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A GVENKATASUBBIAH Vs. STATE OF MYSORE
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August 19, 1955 |
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A HDESAI AND Vs. STATE OF MYSORE
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December 15, 1955 |
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A SNAGAPPA SETTY Vs. HOLALKERE MUNICIPAL COUNCIL
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January 13, 1955 |
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A.G. Mahan Vs. Bank of Mysore Ltd.
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September 23, 1955 |
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ABDUL SAMMAD Vs. GOVERNMENT OF MYSORE AND
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March 1, 1955 |
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ASWATHE Vs. SSHAMIAH AND
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August 2, 1955 |
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AVENKATARAMIAH Vs. CHANNIAH
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July 25, 1955 |
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B.S. Kesava Iyengar Vs. State Mysore and others
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November 10, 1955 |
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BANGALORE CITY MUNICIPALITY Vs. MANAGING AGENTS NSIRUR AND COLTD
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September 30, 1955 |
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BANGALORE MUNICIPAL CORPORATION Vs. TALLAM SUBBARAYA SETTY AND SONS
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February 16, 1955 |
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Brahmeswara Devaru and others Vs. Budrlah and others
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October 14, 1955 |
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BSUBBA RAO Vs. BVENKATA RAO AND
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June 30, 1955 |
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C. Krishnamurthy Setty Vs. Abdul Khsdar and others
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September 30, 1955 |
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CHELLARADH AND COLTD Vs. M V KSUNDARAM AND
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July 12, 1955 |
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CHIKKA Vs. STATE OF KARNATAKA
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June 22, 1955 |
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CHIKKA VEERASETTY Vs. NANJUNDACHARI AND
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September 6, 1955 |
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D BGODSE AND Vs. K SRAMACHANDRA IYER
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March 10, 1955 |
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DAMODARA SASTRY Vs. NILGIRI SANJIVIAH
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July 28, 1955 |
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DEVARALINGA GOWDA AND Vs. PUTTASWAMY GOWDA
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July 27, 1955 |
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E. Venkataramiah Vs. Vanajakshammna
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August 9, 1955 |
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FIREBRICKS AND POTTERIES LTD Vs. FIREBRICKS AND POTTERIES LTD
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September 30, 1955 |
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GOVINDA SETTY AND Vs. STATE OF MYSORE
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November 4, 1955 |
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IN RE: SEETHARAMAN Vs. STATE
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October 14, 1955 |
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JAMILA BI Vs. MAHBOOB BI AND
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February 18, 1955 |
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JOIS BHEEMASENACHAR Vs. THEKKALAKOTA BASIAH REDDY
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December 19, 1955 |
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K NGURUSWAMY Vs. INCOME TAX OFFICER SPECIAL CIRCLE BANGALORE
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March 22, 1955 |
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KAGATHI VENKATARAYAPPA Vs. K VVENKATASHAMIAH SETTY AND
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September 26, 1955 |
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KARIBASAPPA Vs. JADEMALLAPPA
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August 2, 1955 |
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KARIYAPPA Vs. SOMANNA
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August 16, 1955 |
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KATAPPA Vs. SERAPPA SAKALATHI RANGAPPA AND
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August 22, 1955 |
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KBOMANJI WOOKERJI Vs. STATE OF MYSORE
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January 4, 1955 |
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KMALAIAH Vs. STATE OF MYSORE
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October 17, 1955 |
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LINGAPPA AND Vs. STATE OF MYSORE
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June 13, 1955 |
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M CCHIKKANANJUNDAPPA Vs. D KPILLANNA
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August 9, 1955 |
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M RPUTTIAH AND Vs. MYSORE CITY MUNICIPALITY AND
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August 8, 1955 |
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MADAPPA Vs. BASAVIAH
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March 10, 1955 |
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MANASAROVAR AGENCIES Vs. GOVERNOR GENERAL IN COUNCIL DOMINION OF INDIA NEW DELHI
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August 2, 1955 |
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Meti Veerappa Vs. Gurnbasappa
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November 29, 1955 |
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MINERVA MILLS LTD Vs. STATE OF MYSORE AND
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September 29, 1955 |
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MKHIVARAJ Vs. STATE OF MYSORE
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August 16, 1955 |
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MUNITHAYAMMA AND Vs. MUDDOBALAPPA
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July 26, 1955 |
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Muniyappa Vs. S.V. Ramakrishna
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November 4, 1955 |
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MYSORE SPINNING AND MFGCOLTD Vs. STATE OF MYSORE AND
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September 29, 1955 |
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N. Krishnaji Rao Vs. Gokuldas Harbhagavandas and another
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March 10, 1955 |
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NIMBA Vs. STATE OF MYSORE
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February 2, 1955 |
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NKRISHNAJI RAO Vs. GOKULDAS HARBHAGAVANDAS AND
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March 10, 1955 |
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Onkaramma Vs. Karisiddappa and others
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September 16, 1955 |
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P DURUGAPPA Vs. STATE OF MYSORE
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December 19, 1955 |
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PATTADA UTHAYYA Vs. PATTADA SOMAYYA
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September 8, 1955 |
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PUBLIC PROSECUTOR Vs. MULLANGI SOOLAPPA
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July 22, 1955 |
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R. Chennappa Vs. State of Mysore and others
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November 14, 1955 |
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RADHAKRISHNA SETTY Vs. MOHIDEEN KHAN AND
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June 29, 1955 |
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RAJMAL KAPURCHAND Vs. APPELLATE ASSTCOMMISSIONER OF INCOME TAX MYSORE AND
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March 22, 1955 |
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SHARADA BAI AND Vs. KLAKSHMINARAYANA RAO
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January 12, 1955 |
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SHEIKH AHMED AND Vs. STATE OF MYSORE
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December 7, 1955 |
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Shivalingiah Vs. Chowdamma
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October 14, 1955 |
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STATE OF COORG Vs. P KASSU AND
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September 5, 1955 |
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STATE OF MYSORE Vs. RANGAPPA
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January 4, 1955 |
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State of Mysore Vs. Sanjeeva
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August 16, 1955 |
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T KGOPALA CHETTY AND Vs. DIRECTOR OF PUBLIC INSTRUCTION IN MYSORE AND
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March 4, 1955 |
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THIMMAIAH AND Vs. TNARASAPPA
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March 10, 1955 |
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TOWN CO OPERATIVE BANK LTD Vs. BANK OF MYSORE LTD
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August 30, 1955 |
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V S A BASITH SAHEB OF MESSRS V S A BASITH Co IKON MERCHANTS Vs. V H M ABDULLA
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December 19, 1955 |
LOGIN