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GHULAM MOHIUDIN LONE Vs. UNION TERRITORY OF J&K
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July 8, 2024 |
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AARAV SHARMA Vs. UT OF JAMMU AND KASHMIR
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May 3, 2024 |
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ABDUL AZIZ GANAI Vs. UNION TERRITORY OF J&K
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June 4, 2024 |
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ABDUL GANI LONE Vs. J&K FOREST DEVELOPMENT CORPORATION
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May 7, 2024 |
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ABDUL GANI SHAH Vs. STATE
|
February 28, 2024 |
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ABDUL HAMID SHEIKH Vs. UT OF J&K
|
March 29, 2024 |
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ABDUL JAMID KHANDEY Vs. UNITED INDIA INSURANCE CO. LTD.
|
April 22, 2024 |
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ABDUL MAJID KHAN Vs. JAMMU & KASHMIR INDUSTRIES LIMITED
|
May 15, 2024 |
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ABDUL QAYOOM MUGLOO Vs. IRFANA
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July 29, 2024 |
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ABDUL RASHID ZARGAR Vs. UNION TERRITORY OF J&K
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May 6, 2024 |
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ABDUL RASHID ZARGAR Vs. UNION TERRITORY OF JAMMU AND KASHMIR
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January 31, 2024 |
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ABDUL RASHID, SON OF MOHD IQBAL HARGA Vs. UT OF JAMMU AND KASHMIR
|
May 10, 2024 |
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ABDUL REHMAN BHAT Vs. HANEEFA BANOO
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July 26, 2024 |
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ABDUL ROUF SHAH Vs. ATIQA HASSAN
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May 31, 2024 |
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ADIL AHMAD PAUL Vs. U T OF J&K
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June 7, 2024 |
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ADIL MUSHTAQ MIR Vs. UNION TERRITORY OF JAMMU AND KASHMIR
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April 23, 2024 |
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ADITYA KHAJURIA Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
February 21, 2024 |
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ADMINISTRATOR, MUNICIPAL COMMITTEE Vs. MOHD. ABDULLAH
|
July 12, 2024 |
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ADVOCATE ALI MOHAMMAD LONE ALIAS ZAHID Vs. GOVERNMENT OF J. & K.
|
April 3, 2024 |
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AJAY GUPTA Vs. AJAY TRADING CO.
|
May 17, 2024 |
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AJAZ AHMAD Vs. UT OF J&K
|
May 7, 2024 |
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ALI MOHAMMAD DAR Vs. PREM SINGH
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September 12, 2024 |
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ALI MOHD. Vs. UT OF J&K
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February 9, 2024 |
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ALKA SHARMA Vs. RAJINDER MISHRA
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February 6, 2024 |
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AMAN KUMAR Vs. U. T OF J&K
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April 22, 2024 |
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AMANDEEP ENTERPRISES Vs. UNION OF INDIA
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August 14, 2024 |
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AMIR AHMAD CHANA Vs. UNION TERRITORY OF J&K
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April 26, 2024 |
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AMIT KUMAR Vs. UT OF JAMMU AND KASHMIR
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February 7, 2024 |
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AMRINDER SINGH Vs. INSTITUTE OF BANKING PERSONNEL
|
January 31, 2024 |
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ANIL KUMAR AGGARWAL Vs. ENFORCEMENT DIRECTORATE
|
March 15, 2024 |
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ANIL SINGH Vs. UT OF J&K
|
March 28, 2024 |
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ANOOP SINGH Vs. STATE OF J&K
|
April 4, 2024 |
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ARIF AIJAZ SHAHRI Vs. UT OF J. &K
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April 1, 2024 |
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ARJUN BALRAJ MEHTA Vs. U.T. OF LADAKH
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February 12, 2024 |
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ARUN NAYAR Vs. UT OF JAMMU AND KASHMIR
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January 31, 2024 |
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ASHIQ HUSSAIN GANAI Vs. UT OF J&K
|
February 20, 2024 |
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ASHIQ HUSSAIN SHEIKH Vs. GOVERNMENT OF J. &K
|
March 11, 2024 |
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ASHOK KUMAR Vs. STATE OF JAMMU AND KASHMIR
|
February 29, 2024 |
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ASHOK KUMAR Vs. JAMMU AND KASHMIR BANK LTD.
|
May 3, 2024 |
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ASHOK KUMAR Vs. UNION TERRITORY OF JAMMU & KASHMIR
|
February 22, 2024 |
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ASHWANI KUMAR Vs. UNION OF INDIA
|
March 26, 2024 |
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ASHWANI KUMAR Vs. UNION OF INDIA
|
March 28, 2024 |
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ATHAR MUSHTAQ KHAN Vs. UNION TERRITORY OF J&K
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March 26, 2024 |
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ATTA MOHAMMAD RESHI Vs. U.T OF JAMMU AND KASHMIR
|
April 24, 2024 |
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ATUL DAMRAL Vs. UNION TERRITORY OF J & K
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October 18, 2024 |
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AYEDA JEHAN, D/O. GHULAM NABI SHAH Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
February 21, 2024 |
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B. A. WANI Vs. STATE OF JAMMU AND KASHMIR
|
January 30, 2024 |
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BABU RAM Vs. TATA PROJECT LTD.
