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ABDUL HAMEED @ MEEDHU Vs. UNION TERRITORY OF J AND K
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March 25, 2026 |
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ABDUL HAMID Vs. UNION TERRITORY OF J&K
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February 11, 2026 |
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ABDUL RASHID Vs. U.T. OF J&K
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February 7, 2026 |
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ALTAF HUSSAIN Vs. UNION OF INDIA
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February 19, 2026 |
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AMIT KUMAR Vs. UNION OF INDIA
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March 25, 2026 |
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ANOOP UPPAL Vs. JAMMU MUNICIPAL CORPORATION
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March 5, 2026 |
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ATIQA BEGUM Vs. UT OF J & K
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June 5, 2026 |
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AULTAF AHMAD SHAH Vs. J&K BANK LTD
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May 8, 2026 |
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BAHAAR NABI MIR Vs. UNION TERRITORY OF J&K
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May 14, 2026 |
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BASHARAT AHMAD ABBASI ALIAS BASHIR Vs. UT OF J&K
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May 8, 2026 |
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BASHIR AHMAD BHAT Vs. UT OF J&K
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April 30, 2026 |
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BILAL AHMED Vs. U.T. OF J&K
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February 5, 2026 |
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BILAL ASHRAF WAZA Vs. U.T. OF J&K
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February 19, 2026 |
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BIR SEIN ANAND AND COMPANY Vs. UNION OF INDIA
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February 11, 2026 |
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CHOTU RAM Vs. VINAY KUMAR
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February 6, 2026 |
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DEEPAK BAWA SHARMA Vs. ASIF IQBAL
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February 13, 2026 |
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DHRUV SINGH Vs. UNION TERRITORY OF JAMMU AND KASHMIR
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February 6, 2026 |
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FAROOQ AHMAD MIR Vs. HABIB UL-LLAH BHAT
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May 6, 2026 |
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GHULAM MOHAMMAD RAH Vs. UT OF J&K
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March 4, 2026 |
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GHULAM RASOOL SHEIKH Vs. MOHAMMAD ALI SHEIKH
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June 2, 2026 |
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H.P. SINGH Vs. UNION OF INDIA
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February 13, 2026 |
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HAFIZ-UL-REHMAN Vs. HIRDESH KUMAR
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January 28, 2026 |
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HAROON RASHID Vs. UNION TERRITORY OF JAMMU AND KASHMIR
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February 3, 2026 |
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HOTEL NEW METRO Vs. UT OF J&K
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February 11, 2026 |
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HUZAIF AHMAD DAR Vs. UNION TERRITORY OF J&K
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January 29, 2026 |
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IMTIYAZ QADIR BHAT Vs. UNION TERRITORY OF J&K
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May 20, 2026 |
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JAFFER HUSSAIN SHEIKH Vs. UT OF J&K
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May 21, 2026 |
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JASBIR SINGH OBEROI Vs. UNION OF INDIA
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February 27, 2026 |
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KAUNSAR RAHIM Vs. UNION TERRITORY OF J&K
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June 3, 2026 |
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KRISHNA ENGINEERING WORKS INDUSTRIAL ESTATE Vs. U.T. OF J&K
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February 6, 2026 |
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MANJEET SINGH Vs. STATE OF J. AND K.
