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A N VEDANTHA IYENGAR Vs. H S MARIGOWDA
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February 7, 1951 |
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A NVEDANTHA IYENGAR Vs. H SMARIGOWDA
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February 7, 1951 |
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AMBAMMAL Vs. JMUDDIAH
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November 8, 1951 |
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AMCO LTD Vs. REGISTRAR OF ASSOCIATIONS FOR MYSORE NEW PUBLIC OFFICES BANGALORE AND
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January 5, 1951 |
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AMEERJAN Vs. STATE OF KARNATAKA
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January 2, 1951 |
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ANKE GOWDA Vs. FATIMA KHATUM
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March 26, 1951 |
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ANOOPCHAND REVASHANKER METHA Vs. AMERCHAND
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March 31, 1951 |
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B RAMAKRISHNAIAH Vs. T S CHANDRASEKHARA RAO
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March 9, 1951 |
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B SHIVARAMIAH Vs. RANGAMMA
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September 12, 1951 |
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BASAPPA Vs. NANJAMMA
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August 17, 1951 |
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BASAVE GOWDA Vs. BASAVE GOWDA
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July 3, 1951 |
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BASHEER AHAMED Vs. GPADMANABHA KAMATH
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October 30, 1951 |
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BGOPALAPPA Vs. SHIVANANDA RICE AND FLOUR MILLS AND
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August 7, 1951 |
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BILIGIRI NAIKA Vs. SIDDA SETTY AND
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November 16, 1951 |
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BOMMARAYIGOWDA Vs. KALEGOWDA
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March 13, 1951 |
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BRAMAKRISHNAIAH Vs. T SCHANDRASEKHARA RAO AND
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March 9, 1951 |
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BYAPPANAHALLI MUNIAMMA Vs. ARALE CHIKKAVEERANNA AND
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November 26, 1951 |
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C D NARAYANA RAO Vs. KARIBASAPPA
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July 5, 1951 |
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C N HASSANKHAN Vs. GOVERNMENT OF MYSORE
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August 28, 1951 |
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C VENKATASETTY Vs. RANGASETTY
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October 4, 1951 |
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CHELUVAIAH Vs. VENKATARAMIAH AND
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March 8, 1951 |
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CHENNEGOWDA Vs. VENKATACHALASETTY
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June 27, 1951 |
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CHIEF SECRETARY TO GOVERNMENT OF MYSORE Vs. ARAMA CHETTY
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March 30, 1951 |
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COMMISSIONER OF LABOUR IN MYSORE BANGLORE Vs. MYSORE IRON AND STEEL WORKS LABOUR ASSOCIATION
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September 21, 1951 |
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D M REVANASIDDAIAH Vs. STATE OF MYSORE
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September 10, 1951 |
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D SRINIVASIAH Vs. GOVERNMENT OF MYSORE
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June 27, 1951 |
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D. Srinivasiah and others Vs. Government of Mysore
|
June 27, 1951 |
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DOMINION OF INDIA Vs. BAICHU RAMIAH CHETTY AND SONS
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February 28, 1951 |
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G RAJAGOPALACHAR Vs. GOVERNMENT OF MYSORE
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September 27, 1951 |
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G V RAMA IYER Vs. GOVERNMENT OF MYSORE
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March 13, 1951 |
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GOVERNMENT OF MYSORE Vs. LAKSHMAMMA
|
July 10, 1951 |
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GOVTOF MYSORE Vs. MAHANTHA DEVARU
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March 19, 1951 |
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GURUPADA MUDALIAR Vs. GOVERNMENT OF MYSORE
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December 24, 1951 |
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H K RAMACHANDRA RAO Vs. H K SUBBA RAO
|
August 23, 1951 |
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H.K. Ramachandra Rao Vs. H.K. Subba Rao
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August 23, 1951 |
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HANUMA Vs. KENCHA MARIYA
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July 31, 1951 |
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HANUMANTHA Vs. GOWDAIAH AND
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September 26, 1951 |
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HAYATH SAHEB Vs. BBHARAMANNA
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November 26, 1951 |
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HUTCHEGOWDA Vs. CHENNIGEGOWDA
|
August 17, 1951 |
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In Re: Ameerjan Vs.
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January 2, 1951 |
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In Re: Ramegowda Vs.