|
January 24, 2024 |
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BALDEV RAJ Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
May 17, 2024 |
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BALDEV SINGH Vs. STATE OF JAMMU & KASHMIR
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March 5, 2024 |
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BALWANDER SINGH Vs. UNION TERRITORY OF JAMMU & KASHMIR
|
February 6, 2024 |
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BANARSI LAL ANAND Vs. SONALI BHAGOTRA
|
February 28, 2024 |
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BANSI LAL Vs. U.T. OF J&K
|
July 3, 2024 |
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BANSI LAL GUPTA Vs. STATE OF J&K
|
January 31, 2024 |
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BANSI LAL SON OF MAST RAM Vs. UDHEY RAJ SON OF LATE SH. ROOP CHAND
|
April 25, 2024 |
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BASHIR AHMAD SHEIKH Vs. MEHRAN IBN BASHIR
|
July 29, 2024 |
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BASHIR AHMD BHAT Vs. J & K SPECIAL TRIBUNAL
|
May 6, 2024 |
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BASHIR AHMED NAIK Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
March 28, 2024 |
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BASHIR AHMED SHEIKH Vs. MOHD YOUSUF MIR
|
January 30, 2024 |
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BHAGMAL Vs. UT OF JAMMU AND KASHMIR
|
February 29, 2024 |
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BHAJAN SINGH Vs. STATE OF JAMMU AND KASHMIR
|
May 3, 2024 |
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BHARAT SANCHAR NIGAM LTD Vs. DEVI DITTA
|
April 3, 2024 |
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BHAWANI KAINTURA Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
May 13, 2024 |
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BILAL AHMAD GANAIE Vs. UNION TERRITORY OF J&K
|
May 3, 2024 |
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BIMAL KUMAR GOJA Vs. UNIVERSITY OF JAMMU, UNIVERSITY CAMPUS
|
March 22, 2024 |
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BRIJ BHUSHAN SINGH JAMWAL Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
May 1, 2024 |
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BTES CONSULTING SERVICE PVT. LTD. Vs. UT OF JAMMU AND KASHMIR
|
August 8, 2024 |
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BUILDING OPERATION CONTROLLING AUTHORITY MUNICIPAL AREA Vs. S. GURMEET SINGH
|
March 28, 2024 |
|
CHAMAN KUMAR Vs. UT OF J&K
|
June 5, 2024 |
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CHAMAN LAL Vs. MOHD SHARIEF
|
May 3, 2024 |
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CHAMPA KUMARI GUPTA Vs. UT OF J. &K.
|
May 10, 2024 |
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CHIEF ENGINEER, UPPER Vs. KARAM CHAND THAPAR AND BROS
|
January 30, 2024 |
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CHOUDHARY ASIF ALI Vs. UNION TERRITORY OF J&K
|
March 14, 2024 |
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COMMISSIONER OF CENTRAL GST AND CENTRAL EXCISE Vs. HASH NARBADA INDUSTRIES
|
December 31, 2024 |
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COTTAGE INDUSTRIES EXPOSITION LTD Vs. UNION OF INDIA
|
June 4, 2024 |
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CUBE CONSTRUCTION ENGINEERING Vs. U.T. OF J & K
|
August 5, 2024 |
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DEEPAK SINGH JAMWAL Vs. UT OF J&K
|
January 12, 2024 |
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DEEPALI DUTTA Vs. UNIVERSITY OF JAMMU
|
May 3, 2024 |
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DES RAJ Vs. STATE OF JAMMU AND KASHMIR
|
March 22, 2024 |
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DEWAN CHAND Vs. CHUNI LAL
|
December 9, 2024 |
|
DIRECTOR (TRANSPORT) ERA J & K Vs. SOHRAB IQBAL GONI
|
December 11, 2024 |
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DIRECTOR, URBAN LOCAL BODIES Vs. ASSISTANT LABOUR COMMISSIONER
|
February 6, 2024 |
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DIVYA ISHAN Vs. ANTIMA
|
March 13, 2024 |
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EMERGE CLASSES PRIVATE LIMITED Vs. KASHMIR INSTITUTE OF EXCELLENCE
|
June 7, 2024 |
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EX-CT/GD OM PARKASH Vs. UOI
|
May 10, 2024 |
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F A CONSTRUCTION COMPANY Vs. JAMMU KASHMIR BANK LIMITED
|
December 12, 2024 |
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FAISAL AHMAD BHAT Vs. UNION TERRITORY OF J&K
|
May 8, 2024 |
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FAISAL HUSSAIN KHAN Vs. MEMBER, JAMMU AND KASHMIR SPECIAL TRIBUNAL, JAMMU
|
April 23, 2024 |
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FAREED AHMAD CHOUHAN Vs. UNION TERRITORY OF J & K
|
April 23, 2024 |
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FARID AHMAD Vs. STATE OF JAMMU & KASHMIR
|
December 31, 2024 |
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FAROOQ AHMAD SHEIKH Vs. TARIQ AHMAD MALIK
|
May 20, 2024 |
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FAROOQ AHMAD WANI Vs. TARIQ AHMAD KHAN
|
May 6, 2024 |
|
FATIMA Vs. UT OF J&K
|
February 14, 2024 |
|
FATTE Vs. UT OF JAMMU AND KASHMIR
|
May 6, 2024 |
|
FAYAZ AHMAD SHAH Vs. UT OF J&K
|
May 10, 2024 |
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FEHMIDA KOUSER Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
March 7, 2024 |
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FELIX MATOO Vs. UNION TERRITORY OF J&K
|
May 17, 2024 |
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G.R.G. INFRA CONE PVT. LTD. Vs. STATE OF J&K
|
April 20, 2024 |
|
GANESHA SAYS IGC Vs. UT OF J&K
|
January 11, 2024 |
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GHULAM HYDER MALLA Vs. MEHBOOB ALI KHAN
|
January 30, 2024 |
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GHULAM MOHAMMAD KHAR Vs. J. & K. INDUSTRIES LIMITED
|
May 15, 2024 |
|
GHULAM NABI DAR Vs. MOHAMMAD RAMZAN DAR
|
May 30, 2024 |
|
GHULAM NABI SHAH Vs. COLLECTOR LAND ACQUISITION
|
April 30, 2024 |
|
GHULAM QADIR MIR Vs. UT OF J&K
|
April 2, 2024 |
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GIASO RAM Vs. STATE OF JAMMU AND KASHMIR
|
March 2, 2024 |
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GIRDHARI LAL Vs. UNION TERRITORY OF J&K
|
March 28, 2024 |
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GIRDHARI LAL PARIHAR Vs. PAKAL - DUL HYDROELECTRIC PROJECT
|
January 23, 2024 |
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GOODWILL PRODUCTIONS Vs. STATE OF J AND K
|
September 6, 2024 |
