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A KLOGANATHAN Vs. CHANNARAYAPPA AND
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December 2, 1957 |
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ABDUL RAVOOF SAB Vs. T NKEMPAHONNIAH
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March 20, 1957 |
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AMALGAMATED ELECTRICITY COLTD Vs. N SBATHENA
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December 11, 1957 |
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B LBETAIAH SETTY Vs. V RSUBRAMANYAM TRADING AS MANYAM AND CO
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September 9, 1957 |
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B NKRISHNA MURTHY Vs. RSUBBANNA
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June 12, 1957 |
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BALAWANTRAI BHIKABHAI PAREKH Vs. SOUTH KANARA MARKET COMMITTEE AND
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December 18, 1957 |
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BANGALORE WOOLLEN COTTON AND SILK MILLS COLTD Vs. STATE OF MYSORE
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September 27, 1957 |
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BANGALORE WOOLLEN COTTON AND SILK MILLS COMPANY LTD Vs. STATE OF MYSORE
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November 14, 1957 |
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BELLARY CENTRAL CO OPERATIVE STORES LTD Vs. UNION OF INDIA AND
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November 22, 1957 |
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C PAPPANNA Vs. STATE OF COORG AND
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November 28, 1957 |
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CHANABASAPPA SHIVAPPA Vs. GURUPADAPPA MURIGAPPA
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December 3, 1957 |
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CHANDAPPA Vs. SADRUDDIN ANSARI
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December 12, 1957 |
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CHIKKA KEMPAKKA Vs. MATCHAPPA
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November 18, 1957 |
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CHIKKANARASAIAH Vs. VENKATAPPA
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March 11, 1957 |
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CVENKATESHIAH Vs. MVENKATAKRISHNIAH
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August 1, 1957 |
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D KHIMANTHARAJA GUPTA Vs. STATE OF MYSORE
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February 15, 1957 |
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DAVANGERE COTTON MILLS LTD Vs. DEPUTY COMMISSIONER AND
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April 12, 1957 |
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DEVARAJIAH Vs. BPADMANNA
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September 10, 1957 |
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DODDA LAKKANNA Vs. LAKSHMIDEVAMMA AND
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November 15, 1957 |
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GANGAPPA Vs. STATE OF MYSORE
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November 25, 1957 |
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GAVIYA AND Vs. LINGIAH
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January 4, 1957 |
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GORDON FREDERIC MUIRHEAD AND Vs. STATE OF KARNATAKA
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December 20, 1957 |
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GOVINDA REDDY Vs. STATE OF KARNATAKA
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September 20, 1957 |
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INDIAN SUGARS AND REFINERIES LTD Vs. STATE OF MYSORE AND
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October 18, 1957 |
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JADE BHASKARA NAIK Vs. MARIAPPALA BASAPPA
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August 14, 1957 |
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K C NGOWDA AND BROS Vs. MOLAKRAM TEKCHAND AND SONS
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August 2, 1957 |
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K NSRINIVASAN Vs. CKRISHNA IYENGAR
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June 24, 1957 |
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K SADIANNA SHETTY Vs. INCOME TAX OFFICER SECOND ADDL
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December 4, 1957 |
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KAPILA BAI Vs. H SMADHAVA RAO
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February 7, 1957 |
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KARNAM SIDDAPPA Vs. STATE OF MYSORE
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July 31, 1957 |
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M CSHANTHAMALLAPPA Vs. M DCHANDAPPA SHETTY
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December 20, 1957 |
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M PSUBRAMANIYAM Vs. T TPONNAKSHIAMMAL
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September 17, 1957 |
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M SREVANNA DEVARU Vs. SANNA SETTY
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August 19, 1957 |
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MOHAMED ESOOF Vs. V RSUBRAMANYAM AND
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June 14, 1957 |
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MPARMANAND AND Vs. ADDITIONAL INCOME TAX OFFICER BANGALORE
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November 6, 1957 |
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MUSLIM ORPHANAGE Vs. KHATOON BI
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August 27, 1957 |
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N SNAGARAJA RAO Vs. STATE OF MYSORE
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August 29, 1957 |
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NANJEDEVARU Vs. H VRAMA RAO
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August 9, 1957 |
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NARASIMIAH Vs. VENKATAPPA AND
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February 5, 1957 |
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PARASIVA MURTHY Vs. RACHAIAH AND
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July 25, 1957 |
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PASCHAL NAZERETH Vs. DENIS LOBO
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November 19, 1957 |
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PATEL KEMPEGOWDA Vs. CHANNAVEERIAH
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September 27, 1957 |
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RAMIAH Vs. COWDIAH AND
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September 26, 1957 |
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S BJAVAREGOWDA Vs. LAKKIGOWDA
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October 30, 1957 |
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S MPAPIAH Vs. K NPAPAIAH
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November 8, 1957 |
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SABDUL RAHIM SAHIB Vs. G SMUTHIAH AND
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September 9, 1957 |
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SANGAPPA AND Vs. SHIVAMURTI SWAMY
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November 21, 1957 |
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SANGAPPA MALLAPPA KODLI Vs. STATE OF MYSORE
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November 13, 1957 |
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SEENAPPA SETTY Vs. M SSURYANARAYANA RAO
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November 21, 1957 |
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SHANKAR RAO Vs. STATE
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August 5, 1957 |
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SHIVABASAPPA RAYAPPA CHANNALLI Vs. STATE OF KARNATAKA
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December 2, 1957 |
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SRIKANTIAH SETTY Vs. ABDULLA BASHA SAHEB AND COAND
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September 6, 1957 |
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STATE Vs. ANJANI
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August 12, 1957 |
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STATE OF MYSORE Vs. NANJA
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September 16, 1957 |
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STATE OF MYSORE Vs. N ASARAVATHULLA AND COAND
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November 22, 1957 |
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STATE OF MYSORE Vs. K MOHAMED ISMAIL
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December 20, 1957 |
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T KKANTHARAJ Vs. MAHOMED NAZEER KHAN AND
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September 19, 1957 |
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T VNARASINGAPPA Vs. T PSIDDAPPA
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March 22, 1957 |
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ULLAL DINKAR RAO Vs. MRATNA BAI
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September 27, 1957 |
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V KSRINIVASA SETTY Vs. PREMIER LIFE AND GENERAL INSURANCE COLTD
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October 9, 1957 |
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VENKATAPPA Vs. SSUBBA RAO
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March 22, 1957 |
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VMARIYAPPA Vs. B KPUTTARAMAYYA
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October 8, 1957 |
LOGIN