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ABDUL RAHMAN Vs. STATE OF MYSORE AND
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August 31, 1956 |
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ABDUL SUBHAN Vs. SALES TAX OFFICEE, NO 1 CIECLE, BANGALORE
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September 27, 1956 |
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B ABDUL RAHMAN Vs. STATE OF MYSORE
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August 31, 1956 |
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B DNAIDU Vs. SHAMSHEER JUNG BAHADUR RANA
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August 8, 1956 |
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B K ABDUL AZEEZ Vs. STATE OF MYSORE
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March 20, 1956 |
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B MADHAVA SHENOI Vs. MOKTYAR SAHIB
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February 24, 1956 |
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B N KUTTAPPA Vs. STATE OF COORG
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January 20, 1956 |
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B S PARTHASARATHY Vs. SALES TAX OFFICER, MYSORE CITY CIRCLE
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September 12, 1956 |
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B SEETHABAMAIAH Vs. ASSISTANT SALES TAX OFFICEE VII SUB CIRCLE BANGALOEE CITY
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September 27, 1956 |
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B SEETHARAMAIAH Vs. ASSISTANT SALES TAX OFFICER
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September 27, 1956 |
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BABAJAN Vs. STATE OF MYSORE
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October 10, 1956 |
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BNAGENDRAPPA ALIAS NAGARAJ Vs. SAKHRE RAMAKRISHNAPPA
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July 11, 1956 |
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BOBAMMA Vs. T TEIMMIAH
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January 17, 1956 |
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C GANAAPPA Vs. STATE OF MYSORE
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June 27, 1956 |
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CANARA INDUSTRIAL AND BANKING SYNDICATE LTD Vs. A M SIDDABASAVIAH AND SONS
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February 13, 1956 |
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Canara Industrial and Banking Syndicate Ltd. Vs. A.M. Siddabasaviah and Sons
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February 13, 1956 |
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CAPTAIN B D NAIDU Vs. EXCELLENCY GENERAL SIR BABAR SHAMSHEER JUNG BAHADUR RANA
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August 8, 1956 |
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CENTRAL KARNATAKA MOTOR SERVICES LTD Vs. STATE OF MYSORE
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July 13, 1956 |
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CHAIRMAN VILLAGE PANCHAYATH Vs. NTHIMMASETTY GOWDA
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June 6, 1956 |
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CHANNABASAPPA Vs. STATE OF MYSOEE
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December 7, 1956 |
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D P RAGHUNATH Vs. STATE OF COORG
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March 20, 1956 |
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D P RAGHUNATH Vs. DISTRICT EDUCATIONAL OFFICER IN COORG, MERCARA
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March 20, 1956 |
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DAVANAGERE COTTON MILLS LTD Vs. STATE OF MYSORE
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October 10, 1956 |
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DEPUTY COMMISSIONEE OF SALES TAX BANGALORE DIVISION BANGALORE Vs. TOBACCO MANUFACTURERS INDIA RESPONDENT LTD
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August 31, 1956 |
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DEPUTY COMMISSIONER OF SALES TAX BANGALORE Vs. STATE OF KARNATAKA
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August 31, 1956 |
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DEPUTY COMMISSIONER OF SALES TAX BANGALORE IN RE Vs. STATE
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August 31, 1956 |
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DODDA REVANNA Vs. T V NARAYANA MURETHY
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October 25, 1956 |
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DODDANARASE GOWDA Vs. KALAMMA alias KAMALAMMA
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October 10, 1956 |
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EAJASEKHAEA MINOE REPEESENTED Vs. CHAIEMAN CITY IMPEOVEMENT TEUST BOAED MYSOEE CITY
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July 13, 1956 |
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G N CHANNAMALLA SETTY Vs. RETURNING OFFICER AND AMILDAR GUBBI TALUK GUBBI
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August 31, 1956 |
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GLOBE THEATRES LTD Vs. KHAN SAHEB ABDUL GHANI
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February 6, 1956 |
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Globe Theatres Ltd. Vs. Khan Saheb Abdul Gani and another
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February 6, 1956 |
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H N THIMMIAH PROPRIETOR CENTRAL TALKIES SESHADRIPURAM BANGALORE CITY Vs. STATE OF MYSORE
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June 6, 1956 |
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H V NANJAPPA Vs. VIMALA DEVI
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September 24, 1956 |
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J K DEVAIYA Vs. STATE OF COORG
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February 28, 1956 |
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JAVABEGOWDA alias PUTTU Vs. T TE1MMIAH
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January 17, 1956 |
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K L RAMAPPA Vs. Y B TELKAR
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February 14, 1956 |