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GOPAL DASS Vs. UNION OF INDIA
|
April 24, 2024 |
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GOPAL KRISHAN Vs. STATE OF JAMMU AND KASHMIR
|
March 1, 2024 |
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GOURAV KHAJURIA Vs. UT OF J&K
|
May 14, 2024 |
|
GOUSIA EDUCATIONAL INSTITUTE SYED SAHIB Vs. UT OF JAMMU & KASHMIR
|
February 16, 2024 |
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GOVERDHAN LAL Vs. STATE OF J & K
|
March 22, 2024 |
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GREEN EARTH INFRASTRUCTURE PVT.LTD Vs. UNION TERRITORY OF J&K
|
March 22, 2024 |
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GULAB SINGH Vs. KULDEEP SINGH
|
February 19, 2024 |
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GULAM NABI KHANDAY Vs. MUSHTAQ AHMAD
|
March 6, 2024 |
|
GULCHARAN SINGH Vs. UT OF J&K
|
April 20, 2024 |
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GULSHAN ARA Vs. STATE OF J&K
|
April 2, 2024 |
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GULSHAN KUMAR Vs. U.T. OF JAMMU AND KASHMIR
|
May 7, 2024 |
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GUPTA FILLING STATION Vs. UNION OF INDIA
|
October 18, 2024 |
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HAJI GHULAM QADIR AKHOON Vs. GOVERNMENT OF J & K
|
May 2, 2024 |
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HAJRA Vs. FINANCIAL COMMISSIONER (REVENUE), J&K GOVERNMENT, JAMMU
|
February 7, 2024 |
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HARBHAJAN KOUR Vs. U. T. OF J&K
|
May 20, 2024 |
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HARIS FAIZANULLAH KHAN Vs. UNION OF INDIA
|
March 19, 2024 |
|
HEM RAJ Vs. UT OF J&K
|
April 29, 2024 |
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HOTEL ALPINE RIDGE Vs. UNION OF INDIA
|
April 12, 2024 |
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IFTIKHAR HUSSAIN SHAH Vs. ANSHUL GARG
|
February 28, 2024 |
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INAYAT RASHID BHAT Vs. UNION TERRITORY OF J&K
|
May 14, 2024 |
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INDIRA GANDHI NATIONAL OPEN UNIVERSITY Vs. BASHIR AHMAD SOFI
|
April 3, 2024 |
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INDO KASHMIR CARPET INDUSTRIES Vs. STATE OF J & K
|
September 5, 2024 |
|
IRAM LONE Vs. UT OF JK
|
June 4, 2024 |
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IRFAN AHMAD KUTTAY Vs. UNION TERRITORY OF JAMMU AND KAHSMIR
|
May 22, 2024 |
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IRFAN AMIN BHAT Vs. UNION TERRITORY J&K
|
January 31, 2024 |
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IRFAN SHAFI MIR Vs. NATIONAL INVESTIGATING AGENCY
|
February 28, 2024 |
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ISHFAQ GULZAR BUKHARI Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
March 1, 2024 |
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ISHVINDER SINGH RANYAL Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
March 2, 2024 |
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J AND K HORTICULTURE PRODUCE MARKETING AND PROCESSING CORPORATION Vs. ASSISTANT COMMISSIONER
|
September 26, 2024 |
|
J&K BANK LIMITED Vs. ABDUL MAJID BHAT S/O GHULAM MOHAMMAD BHAT
|
December 13, 2024 |
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J&K BOARD OF SCHOOL EDUCATION Vs. NARESH SINGH
|
March 2, 2024 |
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J&K HOUSING BOARD Vs. HARBANS KOUR
|
February 9, 2024 |
|
JAGJIT SINGH Vs. UNION TERRITORY OF J&K
|
March 22, 2024 |
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JAHANGIR AHMAD WANI Vs. UNION TERRITORY OF J AND K
|
April 1, 2024 |
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JAHANGIR AHMED DAR Vs. UNION TERRITORY OF J&K
|
February 12, 2024 |
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JAMKASH VEHICLEADS KASHMIR LTD. Vs. WUERTH INDIA PVT. LTD.
|
December 20, 2024 |
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JAMMU AND KASHMIR BANK LTD. Vs. GOLDEN GLOBE IMPEX PRIVATE LIMITED
|
March 13, 2024 |
|
JAMMU CENTRAL CO-OPERATIVE BANK LIMITED Vs. SHIV KUMAR SHARMA
|
February 6, 2024 |
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JASBIR SINGH Vs. U. T. OF JAMMU AND KASHMIR
|
May 30, 2024 |
|
JASVINDER SINGH Vs. UNION TERRITORY OF J&K
|
April 3, 2024 |
|
JASVINDER SINGH DUA Vs. UT OF J&K
|
April 30, 2024 |
|
JASWANT SINGH Vs. STATE OF JAMMU AND KASHMIR
|
April 20, 2024 |
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JASWANT SINGH Vs. J&K STATE ROAD TRANSPORT CORPORATION
|
February 23, 2024 |
|
JAVAID AHMAD ZAHID Vs. S. MANJIT SINGH
|
May 15, 2024 |
|
JAVED IQBAL ZARGAR Vs. U.T. OF J AND K
|
November 20, 2024 |
|
JAVIED AHMAD GADDAR Vs. UNION OF INDIA
|
March 2, 2024 |
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JEHANGIR AHMAD MIR Vs. UT OF JAMMU AND KASHMIR
|
March 13, 2024 |
|
JOGINDER SINGH Vs. STATE OF JAMMU AND KASHMIR
|
December 6, 2024 |
|
JOGINDER VAID Vs. SHAILENDER VAID
|
April 3, 2024 |
|
JUNAID Vs. UNION OF INDIA
|
May 30, 2024 |
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JUNAID QAYOOM Vs. U.T. OF JAMMU AND KASHMIR
|
May 17, 2024 |
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JUNAID ZAHOOR BANGROO Vs. UNION TERRITORY OF J&K
|
December 24, 2024 |
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KAMAL NAIN SINGH Vs. STATE OF J&K
|
March 28, 2024 |
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KARAMAT ULLAH MALIK Vs. UNION TERRITORY OF J & K
|
May 28, 2024 |
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KARTAR GOODS CARRIERS Vs. STATE OF J&K
|
May 1, 2024 |
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KEWAL KRISHAN Vs. UNION TERRITORY OF J&K
|
February 23, 2024 |
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KEWAL KRISHAN Vs. SHAM LAL
|
November 19, 2024 |
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KHALID LATIF BUTT Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
April 3, 2024 |
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KHURSHEED AHMAD DAR Vs. UNION TERRITORY OF J&K
|
May 2, 2024 |
|
KHURSHEED AHMAD LONE Vs. DIRECTOR SOCIAL FORESTRY
|
February 27, 2024 |
|
KHURSHID AHMAD MIR Vs. M.L. KOUL ALIAS SHERABI
|
May 17, 2024 |
|
KULBHUSHAN KHULLAR Vs. J&K STATE FINANCIAL CORPORATION
|
May 17, 2024 |
|
KULDEEP KUMAR Vs. U.T. OF J AND K
|
November 19, 2024 |
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KULDEEP RAJ PANDOH & SONS REASI Vs. UT OF J&K
|
January 11, 2024 |
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LAKES AND WATERWAYS DEVELOPMENT AUTHORITY Vs. MUKHTAR AHMAD GUROO
|
March 1, 2024 |
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LAL HUSSAIN Vs. PRINCIPAL SECRETARY TO GOVT.
