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ALAKAL SENAPPA Vs. STATE OF MYSORE AND
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September 2, 1958 |
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APPAJI KRISHNAJI KULKARNI Vs. BHIMAPPA TIPPANNA PARAMAGOUDA
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December 19, 1958 |
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B KNARAYANA IYENGAR Vs. H VSUBBA RAO AND
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January 9, 1958 |
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B KPUTTARAMIAH Vs. HAJEE IBRAHIM ESSACK AND SONS
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October 30, 1958 |
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B NMUNIBASAPPA Vs. GURUSIDDARAJA DESIKENDRA SWAMIGAL
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November 26, 1958 |
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BASANNA Vs. APPA RAO AND
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October 30, 1958 |
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BASAPPA Vs. KODLIAH
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April 1, 1958 |
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BASAPPA Vs. STATE
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April 18, 1958 |
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BHARMANNA Vs. SHIRAGONDAPPA
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August 14, 1958 |
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BHARMU NAGAPPA NAIK Vs. MANIANATH DAS DESAI AND
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April 7, 1958 |
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BOREGOWDA AND Vs. SUBBARAMIAH
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November 14, 1958 |
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BSHIVANNA Vs. BOARD OF REVENUE IN MYSORE BANGALORE
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January 21, 1958 |
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C L HAJEE ABDUL SUBHAN AND CO Vs. COMMISSIONER OF COMMERCIAL TAXES
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September 12, 1958 |
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C LHAJEE ABDUL SUBHAN AND CO Vs. COMMISSIONER OF COMMERCIAL TAXES
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September 12, 1958 |
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CDEVA SIGAMANI MUDALIAR Vs. VENKATASAMI
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March 6, 1958 |
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CENTRAL KARNATAKA MOTOR SERVICES LTD Vs. MYSORE BOARD OF REVENUE BANGALORE
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July 9, 1958 |
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CHANNAMMA Vs. DHALAPPA
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January 30, 1958 |
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COMMISSIONER OF SALES TAX Vs. STATE
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June 18, 1958 |
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COMMISSIONER OF SALES TAX MYSORE Vs. K HSHAMA RAO AND SONS
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June 18, 1958 |
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DASAPPA Vs. ADDLDISTMAGISTRATE AND DEPUTY COMMRTUMKUR DIST
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November 19, 1958 |
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DBALAKRISHNA Vs. SADASIVARAJU
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February 26, 1958 |
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DEVA SETTY Vs. STATE OF MYSORE
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March 20, 1958 |
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DINANATH AND Vs. CHANDRABHAGABAI AND
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February 25, 1958 |
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DODDAMANE GURUPADAPPA Vs. HUGULAVALLI RANGANNA GOWDA
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March 20, 1958 |
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DOMINION OF INDIA Vs. PREMCHAND SIREMAL AND CO
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April 2, 1958 |
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DSIDDARAMAPPA Vs. STATE OF MYSORE AND
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February 26, 1958 |
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ELIAS SALEH MOHAMED SAIT Vs. KHANMULL
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September 19, 1958 |
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ESTHURI ASWATHAIAH Vs. INCOME TAX OFFICER KOLAR CIRCLE
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January 21, 1958 |
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F MSUBBAYYA Vs. VENKATARAMANA SUBRAO BARKUR
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July 22, 1958 |
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GANESH GANGADHAR Vs. RAGHAVENDRA BHARATHI SWAMIJI
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November 18, 1958 |
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GGURUBASAPPA Vs. SPECIAL LAND ACQUISITION OFFICER CITY MUNICIPALITY
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October 29, 1958 |
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GNARAYANA GOWDA Vs. B LNARAYANASWAMI
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October 3, 1958 |
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GOVINDASWAMY T Vs. INCOME TAX OFFICER
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December 5, 1958 |
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H N S IYENGAR Vs. FIRST ADDITIONAL INCOME TAX OFFICER
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September 15, 1958 |
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H N SIYENGAR Vs. FIRST ADDITIONAL INCOME TAX OFFICER MYSORE CITY
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September 15, 1958 |
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H N SIYENGAR Vs. FIRST ADDITIONAL INCOME TAX OFFICER MYSORE CITY
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October 1, 1958 |
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HANUMAN TRANSPORT COLTD Vs. STATE OF MADRAS
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July 14, 1958 |
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HOSPET ESTATE CHICKMAGALUR Vs. ITS WORKERS KARNATAKA PROVINCIAL PLANTATION WORKERS UNION
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August 20, 1958 |
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HSYED AHMAD Vs. NAGHATH PARVEEN TAJ BEGUM
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January 9, 1958 |
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In Re: Commissioner of Sales Tax, Bangalore Vs.
