyam Vs. M.G. Saraswathi	March 23, 1962
NARANAPPA Vs. PUTTAMMA	August 10, 1962
NSHIVANNA Vs. J BTHIMMLAH	August 1, 1962
NSUBRAMANYAM Vs. M GSARASWATHI	March 23, 1962
ONKAREPPA WASAPPA KOLOOR Vs. RACHAPPA GURUSHANTAPPA JAGALALLI	July 6, 1962
P K PABDUL HARKEEN SAHIB Vs. MYSORE SALES TAX APPELLATE TRIBUNAL BANGALORE	July 16, 1962
P RGOPALAKRISHNA BANNINATHAYA Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX MYSORE	March 25, 1962
PADMANABHAPPA G Vs. EPTO	August 13, 1962
PANDURANGA BOMMIAH VERNEKAR AND Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE	April 2, 1962
PANGAL NAYAK BANK LIMITED Vs. COMMISSIONER OF INCOME TAX	July 2, 1962
PARTHASARATHIAH AND BROS A T Vs. COMMISSIONER OF INCOME TAX	March 1, 1962
PATEL MUDDEGOWDA Vs. GANGAMMA	August 20, 1962
PNARAYANAPPA Vs. STATE OF MYSORE	March 23, 1962
PRINTERS MYSORE PRIVATE LTD Vs. POTHAN JOSEPH	August 16, 1962
RACHAGOUDA GURUSIDDAPPA PATIL Vs. KAMABAI	March 16, 1962
RAJAMANNAR G T Vs. COMMISSIONER OF INCOME TAX	July 6, 1962
RAMACHANDRA SHAMARAO KULKARNI Vs. PRALHAD KRISHNAJI KULKARNI	July 23, 1962
RAMAKRISHNAPPA K Vs. AGRICULTURAL INCOME TAX OFFICER	March 28, 1962
RAMASUBBA SASTRY Vs. OFFICIAL RECEIVER MYSORE AND	October 30, 1962
RANGAPPA PANDURANG KAMATH Vs. STATE OF MYSORE	February 15, 1962
REFERENCE UNDER SECTION 438 CRPC IN VENKAVVA Vs. CHENNAPPA MAHALINGAPPA TELI	January 2, 1962
RICKABCHAND CHIMNAJI Vs. INCOME TAX OFFICER SECOND	August 8, 1962
S MSHINDE Vs. S BBAGLI AND	October 25, 1962
S.M. Shinde Vs. S.B. Bagli and another	October 25, 1962
SADASHIVA SASTRY S Vs. ADDITIONAL INCOME TAX OFFICER	August 7, 1962
SAVITHRAMMA Vs. NRAMANARASIMHAIAH	July 12, 1962
SBRAHMASURIAH Vs. AMBA BAI ALIAS SUNDARA BAI	June 15, 1962
SHAH T A Vs. STATE OF MYSORE	August 14, 1962
SHANKAREPPA Vs. SHIVARUDRAPPA	July 27, 1962
SHANTA BAI DEVARAO Vs. COMMISSIONER OF INCOME TAX	February 23, 1962
SHARNAPPA Vs. PATHRU SAHEB	February 16, 1962
SHERULE FAZLE AND CO Vs. COMMERCIAL TAX OFFICER ADDITIONAL CIRCLE SOUTH KANARA MANGALORE AND	August 8, 1962
SHIVARAYA Vs. SHARANAPPA	September 11, 1962
SHIVARAYA Vs. SIDDAMMA AND	June 20, 1962
SHIVASANKARAPPA K Vs. HIS WORKMEN	July 16, 1962
SMTILA DEVI NSHROFF Vs. MANAGEMENT OF DESAI VALDHAND VASHRAM GUJARATHI SCHOOL	March 28, 1962
SMTVENKATAMMA Vs. PATEL VENKATASWAMY REDDY	November 16, 1962
SPENCER AND COLTD Vs. HEADQUARTERS ASSISTANT COMMISSIONER OF LABOUR AND	September 20, 1962
SRI RAMAKRISHNA THEATRE Vs. CHIEF REVENUE CONTROLLING AUTHORITY	March 16, 1962
SSADASHIVA SASTRY Vs. ADDLINCOME TAX OFFICER SHIMOGA CIRCLE	August 7, 1962
SSHANKAR ALVA Vs. SRAMAYYA NAIK	April 19, 1962
SSUBBA RAO Vs. STATE OF MYSORE	July 31, 1962
STATE OF MYSORE Vs. KASHAMBI AND	September 25, 1962
STATE OF MYSORE Vs. LAXMI TRADING CO	July 6, 1962
STATE OF MYSORE Vs. RAJANNA M J	June 22, 1962
STATE OF MYSORE Vs. SANTOOMAL KISHNOMAL	January 23, 1962
STATE OF MYSORE Vs. DANJAYA	October 25, 1962
STATE OF MYSORE Vs. B MAHABALA SHETTY	September 21, 1962
STEEL CONSTRUCTION COMPANY Vs. THEIR WORKMEN AND	September 10, 1962
STHIMMAPPA AND Vs. GOPIAMMA	November 14, 1962
SUBBA RAO M Vs. ASSISTANT COMMISSIONER AND	September 4, 1962
SUBBANNA S Vs. LABOUR COURT AND	December 18, 1962
SUDHA ALIAS GULABI Vs. SANKAPPA RAI	November 9, 1962
T NRAMACHANDRA SETTY Vs. BVENUGOPAL	March 5, 1962
T SGURUSIDDIAH Vs. STATE OF MYSORE	November 8, 1962
THIPPIAH MANJAPPA Vs. HUVINAKULI RAMIAH	January 25, 1962
THIRUMALAIAH Vs. STATE OF MYSORE AND	November 20, 1962
V KKULKARNI Vs. STATE OF MYSORE AND	September 17, 1962
V NARAYANA REDDY Vs. COMMISSIONER for TRANSPORT in MYSORE	September 20, 1962
VENKATAMMA Vs. FIRST INCOME TAX OFFICER	August 6, 1962
VIRAPPA MALLAPPA LALI Vs. K SDESHPANDE	June 11, 1962
VVEDAVYASACHARYA Vs. STATE OF MYSORE	January 23, 1962
YADALAM LAKSHMINARASIMHIAH SETTY AND SONS Vs. STATE OF MYSORE	January 23, 1962

Year 1962 of HIGH COURT OF KARNATAKA

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