|
March 27, 2024 |
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LIAKAT ALI, SON OF ALI MOHAMMAD Vs. STATE OF JAMMU AND KASHMIR
|
May 10, 2024 |
|
LYCEUM PUBLIC SCHOOL Vs. UT OF J&K
|
March 29, 2024 |
|
M.R.INDUSTRIES Vs. STATE OF J&K
|
December 17, 2024 |
|
M/S CADILA PHARMACEUTICALS LTD. Vs. STATE OF JAMMU AND KASHMIR
|
December 31, 2024 |
|
MADAN LAL Vs. UNION OF INDIA
|
January 30, 2024 |
|
MADAN LAL Vs. JEET SINGH
|
February 23, 2024 |
|
MAHEEN SHOWKAT (MINOR) Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
January 31, 2024 |
|
MAJOR GENERAL (RETD. ) V. K. SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION, RAIL HEAD COMPLEX, JAMMU
|
February 7, 2024 |
|
MANDEEP KOUR BIJRAL Vs. PRABHU PAUL SINGH DUTTA
|
February 21, 2024 |
|
MANISHA SHARMA Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
March 1, 2024 |
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MANSOOR AHMAD MALIK Vs. UT OF J&K
|
January 31, 2024 |
|
MANZOOR AHMAD BHAT Vs. UT OF J&K
|
February 16, 2024 |
|
MANZOOR AHMAD BHAT Vs. STATE OF J&K
|
April 3, 2024 |
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MANZOOR AHMAD BHAT Vs. CHAIRPERSON J&K SPECIAL TRIBUNAL
|
May 6, 2024 |
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MANZOOR AHMAD BHAT Vs. U.T. OF JAMMU AND KASHMIR
|
May 30, 2024 |
|
MANZOOR AHMAD GUNNA Vs. UT OF J&K
|
May 31, 2024 |
|
MEHBOOB ALI KAR Vs. MST. JUMLI
|
April 23, 2024 |
|
MEHMOOD AHMED Vs. UNION TERRITORY OF J&K
|
March 18, 2024 |
|
MES NO. 510536 NARESH SHARMA Vs. UNION OF INDIA
|
April 20, 2024 |
|
MIR HAMZA Vs. UNION TERRITORY OF JAMMU AND KASHMIR,
|
April 4, 2024 |
|
MIR SONS CONSTRUCTIONS Vs. UT OF J AND K
|
December 6, 2024 |
|
MISRA Vs. UT OF JK
|
January 30, 2024 |
|
MOHAMMAD ALAM HAKAK Vs. FATIMA AJAZ
|
September 27, 2024 |
|
MOHAMMAD ALAM HAKAK Vs. SHAMEEMA
|
May 1, 2024 |
|
MOHAMMAD AMIN BHAT Vs. STATE OF J&K
|
May 1, 2024 |
|
MOHAMMAD AMIN KAWA Vs. UT OF J&K
|
April 3, 2024 |
|
MOHAMMAD ARIS Vs. STATE OF J & K
|
September 18, 2024 |
|
MOHAMMAD ASHRAF MIR Vs. STATE OF J&K
|
May 1, 2024 |
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MOHAMMAD OWAIS GUL Vs. UNION TERRITORY OF J&K
|
June 4, 2024 |
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MOHAMMAD QASIM PASWAL Vs. MOHAMMAD RAMZAN WANI
|
May 14, 2024 |
|
MOHAMMAD RAFIQ RATHER Vs. SARA BANOO
|
May 22, 2024 |
|
MOHAMMAD RAFIQ SHAH Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
February 5, 2024 |
|
MOHAMMAD SHAFI Vs. UNION OF INDIA
|
May 8, 2024 |
|
MOHAMMAD SHAFI DAR Vs. DIRECTORATE OF ENFORCEMENT
|
February 13, 2024 |
|
MOHAMMAD SHAFI MALIKAND Vs. UT OF J&K
|
May 24, 2024 |
|
MOHAMMAD SHAFI WANI Vs. NATIONAL MEDICAL COMMISSION
|
May 9, 2024 |
|
MOHAMMAD SULTAN RESHI SHABNAM MUSHTAQ AND ZAHID AHMAD LONE Vs. UT OF J&K
|
June 7, 2024 |
|
MOHAMMAD YOUNIS Vs. SHABIR AHMAD BATI
|
February 14, 2024 |
|
MOHAMMAD YOUNIS GANIE Vs. UT OF J&K
|
February 5, 2024 |
|
MOHAN LAL HANS RAJ Vs. STATE OF JAMMU AND KASHMIR
|
May 17, 2024 |
|
MOHD RAFIQ KHANDE Vs. UNION OF INDIA
|
March 2, 2024 |
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MOHD SADEEQ Vs. STATE OF JAMMU AND KASHMIR
|
April 25, 2024 |
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MOHD. AKBAR Vs. STATE OF JAMMU AND KASHMIR
|
April 2, 2024 |
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MOHD. AYAZ Vs. UNION TERRITORY OF JAMMU
|
January 31, 2024 |
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MOHD. HUSSAIN Vs. STATE OF J&K
|
November 7, 2024 |
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MOHD. JAMEEL Vs. STATE OF JAMMU AND KASHMIR
|
March 7, 2024 |
|
MOHD. MAHROOF Vs. UNION OF INDIA
|
March 12, 2024 |
|
MOHD. MUSHTAQ Vs. UT OF J&K
|
June 5, 2024 |
|
MOHD. SADIQ Vs. STATE OF J&K
|
April 20, 2024 |
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MOHD. SHAFI MASI Vs. UNION TERRITORY OF J&K
|
February 14, 2024 |
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MOHD. SHAKEEL Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
April 2, 2024 |
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MOHD. SULEMAN Vs. U. T. OF J. &K.
