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SAJAD AHMAD BHAT Vs. UT OF JAMMU AND KASHMIR
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October 29, 2025 |
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ABDUL AZIZ DAR Vs. GREEN VALLEY EDUCATION TRUST
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January 2, 2025 |
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ABDUL GANI Vs. STATE OF J & K
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January 3, 2025 |
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ABDUL HAMID Vs. UNION OF INDIA
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April 7, 2025 |
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ABDUL MAJID BHAT Vs. GULZAR AHMAD BHAT
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April 18, 2025 |
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ABDUL MAJID BHAT Vs. UNION TERRITORY OF J&K
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May 7, 2025 |
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ABDUL QAYOOM Vs. UNION TERRITORY OF JAMMU AND KASHMIR
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October 17, 2025 |
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ADITYA MALHOTRA Vs. DHARMINDER SINGH
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April 3, 2025 |
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ALI MOHAMMAD BHAT Vs. U.T. OF J & K
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June 6, 2025 |
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AMANULLAH KHAN Vs. UOI
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May 5, 2025 |
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ANITA BAROO Vs. NAHIDA BIBI
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July 1, 2025 |
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BASHIR AHMAD NAJAR Vs. BASHIR AHMAD SHAH
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January 2, 2025 |
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BHAGAT RAM Vs. J & K SPECIAL TRIBUNAL
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May 2, 2025 |
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BHARAT BHUSHAN Vs. ANTI CORRUPTION BUREAU
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January 3, 2025 |
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COURT ITS OWN MOTION Vs. STATE OF J & K
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January 3, 2025 |
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DILEEP KUMAR RAINA Vs. UT OF J&K
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March 20, 2025 |
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EMPLOYEES STATE INSURANCE CORP. Vs. SUDERSHAN STEEL PVT. LTD.
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July 23, 2025 |
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ENVIRO SANITATION J AND K Vs. MUNICIPAL CORPORATION
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January 3, 2025 |
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FARUKH JEHANZEB Vs. MUZAFFAR ALI KAPRA
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March 1, 2025 |
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FAYAZ AHMAD RATHER Vs. TARIQ AHMAD WANI
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February 21, 2025 |
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FEROZ AHMAD ZARGAR Vs. UT OF J&K
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March 1, 2025 |
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GAZANFAR ALI Vs. UNION TERRITORY OF JAMMU & KASHMIR
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May 9, 2025 |
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GULABA CHAND Vs. UT OF J & K
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February 20, 2025 |
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HARJEET SINGH Vs. UNION OF INDIA
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February 24, 2025 |
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HEALTHIUM MEDTECH LTD. Vs. UT OF JAMMU AND KASHMIR
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June 2, 2025 |
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HILAL AHMAD MIR Vs. DIRECTORATE OF ENFORCEMENT
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January 3, 2025 |
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HUMANITY PUBLIC SCHOOL Vs. UT OF J AND K
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March 10, 2025 |
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INHABITANTS OF VILLAGE SADDAL Vs. STATE OF JAMMU AND KASHMIR
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March 17, 2025 |
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J & K BOARD OF MUSLIM SPECIFIED WAKFS Vs. SOURA SHOPKEEPERS WELFAR ASSOCIATION
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July 11, 2025 |
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J.D.ENTERPRISES Vs. UNION TERRITORY OF J & K
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April 16, 2025 |
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JAGDISH RAJ GUPTA Vs. PURSHOTAM GUPTA
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May 7, 2025 |
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JAI DURGE AUTOMOBILE Vs. JAMMU AND KASHMIR BANK
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February 3, 2025 |
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JAMMU COLLEGE OF PHYSIOTHERAPY JAMMU Vs. UT OF J&K
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October 18, 2025 |
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KAPIL KAUL Vs. UNION OF INDIA
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July 4, 2025 |
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KEWAL KRISHAN GUPTA Vs. KAMAL KISHORE
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July 4, 2025 |
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KRISHAN LAL Vs. UT OF J AND K
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February 20, 2025 |
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MAHIN TICKOO Vs. UNION OF INDIA
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March 24, 2025 |
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MAJID ASHRAF WANI Vs. UT OF JAMMU AND KASHMIR
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April 11, 2025 |
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MAKHAN DIN Vs. UNION TERRITORY OF J & K
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June 3, 2025 |
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MANZOOR AHMAD WANI Vs. AYAZ AHMAD RAINA
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May 16, 2025 |
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MEENA KUMARI Vs. SAINIK CO-OP HOUSE SOCIETY
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February 27, 2025 |
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MET LIFE INDIA INSURANCE COMPANY LTD Vs. ABDUL AZIZ KHAN
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July 7, 2025 |
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MOHAMMAD ABASS MAGRAY Vs. UNION TERRITORY
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March 7, 2025 |
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MOHAMMAD AFZAL MALIK Vs. MOHAMMAD AKRAM WANI
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June 6, 2025 |
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MOHAMMAD AKRAM WANI Vs. STATE TH. POLICE STATION AWANTIPORA
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March 19, 2025 |
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MOHAMMAD AMIN SHEIKH Vs. DIVISIONAL COMMISSIONER KASHMIR
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January 2, 2025 |