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K MOHAMAD MOOSA Vs. P V VEERA SWAMY NAIDU alias P V JAYARAM NAIDU
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January 31, 1956 |
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K MOHAMED PEER Vs. STATE OF MYSOEE
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July 26, 1956 |
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KAMALAMMA Vs. VENKATASWAMAPPA
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March 19, 1956 |
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KENCHAPPA Vs. ROKHADE NAGAPPA
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March 15, 1956 |
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KENCHAPPA Vs. SALES TAX OFFICER FOURTH CIRCLE BANGALORE
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September 12, 1956 |
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KRISHNA Vs. STATE OF MYSORE
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August 10, 1956 |
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L ABDUL RAHIM Vs. STATE OF MYSORE
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September 12, 1956 |
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M H KRISHNAPPA Vs. D K GOVINDACHAR
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March 20, 1956 |
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M P JANARDHANANT Vs. V KRISHNAMURTHY
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January 20, 1956 |
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M PAVALAPPA Vs. STATE OF MYSORE
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October 10, 1956 |
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M S MAHADEVAN Vs. LAKSHMINAEAYAN
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September 28, 1956 |
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MADE GOWDA alias KUNTE GOWDA Vs. STATE
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August 2, 1956 |
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MADEGOWDA Vs. STATE OF KARNATAKA
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August 2, 1956 |
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MAHADEVAN Vs. LAKSHMINARAYAN
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September 28, 1956 |
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MAHAMAD KHASIM Vs. STATE OF MYSORE
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September 21, 1956 |
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MUDLIGIRI GOWDA alias GOWDIAH Vs. CHIKKAMMA
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September 17, 1956 |
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Muni Akhayyamma Vs. Matstry Papaiah
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January 17, 1956 |
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N E MUETHY Vs. P D NAEAYAN
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August 2, 1956 |
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N KENCHAPPA M E S CONTRACTOR Vs. SALES TAX OFFICER IV CIRCLE BANGALORE
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September 12, 1956 |
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N RMURTHY Vs. P DNARAYAN
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August 2, 1956 |
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N SIDDALINGAPPA Vs. CHANNEGOWDA
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January 17, 1956 |
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NANJAMMA Vs. BETTEGOWDA
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October 1, 1956 |
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NAVA Vs. STATE OF MYSOEE
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July 16, 1956 |
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P SESHAPPA SETTY Vs. KATTA VENKATARAMANA SETTY
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January 20, 1956 |
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P T SAMARAJ Vs. KUPPUSWAMY
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September 5, 1956 |
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P. Scshappa Setty and others Vs. Katta Venkataramana Setty and others
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January 20, 1956 |
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PARASURAM JATANAND AND COAND Vs. STATE OF MYSORE
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November 14, 1956 |
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PUTTATHAYAMMA Vs. C CHIGKAVENKATAPPA
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June 15, 1956 |
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R CHANNAPPA Vs. SALES TAX OFFICER III CIRCLE BANGALORE CITY
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September 12, 1956 |
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RAJASEKHARA AND Vs. CHAIRMAN CITY IMPROVEMENT TRUST BOARD MYSORE CITY
|
July 13, 1956 |
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S NARAYANA BHATTA Vs. SPECIAL FIRST CLASS MAGISTRATE SREERANGAPATNA
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March 12, 1956 |
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SHANKARAMMA Vs. NAGAR MANJAPPA
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March 5, 1956 |
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Shunkaramuia and others Vs. Nagar Manjappa and another
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March 5, 1956 |
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SIDDAPPA Vs. STATE OF MYSORE
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September 21, 1956 |
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SNARAYANABHATTA Vs. SPECIAL FIRST CLASS MAGISTRATE
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March 12, 1956 |
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STATE OF MYSORE Vs. K CBANDI GOWDA AND
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May 28, 1956 |
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STATE OF MYSORE Vs. ANNIAH
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September 14, 1956 |
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STATE OF MYSORE Vs. K C BANDI GOWDA AND P V CHAMAIAH
|
October 4, 1956 |
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STATE OF MYSORE Vs. ANNIAH
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September 1, 1956 |
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T KRISHNASWAMY Vs. STATE OF MYSORE
|
September 17, 1956 |
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ZAHIRUDDIN Vs. STATE OF MYSORE AND
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October 10, 1956 |
LOGIN