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March 15, 2024 |
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MST. RAJA, WIDOW OF MOHAMMAD RAMZAN TANTRAY Vs. STATE OF JAMMU AND KASHMIR
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May 14, 2024 |
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MURTAZA MUNAWAR Vs. UNION TERRITORY OF JAMMU
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May 22, 2024 |
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MUSHTAQ AHMAD GANAIE Vs. UT OF JAMMU AND KASHMIR
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April 4, 2024 |
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NADEEM-UR-REHMAN Vs. UT OF J&K
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November 22, 2024 |
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NANAK SINGH Vs. FINANCIAL COMMISSIONER (REVENUE) J&K
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April 20, 2024 |
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NARESH KUMAR Vs. UT OF JAMMU AND KASHMIR
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May 17, 2024 |
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NASEER AHMAD Vs. UNION OF INDIA
|
May 7, 2024 |
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NATIONAL INSURANCE CO. LTD. Vs. RAKESH KUMAR SHARMA
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February 2, 2024 |
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NATIONAL INSURANCE CO. LTD. Vs. SAMEER HUSSAIN RATHER
|
June 7, 2024 |
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NAVEED MEDICAL HALL NEAR SKME HOSPITAL Vs. UT OF J&K
|
March 2, 2024 |
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NAZAKAT AHMAD KHAN Vs. UT OF J&K
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April 25, 2024 |
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NAZARAT HUSSAIN SHAH Vs. UNION TERRITORY OF J&K
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March 1, 2024 |
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NAZIR AHMAD BHAT Vs. SEHRISH SHAFI
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December 6, 2024 |
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NAZIR AHMAD BHAT Vs. UT OF J&K
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March 6, 2024 |
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NAZIR AHMAD BUTT Vs. J&K SPECIAL TRIBUNAL
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May 6, 2024 |
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NAZIR AHMED Vs. UNION OF INDIA
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December 24, 2024 |
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NAZIR AHMED LONE Vs. UNION OF INDIA,
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March 11, 2024 |
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NAZIR HUSSAIN Vs. STATE OF J&K
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March 28, 2024 |
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NEW B. N. STONE CRUSHER Vs. UNION TERRITORY OF JAMMU AND KASHMIR
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May 1, 2024 |
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NEW INDIA ASSURANCE CO. LTD Vs. MUKHTAR BEGUM
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June 3, 2024 |
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NEW INDIA ASSURANCE CO. LTD. Vs. SHAHEEN BEGUM
|
March 12, 2024 |
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NEW INDIA ASSURANCE CO. LTD. Vs. SHAKTI DEVI
|
March 12, 2024 |
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NIKITA MANHAS Vs. UT OF J&K
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January 12, 2024 |
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NISAR AHMED BHAT Vs. UNION TERRITORY OF JAMMU AND KASHMIR
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April 4, 2024 |
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NISHA KUMARI Vs. STATE OF J&K
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January 31, 2024 |
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NIZAM DIN, SON OF SH. FATEH MOHD Vs. STATE OF JAMMU AND KASHMIR
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May 10, 2024 |
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OM PARKASH Vs. UNION OF INDIA
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April 2, 2024 |
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OM PARKASH Vs. UNION TERRITORY OF JAMMU AND KASHMIR
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March 2, 2024 |
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ORIENTAL INSURANCE CO. LTD. Vs. NEK MOHD
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February 29, 2024 |
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OWAIS MUNEER BHAT Vs. UNION TERRITORY OF J&K
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May 17, 2024 |
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PAMEET SINGH Vs. UNION TERRITORY OF J&K
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April 15, 2024 |
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PANKAJ SHARMA Vs. STATE OF JAMMU AND KASHMIR
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February 21, 2024 |
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PARAMJEET KUMAR Vs. UT OF JAMMU AND KASHMIR
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May 3, 2024 |
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PARAS RAM Vs. COLLECTOR
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April 2, 2024 |
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PARSHOTAM LAL Vs. SANJAY KUMAR
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January 11, 2024 |
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PARSHOTAM SINGH Vs. STATE OF J. & K.
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May 14, 2024 |
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PARSHOTAM SINGH SLATHIA Vs. HARBANS CHAND KATOCH
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April 25, 2024 |
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PAWAN KUMAR Vs. UNION TERRITORY OF J&K
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May 3, 2024 |
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PAWAN KUMAR Vs. UNION TERRITORY OF JAMMU AND KASHMIR
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May 30, 2024 |
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PAWAN KUMAR SHARMA Vs. UT OF JAMMU AND KASHMIR
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February 27, 2024 |
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PAWAN SHASTRI Vs. UT OF J&K THROUGH SENIOR SUPERINTENDENT OF POLICE
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February 27, 2024 |
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PAWAN SINGH Vs. UNION TERRITORY OF JAMMU AND KASHMIR
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May 17, 2024 |
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PEE ELL ALLOYS PVT. LTD. Vs. POWER DISTRIBUTION CORPORATION LTD.
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May 17, 2024 |
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PEERZADA MANZOOR AHMAD Vs. UT OF J&K
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March 27, 2024 |
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PEERZADA MOHAMMAD WASEEM Vs. UT OF J&K
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May 3, 2024 |
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PRABHAT TEREPENES AND SYNTHETICS LTD. Vs. BANK OF BARODA, PURANI MANDI BRANCH JAMMU
|
April 4, 2024 |
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PRADEEP ELECTRICALS AND BUILDING PVT. LTD. Vs. UNION OF INDIA
|
November 8, 2024 |
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PREM SINGH Vs. KRISHNA DEVI
|
April 25, 2024 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. KARAN SINGH
|
March 2, 2024 |
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PRIYA DEVI AKA PRIYA Vs. UNION TERRITORY OF JAMMU & KASHMIR
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April 20, 2024 |
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QADEER HUSSAIN Vs. UT OF J&K
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February 23, 2024 |
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QASIM ALI BHUTTO Vs. ABDUL AZIZ
|
March 7, 2024 |
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RACHNA GUPTA Vs. PARMODH BARU
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March 4, 2024 |
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RADHA DEVI Vs. UT OF JAMMU & KASHMIR
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January 11, 2024 |
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RAFI RAMZAN DAR Vs. UT OF J. & K.
