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ANARAYANA KAMATH Vs. STATE TRANSPORT AUTHORITY
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March 10, 1959 |
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ANTAPPA Vs. STATE OF KARNATAKA
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March 31, 1959 |
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APPA SAHEB Vs. GURUBASAWWA AND
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March 4, 1959 |
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AWWANNA TIMMAPPA PUJARI Vs. STATE OF KARNATAKA
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August 14, 1959 |
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B RSRINIVASAN Vs. BRAMHATANTRA PARAKALASWAMY MUTT MYSORE
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December 15, 1959 |
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B SUSMAN SAHEB Vs. STATE
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February 20, 1959 |
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B VHUCHAPPA Vs. NVENKATASWAMY
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October 29, 1959 |
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BALAPPA TIPPANNA Vs. ASANGAPPA MALLAPPA AND
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July 3, 1959 |
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BALVANT YADNESHWAR Vs. SRINIVAS APPAJI KULKARNI
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February 24, 1959 |
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BASAPPA Vs. STATE
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November 27, 1959 |
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BASAPPA VEERAPPA KARNI Vs. CHANABASAPPA SHIDAPPA ANGADI
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October 19, 1959 |
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BASWANNEPPA YELLAPPA AND Vs. BASAVANNAPPA
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February 12, 1959 |
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BHIMANGOUDA Vs. SANGAPPA IRAPPA PATIL
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August 28, 1959 |
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BSHYAMSUNDER Vs. SHANKAR DEO VEDALANKAR
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July 14, 1959 |
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CGOKULCHAND Vs. ASSISTANT COMMERCIAL TAX OFFICER KOLAR CIRCLE
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December 21, 1959 |
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CHANABASAPPA Vs. NARASING RAO GUNDE RAO
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February 26, 1959 |
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CHATRAM PUTTAPPA SONS Vs. KAMARCHAND
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August 7, 1959 |
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CHIEF ENGINEER SOUTHERN ARMY POONA Vs. HARIKIRATSINGH
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November 11, 1959 |
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CHINNAPPA ESHWARAPPA Vs. STATE OF MYSORE
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December 24, 1959 |
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CRAGHAVENDRA RAO Vs. VASAVAMBA
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December 23, 1959 |
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DADINARAYANA SETTY Vs. BROOKE BOND TEA OF INDIA LTD
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August 14, 1959 |
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DAYARAM SURAJMALL Vs. COMMISSIONER OF INCOME TAX
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February 10, 1959 |
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DEVEERAMMA Vs. STATE
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October 27, 1959 |
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DIST MAGISTRATE BIDAZR RAMREDDY Vs. R MADHAVA RAO
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April 14, 1959 |
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DVEERAPPA Vs. BANGARAPPA
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December 14, 1959 |
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DYAVIAH AND Vs. SHIVAMMA AND
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February 5, 1959 |
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ESTHURI ASWATHAIAH Vs. INCOME TAX OFFICER
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March 19, 1959 |
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FIRM OF FARUK ANVAR CO Vs. MARKET COMMITTEE RAICHUR AND
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June 23, 1959 |
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G BMALLAKARJUNIAH Vs. J SKANNIAH SETTY
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July 28, 1959 |
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GANAPATHI BHATTA Vs. STATE OF MADRAS NOW STATE OF MYSORE AND
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November 6, 1959 |
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GUDUTHUR THIMMAPPA AND SON RAICHER Vs. COMMISSIONER OF INCOME TAX
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January 21, 1959 |
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GURUBHAKTATILAKA NSREEKANTIAH Vs. KSURYANARAYANAPPA
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November 27, 1959 |
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GUTTEPPA AND Vs. AMMARAVVA
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April 1, 1959 |
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H MSHANTANNA Vs. STATE TRANSPORT AUTHORITY IN MYSORE BANGALORE
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December 8, 1959 |
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H VRAJAN Vs. C NGOPAL
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November 27, 1959 |
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HAJI SALEH MOHAMMED AHMED SAIT Vs. MENAYATULLA MEKHRI
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November 20, 1959 |
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HAJISA IMAMSA KAIRAT Vs. KALYANRAO ANANTRAO KULKARNI
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November 27, 1959 |
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HANMAPPA Vs. STATE OF KARNATAKA
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February 4, 1959 |
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HANUMANTHAPPA AND Vs. KORISETTY SIVALINGAPPA
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November 17, 1959 |
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HELAVA Vs. SESIGOWDA AND
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September 23, 1959 |
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In Re: Antappa Vs.
