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A KAPPANNA SETTY AND SONS Vs. INDUSTRIAL TRIBUNAL TUMKUR
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July 12, 1961 |
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A KAPPANNA SETTY AND SONS RICE AND OIL MILS Vs. S SMAILMATH
|
July 12, 1961 |
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ABDUL AZEEZ Vs. MYSORE REVENUE APPELLATE TRIBUNAL BANGALORE
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January 17, 1961 |
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ABDUL GHANISAB Vs. ALAMPALLI NANJUNDA SETTY
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January 24, 1961 |
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AGOPALAKRISHNA NAIK Vs. STATE
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April 14, 1961 |
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AMARGUNDAPPA ARALI OIL MILLER GANGAVATI Vs. COMMISSIONER OF INCOME TAX
|
February 23, 1961 |
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Amargundappa, Arali Oil Miller, Gangavati Vs. Commissioner of Income Tax, Mysore
|
February 23, 1961 |
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ANUSUYA BAI Vs. B NRAMAIAH RAJU
|
February 2, 1961 |
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B PKRISHNAMURTHY Vs. STATE OF MYSORE
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August 4, 1961 |
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B R SUBBANNA Vs. M P KRISHNA IYENGAR
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March 31, 1961 |
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BABURAO BALWANT KURUBET Vs. STATE OF MYSORE
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January 25, 1961 |
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BALAPPA VENKAT RAO DESAI Vs. WAMAN KRISHNA MUTALIK DESAI
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February 28, 1961 |
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BASALINGAPPA Vs. BABBAN BASAPPA
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March 20, 1961 |
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BHIMAPPA LAXMAPPA GANIYAL AND Vs. STATE
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March 27, 1961 |
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BSHAH MAHMOOD Vs. ASSISTANT COMMISSIONER RAMANAGARAM AND
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June 16, 1961 |
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BSREERANGIAH SETTY AND SONS Vs. COMMERCIAL TAX OFFICER KOLAR CIRCLE KOLAR AND
|
December 20, 1961 |
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C MARMUGAM Vs. STATE OF MYSORE
|
March 28, 1961 |
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CANARA BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 11, 1961 |
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CANARA JEWELLERS Vs. COMMERCIAL TAX OFFICER SOUTH KANARA
|
November 17, 1961 |
