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A S SKARANTH Vs. ASSISTANT COMMERCIAL TAX OFFICER PUTTUR SOUTH KANARA AND
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January 18, 1960 |
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AGADI LAKSHMINARAYANA CHETTY AND Vs. HIRACHAND
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June 8, 1960 |
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ANANTHAMATHI Vs. THOCHAPPA SHETTY AND
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June 20, 1960 |
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B. Gangaiah Vs. D.P. Gangadharan
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April 14, 1960 |
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BAGALI MOMMU SAHEB Vs. DODDI LAXMI BAI AND
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December 22, 1960 |
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BAPURAM VEDAVYASA RAO Vs. BAPURAM NARAYAN RAO AND
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October 24, 1960 |
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BASAPPA BHIMAPPA DODDAMANI Vs. STATE
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May 31, 1960 |
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Belgaum Pioneer Urban Co-operative Credit Bank Ltd. Vs. Sri Stayapromoda Thirth Guru Sri Satyabhidhy Thirth Sripadangalavaru Swamiji and others
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November 3, 1960 |
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BGANGAIAH Vs. B PGANGADHARAN
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April 14, 1960 |
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BHIMA RAMA JADHAV Vs. ABDUL RASHID
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April 22, 1960 |
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BIDDINABBA ABBU AND Vs. ABDULKADRI CHERIA BAVA
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December 15, 1960 |
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CEMENT MARKETING COOF INDIA PRIVATE LTD Vs. STATE OF MYSORE AND
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March 21, 1960 |
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CHAMPALAL Vs. YNABI KHAN
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April 16, 1960 |
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CHANBASAYYA DEVAGAPPA YALIGAR AND Vs. BASAYYA
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September 13, 1960 |
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CHARLES DE COURNALAY AND Vs. STATE OF MYSORE
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October 24, 1960 |
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D R CHANDRAMOHAN RAO Vs. STATE
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March 12, 1960 |
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DEVEERAMMA Vs. M SNANJAPPA
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July 11, 1960 |
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DODDAMANE GSHANKARAPPA Vs. MARULUSIDDIAH
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May 30, 1960 |
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FAKIRAPPA NINGAPPA CHIKKABAGEWADI Vs. STATE
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February 9, 1960 |
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GMOOGAPPA Vs. STATE
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October 28, 1960 |
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GULLAPPA Vs. STATE OF KARNATAKA
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March 9, 1960 |
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GUNDILA MANJAPPA SHETTY Vs. MANJAKKE SHEDTHI
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November 18, 1960 |
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GURAPPA Vs. RENUKADAS AND
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October 1, 1960 |
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H SSATYANARAYANA RAO Vs. GOVTOF MYSORE
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September 13, 1960 |
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HANUMAKKA Vs. NARASAMMA
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October 13, 1960 |
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IMAMBU Vs. HUSSENBI
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January 29, 1960 |
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INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. D BKULKARNI D BKULKARNI AND CO
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March 1, 1960 |
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K. Rama Rao Manay Vs. R.A. Mundkur and another
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July 22, 1960 |
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KALAPPA SHIDDAPPA UPPAR Vs. BHIMA GOVIND UPPAR
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February 11, 1960 |
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KALGOUDA CHIKAGOUDA PATIL Vs. ANNAGONDA TATYA CHOUGULA
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February 17, 1960 |
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KASIPATHI Vs. ESUBBA RAO PAWER
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April 12, 1960 |
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KRAMA RAO MANAY Vs. R AMUNDKUR AND
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July 22, 1960 |
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KRISHNA SHETTY Vs. XAVIER MISQUITH
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December 19, 1960 |