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MOHAMMAD ISHAQ DAR Vs. USMAN SYED SHAH
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January 2, 2025 |
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MOHAMMAD ISMAIL KOKA Vs. UT OF J&K
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March 18, 2025 |
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MOHAMMAD JUNAID RAINA Vs. UNION TERRITORY OF J&K
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March 19, 2025 |
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MOHAMMAD MAQBOOL Vs. STATE OF J&K
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February 10, 2025 |
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MOHAMMAD QASIM SHEIKH Vs. UT OF J&K
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May 8, 2025 |
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MOHAMMAD SHABAN GANAI Vs. MUSHTAQ AHMAD RATHER
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May 23, 2025 |
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MOHD. AYUB Vs. UNION TERRITORY OF J&K
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April 25, 2025 |
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MOHIT SINGH Vs. U.T. OF J & K
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February 21, 2025 |
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MOIN MATOO Vs. UT OF J&K
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February 21, 2025 |
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MST.ZOONA BEGUM Vs. GHULAM MOHAMMAD SHEIKH
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May 6, 2025 |
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MUBASHIR AHMAD WANI Vs. MEELAZ MUBASHIR
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July 25, 2025 |
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MUMTAZ AHMED Vs. UNION TERRITORY OF J&K
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April 7, 2025 |
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MUSHTAQ AHMAD BHAT Vs. SHEERAZA AKHTER
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January 2, 2025 |
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MUSHTAQ AHMAD JAN Vs. GOVT. OF J & K
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July 11, 2025 |
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NAVA HEALTHCARE PVT. LTD. Vs. UT OF J AND K
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February 21, 2025 |
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PALM ISLAND SPACE OWNERS WELFARE ASSOCOATION Vs. UNION OF INDIA
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April 7, 2025 |
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PAWAN KUMAR SHARMA Vs. UT OF J & K
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May 23, 2025 |
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PREHLAD SINGH Vs. UNION TERRITORY
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May 2, 2025 |
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PRINCE KUMAR Vs. J & K BOARD OF SCHOOL EDUCATION
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February 27, 2025 |
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PUNJAB NATIONAL BANK Vs. V K GANDOTRA
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March 6, 2025 |
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RAJA ASIF FAROOQ Vs. UT OF J & K
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June 6, 2025 |
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RAJINDER MEDICAL HALL Vs. STATE OF J & K
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April 3, 2025 |
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RAJINDER SINGH Vs. ABDUL AZIZ
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January 3, 2025 |
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RAM SHARMA Vs. UT OF J&K
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March 27, 2025 |
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RATTAN SINGH PARMAR Vs. UNION TERRITORY OF JAMMU AND KASHMIR
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February 27, 2025 |
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RENU SHARMA Vs. UNION TERRITORY OF J & K
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March 3, 2025 |
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ROMESH CHANDER Vs. SOM DATT SALGOTRA
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May 2, 2025 |
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SARAJ DIN Vs. LIYAQAT ALI
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March 13, 2025 |
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SHAKEELA BEGUM Vs. UNION OF INDIA
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May 28, 2025 |
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SHANKARI DEVI Vs. UT OF JAMMU AND KASHMIR
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July 1, 2025 |
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SHEIKH GHULAM HASSAN Vs. J & K BOARD FOR SPECIFIED WAKAFS
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May 16, 2025 |
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SHER SINGH Vs. NATIONAL HYDROELECTRIC PROJECT CORPORATION LTD.
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July 3, 2025 |
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SHOWKAT AHMAD GANIE Vs. UT OF J&K
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February 24, 2025 |
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STATE OF J & K Vs. RAYEES AHMAD SOFI
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April 24, 2025 |
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STATE OF J & K Vs. MIR HUSSAIN
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March 27, 2025 |
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SUNIL CHOUDHARY Vs. UNION TERRITORY OF J & K
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June 3, 2025 |
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SURESH KUMAR REKHI Vs. DIRECTORATE OF ENFORCEMENT
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April 3, 2025 |
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SWAMI VIVEKANAND ADARSH VIDYA MANDIR, UDHAMPUR Vs. SANSAR CHAND
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April 16, 2025 |
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SYED MUIZ QADRI Vs. U.T. OF J & K
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June 6, 2025 |
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TARSEM LAL Vs. UNION OF INDIA
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January 3, 2025 |
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TARUN GUPTA Vs. UT OF J & K THROUGH FINANCIAL COMMISSIONER, HEALTH & MEDICAL EDUCATION DEPTT.
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January 3, 2025 |
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TSEWANG THINLES Vs. U. T. OF LADAKH
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April 24, 2025 |
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UNION OF INDIA Vs. DES RAJ NAGPAL ENGINEERS & CONTRACTORS
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January 3, 2025 |
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UNION TERRITORY OF J AND K Vs. ASHU JOLLY
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February 6, 2025 |
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UNION TERRITORY OF J AND K Vs. JTL INFRA LIMITED
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April 21, 2025 |
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UT OF J & K Vs. FARMAN ALI
|
January 3, 2025 |
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UT OF J&K Vs. SURAM CHAND
|
April 4, 2025 |
LOGIN