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CHANNAPPA Vs. SIVARUDRAPPA
|
January 4, 1961 |
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CHOKLA Vs. STATE OF MYSORE
|
November 23, 1961 |
|
COMMISSIONER OF INCOME TAX MYSORE Vs. BANGALORE WOOLLEN COTTON AND SILK MILLS COLTD
|
October 6, 1961 |
|
D ACHIAH CHETTY Vs. STATE OF MYSORE
|
March 3, 1961 |
|
D RKARIGOWDA Vs. REGIONAL TRANSPORT AUTHORITY HASSAN
|
January 30, 1961 |
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DHULAPPA SHIVARAI MOLKE Vs. KRISHNABAI
|
October 4, 1961 |
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DNARAYANA RAO Vs. INSPECTOR OF LABOUR CENTRAL GOVERNMENT
|
March 9, 1961 |
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DODDAMALLAPPA CHAANNABASAPPA KARI Vs. GANGAPPA SHIDDAPPA GULGANJI
|
March 31, 1961 |
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DOMINGO JOHN PICARDO Vs. GREGORY PINTO
|
November 16, 1961 |
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ESTHURI ASWATHAIAH Vs. INCOME TAX OFFICER KOLAR CIRCLE AND[NO2]
|
September 20, 1961 |
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FIRM OF CHAJI ABDUL SHUKOOR AND CO Vs. FIRM OF CHAJI MOHAMED IBRAHIM SAHEB CO
|
August 11, 1961 |
|
GANGAVVA Vs. UDACHAPPA
|
October 30, 1961 |
|
GODAG BELGIRI MUNICIPAL BOROUGH GODAG Vs. ELECTRICAL INSPECTOR GOVERNMENT MUNICIPAL INSPECTOR GOVERNMENT OF MYSORE
|
September 18, 1961 |
|
GOKALDAS HOLARAM Vs. BALDEVDAS P CHABRIA
|
January 2, 1961 |
|
GOVERNMENT Vs. MALLAPPA SHIVAPPA JADAR AND
|
June 21, 1961 |
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GOVERNMENT PRESS EMPLOYEES ASSOCIATION BANGALORE Vs. GOVERNMENT OF MYSORE
|
January 31, 1961 |
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GOWRISHANKER OIL MILLS Vs. INDUSTRIAL TRIBUNAL
|
July 12, 1961 |
|
GPARASMALL Vs. M PJAYALAKSHMMA
|
November 2, 1961 |
|
GURUBASAPPA Vs. GURULINGAPPA
|
July 24, 1961 |
|
H HBHAIRAO RAO MALOJI RAO GHORPADE Vs. AGRICULTURAL INCOME TAX OFFICER AND
|
September 6, 1961 |
|
H KSWARANAVAR NASHAR Vs. STATE OF MYSORE AND
|
November 22, 1961 |
|
H SSHAMA RAO Vs. PATEL KANAKE GOWDA AND
|
October 10, 1961 |
|
H.K. Swaranavar Nashar and others Vs. State of Mysore and another
|
November 22, 1961 |
|
HANMANT BANDO KALE Vs. RANGO KALLO HUDDAR
|
January 13, 1961 |
|
HHUTCHE GOWDA Vs. STATE OF MYSORE
|
February 4, 1961 |
|
HORMUSJI HIRJIBHOY AND CO Vs. COMMERCIAL TAX OFFICER CIRCLE II HUBLI
|
December 21, 1961 |
|
HUNNIKERI BROS Vs. ASSTCOMMISSIONER DHARWAR DIVISION AND
|
November 13, 1961 |
|
HVENKATANARAYANA Vs. H RSESHAGIRI RAO
|
February 3, 1961 |
|
In Re: Virabhadrappa Kallappa Sajjan and others Vs.
|
March 31, 1961 |
|
Ishwara Bhatta and others Vs. Ishwara Bhatta and others
|
January 17, 1961 |
|
JINNAPPA AND SUBBAPPA GABANNAVAR Vs. STATE OF KARNATAKA
|
February 14, 1961 |
|
JIVAKKA AND Vs. RAMAPPA YALLAPPA MUTGI
|
January 16, 1961 |
|
K DAPPACHU Vs. STATE OF MYSORE