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April 3, 2024 |
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RAFKAT ALI Vs. UNION TERRITORY OF J&K
|
May 20, 2024 |
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RAHIL AZIZ WANI Vs. UNION TERRITORY OF J&K
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February 15, 2024 |
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RAJ KUMARI Vs. STATE OF J&K
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September 27, 2024 |
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RAJA Vs. STATE OF JAMMU AND KASHMIR
|
May 14, 2024 |
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RAJA ABDUL RAHEEM KHAN Vs. UT OF J AND K
|
September 27, 2024 |
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RAJA BANOO Vs. UNION TERRITORY OF J & K
|
August 23, 2024 |
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RAJA BEGUM Vs. J. & K. SPECIAL TRIBUNAL
|
May 17, 2024 |
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RAJA BEGUM Vs. J&K STATE FOREST CORPORATION
|
May 21, 2024 |
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RAJA SARTAJ ALI KHAN Vs. STATE OF JK
|
February 12, 2024 |
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RAJENDRA MISHRA Vs. UT OF JAMMU AND KASHMIR
|
February 27, 2024 |
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RAJINDER KOUL Vs. DIRECTOR, VOK (ACB) J&K (UT)
|
May 8, 2024 |
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RAJNI BALA Vs. STATE OF JAMMU AND KASHMIR
|
March 14, 2024 |
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RAJO BEGUM Vs. PUNJAB & SIND BANK LTD
|
March 12, 2024 |
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RAKESH Vs. IRSHAD HUSSAIN WANI & CO
|
September 24, 2024 |
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RAKESH CHOUDHARY Vs. UNION TERRITORY OF J&K
|
March 2, 2024 |
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RAM CHANDER YADAV Vs. UNION OF INDIA
|
March 14, 2024 |
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RAM LAL Vs. CHUNNI DEVI
|
April 4, 2024 |
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RAM PAUL Vs. UNION OF INDIA
|
March 15, 2024 |
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RAMAN KUMAR Vs. NEELAM KUMARI
|
January 31, 2024 |
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RAMIZ RAJA Vs. U.T OF JAMMU AND KASHMIR
|
April 24, 2024 |
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RAMZAN HUSSAIN Vs. U. T. OF J&K
|
May 6, 2024 |
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RAVI KUMAR Vs. JAMMU AND KASHMIR STATE FOREST CORPORATION
|
April 2, 2024 |
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RAVINDER SINGH Vs. SANJEEV KUMAR CHADHA
|
April 15, 2024 |
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RAYEES AHAMD NAIKOO Vs. INDIAN RAILWAY CORPORATION OC. LTD.
|
December 17, 2024 |
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RAYEES AHMAD KHAN Vs. UNION TERRITORY OF JAMMU & KASHMIR
|
June 3, 2024 |
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REHMATULLAH NAIK Vs. U.T. OF JAMMU AND KASHMIR
|
May 9, 2024 |
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REYAZ AHMAD RAH Vs. RABIA JAN
|
May 14, 2024 |
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RIYAZ AHMAD AZAD ALIAS AZAD Vs. STATE OF J&K
|
December 31, 2024 |
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ROMESH KUMAR Vs. KAKA RAM
|
January 31, 2024 |
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ROOP SINGH Vs. PRITAM SINGH
|
May 1, 2024 |
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ROZEE Vs. UT OF J&K
|
May 1, 2024 |
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RUPEN PATEL Vs. UNION OF INDIA
|
April 20, 2024 |
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SABOOR AHMAD SHERGOJRI Vs. UNION TERRITORY OF J&K
|
April 4, 2024 |
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SADATI AL HUSSAINI JALALI TRUST Vs. QASIM GANAIE
|
May 3, 2024 |
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SADDAM HUSSAIN Vs. UNION TERRITORY OF J&K
|
June 3, 2024 |
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SAGEER AHMAD Vs. UT OF J&K
|
March 19, 2024 |
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SAHIL CHOUDHARY Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
April 2, 2024 |
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SAHIL FAROOQ MIR Vs. UNION TERRITORY OF JAMMU & KASHMIR
|
April 23, 2024 |
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SAJA BANOO Vs. J&K, SPECIAL TRIBUNAL
|
April 3, 2024 |
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SAJID AHMAD MIR Vs. UT OF J & K
|
December 17, 2024 |
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SAKSHI KHURANA Vs. RAJ KUMAR
|
March 15, 2024 |
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SALOCHNA DEVI Vs. UNION OF INDIA
|
February 29, 2024 |
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SAMITRI DEVI Vs. BHUVNESH
|
May 13, 2024 |
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SANJANA GUPTA Vs. UT OF J&K
|
January 31, 2024 |
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SAQIB HUSSAIN MIR Vs. UNION TERRITORY OF JAMMU & KASHMIR
|
February 6, 2024 |
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SARA BANOO Vs. AYEDA JEHAN
|
March 27, 2024 |
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SARDUL SINGH Vs. DAVINDER KOUR
|
January 12, 2024 |
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SARTAJ AHMAD NAIK Vs. UNION TERRITORY OF JAMMU AND KASHMIR
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May 21, 2024 |
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SATYA PRAKASH ARYA Vs. SYED ABID JALALI
|
July 20, 2024 |
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SEEMA Vs. UNION TERRITORY OF JAMMU AND KASHMIR
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March 22, 2024 |
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SHABIR AHMAD NAIK Vs. UT OF J&K
|
October 9, 2024 |
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SHABIR AHMAD TELI Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
March 11, 2024 |
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SHABNAZ KOSSER Vs. STATE OF JAMMU AND KASHMIR
|
April 2, 2024 |
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SHAFIQ AHMED Vs. STATE OF JAMMU AND KASHMIR
|
May 10, 2024 |
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SHAFQAT WANI Vs. UNIVERSAL SOMPO GENERAL INS. CO.