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February 13, 2026 |
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MAZEED ALI Vs. U.T. OF J&K
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February 9, 2026 |
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MOHAMMAD AMIN RATHER Vs. UT OF J&K
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May 12, 2026 |
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MOHAMMAD ASHRAF DAR Vs. U.T. OF J&K
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January 31, 2026 |
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MOHAMMAD ILYAS SHEIKH Vs. UNION TERRITORY OF J&K
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May 7, 2026 |
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MOHAMMAD IQBAL BHAT Vs. UNION TERRITORY OF J&K
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February 3, 2026 |
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MOHAMMAD IQBAL WANI Vs. UT OF J&K
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April 30, 2026 |
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MOHAMMAD MAQBOOL KONDOO Vs. PEERZADA WASEEM HUSSAIN
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April 10, 2026 |
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MOHAMMAD RAFI NAJAR Vs. UT OF J&K
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February 25, 2026 |
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MOHAMMAD YASEEN Vs. U.T. OF JAMMU AND KASHMIR
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February 18, 2026 |
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MOHD AYOUB NAJAR Vs. UNION TERRITORY OF J&K
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June 4, 2026 |
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MOHD. MANSHA Vs. UNION OF INDIA
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February 16, 2026 |
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MUMTAZ AHMED Vs. COLLECTOR LAND ACQUISITION RAJOURI
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February 19, 2026 |
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MURAD ALI Vs. UNION TERRITORY OF J&K
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February 20, 2026 |
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MUSHTAQ AHMAD GANIE Vs. UNION TERRITORY OF J AND K
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March 23, 2026 |
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NAZIRA BEGUM Vs. UT OF J&K
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May 18, 2026 |
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NOOR ILLAHI FAKHTOO Vs. U.T. OF JAMMU & KASHMIR
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February 20, 2026 |
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PUSHAP KUMAR TICKOO Vs. UT OF J&K
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May 15, 2026 |
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RAM KOUR BEHARI LAL AND CO. Vs. HAKAM CHAND
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February 6, 2026 |
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RANJIT SINGH Vs. UNION OF INDIA
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February 20, 2026 |
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RAVI KUMAR Vs. STATE OF J&K
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February 9, 2026 |
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RELIANCE GENERAL INSURANCE CO. LTD. Vs. RAJNI DEVI
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February 9, 2026 |
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SABZA BEGUM Vs. STATE (NOW UT) OF JAMMU AND KASHMIR
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February 9, 2026 |
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SHAHEENA Vs. VALLEY KESAR
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March 6, 2026 |
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SHAKIR NAZIR MALLA Vs. UT OF J&K
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March 9, 2026 |
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SHAREEN GANI Vs. U.T. OF J&K
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February 6, 2026 |
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SIKANDER FIRDOUS AHMAD AHANGER Vs. UT OF J&K
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May 11, 2026 |
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SOHAN SINGH Vs. CHUNI LAL
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January 31, 2026 |
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STATE OF JAMMU & KASHMIR Vs. DALEEP SINGH
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February 9, 2026 |
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SURAJ MASIH Vs. U.T. OF J&K
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January 29, 2026 |
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TALAT KOUSER Vs. UT OF J&K
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January 5, 2026 |
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U.T. OF J&K Vs. KULDIP SINGH KOTWAL
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February 7, 2026 |
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U.T. OF J&K Vs. NEENA DEVI
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January 28, 2026 |
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U.T. OF J&K Vs. MOOL RAJ RAINA
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January 28, 2026 |
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UNION OF INDIA Vs. NO.14415346L, EX HAV PALVINDER SINGH
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February 7, 2026 |
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UNION OF INDIA Vs. M/S K. K. ENTERPRISES CONTRACTORS
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February 6, 2026 |
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UNION OF INDIA Vs. SURINDER SINGH TOMOR
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February 6, 2026 |
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UNION OF INDIA Vs. ANWAR UL HAQ
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February 19, 2026 |
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UNION TERRITORY OF J&K Vs. TAVISH ENGINEERING WORKS
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February 12, 2026 |
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UNION TERRITORY OF J&K Vs. GULZAR AHMAD KHAN S/O ABDUL SAMAD KHAN
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January 29, 2026 |
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UT OF J&K Vs. IRFAN NAZIR BHAT S/O NAZIR AHMAD BHAT
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January 29, 2026 |
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VIJAY KUMAR Vs. CHARAN SINGH
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March 12, 2026 |
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VISHAL SHARMA Vs. U.T. OF J&K
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February 20, 2026 |
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WAHEEDA YASEEN KHAN Vs. UNION TERRITORY OF JAMMU AND KASHMIR
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March 10, 2026 |
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WANI AND COMPANY Vs. UNION OF INDIA
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February 17, 2026 |
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YASIN MANZOOR Vs. U.T. OF J AND K
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January 28, 2026 |
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YOUNIS ALI Vs. U.O.I.
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February 13, 2026 |