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November 9, 1951 |
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JAVARIAH Vs. ABDUL RAHIMAN AND
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November 9, 1951 |
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K CHIKKIAH SETTY Vs. ASWATHANARAYANA RAO
|
September 21, 1951 |
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K M ABDUL SUBHAN Vs. S RAMAIAH
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November 5, 1951 |
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K M BASAPPA Vs. PATEL MARULE GOWDA
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March 13, 1951 |
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K MABDUL SUBHAN Vs. SRAMAIAH
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November 5, 1951 |
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K MOHAMED ALI Vs. GOVINDE GOWDA
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September 21, 1951 |
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K MUNIYAPPA Vs. M A HANUMANTHA
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September 27, 1951 |
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K SUBBARAYA Vs. GOVERNMENT OF MYSORE
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February 21, 1951 |
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KALA Vs. JAVARAMMA
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September 21, 1951 |
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KALE GOWDA Vs. MARIGOWDA AND
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December 24, 1951 |
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KEMPE GOWDA Vs. LAKKEGOWDA
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November 28, 1951 |
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KHATOON BEE Vs. AMEENA BI
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August 31, 1951 |
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KMUNIYAPPA Vs. M AHANUMANTHA
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September 27, 1951 |
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KRISHNA MURTHY Vs. H PSUBBA RAO
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July 11, 1951 |
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L S RAJU Vs. GOVERNMENT OF MYSORE
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March 23, 1951 |
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LAKKAPPA Vs. THIMMAPPA
|
September 6, 1951 |
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LAKSHMAMMA Vs. MJAYARAM
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October 4, 1951 |
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Lakshmamma and others Vs. M. Jayaram
|
October 4, 1951 |
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LAKSHMINARANAPPA AND Vs. MYSORE PROVINCIAL CO OPERATIVE APEX BANK LTDAND
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March 30, 1951 |
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MADAPPA Vs. BASAVALINGAPPA
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January 4, 1951 |
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MADEGOWDA Vs. R LNARAYANA RAO
|
July 18, 1951 |
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MADHU RAO Vs. SUBBARAYA
|
October 4, 1951 |
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MADINA RICE MILLS Vs. VSAMPANGIRMIAH
|
November 9, 1951 |
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N BCHIKKATHIMMA REDDI AND Vs. STATE OF MYSORE
|
August 7, 1951 |
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N DEVARAJE URS Vs. M RAMAKRISHNIAH
|
December 6, 1951 |
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NANJEGOWDA Vs. CHANNAMMA AND
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July 18, 1951 |
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NANJIAH Vs. MAREGOWDA
|
December 24, 1951 |
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NARAYAN KRISHNAJI Vs. ANJUMAN EISLAMIA
|
August 7, 1951 |
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NAZIR MOHAMED Vs. KASTURCHAND GOMAJI CO
|
January 25, 1951 |
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NDEVARAJE URS Vs. MRAMAKRISHNIAH
|
December 6, 1951 |
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PAILWAN ABDUL KHADER Vs. STATE OF MYSORE
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January 22, 1951 |
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PALIAH Vs. GOVERNMENT OF MYSORE
|
March 31, 1951 |
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PUVADI CHAYANNA Vs. NANJAPPA
|
January 19, 1951 |
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R KAPINIPATHI RAO Vs. ABDUL AZIZ KHAN
|
October 4, 1951 |
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R MUNINANJAPPA Vs. AGNEESAMMA
|
July 5, 1951 |
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R VISWANATHAN Vs. S ABDUL WAJID
|
November 23, 1951 |
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RAMEGOWDA Vs. STATE OF KARNATAKA
|
November 9, 1951 |
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RANGAMMA Vs. RANGAMMA
|
November 8, 1951 |
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RMUNINANJAPPA Vs. AGNEESAMMA AND
|
July 5, 1951 |
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RUDRAPPA Vs. GOWDA CHIGATERAPPA
|
June 14, 1951 |
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RVISWANATHAN Vs. SABDUL WAJID
|
November 23, 1951 |
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S KAMESAM Vs. S RANGARAJU NAIDU
|
August 31, 1951 |
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S NANJUNDASETTY Vs. SILPI VENKATACHAR
|
November 9, 1951 |
|
SHIMOGA OIL MILLS Vs. RADHAKRISHNA OIL MILLS KADIRI
|
October 30, 1951 |
|
SKAMESAM Vs. SRANGARAJU NAIDU
|
August 31, 1951 |
|
STATE OF MYSORE Vs. ABDUL SALAM
|
July 5, 1951 |
|
T A BASHEERUDDIN AHMED Vs. GOVERNMENT OF MYSORE
|
October 3, 1951 |
|
T A BASHIRUDDIN Vs. STATE OF MYSORE
|
November 8, 1951 |
|
T ALIBI Vs. GOVERNMENT OF MYSORE
|
June 7, 1951 |
|
THAMMANNAGOWDA Vs. SHANKARAPPAGOWDA
|
December 24, 1951 |
|
THIMMIAH Vs. RANGIAH
|
August 31, 1951 |
|
TONDALA MUNISWAMAPPA Vs. NANJUNDACHARI
|
February 21, 1951 |
|
V SAMPANGIRAMAIAH Vs. GOVERNMENT OF MYSORE
|
March 31, 1951 |
|
VENKATARAMANA Vs. GOVERNMENT OF MYSORE
|
August 17, 1951 |
|
VENKATEGOWDA Vs. BASAVAGOWDA
|
September 14, 1951 |
|
VENKATEGOWDA Vs. APPAJIGOWDA
|
September 20, 1951 |