|
August 9, 1961 |
|
K NCHANDRA SEKHARA Vs. STATE OF MYSORE
|
September 4, 1961 |
|
K NSRINIVASIAH Vs. MYSORE STATE TRANSPORT APPELLATE TRIBUNAL AND
|
July 10, 1961 |
|
K SSUBBARAYAPPA AND SONS Vs. STATE OF MYSORE
|
September 29, 1961 |
|
K SSUBBARAYAPPA AND SONS Vs. COMMERCIAL TAX OFFICER KOLAR CIRCLE KOLAR
|
November 16, 1961 |
|
K TAPPANNAH Vs. STATE OF MYSORE
|
November 10, 1961 |
|
K VSAMPATH Vs. STATE OF MYSORE
|
October 4, 1961 |
|
K YPILLIAH AND SONS Vs. COMMISSIONER OF INCOME TAX MYSORE
|
February 24, 1961 |
|
K. Siddalingappa Vs. The Revenue Appellate Tripunki and others
|
July 21, 1961 |
|
KALAPPA DYANAPPA AND Vs. VENKATESH ALIAS RAMACHANDRA GANESH PADAKI
|
November 3, 1961 |
|
KALLOPANT SHRIPADRAO Vs. SUSHILA KALLOPANT
|
February 21, 1961 |
|
KARE MORE SHARABANNA RUDRAPPA Vs. BASAMMA
|
September 26, 1961 |
|
KASTURI SESHAGIRI PAI AND CO Vs. DEPUTY COMMISSIONER OF SOUTH KANARA
|
February 21, 1961 |
|
KNAGAPPA SHETTY Vs. BABU ACHARI
|
August 9, 1961 |
|
KOLAGADA PORANNA Vs. PALTHUR VISHWESHWARAYYA
|
February 2, 1961 |
|
KONABALLY VASANTHAPPA Vs. KONABALLY CHANNABASSAPPA
|
March 27, 1961 |
|
KSIDDALINGAPPA Vs. REVENUE APPELLATE TRIPUNKI
|
July 21, 1961 |
|
LAXMAN RAMCHANDRA SURYAVANSHI Vs. STATE OF MYSORE
|
August 9, 1961 |
|
LINGAMMA Vs. PUTTE GOWDA AND
|
October 11, 1961 |
|
LNAGARAJ LKRISHNAMURTHY RAO Vs. UNIVERSITY OF MYSORE
|
January 2, 1961 |
|
M AJALEEL Vs. STATE OF MYSORE
|
March 13, 1961 |
|
M CGURUMURTHAPPA Vs. CORPORATION OF THE CITY OF BANGALORE AND
|
April 17, 1961 |
|
M HSHIVAJI RAO Vs. NIRANJANAIAH AND
|
February 27, 1961 |
|
M NSETTY Vs. V ASUBBIAH SETTY
|
August 4, 1961 |
|
M. Kuppuswami Naickar Iron and Steel Controlled Stockiest Vs. The Commercial Tax Officer and another
|
October 4, 1961 |
|
MADHAV JANARADAN Vs. SHRINIVAS NARAYAN NAIK AND
|
January 27, 1961 |
|
MADIVALA THIMMIAH Vs. SIVARUDRIAH
|
November 17, 1961 |
|
MAHADEVI Vs. SARASWATI AND
|
December 22, 1961 |
|
MALLAPPA FAKIRAPPA SANNA NAGASHETTI Vs. SHIVAPPA AND
|
December 4, 1961 |
|
MALLAPPA SHIVAPPA KANKANWADI AND Vs. STATE OF KARNATAKA
|
February 17, 1961 |
|
MALLAPPA SHIVINGAPPA CHANAGRI Vs. STATE OF KARNATAKA
|
March 27, 1961 |
|
MALLAPPA SIDRAMMAPPA Vs. SIDRAMAPPA BASAPPA
|
September 15, 1961 |
|
MALLESHAPPA HANAMAPPA BELLARY Vs. STATE OF MYSORE
|
March 31, 1961 |
|
MANAGEMENT OF DESI TEXTILE MILLS Vs. STATE OF MYSORE
|
September 19, 1961 |
|
MANJOORKHAN Vs. STATE OF MYSORE
|
November 15, 1961 |
|
MEMBERS OF KURUBA COMMUNITY OF HARIHARAHALLI Vs. SIDDARAME GOWDAAND PUJARIES OF BEERALINGASWAMY DEITY
|
June 20, 1961 |
|
MKUPPUSWAMI NAICKER Vs. COMMERCIAL TAX OFFICER IVTH ADDITIONAL CIRCLE BANGALORE AND
|
October 4, 1961 |
|
MOHAMED ISAK SAHEB Vs. NAJARUDDIN SHAMANSAHEB MULLA
|
June 19, 1961 |
|
MULTANI AND Vs. SHAH ABDU TURAB QADARI
|
November 1, 1961 |
|
MYSORE SPUN SILK MILLS LTD Vs. STATE OF KARNATAKA
|
November 13, 1961 |
|