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October 22, 2024 |
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SHAHBAZ AHMED Vs. UNION TERRITORY OF J&K
|
January 29, 2024 |
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SHAILENDER SHARMA Vs. UT OF JAMMU AND KASHMIR
|
May 17, 2024 |
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SHAMAS UD DIN GANIE Vs. STATION HOUSE OFFICER, POLICE STATION, SAMBA
|
June 7, 2024 |
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SHAMEEM AKHTER Vs. UT OF J&K
|
January 11, 2024 |
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SHANI DEVI Vs. FR. TOMI PRINCIPAL CHRIST SCHOOL LAMBERI
|
March 2, 2024 |
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SHAZIA AKHTER, D/O. MOHAMMAD RAMZAN SHEIKH Vs. UNION TERRITORY OF JAMMU & KASHMIR
|
May 7, 2024 |
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SHAZIYA, WIDOW OF AZIZ AHMED Vs. UNION OF INDIA
|
February 1, 2024 |
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SHEELA DEVI Vs. UNION TERRITORY OF J&K
|
March 2, 2024 |
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SHEIKH MOHAMMAD SADIQ Vs. JAMMU & KASHMIR BANK LIMITED
|
May 6, 2024 |
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SHEIKH MURTAZA Vs. UT OF J&K
|
February 5, 2024 |
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SHOAIB AKHTER Vs. UNION TERRITORY OF J&K
|
May 2, 2024 |
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SHONKI LAL Vs. UNION TERRITORY OF JAMMU
|
February 9, 2024 |
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SHOPKEEPERS ASSOCIATION Vs. UNION TERRITORY OF J & K
|
August 9, 2024 |
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SHRI MATA VAISHNO DEVI UNIVERSITY Vs. PRITAM SINGH
|
June 7, 2024 |
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SIMRANJOT SINGH Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
May 7, 2024 |
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SITA DEVI Vs. SANDYA DEVI
|
March 7, 2024 |
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SITA DEVI Vs. UOI
|
May 3, 2024 |
|
SITA RAM Vs. REETA DEVI
|
February 28, 2024 |
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SITA RAM SHARMA Vs. UNION TERRITORY OF J&K
|
November 14, 2024 |
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SOHAN LAL SHARMA Vs. UNION OF INDIA
|
February 29, 2024 |
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SOLI BHAT Vs. TAJA
|
March 29, 2024 |
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SOM DUTT Vs. STATE
|
February 29, 2024 |
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SOM RAJ Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
March 7, 2024 |
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SRINAGAR MUNICIPAL CORPORATION Vs. AIJAZ AHMAD BABA
|
January 29, 2024 |
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STATE Vs. JAWIHARA BEGUM
|
May 1, 2024 |
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STATE OF J&K Vs. JASWANT SINGH
|
March 20, 2024 |
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STATE OF J&K Vs. CHARANJEET SINGH
|
March 6, 2024 |
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STATE OF J&K Vs. MOHAMMAD ASLAM WANI
|
May 1, 2024 |
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STATE OF J&K Vs. A.M. SANGMA
|
September 11, 2024 |
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STATE OF J&K Vs. SHOWKAT ALI
|
November 11, 2024 |
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STATE OF J&K Vs. MOHD SHAFI
|
December 31, 2024 |
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STATE OF J&K Vs. SHAM SINGH
|
December 31, 2024 |
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STATE OF JAMMU & KASHMIR Vs. MADAN SINGH
|
March 7, 2024 |
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STATE OF JAMMU AND KASHMIR Vs. DALIP SINGH
|
April 30, 2024 |
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STATE OF JAMMU AND KASHMIR Vs. BID LAL
|
December 31, 2024 |
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STATE OF JAMMU AND KASHMIR Vs. ASHOK KUMAR
|
June 5, 2024 |
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SUB SUBASH CHANDER Vs. UNION OF INDIA
|
March 14, 2024 |
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SUBASH CHANDER Vs. U.T OF J&K
|
March 13, 2024 |
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SUBASH SINGH YADAV Vs. UNION OF INDIA
|
February 1, 2024 |
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SUDESH KUMARI Vs. UNION OF INDIA
|
February 21, 2024 |
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SUDHIR KUMAR Vs. UNION TERRITORY OF J&K
|
April 4, 2024 |
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SUHAIB SAHIL Vs. UT TH. J&K SPORTS COUNCIL
|
May 7, 2024 |
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SUHAIL AHMAD SHAH Vs. UT OF J&K
|
April 30, 2024 |
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SUKHDEV SINGH Vs. UNION TERRITORY OF J&K
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March 26, 2024 |
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SUKHDEV SINGH CHARAN SINGH Vs. STATE OF JAMMU AND KASHMIR
|
April 20, 2024 |
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SUKHVINDER KOUR Vs. UNION OF INDIA
|
August 13, 2024 |
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SUMANTA DUTTA Vs. UNION OF INDIA
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April 15, 2024 |
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SUNIL KUMAR Vs. DEPARTMENT OF AGRICULTURE
|
May 31, 2024 |
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SUNIL KUMAR Vs. UNION OF INDIA
|
March 12, 2024 |
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SURESH KUMARI SHARMA Vs. NARDEV LAL
|
February 9, 2024 |
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SURINDER SINGH Vs. UNION OF INDIA
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April 22, 2024 |
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SURJEET KOUR Vs. UNION TERRITORY OF JAMMU & KASHMIR
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November 20, 2024 |
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SUSHILA GUPTA Vs. FOOD CORPORATION OF INDIA
|
March 28, 2024 |
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SUSHMA JAMWAL Vs. STATE OF J&K
|
February 29, 2024 |
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SWARN DEV Vs. UNION OF INDIA
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March 27, 2024 |
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SWARN LAL Vs. UT OF J&K AND LADAKH
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January 31, 2024 |
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SWARNA DEVI Vs. UT OF JAMMU & KASHMIR
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May 30, 2024 |
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SWEETY RASHID Vs. BILAL AHMAD GANIE
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March 29, 2024 |
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SYED MAAHIN SALEEM GEELANI Vs. UNION OF INDIA
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January 31, 2024 |
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SYED TAJAMUL BASHIR Vs. MOHAMMAD AYOUB KHAN
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August 9, 2024 |
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TAJINDER SINGH Vs. MOHD. SHAFI
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January 31, 2024 |
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TAJINDER SINGH Vs. UNION TERRITORY OF JAMMU & KASHMIR
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February 19, 2024 |
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TALIB HUSSAIN Vs. UT OF J. &K.