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LAKSHMINARAYAN UPADYA Vs. NARASIMHA UPADHYA
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June 21, 1960 |
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LAXMAN MINAJI CHAUGULE Vs. NARAYAN APPAYYA CHAUGULE
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June 24, 1960 |
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M LSRIDHARAN Vs. M LNARASIMHASWAMY
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July 8, 1960 |
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MALLAPPA Vs. MALLAVA
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June 21, 1960 |
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MALLESHAPPA HANAMAPPA Vs. STATE OF MYSORE
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December 7, 1960 |
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MANOHAR VINAYAK KUDTARKAR Vs. COLLECTOR CENTRAL EXCISE BANGALORE AND
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June 14, 1960 |
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MENAYATULLAH MEKHRI Vs. HAJI SALEH MOHAMMED AHMED SAIT
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November 25, 1960 |
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MUNIAPPA Vs. C ARAMASETTY AND
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December 6, 1960 |
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NAGANATH Vs. KHANDABA BALABA MISAL
|
October 3, 1960 |
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NAGAR MOHAN RAO AND Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE
|
April 4, 1960 |
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NARAYANAPPA S Vs. COMMISSIONER OF INCOME TAX
|
November 30, 1960 |
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NEENAKSHAMMA Vs. N SASWATHANARAYANA
|
June 1, 1960 |
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NINGAPPA BALAPPA HADLI AND Vs. STATE OF KARNATAKA
|
June 14, 1960 |
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NRUDRARADHYA Vs. STATE OF MYSORE
|
February 10, 1960 |
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PABDUL SATTAR Vs. STATE OF KARNATAKA
|
October 10, 1960 |
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PANDURANG ANNAJI KOKATNUR Vs. CHANNABASAPPA
|
August 16, 1960 |
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Premier Insurance Co. Ltd. and others Vs. The Davanagere Cotton Mills Ltd. and others
|
August 17, 1960 |
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PREMIER INSURANCE COLTD Vs. DAVANAGARE COTTON MILLS LTD
|
August 17, 1960 |
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PREMIER LIFE AND GENERAL INSURANCE COLTD Vs. HKRISHNA SHEET
|
July 22, 1960 |
|
RAMACHANDRA RAO Vs. SUBRAMANYA
|
August 21, 1960 |
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RAU PARSU MARDIKHOT Vs. KALLAPPA BAHU SHETTI
|
June 21, 1960 |
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RAVIAPPA Vs. NILAKANTA RAO
|
October 8, 1960 |
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RAVJAPPA Vs. NILAKANTA RAO
|
October 3, 1960 |
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SADASHIV BASAPPA MADABAVI Vs. ANNAPPA SHIDLINGAPPA POOJARI
|
February 5, 1960 |
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SANGAPPA ANDANAPPA Vs. SHIVAMURTHISWAMY SIDDAPPALYASWAMY
|
September 10, 1960 |
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SATAPPA SHIDAPPA SHINTRE AND Vs. HIRACHAND ATMARAM SHAH
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July 12, 1960 |
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SHANKARAGOUDA Vs. SIRUR VEERABHADRAPPA
|
April 27, 1960 |
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SHIVAPPA GURLINGAPPA SAVALGI Vs. COLLECTOR OF CEX BANGALORE
|
February 16, 1960 |
|
SIDRAMMAPPA VEERABHADRAPPA AND Vs. BABAJAPPA BALAPPA
|
September 14, 1960 |
|
SIVAPPA Vs. PAMPANNA
|
July 14, 1960 |
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SNARAYANAPPA Vs. COMMISSIONER OF INCOME TAX MYSORE
|
November 30, 1960 |
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SOMASEKHARAPPA Vs. BASAPPA CHANNABASAPPA SHETTAR AND
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February 19, 1960 |
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STATE Vs. NOOKA MAKTUMSAB JATGAT
|
March 22, 1960 |
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STATE OF MYSORE Vs. BILLAVARA KUKKAPPA
|
July 27, 1960 |
|
STATE OF MYSORE Vs. SUBHAPPA
|
July 13, 1960 |
|
STATE OF MYSORE Vs. NANAPUR SANNA HANNUR SAB
|
July 14, 1960 |
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STATE OF MYSORE Vs. GURUPADAPPA APPAYYAPPA KARDESAI
|
September 16, 1960 |
|
STATE OF MYSORE Vs. RAJU SHETTY
|
September 12, 1960 |
|
THAKUNADU NARAYNDAS DARBAR Vs. KHALILULLA SAHEB ABASHEB JANVEKAR
|
December 8, 1960 |
|
THIMMAPPA Vs. BSUBBA RAO
|
January 22, 1960 |
|
TIPPAYYA KUPPAYYA VAIDYA Vs. RAMA NARAYANA HEGDE
|
October 25, 1960 |
|
TKRISHNASWAMI RAO Vs. DUNDAPPA
|
November 18, 1960 |
|
ULLAL VENKATRAYA KINI Vs. LOUIS SOUZA
|
January 15, 1960 |
|
United Karnatak Insurance Co. Ltd. Vs. Govardhana Rao Venkata Rao
|
September 9, 1960 |
|
UNITED KARNATAK INSURANCE COMPANY LTD Vs. GOVARDHANA RAO VENKAT RAO MALIYE
|
September 9, 1960 |
|
VASUDAVA BHATTA Vs. SRIMAD ANANHESWAR TEMPLE MANJESHWAR
|
May 30, 1960 |
|
VASUDEVA RAO H Vs. STATE OF MYSORE
|
July 7, 1960 |
|
VENKATAPPA Vs. NAGAPPA
|
June 9, 1960 |
|
YALLAPPA GOLAPPA KAMOJI Vs. MAGUNDAPPA ANDANAPPA HULLUR AND
|
January 18, 1960 |
|
YANKAPPA TIMMAPPA KOLACHI Vs. SHAVAKKA
|
March 31, 1960 |
|
YESHWANT MONU DODAMANI Vs. STATE OF KARNATAKA
|
October 10, 1960 |
LOGIN