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March 31, 1959 |
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INDIA SUGARS AND REFINERIES LTD Vs. STATE OF MYSORE
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August 26, 1959 |
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ISSA YACUB BICHARA Vs. STATE OF MYSORE AND
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September 25, 1959 |
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K BSUBBAYA SHETTY AND Vs. STATE OF MYSORE
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December 1, 1959 |
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KAMALAMMA Vs. BATCHNI MARIYANNA
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March 16, 1959 |
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KAMALU PUJARTHI Vs. LAXMINARAYANA BHATTA
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December 15, 1959 |
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KKRISHNA RAO Vs. LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER COONDAPUR SOUTH
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August 11, 1959 |
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KMUKUNDARAYA SHENOY Vs. STATE OF MYSORE AND
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July 16, 1959 |
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KSETHURAMACHAR AND Vs. N SHIRANNAYYA
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March 17, 1959 |
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L SPATIL Vs. DUNDAPPA MALKAJAPPA MALLAD
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September 9, 1959 |
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M MGANDHI Vs. STATE OF MYSORE
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November 26, 1959 |
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M. Kamalamma Vs. State of Mysore and others
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August 25, 1959 |
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M.M. Gandhi Vs. State of Mysore
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November 26, 1959 |
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MADANVALI Vs. BALU PADMANNA TAMADADDI
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July 3, 1959 |
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MAHABALA HEGDE Vs. MEENAKSHI HEGGADITHI
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November 5, 1959 |
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MAHALINGAYYA MUDDAYYA PUJARI Vs. STATE OF KARNATAKA
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March 6, 1959 |
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MGANGAPPA Vs. B HASWATHANARAYANA SINGH
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September 9, 1959 |
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MKAMALAMMA Vs. STATE OF MYSORE
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August 25, 1959 |
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MOOLA GOWRAMMA Vs. KVENKATASWAMY
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March 3, 1959 |
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MUKTA BAI Vs. KAMALAKSHA
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October 1, 1959 |
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NADING NEELAKANDA RAO Vs. STATE OF MYSORE
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August 18, 1959 |
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NAGAPPA CHENDAPPA KOLLI Vs. NANNIBU
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July 15, 1959 |
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NAGAREDDY THIMAPPA Vs. STATE OF MYSORE
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August 28, 1959 |
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NAMINATH Vs. GOVIND RAO
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February 19, 1959 |
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NARAYAN GANGADHAR DESHPANDE Vs. RANGO KRISHNA DIXIT
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December 4, 1959 |
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NARAYANA NARASIMH DESHPANDE AND Vs. KASHIRAYA SENGAPPA NISABAT
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November 3, 1959 |
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NARAYANA SUBRAYA BHAT AND Vs. STATE OF MYSORE
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December 2, 1959 |
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NAYYANNA SETTY AND SONS Vs. STATE OF MYSORE
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September 4, 1959 |
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NEW KRISHNA BHAVAN Vs. COMMERCIAL TAX OFFICER NOIV CIRCLE ADDL BANGALORE
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December 2, 1959 |
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PABDUL AZIZ SAHIB Vs. MYSORE REVENUE APPELLATE TRIBUNAL
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September 28, 1959 |
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PADMA GOWDA Vs. YUVARAJA HEGDE
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January 19, 1959 |
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PAMADI SUBBARAMA CHETTY Vs. MIRZA ZEWAR ALI
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July 23, 1959 |
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PRASAD Vs. STATE OF MYSORE
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December 23, 1959 |
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Printers (Mysore) Private Ltd. Vs. The Presiding Officer, Labour Court and others
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July 24, 1959 |
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PRINTERS MYSORE PRIVATE LTD Vs. POTHAN JOSEPH
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November 18, 1959 |
