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CITIZEN COOPERATIVE BANK LIMITED Vs. TARLOCHAN SINGH
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August 25, 2010 |
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DEPUTY DIRECTOR FUNDS ORGANIZATION Vs. SHASHI PAVEL S/O LATE URMAL SHARMA
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December 16, 2010 |
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DINA NATH GANJOO Vs. NATIONAL INSURANCE COMPANY LTD
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September 6, 2010 |
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GALDAN WANCHUK Vs. FAMILY HEALTH PLAN LTD
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October 8, 2010 |
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GHULAM RASOOL BHATT Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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August 12, 2010 |
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JAI LAL SHARMA Vs. JAMMU AND KASHMIR HOUSING BOARD
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November 25, 2010 |
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JAIDEV SHARMA S/O B R SHARMA Vs. NATIONAL INSURANCE COMPANY LTD AND ORS
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July 20, 2010 |
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JETLITE AIRLINES Vs. INDER PRAKASH GUPTA
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December 31, 2010 |
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KANTA JAIN Vs. ORIENTAL INSURANCE COMPANY LTD AND ANR
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January 19, 2010 |
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LIFE INSURANCE CORPORATION OF INDIA AND ORS Vs. INDER KRISHAN RAINA C/O ASSISTANT GENERAL MANAGER
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December 29, 2010 |
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MADAN LAL MANTOO Vs. UNITED INDIA INSURANCE COMPANY LTD
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December 14, 2010 |
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MAKHAN SINGH Vs. NEW INDIA ASSURANCE COMPANY LTD
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August 25, 2010 |
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MEENAWATI W/O LATE SH SHIV JI PANDIT Vs. ORIENTAL INSURANCE COMPANY LIMITED
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December 20, 2010 |
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NARANJAN NATH Vs. ORIENTAL INSURANCE CO LTD
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November 25, 2010 |
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NEW INDIA ASSURANCE CO LTD Vs. VIJAY KUMAR JAIN
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December 13, 2010 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. LEK RAJ
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February 16, 2010 |
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ORIENTAL INSURANCE CO Vs. VIKAS GUPTA S/O MADAN LAL
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December 21, 2010 |
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R P SANGRA Vs. SANJAY VERMA
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February 10, 2010 |
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RETA AMBARDAR W/O K K AMBARDAR Vs. NIRMAL PANDITA C/O BRIJ MOHAN
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March 3, 2010 |
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SAVVY FASHION PVT LTD Vs. HYUNDAI MOTORS INDIA LTD
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February 24, 2010 |
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SHAURYA MOTORS LTD Vs. IMRAN GUL AND ORS
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August 26, 2010 |
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SIDDANT DUBEY Vs. CAPTAIN J K DOGRA
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February 18, 2010 |
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SOMA DEVI Vs. LIC OF INDIA
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November 26, 2010 |
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STATE BANK OF INDIA Vs. CHANCHAL SINGH
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February 17, 2010 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. KANHAIYA LAL PANDITA
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April 22, 2010 |
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VIJAY TALASHI Vs. ACHARYA CHANDRA COLLEGE OF MEDICAL SCIENCE AND HOSPITAL SIDHRA
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September 27, 2010 |
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