| Case Title | Date |
|---|---|
| A AKHAN Vs. AMEER KHAN | November 30, 1949 |
| ADINARANAPPA Vs. MALLAMMA | October 18, 1949 |
| COMMISSIONER OF INCOME TAX MYSORE Vs. IMPERIAL TOBACCO COOF INDIA LTD | September 26, 1949 |
| D RAMACHANDRIAH Vs. GOVERNMENT OF MYSORE | December 5, 1949 |
| DODDAMADIAH Vs. MALLAPPA | July 8, 1949 |
| M LRAMCHANDRASETTY Vs. M LNAGAPPASETTY | September 27, 1949 |
| MARTHA SAMADHANAM DAVID Vs. SUDHA | November 11, 1949 |
| NARASIMHA SETTY Vs. CHENNAMMA AND | September 13, 1949 |
| PUTTAMMA Vs. CHIKKA HANUMIAH | October 31, 1949 |
| RUKN UL MULK SYED ABDUL WAJID Vs. RVISVANATHAN | November 10, 1949 |
| RUKN UL MULK SYED ABDUL WAJID Vs. RVISHWANATHAN | July 29, 1949 |
| SUBBEGOWDA Vs. H LKESHAVA MURTHY | November 15, 1949 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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