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PRINTERS MYSORE PRIVATE LTD Vs. PRESIDING OFFICER LABOUR COURT
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July 24, 1959 |
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PUTTE GOWDA Vs. STATE OF MYSORE
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January 30, 1959 |
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R PGUNDAPPA Vs. VICE PRESIDENT TOWN MUNCIPAL COUNCIL SAGAR TOWN
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June 29, 1959 |
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R. APPAJAPPA Vs. A. RANGASWAMI AND OTHERS
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July 24, 1959 |
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RAGHOBA SANTANNA NAIK Vs. SHABA NALO NAIK AND
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December 3, 1959 |
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RAJU SHETTY Vs. STATE OF KARNATAKA
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August 14, 1959 |
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RAMAKRISHNA SINGH RAM SINGH Vs. STATE OF MYSORE
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September 18, 1959 |
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RAMAPPA GUDADAPPA GUDADANNAVAR Vs. CHANDANGOUDA NEELANGOUDA GOUDAR
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March 6, 1959 |
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RAME GOWDA Vs. STATE OF MYSORE
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September 9, 1959 |
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REVAPPA Vs. MADHAVA RAO AND
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January 22, 1959 |
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REVAPPA Vs. GURUSANTHAWWA
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December 15, 1959 |
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RUDRAPPA FAKIRAPPA SANKANNAVAR Vs. MALLANGOUDA AND
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December 18, 1959 |
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RVISWANATHAN Vs. RUKNUL MULK SABDUL WAJID
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November 13, 1959 |
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S V GIYENGAR Vs. STATE OF MYSORE
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March 17, 1959 |
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S V GIYENGAR Vs. STATE OF MYSORE
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July 16, 1959 |
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S. Nanjundeswar Vs. State of Mysore
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January 20, 1959 |
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SAKRAPPA NEELAPPA Vs. SHIDRAMAPPA GANGAPPA KATTI
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February 26, 1959 |
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SANGANNAGOUDA Vs. KALKANGOUDA
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February 25, 1959 |
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SEGHU BUCHIAH SETTY Vs. INCOME TAX OFFICER
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April 16, 1959 |
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SHANBHOGUE PRANESHA RAO Vs. STATE OF MYSORE
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March 9, 1959 |
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SIDDAPPA GURAPPA KOPAD Vs. STATE OF MYSORE
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December 15, 1959 |
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SINGRIAH Vs. RAMANUJA
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March 31, 1959 |
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SMELAGIRIYAPPA Vs. LALITHAMMA
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December 11, 1959 |
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SNANJUNDESWAR Vs. STATE OF MYSORE
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January 20, 1959 |
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STATE Vs. TAVARA NAIKA
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February 18, 1959 |
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STATE Vs. LAXMAN BHIMAPPA TYAPI
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March 23, 1959 |
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STATE Vs. MIYA JANI
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October 23, 1959 |
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STATE Vs. RANGANAGOUDA VENKANAGOUDA
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December 15, 1959 |
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STATE OF MYSORE Vs. UDIPI CO OPERATIVE MILK SOCIETY LTDAND
|
October 29, 1959 |
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STATE OF MYSORE Vs. DATTATRAYA NAGAPPA
|
September 9, 1959 |
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STATE OF MYSORE Vs. MALLAPPA BASAGOUDA BIRADAR
|
March 25, 1959 |
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STATE OF MYSORE Vs. BANTRA KUNJANNA
|
April 30, 1959 |
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STATE OF MYSORE Vs. BABASAHEB SYADSAHEB SHETSANADI
|
January 1, 1959 |
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THAYAMMA Vs. GIRIYAMMA
|
November 18, 1959 |
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UNION OF INDIA Vs. ALLAHABAD FAIZULHUKKA PATHAN
|
October 23, 1959 |
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VAYODHYARAMAN Vs. STATE OF MYSORE
|
April 14, 1959 |
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VITHALDAS BHAVADAS Vs. YELLOSA LAXMANSA
|
November 30, 1959 |
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WORKMEN OF COMMONWEALTH HOSIERY FACTORY, MANGALORE Vs. COMMONWEALTH HOSIERY FACTORY, MANGALORE
|
July 23, 1959 |