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A AKHAN Vs. AMEER KHAN
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March 28, 1952 |
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A SRIKANTAIAH Vs. BANSILAL ABIRCHAND
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January 8, 1952 |
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A. Dastagir Sab Vs. N. Shariffunnisa and another
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March 27, 1952 |
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ABDUL BASHEER SAHEB Vs. GOVERNMENT OF MYSORE
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December 2, 1952 |
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ADASTAGIR SAB Vs. NSHARIFFUNNISA AND
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March 27, 1952 |
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ADI LAKSHAMMA Vs. SUBBARAYAPPA
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July 17, 1952 |
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ASEETHARAMACHAR Vs. TOWN MUNICIPAL COUNCIL CLOSEPET
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March 28, 1952 |
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ASRIKANTAIAH Vs. BANSILAL ABIRCHAND AND
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January 8, 1952 |
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B VRAMA RAO Vs. JAYAMMA
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June 26, 1952 |
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BANGALORE WOOLLEN COTTON AND SILK MILLS COLTD Vs. LABOUR APPELLATE TRIBUNAL OF INDIA AND
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September 5, 1952 |
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BASAVANTAPPA Vs. DASAPPA
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June 13, 1952 |
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BATHALUR NARANAPPA Vs. UPPACHARLA GURAPPA
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October 13, 1952 |
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BETTEGOWDA Vs. DYAVARASEGOWDA
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July 16, 1952 |
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BNARAYANA RAO Vs. S KFRANCIS
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September 5, 1952 |
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C G DEVARAJU NAIDU Vs. T M PRABHUVIAH
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July 31, 1952 |
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CHANNEGOWDA Vs. NAGESHAPPA
|
December 17, 1952 |
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CHENNAMMA Vs. DYANA SETTY
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June 11, 1952 |
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CHIKKAMMA Vs. KEMPEGOWDA AND
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July 29, 1952 |
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COMMANDER BANGALORE AREA AND Vs. ARMUGAM NAGARTHNAM AND CO
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November 28, 1952 |
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COMMISSIONER OF INCOME TAX MYSORE CUM TRAVANCORE COCHIN BANGALORE Vs. MYSORE ENGINEERING CO
|
November 24, 1952 |
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DEPUTY COMMISSIONER MYSORE Vs. S KRISHNA RAO
|
July 24, 1952 |
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Deputy Commissioner, Mysore Vs. S. Krishna Rao
|
July 24, 1952 |
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DODDARANGAPPA Vs. KENCHEGOWDA
|
June 24, 1952 |
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EARAMMA Vs. NATHEGOWDA AND
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September 5, 1952 |
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GOVERNMENT OF MYSORE Vs. KAPURCHAND
|
June 30, 1952 |
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GOVERNMENT OF MYSORE Vs. GULAM MOHAMAD
|
July 10, 1952 |
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GULLEGAR SETTY Vs. STATE OF MYSORE
|
September 10, 1952 |
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GURAPPA Vs. GOVERNMENT OF MYSORE
|
August 1, 1952 |
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GURUNATHA BHATTA Vs. NADIGA NAGESHA RAO
|
March 21, 1952 |
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H M SUBBARAYA SETTY AND SONS Vs. S K PALANI CHETTY AND SONS
|
February 25, 1952 |
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H MSUBBARAYA SETTY AND SONS Vs. S KPALANI CHETTY AND SONS
|
February 25, 1952 |
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HALAPPA GOWDA Vs. STATE OF MYSORE
|
November 26, 1952 |
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HARBHOGOWANDAS PURUSHOTHAMDAS Vs. CNARAYANA IYENGAR AND
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March 28, 1952 |
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HASSAN CO OPERATIVE SOCIETY Vs. H SSURYANARANAPPA AND
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March 24, 1952 |
