| Case Title | Date |
|---|---|
| ARSHID DIJOO Vs. KASHMIR TIBBIA COLLEGE | September 27, 2007 |
| FIAT INDIA PRIVATE LIMITED Vs. R C MAGOTRA & ANR | April 18, 2007 |
| FIRDOUS ENTERPRISES Vs. ORIENTAL INSURANCE COMPANY LIMITED | August 9, 2007 |
| TELECOM DISTRICT MANAGER, JAMMU & ANR Vs. SUBASH CHANDER | November 22, 2007 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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