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March 11, 2024 |
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TANSEEM AHMAD SHEIKH Vs. UNION TERRITORY OF J&K
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May 15, 2024 |
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TANVIR AHMAD MALIK Vs. AMAR SINGH CLUB
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January 12, 2024 |
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TARA SINGH Vs. UNION TERRITORY OF JAMMU AND KASHMIR
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May 30, 2024 |
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TARIQ AHMAD BHAT Vs. J&K POLLUTION CONTROL BOARD
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January 15, 2024 |
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TARIQ AHMAD NAPA Vs. UNION TERRITORY OF J&K
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April 29, 2024 |
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TASADUQ HUSSAIN Vs. UT OF J&K
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April 3, 2024 |
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TASLEEM ARIF Vs. UT OF J&K
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March 19, 2024 |
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TEMPLE PEER KHO AND PEER RATTAN NATH Vs. DILBAGH
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February 21, 2024 |
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TEXI SUMO STAND Vs. UT OF J AND K
|
October 25, 2024 |
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TIRATH RAM Vs. UNION OF INDIA
|
April 1, 2024 |
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TRG INDUSTRIES PVT. LTD Vs. UT OF JAMMU AND KASHMIR
|
March 22, 2024 |
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UMAIQ MUSHTAQ ZARGAR Vs. UT OF J&K
|
March 8, 2024 |
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UMAR AIJAZ MIR Vs. UT OF J&K
|
February 29, 2024 |
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UMAR NAZIR RATHER Vs. UNION TERRITORY OF J&K
|
May 14, 2024 |
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UNION OF INDIA Vs. CHAIN SINGH
|
March 15, 2024 |
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UNION OF INDIA Vs. SUBASH CHANDER
|
April 2, 2024 |
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UNION TERRITORY Vs. ZAID ALTAF DALAL
|
February 26, 2024 |
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UNION TERRITORY OF J&K Vs. NATIONAL DEVELOPMENTAL ORGANIZATION
|
February 29, 2024 |
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UNION TERRITORY OF J&K Vs. HINDUSTAN CONSTRUCTIONS CO. LIMITED
|
July 4, 2024 |
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UNION TERRITORY OF J&K Vs. ZAIN STEEL ENGINEERING WORKS
|
May 3, 2024 |
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UNION TERRITORY OF J. & K. Vs. SHAHZADA BEGUM
|
May 8, 2024 |
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UNION TERRITORY OF JAMMU & KASHMIR Vs. RAM RATTAN
|
March 1, 2024 |
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UNION TERRITORY OF JAMMU AND KASHMIR Vs. SHAHID SHAFI MIR
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January 31, 2024 |
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UNION TERRITORY OF JAMMU AND KASHMIR Vs. IFFCO-TOKIO, GENERAL INSURANCE COMPANY LIMITED
|
February 2, 2024 |
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UNITED INDIA INSURANCE CO. LTD. Vs. INDERJEET
|
April 2, 2024 |
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UNITED INDIA INSURANCE CO. LTD. Vs. ABDUL LATIEF
|
February 27, 2024 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. PRINCIPAL JAWAHAR INSTITUTE OF MOUNTAINEERING AND WINTER SPORTS
|
December 13, 2024 |
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UNITED INDIA INSURANCE COMPANY LTD. Vs. BANO BEGUM
|
February 22, 2024 |
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UNIVERSITY OF KASHMIR Vs. SAIF-UD-DIN MIR
|
March 26, 2024 |
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UOI Vs. DALJIT SINGH
|
March 4, 2024 |
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UT OF J & K Vs. MOHAMMAD RAMZAN BHAT
|
September 26, 2024 |
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UT OF J&K Vs. SHABIR AHMAD DAR
|
February 21, 2024 |
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VARINDERA CONSTRUCTION Vs. UNION OF INDIA
|
December 11, 2024 |
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VARUN CHOUDHARY Vs. UT OF J&K
|
April 29, 2024 |
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VED RAJ GUPTA Vs. NEW INDIA ASSURANCE COMPANY LTD
|
February 20, 2024 |
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VEENA GURTOO Vs. RAJESH KUMAR GUPTA
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April 4, 2024 |
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VIJAY TIKOO Vs. UNION TERRITORY OF J. & K.
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May 8, 2024 |
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VIKRAM SINGH Vs. UT OF J&K
|
April 2, 2024 |
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VIMLA DEVI Vs. STATE OF JAMMU & KASHMIR
|
April 4, 2024 |
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VINOD KUMAR Vs. JAMMU MUNICIPAL CORPORATION
|
April 20, 2024 |
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VINOD KUMAR Vs. SOMI DEVI
|
May 31, 2024 |
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VISHAL KHAJURIA Vs. STAFF SELECTION COMMISSION
|
January 30, 2024 |
|
WASEEM AKRAM Vs. UT OF J. & K.
|
May 6, 2024 |
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WASIM SHAFI Vs. UNION TERRITORY OF J&K
|
April 3, 2024 |
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X JUVENILE Vs. UNION TERRITORY OF J&K
|
February 19, 2024 |
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YAAR MOHAMMAD KATARIA Vs. UNION OF INDIA
|
April 20, 2024 |
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YAWAR AHMED BHAT Vs. UT OF JAMMU AND KASHMIR
|
March 13, 2024 |
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YUNIUS HUSSAIN Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
May 30, 2024 |
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ZABIR AHMED Vs. MARUFA BEGUM
|
March 6, 2024 |
|
ZAFFAR AHMED Vs. UT OF J&K
|
January 11, 2024 |
|
ZAHID AHMAD NAJAR Vs. UT OF J&K
|
April 2, 2024 |
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ZAHOOR AHMAD DAR Vs. UNION TERRITORY OF J&K
|
April 4, 2024 |
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ZAHOOR AHMAD LONE Vs. UNION TERRITORY OF J&K
|
May 6, 2024 |
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ZAHOOR AHMAD SHEIKH Vs. UT OF J&K
|
May 17, 2024 |
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ZAKIR HUSSAIN Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
March 7, 2024 |
|
ZAMRUDA AKHTER Vs. STATE OF JAMMU AND KASHMIR
|
March 6, 2024 |
|
ZEENAT HABIB Vs. UT OF J&K
|
March 28, 2024 |
|
ZOHIB ALI MIRZA Vs. UNION TERRITORY OF JAMMU AND KASHMI
|
May 6, 2024 |
|
ZUBAIR AHMED BHAT Vs. STATE OF JAMMU AND KASHMIR
|
February 13, 2024 |
LOGIN