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HUSSAIN AND Vs. RAHIM KHAN
|
October 13, 1952 |
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HUTCHEGOWDA Vs. H MBASAVIAH
|
October 9, 1952 |
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J TGOPALAKRISHNAN Vs. H SRAJA IYENGAR
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March 29, 1952 |
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JAYALAKSHMI Vs. KBHARAMIAH GOWDA
|
February 22, 1952 |
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K HKAPINIAH Vs. FATIMABI
|
October 30, 1952 |
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K PCHANDRASEKHARAPPA Vs. GOVERNMENT OF MYSORE
|
December 18, 1952 |
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K S NAMJUNDAIAH Vs. SETTI CHIKKA THIPPANNA
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March 27, 1952 |
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K SVASAN Vs. ARTHUR H ETAYLOR
|
October 24, 1952 |
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K TABDUL BADSHA SAHEB AND Vs. CENTURY WOOD INDUSTRIES
|
November 14, 1952 |
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KENCHEGOWDA Vs. PCHANNAIYA
|
June 30, 1952 |
|
KESAVE SEETHAMMA Vs. BOMBAY LIFE ASSURANCE COLTD
|
December 17, 1952 |
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KKARIAPPA Vs. GOVERNMENT OF MYSORE
|
August 1, 1952 |
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KRISHNAMURTHY Vs. KRISHNA RAO
|
January 31, 1952 |
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LAKSHMAN Vs. GOVTOF MYSORE
|
January 4, 1952 |
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LINGEGOWDA Vs. CHIKKA NILEGOWDA
|
November 6, 1952 |
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LUCY Vs. FRANCIS FURTADO AND
|
November 11, 1952 |
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M SSRIKANTAIAH Vs. MHANUMANTHA RAO
|
December 3, 1952 |
|
M V CSASTRI Vs. RADHALAKSHMI
|
July 28, 1952 |
|
M.S. Srikantaiah Vs. M. Hanumantha Rao and others
|
December 3, 1952 |
|
MADAM NARANAPPA Vs. P DKHURANA
|
August 29, 1952 |
|
MALLARI GOWDA Vs. MARI GOWDA
|
June 30, 1952 |
|
MGURUMURTHAPPA Vs. MCHICKMUNISAMAPPA
|
March 7, 1952 |
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MHANUMANTHA REDDY Vs. GOVERNMENT OF MYSORE
|
April 7, 1952 |
|
MNAGENDRIAH Vs. MRAMACHANDRIAH AND
|
December 5, 1952 |
|
MOTILAL J BOAL Vs. U R RAMACHAR
|
February 14, 1952 |
|
MOVIE ENTERPRISES AND Vs. M SPERIASAMY MUDALIAR
|
February 27, 1952 |
|
MUTHEGOWDA Vs. SHANBHOGUE NARANAPPA
|
June 17, 1952 |
|
NAGAPPA Vs. MAHADEVAPPA
|
July 15, 1952 |
|
NAGAPPA GOWDA Vs. DODDAMANE GURUPADAPPA AND
|
November 6, 1952 |
|
NANDIPURAM SREERANGACHAR Vs. RCHAKRAVARTHI
|
June 23, 1952 |
|
NANJUNDEGOWDA Vs. RANGEGOWDA
|
January 17, 1952 |
|
NARAYANAPPA Vs. D VNARAYANAMURTHY AND
|
January 4, 1952 |
|
P KRISHNAIAH SETTY Vs. A V LAKSHMANA RAO
|
March 27, 1952 |
|
P RCHIKKA SUBBA RAO Vs. NAMA RAMASWAMI SETTY
|
November 27, 1952 |
|
P. Krishnaiah Setty Vs. A.V. Lakshmana Rao and another
|
March 27, 1952 |
|
PADMANABHA RAO Vs. STATE OF MYSORE
|
December 5, 1952 |
|
PEDDA Vs. STATE OF MYSORE
|
August 29, 1952 |
|
PERIERA Vs. H KSIDDALINGAPPA
|
October 22, 1952 |
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PKRISHNAIAH SETTY Vs. A VLAKSHMANA RAO AND
|
March 27, 1952 |
|
PUTTAPPA AND Vs. BASAPPA
|
June 26, 1952 |
|
PUTTASWAMIAH Vs. RAMACHANDRIAH AND
|
July 21, 1952 |
|
R MUNINARAYANA REDDY Vs. C P CHINNASWAMY GOWNDER
|
March 28, 1952 |
|
R S RAMAKRISHNA Vs. K RAJAGOPAL
|
August 8, 1952 |
|
R SRAMAKRISHNA Vs. KRAJAGOPAL
|
August 8, 1952 |
|
RADHA LAXMI Vs. M V CSASTRI
|
July 28, 1952 |
|
RAMA SETTY Vs. IBBANNA SETTY
|
December 1, 1952 |
|
RAMACHANDRA RAO GANESH AND Vs. SARVAJANA VARDHINI COLTD
|
March 27, 1952 |
|
REVANNA DEVARU Vs. A VRANGA RAO
|
February 26, 1952 |
|
S NRAJAN Vs. V SGOVINDARAJ MUDALIAR
|
March 7, 1952 |
|
SAHMED KHAN Vs. TURUP MOHAMED HAYAT
|
February 28, 1952 |
|
SAKAMMA Vs. CHIKKANNAGOWDA
|
September 16, 1952 |
|
SHIVAPADEGOWDA AND Vs. ANNIAHCHAR
|
November 26, 1952 |
|
SIDDAMMA AND Vs. NANJE GOWDA
|
February 5, 1952 |
|
SIDDE GOWDA Vs. NADAKALA SIDDA NAIKA
|
March 27, 1952 |
|
SINGRI Vs. DODDIAH AND
|
December 4, 1952 |
|
SKRISHNAPPA Vs. KISHENLAL AND
|
December 17, 1952 |
|
STATE OF MYSORE Vs. C VGOPALA RAO
|
December 15, 1952 |
|
STATE OF MYSORE Vs. KBASAPPA
|
September 5, 1952 |
|
STATE OF MYSORE Vs. VSAMPANGIRAMIAH
|
October 23, 1952 |
|
SUBBA RAO Vs. BVENKATA RAO
|
November 5, 1952 |
|
SUBBAN BEIGH Vs. GOVERNMENT OF MYSORE
|
August 14, 1952 |
|
SULEGAI DODDA NARAYANA SA Vs. AHANUMANTHAPPA
|
June 26, 1952 |
|
T A PERIYANAYAKAN Vs. GOVERNMENT OF MYSORE
|
January 30, 1952 |
|
THIMMAYYA Vs. M BSADASIVAPPA AND
|
February 26, 1952 |
|
THIMMIAH Vs. NANJAPPA AND
|
June 25, 1952 |
|
V S VENKATACHALA CHETTY Vs. GOVERNMENT OF MYSORE
|
August 1, 1952 |
|
VENKATAPPA Vs. HANUMANTHAPPA
|
September 9, 1952 |
|
WINIFRED COLACO Vs. NANJAPPA GOWDA
|
November 13, 1952 |
LOGIN