| Case Title | Date |
|---|---|
| ABDUL AZIZ MIR Vs. NATIONAL INSURANCE COMPANY LIMITED | August 1, 2008 |
| ANJU ANAND Vs. AVENTIS PHARMA LTD | March 11, 2008 |
| BSNL Vs. G H NABI KANTH | July 23, 2008 |
| KAMLA CHOWDHARY Vs. GENSALES | March 13, 2008 |
| NATIONAL INSURANCE CO LTD & ANR Vs. BAHU FORT CONSTRUCTION CO (P) LTD | February 4, 2008 |
| ORIENTAL INSURANCE CO LTD Vs. BASHIR AHMED MIR | July 15, 2008 |
| PRAN NATH HAKIM Vs. NEW INDIA ASSURANCE COMPANY | December 30, 2008 |
| SFIIVO DEVI Vs. VAID AUTOS | December 29, 2008 |
| TELECOM DISTRICT MANAGER Vs. FUNDS ORGANISATION | February 20, 2008 |
| UNION OF INDIA Vs. CHAND MENGI | February 20, 2008 |
| UNION OF INDIA Vs. K K KOTWAL | January 28, 2008 |
| UNION OF INDIA & ANR Vs. SHANTI SAROOP SAJGOTRA | January 22, 2008 |
| UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAJ NATH MANTOO | December 26, 2008 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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