| Case Title | Date |
|---|---|
| AQAB RAJ GUPTA AND ORS Vs. ICICI LOMBARD AND ORS | January 31, 2011 |
| BAHAR CARPET Vs. NATIONAL INSURANCE CO LTD | May 24, 2011 |
| DEEPAK GUPTA & ANR Vs. N D RAINA & ANR | April 29, 2011 |
| ESHA SAJGOTRA Vs. MATA VAISHNO DEVI UNIVERSITY & ORS | February 10, 2011 |
| JAMMU DEVELOPMENT AUTHORITY Vs. DALHIT SINGH SOBTI | January 14, 2011 |
| NATIONAL INSURANCE COMPANY LIMITED Vs. MOHD RAFIQ MIR | May 30, 2011 |
| NATIONAL INSURANCE COMPANY LTD Vs. HABIB-UL-LAH | May 31, 2011 |
| P S JAMWAL & ORS Vs. BEE ENN GENERAL HOSPITAL | April 28, 2011 |
| UNITED INDIA INSURANCE COMPANY LIMITED Vs. ABDUL AHAD KANJWAL | April 21, 2011 |
| USHA HAPPA Vs. LIC OF INDIA | June 8, 2011 |
| VIJAY SHARMA Vs. ORIENTAL INSURANCE COMPANY LIMITED | June 7, 2011 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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