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June 18, 1958 |
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ISHWARA JOISHA Vs. SARASWATHI AMMA
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June 3, 1958 |
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ITTIGI VEERABHADRAPPA Vs. COMMISSIONER OF COMMERCIAL TAXES IN MYSORE BANGALORE
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September 3, 1958 |
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K CPILLAPPA Vs. MMUNIREDDY
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July 2, 1958 |
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K GPUTTASAMIAH Vs. GANGAMMA
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August 20, 1958 |
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K VENKATA RAO Vs. STATE
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November 2, 1958 |
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KANAKARATHNAMMAL Vs. V SLOGNATHA MUDALIAR
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November 3, 1958 |
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KITTAMMA AND Vs. BSUBBA RAI AND
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August 4, 1958 |
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KRAMACHANDRA Vs. STATE OF MYSORE AND
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October 17, 1958 |
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KRISHNA HANUMANT SHETTY Vs. GANAPPA JATTU GOWDA
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July 7, 1958 |
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KRISHNAJI MADHAVARAO KHANNUKAR Vs. MAHMED HUSEN BUDANSAHEB
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November 25, 1958 |
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KUMBARA NARASIMHAPPA Vs. LAKKANNA AND
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November 21, 1958 |
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LAKSHMI ENGINEERING CO Vs. BVENKATASHAMANNA AND
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April 11, 1958 |
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M CCHIKKA RAMAIAH AND Vs. APPAIAH
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February 5, 1958 |
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M S KMILLS CLERKS UNION Vs. MAHABOOB SHAHI GULBARGA MILLS COMPANY LTD
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April 18, 1958 |
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M VMUDDAVEERIAH Vs. STATE OF MYSORE
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September 10, 1958 |
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M.V. Muddaveeriah and others Vs. State of Mysore
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September 10, 1958 |
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MADAPPA CHIDRI Vs. APPARAO
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October 13, 1958 |
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MAHABOOB SHAHI KULBARGA MILLS COLTD Vs. KVITTAL KAMATH AND
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November 7, 1958 |
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MALKAPPA Vs. PADMANNA
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August 26, 1958 |
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MALLANGOWDA Vs. GAVISIDDANGOWDA AND
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October 27, 1958 |
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MANI SUBBA RAO Vs. KANANTHA BHATTA
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August 6, 1958 |
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MBASHA AND Vs. CSULTAN BEIG
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June 6, 1958 |
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METAL CORPORATION OF INDIA LTD Vs. PCOLOMBI
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November 21, 1958 |
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MKRISHNA MUNISWAMY PILLAI Vs. STATE OF MYSORE
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July 21, 1958 |
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MSESHAGIRI RAO Vs. CHICKEERANNA AND
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April 11, 1958 |
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MUDDANNA SHETTY AND Vs. MAIRE ALIAS LAXMI HEGGADTHI
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October 17, 1958 |
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MULIMANI SANNA BASAVARAJAPPA Vs. BASAVANNAPPA
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November 27, 1958 |
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MUNINAJAPPA Vs. STATE OF MYSORE
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January 13, 1958 |
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MYSORE KIRLOSKAR EMPLOYEES ASSOCIATION Vs. INDUSTRIAL TRIBUNAL BANGALORE AND
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December 11, 1958 |
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NARAJAPPA Vs. CHIKKARAMIAH
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February 25, 1958 |
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NARASIYANA VENKAPPA Vs. PTHIMMAPPA
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November 7, 1958 |
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NARASU Vs. NARAYAN KRISHNAJI
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September 19, 1958 |
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NARAYANAPPA S AND BROS Vs. INCOME TAX OFFICER
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August 19, 1958 |
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NEELAPPA YALLAPPA MADIGER Vs. STATE OF MYSORE
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March 11, 1958 |
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NILAWWA KOMM MALASHIDDAPPA AND Vs. VIRUPAXAPPA MAHANTAPPA AND
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October 31, 1958 |
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NVARADACHAR Vs. COMMISSIONER OF COMMERCIAL TAXES MYSORE
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September 10, 1958 |
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PNATHMAL SANCHETHI Vs. DASARATH
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January 29, 1958 |
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PRASANNACHARY Vs. CHIKKAPINACHARI AND
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April 7, 1958 |
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PUJARI NARASAPPA AND Vs. SHAIK HAZRAT
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November 14, 1958 |
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PUTTANANJE GOWDA Vs. NANJE GOWDA
