|
A BHANUMANTHA SETTY Vs. H SANANTIAH SETTY
|
February 18, 1953 |
|
A VKRISHNAPPA REDDY Vs. VENKATAPPAREDDY
|
March 5, 1953 |
|
ABDUL RAZACK SAHEB Vs. SYED ABDUL JALEEL SAHEB
|
September 1, 1953 |
|
B KLINGANNA Vs. STATE OF MYSORE
|
March 13, 1953 |
|
B VVENKATACHARYA Vs. MYSORE SUGAR COLTD
|
March 30, 1953 |
|
BANGALORE CITY MUNICIPALITY NOW THE CORPORATION OF BANGALORE AND Vs. KRANGAPPA
|
December 15, 1953 |
|
BANK OF MYSORE LTD Vs. B DNAIDU
|
December 2, 1953 |
|
BAYYAPPANAVARA MUNISWAMY Vs. STATE
|
September 24, 1953 |
|
BHIMANTHARAJU SETTY Vs. CORPORATION OF THE CITY OF BANGALORE
|
July 28, 1953 |
|
BKRISHNAPPA Vs. BENGALORE CITY CO OPERATIVE BANK LTDAND
|
July 30, 1953 |
|
BOMMARASEGOWDA Vs. B TGUNDAPPA
|
December 8, 1953 |
|
BRAJESWARIAMMA Vs. K MVISWANATH
|
February 19, 1953 |
|
C DDEVIAH AND Vs. KARIGOWDA
|
February 2, 1953 |
|
C NBRAHMIAH Vs. BNARAYANASWAMY
|
February 27, 1953 |
|
C.N. Brahmiah and others Vs. B. Narayanaswamy
|
February 27, 1953 |
|
DEPUTY COMMISSIONER OF SALES TAX BANGALORE Vs. DHARMAPRAKASHA S V SREENIVASA SETTY
|
September 10, 1953 |
|
Deputy Commissioner of Sales Tax, Bangalore Vs. Dharmaprakasha S.V. Sreenivasa Setty
|
September 10, 1953 |
|
DSIDDAIAH AND Vs. SRUDRAPPA AND
|
August 11, 1953 |
|
H RSNOW Vs. P CBOSE
|
January 12, 1953 |
|
HUTCHEEREGOWDA Vs. SANJEEVAGOWDA
|
February 9, 1953 |
|
In Re: R. Nanjiah Vs.
|
December 2, 1953 |
|
In Re: Rangiah Vs.
|
October 5, 1953 |
|
In Re: Thipperudrappa and another Vs.
|
July 30, 1953 |
|
IRANI BASETTAPPA Vs. MUNICIPAL COUNCIL DAVANGERE CITY MUNICIPALITY
|
November 3, 1953 |
|
J. Ramgopal Vs. H. Misrilal and Sons
|
February 26, 1953 |
|
JRAMGOPAL Vs. HMISRILAL AND SONS
|
February 26, 1953 |
|
KEMPE GOWDA Vs. STATE OF MYSORE
|
September 22, 1953 |
|
KNARAYANA SETTY Vs. STATE OF MYSORE
|
June 17, 1953 |
|
L KSIDDAPPA Vs. LALITHAMMA
|
September 30, 1953 |
|
L.K. Siddappa Vs. Lalithamma
|
September 30, 1953 |
|
M SAVADHANI Vs. STATE OF MYSORE
|
July 23, 1953 |
|
M.S. Avadhani Vs. State of Mysore and others
|
July 23, 1953 |
|
MANCHE GOWDA Vs. BASAMMA
|
January 21, 1953 |
|
MARISAMAPPA Vs. CHANNIAH
|
August 25, 1953 |
|
MUNIAPPA Vs. SUBRAHMANYASWARASWAMI BANK
|
February 27, 1953 |
|
NARASIMHAIAH Vs. CHIKKATHIMMAIAH
|
February 6, 1953 |
|
NSREENIVASA MURTHY Vs. SRI VYASARAJENDRA CO OPERATIVE BANK LTD
|
August 21, 1953 |
|
PAPIAHACHARY Vs. GURUSAMAPPA
|
March 5, 1953 |
|
PUTTAPPA Vs. MALIGAMMA
|
March 11, 1953 |
|
RAJAMMAL Vs. MARIYAMMAL AND
|
January 15, 1953 |
|
RANGA Vs. STATE OF KARNATAKA
|
October 6, 1953 |
|
RANGIAH Vs. STATE OF KARNATAKA
|
October 5, 1953 |
|
RNANJIAH Vs. STATE OF KARNATAKA
|
December 2, 1953 |
|
RUDRAPPA Vs. PUTTALAKSHAMMA
|
February 5, 1953 |
|
SAMPU GOWDA HANUME GOWDA Vs. STATE OF MYSORE
|
March 30, 1953 |
|
SARODE VITHOBA AND Vs. MADANLAL LALCHAND AND CO
|
October 28, 1953 |
|
SHANKARIAH Vs. RAMIAH
|
December 16, 1953 |
|
SIDDAVEERAPPA AND Vs. JALAL KHAN AND
|
January 6, 1953 |
|
SRAMANNA Vs. ABBAS HUSSAIN
|
January 5, 1953 |
|
SRIKANTIAH AND Vs. HONNE GOWDA
|
November 13, 1953 |
|
SSUNDARA RAO Vs. BAPPIAH NAIDU AND
|
July 7, 1953 |
|
STATE OF MYSORE Vs. GUJJADI NARAYAN NAYAK AND
|
March 22, 1953 |
|
STATE OF MYSORE Vs. MAHADEVAPPA
|
January 15, 1953 |
|
STATE OF MYSORE Vs. C VGOPALA RAO
|
December 3, 1953 |
|
T BGAVISHAPPA Vs. DEVATHA KRISHNIAH SETTY AND
|
September 23, 1953 |
|
T SNATESHMURTHY Vs. GOVERNMENT OF MYSORE
|
January 22, 1953 |
|
TADINARAYANA SETTY Vs. SPECIAL LAND ACQUISITION OFFICER BANGALORE
|
October 5, 1953 |
|
THARUMAL BHAJANDAS Vs. KNARASIMHIAH
|
February 6, 1953 |
|
THIMMARAYAPPA Vs. NARAYANAPPA
|
January 13, 1953 |
|
THIPPERUDRAPPA AND Vs. STATE OF KARNATAKA
|
July 30, 1953 |
|
UNION OF INDIA AND Vs. MHANUMAN DAS
|
March 25, 1953 |
|
VENKATARAVANAPPA Vs. DASAPPA
|
December 1, 1953 |
|
VENKATESWARA DISTRICT MOTOR SERVICE Vs. COMMISSIONER OF INCOME TAX
|
November 20, 1953 |
|
VSEETHARAMA RAO Vs. GOVERNMENT OF MYSORE
|
January 30, 1953 |
|
Y. Venkatakrishna Jois Vs. T. Venkataswamy
|
March 4, 1953 |
|
YVENKATAKRISHNA JOIS Vs. TVENKATASWAMY
|
March 4, 1953 |