N. Balakrishna Hegde Vs. K. Shankara Hegde and others
|
February 23, 1961 |
|
NBALAKRISHNA HEGDE Vs. KSHANKARA HEGDE
|
February 23, 1961 |
|
NTHIMMIAH Vs. MYSORE REVENUE APPELLATE TRIBUNAL BANGALORE
|
August 1, 1961 |
|
P VBEEDIES PRIVATE LTD Vs. STATE OF MYSORE
|
July 10, 1961 |
|
PADMANABHACHARYA Vs. STATE OF MYSORE
|
September 27, 1961 |
|
PADMAVATI BAI Vs. KALYAN RAO
|
August 9, 1961 |
|
PEKAMBARAM PONNURANGAM Vs. GENERAL MANAGER AND COMPETENT AUTHORITY MYSORE GOVTROAD TRANSPORT
|
August 1, 1961 |
|
PHILIP PHARAAK FERNANDES AND Vs. STATE OF MYSORE
|
August 4, 1961 |
|
PILLIAH K Y AND SON Vs. COMMISSIONER OF INCOME TAX
|
February 24, 1961 |
|
PREMIER INSURANCE COLTD Vs. BHARAT COMMERCE AND INDUSTRIES LTD
|
April 10, 1961 |
|
PUTTAIAH K N Vs. STATE OF MYSORE
|
June 8, 1961 |
|
RAGLIVENDER RAO Vs. BOTLAGUNTS LAXMINARASAYYA
|
June 9, 1961 |
|
RATNAWA Vs. GURUSHIDDAPPA GURUSHANTAPPA MAGAVI
|
December 4, 1961 |
|
RMUNISWAMI Vs. STATE OF KARNATAKA
|
February 9, 1961 |
|
S APARTHA Vs. STATE OF MYSORE
|
January 16, 1961 |
|
SALEM BANGALORE SRI RANGA VILAS MOTORS PRIVATE LTD Vs. S SKRISHNA SASTRY
|
January 6, 1961 |
|
SECRETARY MYSORE BOARD OF WAKFS BANGLORE Vs. MAHBOOD ALI MANIYAR
|
October 4, 1961 |
|
SHAH MAHMOOD B Vs. ASSISTANT COMMISSIONER
|
June 16, 1961 |
|
SHAMARAO BHAIRU Vs. STATE OF KARNATAKA
|
February 8, 1961 |
|
SHAMSUNDAR AND COURT Vs. SHA SUNNILAL VESAJI AND COURT AND
|
January 18, 1961 |
|
SHANKAR GANESH JOSHI Vs. STATE OF MYSORE AND
|
March 20, 1961 |
|
SHIRAVANTHE ANANDA RAO Vs. STATE OF MYSORE
|
June 23, 1961 |
|
SIRNIVASA SILK MILLS Vs. STATE OF MYSORE
|
July 11, 1961 |
|
STATE Vs. GANGADAKARGOWDUGALA SUBBEGOWDA
|
June 15, 1961 |
|
STATE Vs. SANTAPPA ALVA S/O RAMAYYA ALVA
|
August 24, 1961 |
|
STATE OF MYSORE Vs. BANGALORE WOOLLEN COTTON AND SILK MILLS COMPANY LTD
|
September 22, 1961 |
|
STATE OF MYSORE Vs. HENRY RODRIGUES AND
|
October 11, 1961 |
|
STATE OF MYSORE Vs. UPPARAGATTI HANAMANTHAPPA
|
October 23, 1961 |
|
STATE OF MYSORE Vs. DYAVEGOWDA AND
|
February 28, 1961 |
|
STATE OF MYSORE Vs. CAMPBELL R D AND
|
April 7, 1961 |
|
STATE OF MYSORE Vs. KSRINIVASA UPADYA
|
January 11, 1961 |
|
SUBBANNA NAIK KRISHAN NAIK Vs. PRAHLAD RAMANNA NAIK
|
January 18, 1961 |
|
SUNDARA ADAPA Vs. GIRIJA
|
November 17, 1961 |
|
TAVAWWA Vs. CHINNAPPA MALLAPA BALAMATTI
|
March 31, 1961 |
|
THUKKOJAPPA Vs. SANAHUCHAPPA
|
January 31, 1961 |
|
TSADASHIVIAH Vs. DMAHADEV
|
June 26, 1961 |
|
UNION OF INDIA Vs. S KABDUL RAZACK AHAMADI
|
February 2, 1961 |
|
V. Govindrajalu and others Vs. State of Mysore
|
March 23, 1961 |
|
VEERABHADRAPPA Vs. LINGAPPA
|
March 16, 1961 |
|
VEERAPPA NINGAPPA SANAKAL OF MUNAVALLI Vs. MYSORE STATE
|
December 14, 1961 |
|
VENKATA RAO Vs. POOVAPPA MOILY
|
January 17, 1961 |
|
VGOVINDRAJALU Vs. STATE OF MYSORE
|
March 23, 1961 |
|
VIRABHADRAPPA KALLAPPA SAJJAN Vs. STATE OF KARNATAKA
|
March 31, 1961 |
|
WESLEY G N Vs. STATE OF MYSORE
|
April 12, 1961 |