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October 17, 1958 |
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PUTTAWWA Vs. STATE OF KARNATAKA
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March 28, 1958 |
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R JPARVATIKAR Vs. GULEDGUD CITY MUNICIPALITY AND
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August 26, 1958 |
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R. Ranganna Vs. The Special Land Acquisition Officer, City Improvement Trust Board, Mysore and others
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March 20, 1958 |
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RAGHUNATH SHAMRAO ALIAS KRISHNA RAO DESHPANDE Vs. YADAV SAMBHAJI HATTIKAR
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September 8, 1958 |
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RAMANNA RAI Vs. A GNARAYANA BHANDARY
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July 29, 1958 |
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RASOOL Vs. STATE OF MYSORE
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September 2, 1958 |
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RCHINNAPPA Vs. RAROKIASWAMY
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August 19, 1958 |
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RRANGANNA Vs. SPECIAL LAND ACQUISITION OFFICER CITY IMPROVEMENT TRUST BOARD MYSORE AND
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March 20, 1958 |
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S IMUMTAZ YAKOOB SHAH MIAN Vs. STATE OF MYSORE AND
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August 5, 1958 |
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S KRISHNADEVARAYA Vs. ASSISTANT SALES TAX OFFICER
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January 15, 1958 |
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S TMALLASATTAPPA Vs. CHAIRMAN REGIONAL TRANSPORT AUTHORITY BANGALORE
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November 21, 1958 |
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S. Narayanappa and Brothers Vs. Income Tax Officer, Urban Circle, Bangalore and another
|
August 19, 1958 |
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S. Sridhar Rai Vs. The Secretary, Regional Transport Authority, Kolar and others
|
December 12, 1958 |
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S.T. Mallasattappa Vs. The Chairman, Regional Transport Authority, Bangalore and others
|
November 21, 1958 |
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SALVADORE CPINTO Vs. STATE OF MYSORE
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January 24, 1958 |
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SETH SHAMSUNDER AND CO Vs. TMAMU
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February 20, 1958 |
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SHAIKH ISMAIL Vs. MALAN BI
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August 29, 1958 |
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SHARANAPPA BASAPPA GOLE Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY GULBARGA REGION AND
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November 6, 1958 |
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SHRINIVAS ANNAPPA Vs. MANAGER DHONDOBA BALKRISHNAPPA
|
June 27, 1958 |
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SNANJUNDAIAH Vs. SREENIVASA SETTY
|
May 4, 1958 |
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SNARAYANAPPA Vs. INCOME TAX OFFICER URBAN CIRCLE BANGALORE AND
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August 19, 1958 |
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SONNAKKA AND Vs. DOMBARA MUNEKKA
|
April 2, 1958 |
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SRANGA RAO Vs. STATE OF MYSORE
|
July 2, 1958 |
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SREE GAJANANA MOTOR TRANSPORT COLTD Vs. MYSORE REVENUE APPELLATE TRIBUNAL BANGALORE AND
|
July 16, 1958 |
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SSRIDHAR RAI Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY KOLAR
|
December 12, 1958 |
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STATE Vs. GVEERANA GOUD
|
October 28, 1958 |
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STATE OF BOMBAY NOW THE STATE OF MYSORE Vs. DATTATRAYA NARASINGRAO UDIPI
|
August 25, 1958 |
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STATE OF MYSORE Vs. MDJALAL AND
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August 22, 1958 |
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STATE OF MYSORE Vs. P KATRE
|
August 20, 1958 |
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STATE OF MYSORE Vs. P CSARANGAPANI MUDALIAR
|
July 8, 1958 |
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SUBRAO Vs. BHUPAL DASHARATH KATTE
|
September 9, 1958 |
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SURVE KEDARAPPA Vs. D GBHIMAPPA
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April 16, 1958 |
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SYED USMAN SAH Vs. STATE OF MYSORE AND
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December 12, 1958 |
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SYED USMAN SAH Vs. STATE OF MYSORE AND
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December 19, 1958 |
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T KTHAYUMANUVAR Vs. ASANAMBAL AMMAL
|
June 24, 1958 |
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TALWAR HANUMAPPA HOLIYAWWA Vs. TIRAKAPPA HOLIYAVVA MADAR
|
December 5, 1958 |
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TDATTAM BHAT Vs. STATE OF MYSORE AND
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July 30, 1958 |
|
TGOVINDASWAMY Vs. INCOME TAX OFFICER SPECIAL SURVEY CIRCLE BANGALORE AND
|
December 5, 1958 |
|
THIMMAPPA Vs. HANUSAVVA
|
April 8, 1958 |
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UNION OF INDIA OWNING THE SOUTHERN RAILWAYS Vs. SHA VASTIMULL HARAKCHAND
|
July 14, 1958 |
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V BMOHAMMED IBRAHIM Vs. ALFRED SCHAFRANECK
|
June 4, 1958 |
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VENKATRAO Vs. MALLAPPA
|
August 14, 1958 |
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VMUNISAMAPPA Vs. KRISHNAMMA
|
December 2, 1958 |
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VNAIDU Vs. KJANARDHANA HOLLA
|
June 2, 1958 |
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WORKERS OF MYSORE KIRLOSKAR LTD Vs. MYSORE KIRLOSKAR LTD
|
September 29, 1958 |
LOGIN